Plant Quarantine (Regulation of Import into India) Order, 2003
Last Updated 13th January, 2021 [act3126]
Chapter I
Preliminary
1. Short title and commencement. - (1) This order may be called the Plant Quarantine (Regulation of Import into India) Order, 2003. (2) Sub-clause (22) of clause 3 shall come into force on the 1st day of April, 2004 and all other provisions of this Order shall come into force on the 1st day of January, 2004. 2. Definitions. - In this Order, unless the context otherwise requires. -(i) "additional declaration" means a statement that is required by an importing country to be entered in a phytosanitary certificate and which provides specific additional information pertinent to the phytosanitary condition of a consignment;
(ii) "bio-control agent" means any biological agent such as parasite, predator, parasitoid, microbial organism or self replicating entity that is used for control of pests;
(iii) "consignment" - means a quantity of seeds, plants and plant products or any regulated article consigned from one party to other at any one time shipment and covered by a phytosanitary certificate, bill of entry of customs, shipping/airway bill or invoice;
(iv) "cotton" includes ginned cotton, cotton linters and dropping, tripping, fly and other waste products of cotton mill other than yarn waste, but does not include cotton seed or un-ginned cotton;
(v) "form" means a form appended to this Order
(vi) "fruit" means any fleshy portion of the plant, that contains seeds, which is used for consumption, including seedless fruit both fresh and dry but does not include preserved or prickled or frozen fruits.
(vii) "grain" means seeds intended for processing or consumption and not for sowing or propagation.
(viii) "germplasm" means plants in whole or in parts and their propagules including seeds, vegetative parts, tissue cultures, cell cultures, genes and DNA based sequences that are held in a repository or collected from wild as the case may be and are utilized in genetic studies or plant breeding programmes for crop improvement;
(ix) "import" means an act of bringing into any part or place of territory of Republic of India any kind of seed, plant or plant product and other regulated article from a place outside India either by sea, land, air or across any customs frontier;
(x) "import permit" means an official document authorizing importation of a consignment in accordance with specified phytosanitary requirements;
(xi) "Inspection Authority" means an authority specified in Part I of Schedule XI or an officer of the Directorate of Plant Protection, Quarantine and Storage duly authorized by the Plant Protection Adviser for the purpose of approval and certification of Post-entry quarantine facilities and inspection of growing plants in such facilities in accordance with the guidelines issued by the Plant Protection Adviser and for any specified purpose, an authority specified in Part II of the said Schedule.
(xii) "Irradiation" means the treatment of food or agricultural products with any type of processing of ionized radiation such as gamma irradiation or micro-electron acceleration processing.
(xiii) "issuing authority" means an authority as envisaged under Schedule-IV of this order or duly notified by the Central Government from time to time either generally or specifically for issuance of import permit;
(xiv) "notification" means a notification published in the official Gazette and the expression "notifies" shall be construed accordingly;
(xv) "noxious weeds" mean any weed harmful or hazardous or unwholesome to human beings, animal life or parasitic on plant species;
(xvi) "packing material" means any kind of material of plant origin used for packing of goods;
(xvii) "pest" means any species, strain or biotype of plant, animal or pathogenic agent injurious to plants and plant products;
(xviii) "pest risk analysis" means the process of evaluating biological or other scientific and economic evidence to determine whether a pest should be regulated and strength of any phytosanitary measures to be taken against it;
(xix) "phytosanitary certificate" means a certificate issued in the model format prescribed under the International Plant Protection Convention of the Food & Agricultural Organization and isssued by an authorized officer at the country of origin of consignment or re-export;
(xx) "plant" means a living plants and parts thereof including seed and germplasm;
(xxi) "plant product" means an un-manufactured material of plant origin including grain and those manufactured products that, by their nature or that of their processing, may create risk for the introduction and spread of a pest.
(xxii) "Plant Protection Adviser" means the Plant Protection Adviser to the Government of India, Directorate of Plant Protection, Quarantine and Storage;
(xxiii) "point of entry" means any sea port, airport, or land-border check-post or rail station, river port, foreign post office, courier terminal, container freight station or inland container depot notified as specified in Schedule-I or Schedule-II or Schedule-III as the case may be;
(xxiv) "post-entry quarantine" means growing of imported plants in confinement for a specified period of time in a glass house, screen house, poly house or any other facility, or isolated field or an off-shore island that is established in accordance with guidelines/standards and are duly approved and certified by an inspection authority notified under this order;
(xxv) "quarantine pest" means a pest of potential economic importance to the area endangered thereby and not yet present there, or present but not widely distributed and being officially controlled;
(xxvi) "regulated article" means any article the import of which is regulated by this order;
(xxvii) "schedule" means a Schedule to this Order;
(xxviii)"seeds" means seeds intended for sowing or propagating and not for consumption or processing;.
(xxix) "soil" means earth, sand, clay, silt, loam, compost, manure, peat or sphagnum moss, litter, leaf waste or any organic media that support plant life and shall include ship ballast or any organic medium used for growing plants.
(xxx) "timber" means a form of dead wood, log and lumber cut from plants, with or without bark or sawn and sized, which is used for manufacturing veneer, plywood, particle or chip board and making building material, furniture, packages, pallets, sports goods and handicrafts;.
(xxxi) "tissue cultured plant" means any part of a plant or plant tissue or plantlet grown under aseptic or sterile conditions in flasks or other suitable container on appropriate media and shall include ex-agar washed plant lets;
(xxxii) "dunnage" means wood packing material used to secure or support a commodity but which does not remain associated with the commodity [FAO, 1009; revised ISPM Pub. No. 15, 2002]
(xxxiii)"wood packing material" means wood or wood products (excluding paper products) used in supporting, protecting or carrying a commodity (includes dunnage) [ISPM Pub. No.15, 2002]
(xxxiv) "article" means any kind of movable property including any goods and stores consigned from one party to another as a shipment and covered by a bill of entry of customs, shipping or airway bill and/or invoice in the course of international trade.
(xxxv) Animal Feed- Kibbled-crushed seeds/pellet/dried cake form thereby denatured and free from weed seeds, bacterial and fungal pathogens.
Chapter II
General conditions for import
3. Permits for Import of plants, plant products etc. - (1) No plants, plant products and other regulated articles (hereinafter referred to as „consignment?) shall be imported into India without complying the phytosanitary conditions stipulated under this Order. The order shall regulate import of all plants, plant products and other articles including but not limited to seeds/grains, pods, nuts, fruits, bulbs, tubers, corms/cormlets, rhizomes, suckers, cuttings, grafts, saplings, bud woods, roots, rootstock, flowers, pollens, dry plant materials, timber, wood, logs, tissue culture plants, soil, earth, clay, sand, peat/moss, live insects, microbial culture, bio-control agents, transgenic plants and genetically modified organisms etc., (2) No categories of plants/plant products in respect of the plant species or variety mentioned in Schedule-IV shall be allowed to be imported into India from the countries mentioned against each in column (4) of the said Schedule. (3) Deleted vide Sixth Amendment of 2016, vide S.O.2453 (E), dated 5th July, 2016 (4) Import of consignments of seeds of coarse cereals, pulses, oil seeds and fodder seeds and seeds/stock material of fruit plant species for propagation shall only be permitted based on the recommendations of EXIM Committee of Department of Agriculture, Cooperation & Farmers? Welfare (DAC&FW), except the trial material of the same as specified in Schedule-XII of Plant Quarantine Order. (5) Deleted vide Sixth Amendment of 2016, vide S.O.2453 (E), dated 5th July, 2016 (6) No consignment of regulated articles as referred under Clause 4, 6 & 7 shall be allowed for import unless accompanied with an import permit issued by the authority as specified under Schedule X. [(7) (i) The Plant Protection Adviser shall, after obtaining the approval of the Central Government in the Department of Agriculture, Cooperation and Farmers Welfare and based on International Standards established by the International Plant Protection Convention (IPPC) under Food and Agriculture Organization, issue the guidelines for carrying out Pest Risk Analysis (PRA). No import shall be permitted for the consignment other than those listed in Schedule-V, VI and VII unless the Pest Risk Analysis is carried out in accordance with such guidelines and subject to such restrictions and conditions as specified. For this purpose the importer or NPPO of exporting country shall submit an application for PRA for import of agricultural commodities into India in form PQ 23, including the technical information in form PQ 24 for conducting PRA to PPA or Joint Secretary (PP). The technical information must be updated, validated and provided by National Plant Protection Organization (NPPO) of the exporting country. The process of PRA involves the categorization of pests associated with the commodity into quarantine pests; evaluation of their introduction potential; critical assessment of economic and environmental impact of their introduction and spread; and specification of risk mitigating measures against them. The completion of PRA process shall involve the visit of phytosanitary experts to the country of export to carry out pre-shipment inspections, evaluate post–harvest treatment technologies and quarantine inspection and certification facilities. In the event of interception of a quarantine pest in imported consignment, further import of consignments shall be suspended until earlier PRA in respect of the consignment is reviewed and the risk mitigating measures are evaluated.(ii) The commodities with least Phytosanitary risk which are processed to the point where the commodity does not remain capable of being infested with quarantine pests (processed items), shall not require Plant Quarantine clearance.]
(8) The issue of permit may be refused or withheld by the issuing authority after giving reasonable notice to the applicant and for reasons to be recorded in writing. (9) The Import Permit issued shall be valid for twelve months from the date of issue and valid for multiple port access and multiple part shipments in accordance with Clause 3(14) (i) provided the exporter, importer and country of origin are the same for the entire consignment. The issuing authority may, on request, extend the period of validity for a further period of twelve months after charging Rs. 500/- provided such request for extension of validity is made to the issuing authority before the expiry of the permit with adequate reasons to be recorded in writing. Suppression of the facts or any material information while issue of import permit is liable to be cancelled or with drawn. (10) The import permit issued shall not be transferable and no amendments to the permit shall be issued except for change of point of entry subject to reasons to be recorded in writing. (11) Deleted vide Sixth Amendment of 2016, vide S.O.2453 (E), dated 5th July, 2016 (12) No consignment of seed or grain shall be permitted to be imported with contamination of quarantine weeds, which are listed in Schedule-VIII unless the said consignment has been devitalized by the exporting country and a certificate to that effect has been endorsed in the phytosanitary certificate issued by the exporting country. Every application for quarantine inspection and clearance shall be made in Form PQ 15. (13) All the consignments of plants and plant products and other regulated articles shall be imported into India only through ports of entry as specified in Schedule-I and Inland Container Depots/Container Freight Stations and foreign post offices falling within the jurisdiction of concerned plant quarantine station operating here under or those notified by the Government from time to time in this behalf [(14)(i)(a) All consignments of seeds and plants for propagation and regulated articles such as live insects, microbial cultures, bio-control agents, soil, growing media (with soil, peat or other organic materials) and peat or sphagnum moss shall only be imported into India through Regional Plant Quarantine Stations, Amritsar, Chennai, Kolkata, Mumbai, New Delhi, Bengaluru or through any other points of entry as may be notified from time to time for this purpose, provided that import of germplasm/ transgenic plant material and genetically modified organisms shall be permitted only through New Delhi Airport.(b) National Plant Quarantine Station, New Delhi is renamed as Regional Plant Quarantine Station, New Delhi.
(c) Plant Quarantine Station, Bengaluru is renamed as Regional Plant Quarantine Station, Bengaluru for import of seeds, consumption and propagating material.
(d) Plant Quarantine Station, Kandla is renamed as Regional Plant Quarantine Station, Kandla for import of consumption materials.
(ii) All consignments of sand in any form for industrial and non-agricultural purpose shall be imported into India through notified sea ports under Schedule I.]
(15) On arrival, at the first point of entry the consignment shall be inspected by the Plant Protection Adviser or any other officer duly authorized by him in this behalf and appropriate samples shall be drawn for laboratory testing, in accordance with the guidelines issued by Plant Protection Adviser from time to time. (16) The Plant Protection Adviser or the officer authorized by him may, after inspection and laboratory testing, fumigation, irradiation, disinfection or disinfestation, as may be considered necessary by him, accord quarantine clearance for the entry of a consignment or grant provisional clearance for growing under post-entry quarantine, as the case may be in form PQ 16 and or order deportation or destruction of the consignment in form PQ 17 in the event of non-compliance with the restrictions and conditions specified in this Order. (17) Where fumigation or disinfestation or disinfection is considered necessary in respect of a consignment of plants, seeds and fruits the importer shall on his own and at his cost arrange for the fumigation, disinfection or disinfestation of the consignment, through an agency approved by the Plant Protection Adviser under the supervision of an officer duly authorized by the Plant Protection Adviser in that behalf. Provided that where irradiation is necessary in respect of any consignment of fresh fruits or vegetables or other plant products, the same shall be carried out by the importer at his own cost, at an irradiation facility, established as per the regulations of the "Atomic Energy Regulatory Board" and duly approved by the "Plant Protection Adviser" to the Government of India (PPA) under the International Standards established under the "International Plant Protection Convention" and at the scheduled dosage approved by the Plant Protection Adviser under supervision of an officer authorized by him, where necessary" (18) It shall be the responsibility of the importer or his authorized agent. -(i) to file an application for the quarantine inspection of imported seeds, plants and plant products or other regulated articles in the form PQ 15 along with copies of relevant documents and fees as prescribed under Schedule-IX payable by a demand draft to the competent authority
(ii) to provide information on any plant and plant product and other articles covered under this Order and which are imported by him/her or are in his/her possession, to Plant Protection Adviser or any officer duly authorised by him;
(iii)to bring the consignments to the concerned plant quarantine station or to place of inspection, fumigation or treatment as directed by Plant Protection Adviser or any officer duly authorised by him;.
(iv) to permit drawing of appropriate samples for inspection and laboratory investigation and extend necessary facilities towards the same;
(v) to open, repack and load into or unload from the fumigation chamber and seal the consignment;
(vi) to remove them after inspection and treatment according to the directions issued by the Plant Protection Adviser or any officer authorised by him;
(vii) to arrange deportation or destruction of the consignment at the cost of importer as may be deemed necessary by Plant Protection Adviser or an officer authorized by him.
(19) No consignment or container carrying plants and plant products intended for other countries shall be allowed transit through or transshipment at air or sea ports or land customs stations, unless they are packed in such a manner so as not to permit spillage of material or contamination with soil or escape of any pest, and subject to the condition that the package or container shall not be opened or seals are broken any where in India. (20) No consignment shall be permitted import unless accompanied by an original Phytosanitary Certificate issued by an authorized officer at the country of origin in PQ Form 21 or at the country of re-export in PQ Form 22; Provided that cut flowers, garlands, bouquets, dry fruits/nuts etc., weighing not more than two kilograms imported for personal consumption may be allowed to be imported without a Phytosanitary Certificate or an import permit. Provided that all consignments of Similar material: Inorganic soil additives, Leonardite, Lignite, Pure sand (Silica, Zircon, Quartz, etc.,) Pure clay like kaolin etc., Rock aggregates and Gravel, Volcanic pumice, Chalk, Rock salt, Diatomaceous earth, All kinds of ore, Vermiculite, Perlite, Gypsum, Zeolite etc., may be allowed to be imported in any form, for industrial and non agricultural purpose, without a Phytosanitary Certificate or an import permit. (20A) No article, packed with raw/solid wood packing material shall be released by the proper officer of Customs unless the wood packaging material has been appropriately treated and marked as per ISPM-15 or is accompanied by a phytosanitary certificate with the treatment endorsed. The treatment of raw/solid wood packing material prior to export shall include either Methyl bromide (MB) @ 48 g/m3 for 16 hrs at 210C and above or any equivalent thereof or heat treatment (HT) at 560C for 30 min (core temperature of wood) or Kiln Drying (KD) or Chemical Pressure Impregnation (CPI) or any other treatments provided that these meet the HT specification of the ISPM-15. Any, article, if found packed with raw/solid wood packaging material without specified treatment and without marking as per ISPM-15 or if not accompanied by Phytosanitry Certificate with treatment endorsed, as the case may be, shall be considered untreated and shall be referred by the proper officer of the Customs to Plant Quarantine Officer. The proper officer or Customs shall grant release of such articles packed with untreated wood packaging material only after ensuring that the wood packaging material has been appropriately treated at the poing of entry under the supervision of Plant Quarantien Officer. Provided that above conditions shall not be applicable to wood packaging material wholly made of processed wood products such as ply wood, particle board, oriental strand board or veneer that have been created using glue, heat and pressure or combination thereof. Also the above conditions shall not be applicable to wood packaging material such as veneer peeler cores, saw dust, wood wool and shavings and thin wood pieces (less than 6 mm thickness), unless they are found to be harboring any regulated pests specified in this order. Provided further that nothing contained in this clause shall be applicable to wood packaging materials used for packaging of bona-fide passenger baggage containing goods other than plant and plant products. (20 B) No article packed with hay or straw shall be allowed to be imported unless such hay or straw, as the case may be is treated prior to export and the article shall accompany the treatment certificate. Explanation. - In this sub-clause, the word "treated" shall mean treated by Methyl bromide fumigation @ 48 gm/m3 for 24 hours at normal atmospheric pressure at 210C or above or equivalent thereof; or steam sterilization under pressure 560C for 30 minutes; or any other treatment approved by the Plant Protection Adviser. (21) [***] (22) [***] 4. Import of soil, growing media, etc. - No import of soil, growing media (with soil, peat or other organic materials), sand and peat or sphagnum moss, similar material and stone shall be permitted except under the following conditions, namely:- Provided an import permit shall be required for consignment of soil in any form for research purpose; growing media (with soil, peat or other organic materials), peat or sphagnum moss for horticultural purposes.ii. The application or online application for the purpose referred to in (i) above shall be made to the Issuing Authority as listed in Schedule-X, at least 10 days in advance, in PQ Form 06.
iii. A fee of Rs. 1000/- shall be payable along with the application. The fee shall be payable online or in the form of Demand Draft payable to the Competent Authority having jurisdiction.
iv. The Competent Authority may, after scrutiny of the application, and if satisfied of the purpose, for which such consignment is being imported, issue special permit in Form PQ 07. The import permit shall be issued subject to such restrictions and conditions prescribed under Schedule-VI.
5. Fees for inspection, fumigation, etc. - The importer of the consignment or his agent shall pay to the Plant Protection Adviser or any other officer duly authorized by him in this behalf, the fees prescribed in Schedule-IX towards inspection, fumigation, dis-infestation, disinfection of consignment. 6. Permits required for import of Germplasm, Transgenic or Genetically Modified Organisms. - (1) No consignment of germplasm/transgenics/Genetically Modified Organisms (GMOs) shall be imported into India for the purpose of agricultural research or experimentation purpose without valid permit issued by the Director, National Bureau of Plant Genetic Resources, New Delhi -110012. Explanation. - In this sub-clause, "purpose of agricultural research or the purpose of experimentation" shall not include commercial imports which are governed by separate guidelines issued by the Genetic Engineering Approval Committee, or as the case may be by the Review Committee on Genetic Manipulation (RCGM)". (2) Every application for import of plant germplasm/transgenics/genetically modified organisms for research/experimental purpose by the public/private organizations will be made to the Director, National Bureau of Plant Genetic Resources, New Delhi in form PQ 08 and the permit shall be issued in form PQ 09 in triplicate and a red/green tag in PQ 10 for germplasm and a Red/White tag in PQ 11 for transgenic/Genetically Modified Organisms. Such permits for import of transgenic/Genetically Modified Organisms shall be issued subject to the approval of Genetic Engineering Approval Committee (GEAC) or as the case my be, the Review Committee on Genetic Manipulation (RCGM) set- up by Department of Biotechnology under the provisions of sub-rule (2) of rule 4 of the Rules for the manufacture, use, import, export and storage of hazardous micro-organisms, Genetically engineered organisms or cells made under Sections 6, 8 and 25 of the Environment (Protection) Act, 1986 (29 of 1986) and subject to such restrictions and conditions prescribed thereof. (3) No imported consignments of plant germplasm/transgenics/genetically modified pests shall be opened at the point of entry and it shall be forwarded to the Director, National Bureau of Plant Genetic Resources, New Delhi. 7. Import of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents. - (1) No consignment of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents shall be permitted into India without valid import permit issued by competent authority as specified under Schedule-X. (2) Every application or online application for permit to import live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents, shall be made in the PQ Form 12 at least thirty days in advance to Plant Protection Adviser along with a fee of Rs. 1000/- towards registration in the form of bank draft issued in favour of the Accounts Officer, Directorate of Plant Protection Quarantine and Storage, Faridabad-121001. (3) The competent authority shall issue the permit in PQ Form 13 in triplicate, if satisfied of the purpose for which import is made and subject to such conditions imposed thereon. (4) All the consignments of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents shall be permitted only through points of entry specified under Clause 3(14). The consignment of beneficial insects shall be accompanied by a certificate issued by National Plant Protection Organisation at the country of origin with additional declarations for freedom from specified parasites and parasitoids and the bio-control agents free from hyper-parasites. The consignment of beneficial insects/bio-control agents shall be subjected to Post-entry quarantine as may be prescribed by the Plant Protection Adviser. (5) Nothing contained in the clause shall apply to import of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents having no relevance in agriculture. 8. Permit required for import of plants and plant products. - (1) No consignment of plants and plant products, if found infested or infected with a quarantine pest or contaminated with noxious weed species shall be permitted to be imported. (2) Every vessel carrying out bulk shipment of grains shall be inspected on board by an officer duly authorized by Plant Protection Adviser before the same accorded permission to off-load the grain at the notified port of entry. On inspection, if found free from quarantine pests and noxious weed species, permission shall be accorded to off-load the grain at the port or order fumigation/treatment of grain on board or immediately upon unloading at the port, as the case may be, before such permission is granted for movement outside the port and subject to such conditions as imposed thereon. (3) The bulk shipment (s) of transgenic plants or plant products or genetically modified organisms shall be dealt as per the provisions of the Rules for manufacture, use, import, export and storage of hazardous micro-organisms, Genetically engineered organisms or cells made under Sections 6, 8 and 25 of the Environment (Protection) Act, 1986 (29 of 1986) or under the mechanism established as per the provisions of Biosafety Protocol by the Ministry of Environment and Forests. 9. Requirement of Import of Wood and Timber. - (1) No consignment of timber and wood/bamboo products shall be brought into India unless such consignment fulfils the following conditions, namely:-(ii) The timber/wood with or without bark and bamboo shall be fumigated prior to export with Methyl bromide at 48 g/m3 for 24 hrs at 210C or above or equivalent thereof or any other treatment duly approved by the Plant Protection Adviser and the treatment shall be endorsed on the Phytosanitary Certificate issued thereof at the country of export or re-export.
(iii) The timber or sawn or sized wood with or without bark prior to export shall be either fumigated as per Clause 9(2)(ii) or kiln dried at 560C for 30 minutes (core temperature of wood) or heat treated at 560C for 30 minutes (core temperature of wood) and the treatment shall be endorsed on the Phytosanitary Certificate issued thereof at the country of export or re-export.
(iv) Wood/Bamboo based products such as manufactured/ finished/ handicrafts/ furniture/ joinery and articles from carpentry (windows/doors/ shutters/photo frames/ curtain rods/boxes/ thatch etc)/ conveyances (row boats, vehicle decks, trailers etc)/ garden items/house hold articles/ musical instruments/ sporting equipments/ tools/toys/flower vase/ wood fiber/ woody dry branches without bark/ cones/baskets etc/., shall be fumigated/treated prior to manufacturing/crafting/ finishing process etc., with methyl bromide at 48 g/m3 for 24 hrs at 210C or above at NAP or kiln dried or heat treated at 560C for 30 minutes (core temperature of wood) or Gamma irradiation at 25 kGray or equivalent thereof or any other treatment duly approved by the Plant Protection Adviser and the treatment shall be endorsed on the Phytosanitary Certificate issued thereof at the country of export or re-export.]
(2) All the consignments of timber shall be inspected on board prior to unloading at the port of arrival by an officer duly authorized by Plant Protection Adviser and, if necessary, fumigated or treated on board before unloading: Provided that no such inspection shall be necessary in case of containerized cargo. (3) The containerized cargo of timber or sawn/sized wood without bark and wood/bamboo based products shall be inspected by an authorized Plant Quarantine Officer after unloading of the containers from the ship at the port of Container Freight Station or Inland Container Depots under the jurisdiction of concerned Plant Quarantine Station.' (4) The provision of this Order shall not apply to consignments of processed wood material such as plywood, particleboard, oriental strand board or veneer that have been manufactured by using glue, heat and pressure or combination thereof.Chapter III
Special conditions of Import
10. Special conditions for import of plant species. - (1) In addition to the general conditions listed above in Chapter-II, the plant species herein after mentioned in Schedule-V, VI and VII shall be permitted to be imported subject to such restrictions and conditions specified in this Chapter. (2) Every consignment of plant species herein specified in Schedule-V, VI and VII shall be accompanied by an original Phytosanitary Certificate issued by the authorized officer at country of origin or Phytosanitary Certificate for re-export issued by the country of re-export along with attested copy of phytosanitary certificate from country of origin, as the case may be, with the additional declarations being free from pests mentioned under Schedule-V and VI of this order or that the pests as specified do not occur in the country or state of origin. [(3) The special conditions as specified under Schedule V and VI including treatment and freedom from soil and/ or weed shall be endorsed on such Phytosanitary certificate wherever applicable. (4) The consignment of plants and planting material shall be imported subject to the conditions stipulated under Clause 3(4).]Chapter IV
Post-entry Quarantine
[11. Post-entry quarantine. - (1) Plants and seeds, which require post-entry quarantine as laid down in Schedule V and VI of this Order, shall be grown in Post-Entry Quarantine (PEQ) facilities duly established by importer at his cost, approved and certified by the Inspection Authority (IA) as per the guidelines prescribed by the Plant Protection Adviser. (2) Nothing contained in Sub-clause (1) shall apply to the import of tissue-cultured plants that are certified virusfree as per Schedule-V and VI, but such plants, shall be subjected to inspection at the point of entry to ensure that the phytosanitary requirements are met with. (3) Every application for certification of PEQ facilities shall be submitted to the Inspection Authority in Form PQ 18. The Inspection Authority if satisfied after necessary inspection and verification of facilities shall issue a certificate in Form PQ 19. (4) Directorate of Plant Protection Quarantine and Storage (DPPQ&S) shall carry out audit of PEQ facilities jointly with concerned IA for its approval. The inspection will be carried out to establish the compliance of the facility with the relevant SOP. (5) At the time of arrival of the consignment, the importer shall produce this certificate before the Officer-in- Charge of the Plant Quarantine (PQ) Station at the entry point along with an undertaking in Form PQ 20. (6) Where the Officer-in-Charge of the Regional Plant Quarantine Station, after inspection of the consignment is satisfied, shall accord provisional clearance under PEQ on the production, by an importer, of a certificate from the Inspection Authority with the stipulation that the plants shall be grown in such PEQ facility for the period specified in the PQ Order. (7) After according provisional release under post-entry quarantine, the Officer-in-Charge of the Regional Plant Quarantine Station at the entry point shall inform the Inspection Authority, having jurisdiction over the postentry quarantine facility, of their arrival at the location where such plants would be grown by the importer. (8) Consignment or part thereof shall not be removed from the designated PEQ facility by way of donation/ distribution/ sale etc. until such time the consignment is granted final clearance by Plant Protection Adviser or the officer authorized by him. (9) It shall be the responsibility of the importer or his agent —(i) to intimate the Inspection Authority in advance about the date of planting of the imported plant or seed.
(ii) not to transfer or part with or dispose the consignment during the pendency of PEQ except in accordance with a written approval of Inspection Authority.
(iii) to permit the Inspection Authority complete access to the PEQ facility at all times and abide by the instructions of such Inspection Authority.
(iv) to maintain an inspection kit containing all requisite items to facilitate nursery inspection and ensure proper plant protection and upkeep of nursery records.
(v) to extend necessary facilities to the Inspection Authority during his visit to the nursery and arrange destruction of any part or whole of plant population when ordered by him in the event of infection or infestation by a quarantine pest, in a manner specified by him.
(10) The Inspection of the consignment in PEQ facility shall be carried out at frequent interval by IA jointly with the nominated Officers of DPPQS. The frequency of the inspections shall be decided considering the growing period of the consignment subject to a minimum of two inspections out of which one inspection shall invariably at the end of PEQ period of the plant species concerned in accordance with the guidelines issued by the Plant Protection Adviser, with a view to detect any pests and advise necessary phytosanitary measures to contain the pests. (11) Where the plants in the PEQ are found to be affected by pests and diseases during the specified period the inspection authority shall: -(i) Order the destruction of the affected consignment of whole or a part of the plant population in the PEQ if the pest or disease is exotic, or
(ii) Advise the importer about the curative measures to be taken to the extent necessary, if the pest or disease is not exotic and permit the release of the affected population from the PEQ only after curative measures have been observed to be successful. Otherwise, the plants shall be ordered to be destroyed.
(12) Where destruction of any plant population is ordered by the Inspection Authority, the importer shall destroy the same in the manner as shall be directed by the IA and under his supervision (13) At the end of final inspection, the Inspection Authority shall forward a copy of the report of PEQ inspection duly signed by him to the Plant Protection Adviser under intimation to officer-in-charge of concerned PQ station. (14) Final decision regarding release of the consignments shall be granted only by Plant Protection Adviser or the officer authorized by him taking into consideration of inspection report. (15) Proper record of each inspection visit shall be maintained by IA. (16) The importer shall be liable to pay the prescribed fee for inspection of plants in the PEQ facility as laid down in Schedule-IX.]Chapter V
Appeal and Revision
12. Appeal. - (1) If an importer is aggrieved by the decision of the inspection authority regarding the destruction of any plant population, he may appeal to the Plant Protection Adviser within 7 days from the date of communication of the decision giving the grounds of appeal. (2) It shall be lawful for the Plant Protection Adviser to rely on the observations of the inspection authority and such other expert opinion, as he may deem necessary, for deciding the appeal. (3) The memorandum of appeal under sub-clause (1) shall set out the grounds in successive paragraphs on which the decision is challenged and shall be accompanied by a bank draft in favour of the Plant Protection Adviser and payable at Faridabad, evidencing the payment of fee of Rs. 100/- 13. Revision. - The Plant Protection Adviser may, at any time, call for the records relating to any case pending before the inspection authority for the purpose of satisfying itself as to the legality or propriety of any decision passed by that authority and may pass such order in relation thereto, as it thinks fit: Provided that no such order shall be passed after the expiry of three months from the date of the decision; Provided further that the Plant Protection Adviser shall not pass any order prejudicial to any person, without giving him a reasonable opportunity of being heard.Chapter VI
Power of Relaxation
14. Relaxation conditions of Import Permit and Phytosanitary Certificate in certain cases. - (1) The Central Government may, in public interest, relax any of the conditions of this Order relating to the import of any consignment. The Joint Secretary in-charge of Plant Protection in the Department of Agriculture & Cooperation shall be the competent authority for according the relaxation. Further the powers of relaxation has been delegated (vide DAC lt. No. 8-5/2004-PPI(pt) dated 2nd February 2005) to officers in charge of the Plant Quarantine Stations for relaxing the conditions of Import permit and phytosanitary certificate required as per Plant Quarantine (Regulation of Import into India) Order, 2003 as a one-time exception in favour of a single party and not for repeated violations by that party. All second or subsequent cases of violation of requirement of Import Permit and Phytosanitary certificate by any party shall be forwarded to Joint Secretary (Plant Protection), Department of Agriculture & Cooperaton (2) In the event of grant of relaxation by competent authority, the consignment shall be released after charging the fee for import permit and fee for plant quarantine inspection at five times of normal rates. (3) The provisions of this Order shall apply without prejudice to the Customs Act, 1962 (52 of 1962) or any other Acts or Order related to imports.Chapter VII
Repeal and Savings
15. Repeals and Savings. - (1) The following orders and notifications are hereby repealed, namely: -(i) Rules for regulating the import of insects into India notified under F-193/40A dated 3.2.1941
(ii) Rules for regulating the import of fungi into India notified under F.16-5(I)/43A dated 10.5.43
(iii) Import of cotton into India Regulations, 1972
(iv) Plants, Fruits & Seeds (Regulation of Import into India) Order, 1989
(2) Not with standing such repeal, an import permit issued by any competent authority, which is in force immediately before the commencement of this Order and shall continue in force till the 31st day of March, 2004 and all appointments made and fees levied under the repealed Rules, Regulations and Orders, and in force immediately before such commencement shall likewise continue in force and be deemed to be made or levied in pursuance of this Order until revoked.* PQ Forms 01, 02, 03, 04, 05, 10, 11 and 14 has been deleted vide Sixth Amendment of 2016, S.O. 2453 (E), dated 5th July, 2016.
PQ Form 06
Application for Permit to Import soil/growing media/peat or Sphagnum moss
To |
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(Issuing Authority) |
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I/We hereby make an application in accordance with provisions of clause 4 (ii) of the Plant Quarantine (Regulations of Import into India) Order, 2003 issued under Sub-section (1) of Section 3 of the Destructive Insects & Pests, 1914 (2 of 1914) for permission to import soil/growing media/peat or Sphagnum moss as detailed below: |
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1. Name & Address of the importer |
2. Name and address of exporter |
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3. Country of origin |
4. Foreign port of shipment |
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5. Approximate date of import |
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6. Point of entry |
7. Means of conveyance |
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8. Description of consignment |
9. Quantity |
10. No of packages |
11. Mode of packing |
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12. Specific purpose of import |
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Declaration I/We hereby undertake to pay to an officer duly authorized by the Plant Protection Adviser the prescribed fees towards inspection or treatment of the consignment and abide by the instructions/guidelines issued by him. Date .............................................................. Place: .............................................................. (Signature & Name of the Importer or his authorized agent) |
PQ Form 07
Government of India Ministry of Agriculture (Department of Agriculture & Cooperation) Directorate of Plant Protection, Quarantine & Storage, NH-IV, Faridabad (Haryana) - 121001. ........................................................................................................................................................... Permit for import of soil/growing media/peat or Sphagnum moss Permit No. ............................... Date of issue .................................................... Valid up to ..................................................... In accordance with the provisions of clause 4 of the Plant Quarantine (Regulation of Import into India) Order, 2003 issued under Sub-section (1) of Section 3 of the Destructive Insects & Pests Act, 1914 (2 of 1914) , I hereby grant permission to import the following consignment of soil/growing media/peat or Sphagnum moss as detailed below: |
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1. Name and address of importer |
2. Name and address of exporter |
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3. Country of origin |
4. Point of entry |
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5. Description of consignment |
6. Quantity (Wt./vol.) |
7. No. of packages |
8. Mode of packing |
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9. The above permission is granted subject to the following conditions: (1) The imported consignment shall be accompanied by an official phytosanitary certificate issued by an authorized officer in the country of origin stating that (a) ..................................................................................................................................................................................... (b) ..................................................................................................................................................................................... (c) ..................................................................................................................................................................................... (2) The permit is not transferable and shall be valid for one year from the date of issue and valid for multiple port access and multiple part shipments provided the exporter, importer and country of origin of the same for the entire consignment. The permit number shall be quoted on the phytosanitary certificate issued at the country of origin/re-export, as the case may be. (3) The imported consignment of soil/effluents shall be disposed after laboratory investigation in a manner prescribed by an officer duly authorized by the Plant Protection Adviser in this regard. |
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Date : .................................................. Place: .................................................. |
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Name Signature Designation of Issuing Authority |
PQ Form 08
Application for Permit to Import Germplasm/Transgenics/Genetically Modified Organisms (GMO's) for Research Purpose
To The Director, National Bureau of Plant Genetic Resources, Pusa Campus, New Delhi-110012 |
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I hereby apply for a permit in accordance with provisions of clause 6 (2) of the Plant Quarantine (Regulation of Import into India) Order, 2003 issued under the Sub-section (1) of Section (3) of the Destructive Insects & Pests Act, 1914 (2 of 1914), authorizing the import of plants/planting materials for research purposes as per details given below: |
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1. Name and address of the applicant |
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2. Exact description of Seeds/Planting Material s to be imported: (a) Common and botanical name: (b) Germplasm/variety/hybrid/composite/synthetic provenance/clone/others (c) Form of material required (seed/rooted plants/scions/tubers/cuttings/bulbs in vitro cultures (d) Parentage, if known |
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3. Place of collection/origin of material to be imported (country/state) |
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4 Whether transgenic/GMO or not? |
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5. Name and address of the organization/institution producing the material |
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6. Number of samples to be imported |
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7. Quantity to be imported (separately for each accession/variety/.hybrid/transgenic/GMO) |
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8. Suggested source of availability of material including published reference, if known. |
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9. (a) Whether the aforesaid germplasm/variety/hybrid was imported by you earlier? If so, details thereof (year, quantity, source, etc.) (b) Was the material shared with other scientists/National Gene Bank at NBPGR? |
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10. Expected date and arrival in India |
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11. Mode of shipment (Airmail/Air freight/accompanied baggage) |
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12. Place where imported seeds/planting material will be grown and scientists under whose supervision the seeds/planting material will be grow |
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Declaration I hereby declare that the germplasm under import has no commercial value/exclusive ownership and may be shared freely for research purposes. Place: Date: Signature of the Applicant & Address |
PQ Form 09
National Bureau of Plant Genetic Resources (ICAR) New Delhi 110012
Permit for Import of Germplasm/Transgenic/Genetically Modified Organisms for Research Purpose. Permit No. ......................................................... Date of issue ........................................................... Valid up to ........................................................... In accordance with the provisions of clause 6 (2) of the Plant Quarantine (Regulation of Import into India) Order 2003 issued under Sub-section (1) of Section 3 of the Destructive Insects & Pests Act,1914, I hereby grant permission to import of germplasm/transgenic/genetically modified organisms herein specified |
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1. Name and address of importer |
2. Name and address of exporter |
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3. Country of origin |
4. Point of Entry |
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5. Description of germplasm/transgenic/Genetically modified organism (Botanical name) |
6. Variety to be imported |
7. Quantity(Weight/Nos.) |
8. No of Packages |
9. Mode of Packing |
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9. The above permission is granted subject to following conditions:- (1) The consignment of germplasm/transgenic shall be free from soil, weed species and plant debris. (2) (i) The consignment shall be accompanied by a Phytosanitary Certificate/Phytosanitary Certificate (re-export issued by an authorized officer in the country of origin/country of re-export) as the case may be with additional declaration for the freedom from: (a) .................................................... .................................................... .................................................... (b) .................................................... .................................................... .................................................... or that the above specified pests do not occur in the country or state of origin. (ii) Certified that the germplasm/transgenic as described above obtained from mother crop/stock which were inspected on regular intervals by an appropriate authority in the country of origin and found free from: (3) The consignment shall be grown in an approved Post entry quarantine facility established by the importer at ....................................................______ (name of location of PEQ facility) under the supervision of............................... .................................................... .................................................................. for a period of (days/months) ............................................... (Name & Address of Inspection Authority) (4) The permit is not transferable and valid for one-time import. The permit number shall be quoted on the phytosanitary certificate issued at the country of origin or re-export as the case may be. |
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Place: New Delhi Date: |
Seal |
Name Signature
Director
National Bureau of Plant Genetics Resources |
PQ Form 12
Application for Permit to import live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents
To The Plant Protection Adviser to the Government of India, Directorate of Plant Protection, Quarantine & Storage, NMV-IV, Faridabad (Haryana)-121001) |
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I/We hereby make an application, in accordance with provisions of Clause 7 of Plant Quarantine Regulation of Import Order, 2003, made under Sub-section (1) of the Section 3 of the Destructive Insects & Pests Act, 1914 (2 of 1914) for a permission to import of following live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents for research/experimental purpose as detailed below: |
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1.Description of insects/mites/nematodes/microbial cultures/biocontrol agents intended to import (common/scientific names) |
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2.Taxon (Class/order/family/sub-family tribe/races or strains) |
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3. Stages of the organism |
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4. Number of specimens or units |
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5. Host species, if any (Common/Scientific Name) |
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6. Mode of packing & no. of packages and distinguishing marks, if any |
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7. Country of origin & foreign port of shipment |
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8. Mode of shipment & point of entry |
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9. Name and address of importer |
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10. Name & address of exporter |
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11. Approximate date of import |
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12. Purpose of import |
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Declaration I/We hereby undertake to abide by the instructions/guidelines issued by the Plant Protection Adviser to the Government of India from time to time in this regard. Date:................................. Place ........................... (Seal) (Signature of Applicant) |
PQ Form 13
(Emblem) Government of India Ministry of Agriculture Department of Agriculture & Cooperation Directorate of Plant Protection, Quarantine & Storage NH-IV, Faridabad (Haryana-121001) Permit for import of live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents Permit No. ........................................................ Date of issue .................................................. Valid up to .................................................... In accordance with provision of clause 7 (3) of the Plant Quarantine (Regulation of Import into India) Order, 2003 issued under Sub-section (1) of Section 3 of the Destructive Insects & Pests Act, 1914 (2 of 1914), I hereby grant permission for import of following live insects and other arthropods/nematodes/microbial cultures including algae/bio-control agents as detailed below: |
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1. Name & Address of Importer |
2. Name & Address of Exporter |
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3. Country of origin |
4. Point of Entry |
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5. Description of organism(Common/Scientific Name) |
6. Taxon (Class/family order etc.) |
7. Stage of organism, host species, if any |
8. No. of specimens/units |
9. Mode of packing and distinguishing marks, if any |
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10. The above permission is granted subject to the following conditions: (1) No substitute is permitted for the kind or organism permitted for import under this permit. (2) The consignment shall be accompanied by an official certificate issued by an appropriate authority in the country of origin for freedom from: (a) ................................................................................................................................................................................ (b) ................................................................................................................................................................................. (3) The consignment of bio-control agents shall be held under Post entry quarantineat .............................................................................................................................. (Name of Institute/Organisation) for a period of ............................. before release for field trials. (4) The permittee shall intimate the Plant Protection Adviser of any change of address and comply with his instructions. |
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Date: …................................. Place: …................................. |
Name & (Signature of issuing authority) Stamp of Organization |
PQ Form 15
Application for Quarantine Inspection and Clearance of Imported Plants/Plant Products and Others (Cargo).
To ................................................... |
For PQ Office's use: |
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Receipt No. |
Registration No. |
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Date of Receipt |
Date of Registration. |
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In accordance with the provisions of Clause 3 (18) of the Plant Quarantine Regulations of Import into India) Order, 2003 issued under Destructive Insects and Pests Act, 1914 (2 of 1914), I/We, file herewith an application for Plant Quarantine inspection/treatment and clearance of the imported plants/plant products and others as described below: |
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Description of Consignment: |
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1. Name & address of importer |
2. Name & address of Exporter |
[] Import Permit No:
[] Phytosanitary
Certificate No: [] Fumigation Certificate, if any [] Certificate of origin, if any [] Bill of Entry No: [] Shipping/Airway bill [] Invoice/packing list N.B.: Tick out the documents |
3. Consignment (Common/botanical name) |
4. Quantity (Wt./vol.) |
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5. No. of pieces/packages/ containers |
6. Distinguishing marks |
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7. Nature of packing material |
8. Country of origin & port of shipment |
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9. Means of conveyance & date of arrival |
10. Point of entry enclosed. |
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11. Date and place of inspection |
12. Shipping/Airway Bill No. & Date |
For PQ Office Use: The above documents submitted to this office have been scrutinised and found in order/not in order |
13. Value of the Commodity |
14. Purpose of import Sowing/planting/ consumption |
Date: |
Declaration |
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(1) I/we hereby declare that to the best of the knowledge and belief, the particular given above are true and correct. (2) I/We abide by the provisions of the Plant Quarantine (Regulation of Import into India) Order, 2002 and the instructions issued by the officer authorized by Plant Protection Adviser Date: ....................................... Place: ....................................... (Signature of Importer/Authorised Agent) |
PQ Form 15
For P Q Office Use: |
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Assessment of fees: |
Receipt of payment: |
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Commodity |
Wt. (Kg)/No. of pieces |
Particulars of fees (in Rs) 1. PEQ fees: ......................... 2. Inspection: Fees ................................ 3. Others: ................................ |
Received from M/s. .............................................................an amount of Rs. ...................................................... (Rs. .................................................................)(in words) by cash/DD/BC/PO/T.R.No. ........................................................ Dt: .......................................................... drawn on ........................................................... (Name of the bank & branch) towards inspection fees. |
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TOTAL: |
Date: |
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Date: |
Assessed by |
Checked |
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Quarantine Order (1) The goods listed on this Plant Quarantine Entry form are ordered into Quarantine and are to be forwarded to this office under escort by Customs for inspection/treatment and further orders. (2) The importer/authorized agent of the importer is hereby directed to present the goods/containers/vessel lying at .................................................................. for inspection/sampling on .............................. and at ........................................................ by the following designated staff/officers viz. ......................................................................... and arrange necessary facilities for the above purpose. (3) The importer/authorized agent of the importer is advised to produce original copy of IP/PSC on or before ........................... to this office for record. (4) The importer/authorized agent of importer is advised to contact this office after .................................................................. day(s) for further orders. |
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Date: ...................................................................... |
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Place: .................................................................. (Sign. and Designation of Authority) |
PQ Form 16
(Emblem) Government of India Ministry of Agriculture Department of Agriculture & Cooperation Directorate of Plant Protection, Quarantine & Storage ................................................................................................................. Release Order Ref. No. .............................................. Date of issue .............................................. In accordance with provisions of Clause 3 (16) of the Plant Quarantine (Regulation of Import into India) Order, 2003, issued under Sub-section (1) of Section 3 of the Destructive Insects & Pests Act 1914 (2 of 1914), the following consignment of plants/plant products referred to this station has been inspected/fumigated or treated and the same has been accorded quarantine clearance/provisional quarantine clearance* for growing in an approved post entry quarantine facility, as detailed below: Description of Consignment |
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1. Name of the consignment (Common/botanical name) |
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2. Quantity (Wt./nos.) |
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3. Number of packages/containers and mode of packing |
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4. Country of origin/re-export and foreign port of shipment |
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5. Distinguishing marks |
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6. Means of conveyance & date of arrival |
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7. Point of entry |
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8. Name and address of importer |
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9. Bill of entry no./shipping or airway bill no. and date |
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10. Date of sampling/inspection/fumigation or treatment |
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Date : ............................................................... Place : ............................................................ |
Name: Signature: (PQ authority): |
Copy to: (I) Collector of Customs: ......................................................................................................................................... (ii)Inspection Authority ............................................................................................................................................. *Strike out not applicable |
PQ Form 17
(Emblem) Government of India Ministry of Agriculture Department of Agriculture & Cooperation Directorate of Plant Protection, Quarantine & Storage
........................................................................................ Deportation/destruction Order No. ................................................. Dated ................................................. In accordance with the provisions of Clause 3 (16) of the Plant Quarantine (Regulation of Import into India) Order, 2003 issued under the Sub-section (1) of Section 3 of the Destructive Insects & Pests Act, 1914 (2 of 1914), the following consignment of plants/plant products has been ordered for deportation/destruction as the same was imported in violation of the provisions of the above said Order. The details are as under: Description of Consignment |
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1. Name of the Commodity (Common/botanical name) |
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2. Quantity (Wt./nos.) |
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3. Number of packages/containers |
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4. Country of origin & foreign port of shipment |
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5. Distinguishing marks, if any |
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6. Means of conveyance & date of arrival |
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7. Point of entry |
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8. Bill of entry no./shipping or airway bill no. & date |
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9 Date of sampling/inspection/fumigation or treatment |
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Nature of Non-Compliance ( ) Consignment has been imported without valid Import Permit or Phytosanitary Certificate (Clause 3 (1)/3 (20) of the PQ Order, 2002 or both. ( ) Consignment on inspection found to be infested/infected with a quarantine pest notified under Schedule-V and VI, viz............................................ ( ) Consignment on inspection found to be contaminated with quarantine weed species specified in ScheduleVIII, viz. .................................................... ...................................................................... ( ) Consignment is prohibited entry as per item no. ............................................................. of Schedule -IV. ( ) Consignment found to be substantially contaminated with soil. ( ) Consignment found packed with objectionable package material ( ) Any other reason (specify): ..................................................................................................................... Note: Tick-out, which ever applicable. Action to be taken by the importer or his authorized Agent The above stated consignment/container shall be deported within .................................. days from the date of issue of this order for which the importer or his authorised agent shall submit the re-shipping bills for necessary endorsement failing which the same shall be arranged for destruction at his own cost in manner prescribed by plant quarantine authority. Date: ...................................................... Place: ..................................................... (PQ authority) (Seal) Name & Designation |
PQ Form 18
Application for Certificate of approval of post-entry quarantine facility
To ...................................................................................... (Inspection Authority) |
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I/We hereby make an application, in accordance with provisions of Clause11(4) of the Plant Quarantine (Regulations of Import into India) Order, 2003, issued under Subsection (1) of Section 3 of the Destructive Insects and Pests Act, 1914 (2 of 1914) for certification of following post-entry quarantine facility established by me for growing imported propagative plant material as described hereunder Description of Consignment |
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1. Name & Address of the Importer |
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2. Location of PEQ facility (i.e. City/Village/Taluka/Distt.) |
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3. Type & description of facility (Diagrammatic sketch to be attached) |
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4. No. of units & size |
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5. Total capacity of the PEQ facility (No. of propagating units/potting space) |
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6. Type of imported planting material to be grown |
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7. Particulars of Registration of nursery with State Deptt. of Horticulture/Agriculture |
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8. Additional information, if any |
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Declaration (i) I/We hereby declare that the information furnished above is correct to the best of my/our knowledge and belief. (ii) I/we shall abide by the instructions and guidelines issued by the Plant Protection Adviser of any Inspection Authority duly notified for this purpose from time to time. (iii) I/We hereby undertake to provide necessary facilities during inspection of the facility or growing plants under Post entry quarantineto any of the Inspection Authority or any officer duly authorised by Plant Protection Adviser Date: ............................................................. Place: ........................................................... (Signature of importer) |
PQ Form 19
(Emblem) (Name of Organisation) Certificate of Approval of Post Entry Quarantine Facility. No. .................................................... Date of Issue .................................... Valid up to........................................ In accordance with the provisions of Clause 11 (4) of the Plant Quarantine (Regulation of import into India) Order, 2003 issued under Sub-section (1) of the Section 3 of the Destructive Insects & Pests Act, 1914, I hereby certify that the following Post entry quarantinefacility has been inspected and approved for growing of imported consignment of plants/planting materials as described below, under post-entry quarantine, in accordance with guidelines/standards prescribed in this regard. |
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1. Name & address of the importer |
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2. Location (City/Village/Taluk) of PEQ Facility |
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3. Type of facility, structure & design |
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4. No. of units & size of each Unit |
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5. Total capacity (no. of propagating Units/potting space) |
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6. Name of plant species intended to be grown |
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7. Any other facility available |
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Date: …......................................... Place: ......................................... |
Name Signature Seal of Inspecting Authority |
PQ Form 20
Undertaking to Grow Imported Plants in an Approved Post-Entry Quarantine Facility Under the Supervision of Inspection Authority
From: .................................................... |
To: .................................................... |
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(1) I/we shall grow the entire consignment of imported plant material (as described above) in an approved post-entry quarantine facility/isolated nursery located at the village ...................................... of taluk ....................... of Dist. ..............................................................of .................................................................... State.
(2) To intimate the inspection authority/officer of plant quarantine about the date of sowing/planting of seeds/propagating plant material, percentage of germination, seedling mortality and plant protection measures if adopted etc., within one month of sowing/planting and thereafter at regular intervals.
(3) To provide all the facilities to inspection authority/officers of plant quarantine for undertaking post-entry quarantine inspection of seedlings/plants.
(4) To maintain the nursery records/registers relating to the receipt of seed/plant material, germination/planting records, plant protection measures undertaken, etc. and produce the same before inspecting team for necessary scrutiny.
(5) To undertake necessary plant protection measures as advised by the inspecting team from time to time.
(6) Not to give/donate/distribute any part of consignment without the written clearance from the inspection authority/officer duly authorised by him in this behalf.
(7) To abide by the decision of inspection authority/officers of plant quarantine to destroy whole or part of consignment or any seedlings/plant material, found infected/infested or contaminated by a quarantine pest/pathogen. In an appropriate manner measures for decontamination of tools and garden equipment, soil, etc., thereof on emergency basis.
(8) To bear the cost of destruction of affected plant material under the supervision of inspection authority/officers of plant quarantine.
(9) To maintain basic inspection tools like hand lance field lance or illuminated magnified, surgical spirit, dissection box, absorbent cotton, screw caped glass vials, labels, etc., for the purpose of carrying out inspection.
(10) To abide the decision of inspection authority/officer of the PQ about destruction etc.
(11) Not to lie any liability with inspection authority/officers of plant quarantine towards loss/damage caused to any material/destruction of the same in the event of infection/infestation by a quarantine pest/pathogen.
Date: .................................................... |
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Place: .................................................... |
Name & Signature of Importer/Agent) |
Address: |
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PQ Form 21
Phytosanitary Certificate
(To be typed or printed in block letters)
No. ....................................................
From Plant Protection Organisation of .................................................... |
To: Plant Protection Organisation(s) of .......................... |
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Description of Consignment |
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Name and address of exporter |
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Declared name and address of consignee |
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Number and description of packages |
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Distinguishing marks |
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Place of Origin |
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Declared means of conveyance |
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Declared point of entry |
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Name of produce and quantity declared |
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Botanical name of plants |
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This is to certify that the plants or plant products described above have been inspected according to appropriate procedures and are considered to be free from quarantine pests and practically free from the injurious pests and that they are considered to conform to the current phytosanitary regulations at the importing country |
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Desinfestation and/or Disinfection Treatment |
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Date ....................................................................... Duration: ............................................................... Treatment .................................................... Additional information: .......................................... |
Temperature: ........................................................................... Chemical (active ingredient)........................................... Concentration .................................................... |
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Additional declarations: |
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Place of issue: Date of issue |
Stamp of Organization |
Name & Signature of authorized officer |
PQ Form 22
Model Phytosanitary Certificate For Re-Export
No. .......................................................
Plant Protection Organisation of .................................................... (Country of import) |
To: Plant Protection Organisation(s) of .................................................... (Country(ies) of re-export) |
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Description of Consignment |
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Name and address of exporter |
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Declared name and address of consignee |
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Number and description of packages |
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Distinguishing marks |
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Place of Origin |
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Declared means of conveyance |
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Declared point of entry |
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Name of produce and quantity declared |
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Botanical name of plants |
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This is to certify that the plants or plant products described above were imported into.........(country of re-export)...... from (country of origin)...covered by Phytosanitary Certificate no__________ *Original [ ] certified true copy [ ] of which is attached to this Certificate. That they are* packed { } repacked [ ] in original [ ] new [ ] container, that based on the original Phytosanitary Certificate [ ] and additional ;inspection [ ], they are considered to conform with the current phytosanitary regulations of the importing country, and that during storage in.........(country of re- export)...........the consignment has not been subjected to the risk of infestation or infection. *Insert tick in appropriate boxes |
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Desinfestation and/or Disinfection Treatment |
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Date .................................................... Treatment .................................................... Chemical active ingredients .................................................... |
Duration and temperature .................................................... Concentration .................................................... Additional information .................................................... |
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Additional declarations: |
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Place of issue__________ Date of issue___________ |
(Stamp of Organisation) |
Name & Signature of authorized officer |
* Optional clause
PQ Form 23
Application for Pest Risk Analysis for Import of agricultural commodities into India
1. Details of Applicant1.1 Name/Organisation............................................................................................
1.2 Address......................................................................... Postcode...................
1.3 Phone ................................Fax ........................ E-mail ...................................
2. PRA General Parameters2.1 Scientific& Common name of the product................................................................
2.2 Country/countries of origin................................................................................
2.3 Quantity/Volume ..........................................................................................
3. Product Type (circle one or more)3.1 Processed/Non-processed
3.2 Living/non- living
3.3 Plant/Animal
3.4 Genetically modified/non-genetically modified
3.5 Seed/plant/soil
3.6 Culture/non-culture
3.7 Other.........................................................................................................
4. Product Processing (if applicable)4.1 If seed: ground/kibbled/whole/preserved
4.2 If plant: fresh/dried/freeze dried/preserved
4.3 Processing refinement: cooked/frozen/pulped/steamed
4.4 Specify treatment details...............................................................................
5. Product Origins (please state if question not relevant)5.1 Source location (by country, origin & locality) ........................................................
5.2 Production method, Certification scheme and/or accreditation type? ............................. .....................................................................................................................
6. End Use (circle one or more)6.1 Human consumption/Processing/Stock feed/Pet food/Fish food/Seeds for sowing/Nursery stock/Multiplication/Post-entry Quarantine/Therapeutic/Fertilisers/In-vivo/Invitro 6.2 Other ..........................................................................................................
7. End Destination (circle &/or specify)7.1 Rural/urban
7.2 Multiple locations/single
7.3 Specify Country, State &/or region (PRA defined area) .............................................
8. Entry (circle one or more) Ship/Air/Ground transport/Rail/Other.................................................................... 9. General Comments (any further general comment or notes that need to be made, please make here)..........................................................................................................PQ Form 24
Technical Information Requirement for Pest Risk Analysis (PRA)
1. Plant and Plant Product 1.1 Common name;1.2 Scientific (genus & species/strain/variety/cultivar) name;
1.3 Resistant or non-resistant varieties;
1.4 Countries that have already imported;
1.5 Plant part to be imported (whole plant/seed/cutting/sapling/budwood/bulb/fruit etc.);
2. Production Area2.1 Place of production on map (country and province);
2.2 Production and Export (tons/year);
3. Cultivation practices3.1 Harvest method and time;
3.2 Plant protection measures (to control and eradicate the pests);
4. Pest List (separately for all the pests) 4.1 Scientific & Common name;4.2 Pest biology;
4.3 Plant parts affected;
4.4 Symptoms;
4.5 Distribution and pest free areas;
4.6 Pest status (prevalence);
4.7 Management practices;
4.7.1 Cultural practices;
4.7.2 Biological (use of biological control agents, resistant varieties, crop skipping...);
4.7.3 Chemical (type, method, time and number of pesticide use...)
4.8 Database and reference
5. Packaging5.1 Method of packaging;
5.2 Inspection procedure;
5.3 Post harvest treatment;
5.4 Conditions and security of storage place.
6. Export program (policy/activity) 6.1 Trading partners;6.2 Existing procedure for issuing phytosanitary certificates (including additional declaration).
7. Copies of relevant supporting documents.Schedule-I
[See clauses 2 (xxi), 3 (13) and 3 (14)
Points of Entry for Import of plants/plant materials and other Articles
Seaports |
Airports |
Land Frontier Stations |
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1. |
Alleppey (Kerala) |
1. |
Amritsar (Punjab) |
1. |
Agartala (Tripura) |
2. |
Bhavnagar (Gujarat) |
2. |
Bangalore (Karnataka) |
2. |
Amritsar Rly. Stn. (Punjab) |
3. |
Kolkata (West Bengal) |
3. |
Kolkata (West Bengal) |
3. |
Attari Rly. Stn.(Punjab) |
4. |
Calicut (Kerala) |
4. |
Chennai (Tamil Nadu) |
4. |
Attari Wagha Border Check post (Punjab) |
5. |
Chennai (Tamil Nadu) |
5. |
Hyderabad (Telangana) |
5. |
Bongaon (West Bengal) |
6. |
Cochin (Kerala) |
6. |
Mumbai (Maharashtra) |
6. |
Gede Road Rly. Stn. (West Bengal) |
7. |
Cuddalore (Tamil Nadu) |
7. |
New Delhi (Delhi) |
7. |
Jogbani (Bihar) |
8. |
Goa (Goa) |
8. |
Patna (Bihar) |
8. |
Moresh (Manipur) |
9. |
Gopalpur (Orissa) |
9. |
Tiruchirapalli (Tamil Nadu) |
9. |
Panitanki (West Bengal) |
10. |
Haldia (West Bengal)* |
10. |
Trivandrum (Kerala) |
10. |
Raxual (Bihar) |
11. |
Jamnagar (Gujarat) |
11. |
Varanasi (Uttar Pradesh) |
11. |
Rupadiha (Uttar Pradesh) |
12. |
Beypore (Kerala) |
12. |
Guwahati (Assam) |
12. |
Sonauli (Uttar Pradesh) |
13. |
Kakinada (Andhra Pradesh) |
13. |
Calicut (Kerala) |
13. |
Banbasa (Uttaranchal) |
14. |
Kandla (Gujarat) |
14. |
Coimbatore (Tamil Nadu) |
14. |
Zokhwathar (Mizoram) |
15. |
Karwar (Karnataka) |
15. |
Bagdogra (West Bangal) |
15. |
Changrabandha (West Bengal) |
16. |
Krishnapatnam (Andhra Pradesh) |
16. |
Cochin(Kerala) |
16. |
Ghozadanga (West Bengal) |
17. |
Machlipatnam (Andhra Pradesh) |
17. |
Indore (Madhya Pradesh) |
17. |
Mehadipur (West Bengal) |
18. |
Mandvi (Gujarat) |
18. |
Goa (Goa) |
Gauriphanta (Uttar Pradesh)] |
|
19. |
Mangalore (Karnataka) |
19. |
Tirupati (Andhra Pradesh) |
Vittamod (Bihar)] |
|
20. |
Mumbai (Maharashtra) |
20. |
Port Blair (Andaman & Nicobar Islands) |
|
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21. |
Mundra (Gujarat) |
21. |
Nashik (Maharashtra) |
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22. |
Nagapatnam (Tamil Nadu) |
Madurai (Tamil Nadu)] |
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23. |
Nova Shiva (Maharashtra) |
Bhubaneswar (Odisha)] |
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24. |
Navlakhi (Gujarat) |
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25. |
Okha (Gujarat) |
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26. |
Paradeep (Orissa)* |
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27. |
Pondicherry |
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28. |
Porbander (Gujarat) |
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29. |
Rameshwram ((Tamil Nadu) |
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30. |
Tiruvananthapuram (Kerala) |
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31. |
Tuticorin (Tamil Nadu) |
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32. |
Veraval (Gujarat) |
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33. |
Visakhapatnam (Andhra Pradesh) |
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34. |
Vizhinjam (Kerala) |
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35. |
Kollam (Quilon) (Kerala) |
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36. |
Karaikal (Puducherry) |
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37. |
Pipavav (Gujarat) |
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38. |
Hazira (Gujarat) |
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39. |
Jaigarh (Maharashtra) |
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40. |
Kattupalli (Tamil Nadu) |
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41. |
Port Blair (Andaman & Nicobar Islands) |
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42. |
Dahej Port (Gujarat) |
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43. |
Dhamra Port (Orissa) |
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44. |
Kamarajar Port, Chennai (Tamil Nadu) |
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* For import of food grains by Food Corporation of India only?
Schedule-II
[See clause 2 (xxi)]
List of Inland Container Depots and Container Freight Stations for Import of Plants and Plant Products
Place |
State |
Status |
Jurisdiction of PQ Station |
1. Tughlakabad |
Delhi |
Inland Container Depot |
|
2. Patparganj |
Delhi |
Container Freight Station |
|
3. Ballabhgarh |
Haryana |
Container Freight Station |
|
4. Gurgaon |
Haryana |
Container Freight Station |
|
5. Rewari |
Haryana |
Container Freight Station |
|
6. Panipat |
Haryana |
Inland Container Depot |
Regional Plant Quarantine Station, Amritsar |
7. Jallandhar |
Punjab |
Container Freight Station |
Regional Plant Quarantine Station, Amritsar |
8. Amritsar |
Punjab |
Container Freight Station |
Regional Plant Quarantine Station, Amritsar |
9. Bhatinda |
Punjab |
Container Freight Station |
Regional Plant Quarantine Station, Amritsar |
10. Ludhiana (Dhandari Kalan) |
Punjab |
Inland Container Depot |
Regional Plant Quarantine Station, Amritsar |
11. Moradabad |
Uttar Pradesh |
Inland Container Depot |
|
12. Kanpur |
Uttar Pradesh |
Inland Container Depot |
|
13. Rudarpur |
Uttar Pradesh |
Container Freight Station |
|
14. Agra |
Uttar Pradesh |
Inland Container Depot |
|
15. Dadri (G. Noida) |
Uttar Pradesh |
Inland Container Depot |
|
16. Sharanpur |
Uttar Pradesh |
Container Freight Station |
|
17. Varanasi |
Uttar Pradesh |
Container Freight Station |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Gorakhpur |
18. Meerut |
Uttar Pradesh |
Container Freight Station |
|
19. Sabarmati Ahmedabad |
Gujarat |
Inland Container Depot |
Plant Quarantine Station, Kandla |
20. Ahmedabad |
Gujarat |
Container Freight Station |
Plant Quarantine Station, Kandla |
21. Surat |
Gujarat |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
22. Kandla |
Gujarat |
Inland Container Depot |
Plant Quarantine Station, Kandla |
23. Jodhpur |
Rajasthan |
Container Freight Station |
|
24. Jaipur |
Rajasthan |
Container Freight Station |
|
25.Bhiwadi |
Rajasthan |
Container Freight Station |
|
26. Kota |
Rajasthan |
Container Freight Station |
|
27. Sanathnagar (Hyderabad) |
Telangana |
Inland Container Depot |
Plant Quarantine Station, Hyderabad |
28. Guntur |
Andhra Pradesh |
Inland Container Depot |
Plant Quarantine Station, Visakhapattnam |
29. Chirala |
Andhra Pradesh |
Inland Container Depot |
Plant Quarantine Station,Visakhapattnam |
30. Anaparti |
Andhra Pradesh |
Inland Container Depot |
Plant Quarantine Station, Visakhapattnam |
31. Kakinada |
Andhra Pradesh |
Inland Container Depot |
Plant Quarantine Station, Visakhapattnam |
32.Vishakhapattanam |
Andhra Pradesh |
Inland Container Depot |
Plant Quarantine Station, Visakhapattnam |
33. Wadibunder (Mumbai) |
Maharashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
34. Chinchwad (Pune) |
Maharashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
35. Bhandup (Mumbai) |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
36. J.N. Port (Mumbai) |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
37. Muland (Mumbai) |
Maharashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
38. Nava Seva (Mumbai) |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
39. Jalgaon |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
40. Aurangabad |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
41. Nagpur |
Maharashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
42. Dronagiri |
Maharashtra |
Container Freight Station |
Regional Plant Quarantine Station, Mumbai |
43. Miraj |
Maharashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
44.Whitefield (Bangalore) |
Karnatka |
Inland Container Depot |
Plant Quarantine Station, Bengaluru |
45. Coimbatore |
Tamilnadu |
Inland Container Depot |
Plant Quarantine Station, Tiruchi |
46. Minjur (Chennai) |
Tamilnadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
47. Virugambakkam (Chennnai) |
Tamilnadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
48. Numbal (Chennai) |
Tamilnadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
49. Tiruvottiyur (Chennai) |
Tamilnadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
50. Manali (Chennai) |
Tamilnadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
51. Tirupur |
Tamilnadu |
Container Freight Station |
Plant Quarantine Station, Tiruchi |
52. Tuticorin |
Tamilnadu |
Inland Container Depot |
Plant Quarantine Station, Tuticorin |
53. Salem |
Tamilnadu |
Container Freight Station |
Plant Quarantine Station, Tiruchi |
54. Singanallur |
Tamilnadu |
Container Freight Station |
Plant Quarantine Station, Tiruchi |
55. Kolkata |
West Bengal |
Inland Container Depot |
Regional Plant Quarantine Station, Kolkata |
56. Siliguri |
West Bengal |
Container Freight Station |
Regional Plant Quarantine Station, Kolkata |
57. Malanpur (Gwaliar) |
Madhya Pradesh |
Container Freight Station |
|
58. Indore |
Madhya Pradesh |
Container Freight Station |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
59. Cochin |
Kerala |
Container Freight Station |
Plant Quarantine Station, Cochin |
60. Raxaul |
Bihar |
Container Freight Station |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Patna |
61. Surajpur |
Uttar Pradesh |
Inland Container Depot |
|
62. The Thar Dry Port, ICD Sanand, Ahmedabad |
Gujarat |
Inland Container Depot |
Plant Quarantine Station, Kandla. |
63. ICD, Loni |
New Delhi |
Inland Container Depot |
|
64. Kattupalli |
Tamil Nadu |
Container Freight Station |
Regional Plant Quarantine Station, Chennai |
65. Panchi Gujaran, Sonepat |
Haryana |
Inland Container Depot |
|
66. Dhannad, Indore |
Madhya Pradesh |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
67. Kheda, Dhar |
Madhya Pradesh |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
68. Pitampur, Dhar |
Madhya Pradesh |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
69. Ratlam |
Madhya Pradesh |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
70. Mandideep, Raisen |
Madhya Pradesh |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Indore |
71. Borkhedi, Nagpur |
Maharashtra |
Inland Container Depot |
Plant Quarantine Cell, Central Integrated Pest Management Centre, Nagpur |
72. Tumb (Tal- Umbergaon) |
Gujarat |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai |
Mahrashtra |
Inland Container Depot |
Regional Plant Quarantine Station, Mumbai] |
|
(sic) |
|
|
|
Rajasthan |
Inland Container Depot |
Regional Plant Quarantine Station, New Delhi] |
Schedule-III
[See clause 2(xxi)]
List of Foreign Post Offices for Import of Plants and Plant Products
S. No. |
Place |
Status |
Jurisdiction PQ Station |
1. |
New Delhi (Delhi) |
Foreign Post Office |
|
2. |
Mumbai (Maharashtra) |
Foreign Post Office |
Regional Plant Quarantine Station, Mumbai |
3. |
Chennai (Tamil Nadu) |
Foreign Post Office |
Regional Plant Quarantine Station,, Chennai |
4. |
Kolkata (West Bengal) |
Foreign Post Office |
Regional Plant Quarantine Station,, Kolkata |
5. |
Cochin (Kerala) |
Foreign Post Office Plant |
Quarantine Station, Cochin |
6. |
Ahmedabad (Gujarat) |
Sub Foreign Post Office |
Plant Quarantine Station, Kandla |
7. |
Bangalore (Karnataka) |
Sub Foreign Post Office |
Regional Plant Quarantine Station, Chennai |
8. |
Jaipur (Rajasthan) |
Sub Foreign Post Office |
|
9. |
Ludhiana (Punjab) |
Sub Foreign Post Office |
Regional Plant Quarantine Station, Amritsar |
10. |
Agra (U.P.) |
Sub Foreign Post Office |
|
11. |
Guwahati (Assam) |
Sub Foreign Post Office |
Regional Plant Quarantine Station, Kolkata |
Schedule-IV
[See clause 3 (2), 10(2) and 11(1)]
List of plants/planting materials and countries from where import is prohibited along with justifications
S. No. |
Plant species/variety |
Categories of plant material |
Prohibited from the countries |
Justification for Prohibition |
1. |
Banana, Plantain and Abaca (Musa spp.) |
Rhizomes/Suckers |
Central & South America, Hawaii, Philippines and Cameroon |
Due to incidence of destructive pests such as Moko wilt (Burkholderia solanacearum) race 2 and Cameroon marbling (phytoplasmas) |
2. |
Cassava or tapioca (Manihot esculenta) |
Seed/Stem cuttings |
Africa & South America |
Due to incidence of destructive pests such as: Super elongation (Sphaceloma manihoticola), Cassava bacterial blight (Xanthomonas campestris pv. manihotis) - American strains, Cassava witches? broom (phytoplasma) and several cassava viruses. |
3. |
Cocoa (Theobroma cacao) and plants species belong to Sterculiaceae, Bombacaceae and Tiliaceae. |
Fresh beans/Pods/ Bud wood/Grafts Root stock/Saplings |
West Africa, Tropical America and Sri Lanka. |
Due to incidence of destructive pests such as: Swollen shoot virus and related virus strains of cocoa, Witches broom (Crinipellis (Marasmius) perniciosa Watery pod rot (Monilia (Moniliopthora) roreri), Mealy pod (Trachysphaera fructigena), Mirids (Sahlbergia singularis & Distantiella theobroma), Cocoa moth (Acorocercops cramerella), Cocoa capsid (Sahlbergiella theobroma), Cocoa beetle (Steirastoma brevi), Seedling damping-off (Phytophthora cactorum), Chestnut downy mildew (Phytophthora katsurae) and Black pod of cocoa (Phytophthora megakarya). |
4. |
Cocoyam or Dasheen or Taro (Arvi) (Colocasia esculenta) and other edible aeroids |
Plants/Corms/Cormlets/ Suckers |
Cook Islands, Papua New Guinea, Solomon Islands and South Pacific countries |
Due to incidence of destructive pests such as Alomae land Bobone (Rhabdo viruses), Dasheen mosaic virus (South Pacific strains) and Bacterial blight (Xanthomonas campestric pv. dieffenbachiae). |
5. |
Coconut (Cocos nucifera) and related species of Cocoideae |
Seed nuts/Seedlings/ Pollen/Tissue cultures etc. |
Africa (Cameroon, Ghana, Nigeria, Togo and Tanzania), North America (Florida in USA, Mexico); Central America and Caribbean (Cayman Islands, Bahmas, Cuba, Dominican Republic, Haiti, Jamaica) Philippines and Gaum Brazil (Atlantic Coast), Trinidad, Tobago, Greneda, St. Vincent, Barbados, Belize, Honduras, Costa Rica, El Salvador, Panama, Columbia, Venezuela and Ecuador, Surinam (Dutch Guyana), Sri Lanka. |
Due to incidence of destructive pests such as: Palm lethal yellowing (phytoplasma) and related strains, Cadang cadang & Tinangaja (viroid), Lethal boll rot (Marasmiellus cocophilus), Red ring (Rhadinaphelenchus cocophilus (palmarum), South American Palm weevil (Rhyncophorus palmarum), Leaf minor (Promecotheca cumingi) and Palm kernel borer (Pachymerus spp). |
6. |
Coffee (Coffea spp.) and related species of Rubiaceae |
Beans (seeds)/Berries (freshly harvested)/ Grafts/Bud wood/Seedlings/Rooted cuttings etc. |
Africa and South America |
Due to incidence of destructive pests such as American leaf spot (Mycena citricolor, syn. Omphalia flavida), Coffee berry disease (Colletotrichum coffeanum var. virulens), Tracheomycosis (Gibberella xylariodes, syn Fusarium xylarioids), Powdery rust (Hemeleia coffeicola), Phloem necrosis (Phytomonas leptovasorum) and Coffee viruses (coffee ring spot, leaf rugosity, leaf curl, leaf crinkle and mosaic viruses), Coffee berry borer (Hypothenemus hampei, Sophronica ventralis) and Coffee thrips (Diarthrothrips coffeae). |
7. |
Date palm (Phoenix dactylifera) |
Seeds/Off-shoots (suckers) |
Algeria and Morocco USA (Florida) |
Due to incidence of destructive pests such as: Bayood (Fusarium oysporum f.sp. albedinis) and Palm lethal yellowing (Phytoplasmas) |
8. |
Forest plant species: |
(i) Seeds/Fruits/ Grafts and other planting material |
North America (USA and Canada) |
Due to incidence of destructive pests such as: Chestnut blight or canker (Cryphonectria (Endothia) parasitica)-American strain. |
(ii) Elm (Ulmus spp.) |
(ii) Plants/planting material |
North America (USA and Canada) and Europe and Russia |
Due to incidence of destructive pests such as: Dutch elm disease (Ceratocystis ulmi) - American and European strains, Elm mottle virus, Elm bark beetles (Scolytidae), Elm phloem necrosis (Phytoplasmas) and White - banded elm leaf hopper (Scaphoidous luteolus) -vector of Elm phloem necrosis. |
|
(iii) Oak (Quercus spp.) |
(iii) Seeds/Root grafts |
United States of America |
Due to incidence of destructive Oak wilt (Ceratocystis fagacearum) and Oak bark beetles (Pseudopityophthorus spp.) |
|
(iv) Pine (Pinus spp.) and other coniferous species |
(iv) (a) Seeds/Saplings |
North America (Canada, USA and Mexico) |
Due to incidence of destructive pests such as Pine rusts [Stalactiform blister rust (Cronartium coleosporioides), Comandra blister rust (C. comandrae), sweet fern blister rust (C. comptoniae), Southern fusiform rust (C. fusiforme), Western gall rust (Endocronartium harknessii), Brown spot needle blight (Mycosphaerella dearnesii, syn. Scirrhia acicola), Seedling die-back and pitch canker (Fusarium moniliforme f.sp. subglutinans) and Needle cast (Lophodermium spp.) |
|
(iv) (b) Wood with bark |
North America (Canada & USA), Asia (China, Hong Kong, Japan, Korea, Republic of Taiwan) |
Due to destructive Pine wood nematode (Bursaphelenchus xylophilus) |
||
9. |
Oil palm (Elaeis guineensis) and related species |
Seeds/Pollen/seed sprouts |
Philippines and Guam |
Due to incidence of Cadang cadang & Tinangaja (viroid) |
10. |
Potato (Solanum tuberosum) and other tuber bearing species of Solanaceae |
Tubers and other planting material |
South America |
Due to incidence of destructive pests such as Potato smut [Thecaphora (Angiosorus) solani], Potato viruses viz. Andean potato latent, Andean potato mottle, Arracacha B virus, Potato deforming mosaic, Potato T (capillo virus), Potato yellow dwarf, Potato yellow vein, Potato calico strain of Tobacco ring spot virus and Andean potato weevil (Premnotrypes spp.) |
11. |
Rubber (Hevea spp.) |
Seeds/plants/budwood and any other plant material |
Tropical America (Area extending 23 1/2 degrees North land 23 1/2 degrees South of the equator (Tropics of Capricorn and Cancer) and includes adjacent islands and longitude 30 degree West land 120 degrees East including part of Mexico, North of the Tropic of Cancer) |
Due to incidence of destructive South American Leaf Blight of Rubber (Microcyclus ulei) |
12. |
Sugarcane (Saccharum spp.) |
Cuttings or setts of planting |
Fiji, Papua New Guinea, Australia, Philippines and Indonesia |
Due to incidence of destructive Fiji virus |
13. |
Sweet potato (Ipomoea spp.) |
Stem (Vine) cuttings rooted or un-rooted/tubers |
South Africa, East Africa, New Zealand, Nigeria, USA, Argentina and Israel. |
Due to incidence of destructive pests such as: Scab (Elsinoe batatas), Scurf (Moniliochaetes infuscans), Foot rot (Plenodomus destruens), Soil rot (Streptomyces ipomoeae), Bacteria wilt (Pseudomonas batatae), Sweet potato viruses viz. Russet crack; feathery mottle; internal cork; chlorotic leaf spot; vein mosaic; mild mottle and yellow dwarf, vein clearing; chlorotic stunt; Sheffied?s virus A and B etc., Sweet potato witches? broom (phytoplasmas) and seed bruchid (Mimosestes mimosae) |
14. |
Yam (Dioscorea spp.) |
Tubers for planting or propagation |
West Africa and Caribbean Region |
Due to incidence of destructive Yam mosaic virus/green banding virus |
15. |
Triticum spp. (Wheat) |
(i) Seeds/grains |
Latin American countries and Bangladesh |
Due to incidence of destructive Magnaporthe oryzae sub.sp.triticum (Wheat blast). |
Schedule-V
[See clause 3 (3) (6) (7) and 10 and 11 (3)]
List of plants and plant materials restricted import permissible only with the recommendation of authorized institutions with additional declarations and special conditions
S. No. |
Plant species/variety |
Category of plants & plant material |
Additional declarations required to be incorporated into PSC |
Special conditions of import |
Responsibility of authorized Institutions |
1. |
Banana, Plantain and Abaca (Musa spp.). |
(i) Rhizomes/Suckers |
Freedom from: (a) Moko wilt (Burkholderia solanacearum Race-2) (b) Black leaf streak (Mycosphaerella fijiensis var. difformis) (c) Cameroon marbling (Phytoplasmas) (d) Rhizome rot (Erwinia chrysanthemi pv. paradisiaca) (e) Banana weevil (Hawaii) (Cosmopolites pruinosus), (f) Cane weevil (West Indies) (Metamasius hemipterus), (g) Banana weevil (East African), (Temnoschoita nigroplagiata). |
(i) Growing of imported consignment under post- entry quarantine for a period of 9-12 months. (ii) Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture |
Subject to the recommendation, supervision, monitoring and testing by Director, National Research Center on Banana, Tiruchi (Tamil Nadu). |
2. |
Cassava or tapioca (Manihot esculenta) |
(i) Stem Cuttings |
Freedom from: (a) Super elongation (Sphaceloma manihoticola) (b) Bacterial leaf spot (Xanthomonascampestris.pv. cassavae) (c) Cassava bacterial blight (Xanthomonas campestris pv. manihotis) - American strains. (d) Cassava viruses (viz. common mosaic, brown streak, leaf vein mosaic, red mottle and yellow vein banding (e) Cassava witches? broom (phytoplasma) (f) Shoot fly (Carpolonchaea chalybea) (g) Mite (Mononychellus spp.) (h) Thrip (Frankliniella willamsi) |
(i) Post-entry quarantine for a period of one year. (ii) Hot water dipping of cuttings at 500C for 30 min. before planting. |
Subject to the recommendation, supervision, monitoring and testing by Director, Central Tuber Crops Research Institute, Sreekaryam (Kerala). |
(ii) Seeds |
As stated above at (b) and (c) |
The above conditions shall not apply. |
Same as above. |
||
(iii) Tissue cultured plants |
Certified that the tissue cultured plants tested and found virus-free. |
Same as above. |
Same as above. |
||
3. |
Citrus spp. (lemon, lime, orange, grape fruit, mandarins etc.) and other Rutaceous hosts |
(i) Grafts/Bud wood/Plants |
Freedom from: (a) Mal secco (Deuterophoma tracheiphila) (b) Stubborn or little leaf (Spiroplasma citri) (c) Cancrosis B (Xanthomonas campestris pv. aurantifolii) (d) Citrus tatter leaf (Capillo virus) (e) Satsuma dwarf virus (f) Sweet orange scab (Elsinoe australis) and Tryon?s scab (Sphaceloma fawcettii var. scabiosa) (g) Citrus burrowing nematode (Radopholus citrophilus) (h) Florida red scale (Chrysomphalus aonidium) (i) Citrus bud mite (Eriophyes sheldoni) (j) Citrus rust mite (Phyllocoptruta oleivora) |
Post-entry quarantine for a period of one year. |
Subject to the recommendation, supervision, monitoring and testing by Director, National Research Centre on Citrus, Nagpur, (Maharashtra). |
(ii) Seeds for propagation |
As stated above at (c) |
The above condition shall not apply. |
Same as above. |
||
(iii) Tissue cultured plants |
Certified that the tissue-cultured plants are obtained from mother-stock indexed or tested and maintained virus-free. |
Same as above. |
Import subject to prior approval of Department of Agriculture, Cooperation & Farmers Welfare in the Ministry of Agriculture |
||
4. |
Theobroma cacao (Cocoa) and related species. |
(i) Seeds (beans)/pods/bud wood/rootstock |
Freedom from (a) Swollen shoot virus and related strains (b) Witches? broom (Crinipellis (Marasmius) perniciosa) (c) Watery pod rot (Monilia (Moniliopthora) roreri) (d) Mealy pod (Trachysphaera fructigena) (e) Mirids (Sahlbergia singularis & Distantiella theobroma (f) Cocoa moth (Acorocercops cramerella) (g) Cocoa capsid (Sahlbergiella theobroma) (h) Cocoa beetle (Steirastoma brevi) (i) Seedling damping-off (Phytophthora cactorum) (j) Chestnut downy mildew (Phytophthora katsurae) (k) Black pod of cocoa (Phytophthora megakarya) |
Post-entry quarantine for a period of one year |
Subject to the recommendation, supervision, monitoring and testing by the Director, CPCRI, Kasaragod, Kerala |
(ii) Tissue-cultured plants |
Certified that the tissue cultured plants produced in vitro are obtained from mother stock tested and maintained free from cocoa viruses by appropriate authority at the country of origin. |
The above conditions shall not apply |
|
||
5. |
Coconut (Cocos nucifera) & related species of Cocoidae |
(i) Seed nuts/Seed lings/Pollen |
Freedom from: a) Palm lethal yellowing (phytoplasma) and related strains b) Cadang cadang & Tinangaja (viroid) c) Lethal boll rot (Marasmiellus cocophilus) d) Red ring (Rhadinaphelenchus cocophilus (palmarum) e) South American Palm weevil (Rhyncophorus palmarum) f) Leaf minor (Promecotheca cumingi) g) Palm kernel borer (Pachymerus spp) |
(i) The Seed nuts shall be fumigated with methyl bromide @ 16 g/m3 for 12 hrs at 210 C under NAP at the port of entry or any other fumigant/substance in the manner approved by Plant Protection Adviser. (ii) Post-entry quarantine in offshore island facility at Andaman & Nicobar Islands for one reproductive cycle or five years period. |
Subject to the recommendation, supervision, monitoring and testing by Director, CPCRI, Kasaragod, Kerala |
(ii) Embryo-cultures |
Certified that the embryo cultures are obtained from seed nuts collected from mother trees tested and found free from viroids. |
The above conditions shall not apply. |
Same as above. |
||
6. |
Coffee (Coffea spp.) and related species of Rubiaceae |
(i) Seeds (beans) & berries (freshly harvested)/Grafts/ Bud wood/ Seedlings/Rooted cuttings. |
Freedom from: (a) American leaf spot (Mycena citricolor, syn. Omphalia flavida) (b) Coffee berry disease (Colletotrichum coffeanum var. virulens) (c) Tracheomycosis (Gibberella xylariodes, syn Fusarium xylarioids) (d) Powdery rust (Hemeleia coffeicola) (e) Halo blight (Pseudomonas syringae pv. garcae) (f) Leaf spot (Pseudomonas cichorii) (g) Phloem necrosis (Phytomonas leptovasorum) (h) Coffee viruses (coffee ringspot, leaf rugosity, leaf curl, leaf crinkle and mosaic viruses) (i) Coffee berry borers (Hypothenemus hampei, Sophronica ventralis) (j) Coffee thrips (Diarthrothrips coffeae) |
Post-entry quarantine for One year period. |
Subject to the recommendation, supervision, monitoring and testing by the Director, Central Coffee Research Institute, Balehonnur, Chikmagalur (Karnataka). |
(ii) Tissue cultured plants |
Certified that the tissue cultured plants tested virus-free |
The above condition shall not apply. |
Same as above. |
||
7. |
Cotton (Gossypium spp.) |
Seeds for sowing |
(i) Freedom from: (a) Witches broom (Collectotrichum gossypii var. cephalosporioides) (b) Bacterial blight (Xanthomonas campestris pv. malvacearum (African strain) (c) (Anthonomus grandis & other Anthonomus spp.) (d) Seed bruchids (Amblycerus spp., Megacerus spp., Spermophagus spp.) |
(i) The seed shall be given acid delinting treatment at the country of origin prior to shipment (ii) The seed shall be fumigated with suitable fumigant at the country of origin and treatment to be endorsed on phytosanitary certificate. |
Subject to the recommendation, supervision, monitoring and testing by Director, Central Cotton Research Institute, Nagpur, (Maharashtra). |
8. |
Forest plant species (i) Chestnut (Castanea spp.) |
(i) Seeds/Fruits/ Grafts and other planting material |
Freedom from: Chestnut blight or canker (Cryphonectria (Endothia) parasitica)-American strain |
Post-entry quarantine for a period of one year. |
Subject to the recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education. |
(ii) Elm (Ulmus spp.) |
(i) Seeds/Plants |
Freedom from: (a) Dutch elm disease (Ceratocystis ulmi) - American and European strains (b) Elm mottle virus, (c) Elm bark beetles (Scolytidae) (d) White -banded elm leaf hopper (Scaphoidous luteolus) -Vector of Elm phloem necrosis (e) Seed Bruchid (Bruchidius spp.) |
(i) Post-entry quarantine for a period of one year. (ii) Fumigation of planting material prior to dispatch at the country of origin and the treatment shall be endorsed on the Phytosanitary certificate. |
Subject to the recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education |
|
(iii) Oak (Quercus spp.) |
(i) Seeds/Plants |
Freedom from: (a) Oak wilt (Ceratocystis fagacearum) (b) Oak bark beetles (Pseudopityophthorus spp.) (c) Seed Bruchids (Bruchidius spp.) |
(i) Post-entry quarantine for a period of one year. (ii) Fumigation of planting material prior to dispatch at the country of origin and the treatment shall be endorsed on the phytosaniary certificate |
Subject to the recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education |
|
(iv) Pine (Pinus spp.) and other coniferous species |
(i) Seeds/Plants |
(i) Freedom from: (a) Pine rusts (Stalactiform blister rust (Cronartium coleosporioides), Comandra blister rust (C. comandrae), sweet fern blister rust (C. comptoniae); Southern fusiform rust (C. fusiforme)) (b) Western gall rust (Endocronartium harknessii) (c) Brown spot needle blight (Mycosphaerella dearnesii, syn. Scirrhia acicola) (d) Seedling die-back and pitch canker (Fusarium moniliforme f.sp. subglutinans). (e) Needle cast (Lophodermium spp.) (f) Pine wood nematode (Bursaphelenchus xylophilus) (g) Seed chalcid (Eurytoma sciromatis) (h) Seed Bruchids (Bruchidius spp.) |
i) Post-entry quarantine for a period of one year. ii) Fumigation of planting material prior to dispatch at the country of origin and the treatment shall be endorsed on the phytosanitary certificate. |
Subject to the recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education |
|
(v) Poplar Populus spp.) |
(i) Stem cuttings/Plants |
Freedom from: (a) Hypoxylon canker (Hypoxylon mammatum) (b) Poplar rust (Melampsora medusae) (c) Septoria canker of poplar (Mycosphaerella populorum, syn. Septoria musiva) (d) Gummosis (Euitypa armeniacae) (e) Poplar mosaic virus |
Post-entry quarantine for a period of one year. |
Subject to the recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education |
|
(vi) Walnut (Juglans spp.) |
(i) Seeds (nuts)/Plants |
Freedom from: (a) Bacterial blight (Xanthomonas juglandis) (b) Bark canker (Erwinia nigrifluens) (c) Gummosis (Euitypa armeniacae) (d) Codling moth (Carpocapsa pomonella) |
Post-entry quarantine for a period of one year |
Subject to recommendation, supervision, monitoring and testing by Director, Forest Research Institute, Dehradun or any other research institute under Indian Council of Forestry Research and Education. |
|
9. |
Groundnut (Arachis spp.) |
Seeds/Stem Cuttings/Plants |
Free from (a) Scab (Sphaceloma arachidis) (b) Bacterial wilt (Burkholderia solanacearum) (African strains) (c) Peanut stripe virus (d) Peanut stunt virus (e) Tobacco streak virus (f) Seed Bruchid (Stator pruininus) (g) Testa Nematode (Aphelenchoides arachidis) |
(i) Post-entry quarantine for a period of 6 weeks (ii) Permitted to import only as decorticated seeds. |
Subject to the recommendation, supervision, monitoring and testing by Director, National Research Center on Groundnut, Junagadh, Gujarat State and Director General, International Crops Research Institute for Semi-Aried Tropics, Patancheru, Andhra Pradesh State. |
10. |
Potato (Solanum tuberosum) and other tuber bearing species of Solanaceae |
(i) Tubers and other planting material |
Freedom from: (a) Potato tuber nematode (Ditylenchus destructor) (b) Stem and bulb nematode (Ditylenchus dipsaci ) (c) Potato cyst nematodes [Globodera (Heterodera) rostochiensis & Globodera pallida] (d) Gangrene (Phoma exigua var. foveata) (e) Potato wart (Synchytrium endobioticum) (f) Potato smut [Thecaphora (Angiosorus) solani] (g) Bacterial ring rot (Clavibacter michiganensis subsp. sepedonicus) (h) Potato purple-top wilt & stolbur phytoplasmas (i) Potato viruses viz. Andean potato latent, Andean potato mottle, Arracacha B virus, Potato deforming mosaic, Potato T (capillo virus), Potato yellow dwarf, Potato yellow vein, Potato calico strain of Tobacco ring spot virus, Potato strain of Tobacco streak virus (j) Colarado potato beetle (Leptinotarsa decemlineata) (k) Andean potato weevil (Premnotrypes spp.) |
Post-entry quarantine for a period of two growth seasons. |
Subject to the recommendation, supervision, monitoring and testing by Director, Central Potato Research Institute, Simla, Himachal Pradesh. |
(ii) True seed/ micro tubers (in vitro) of potato/ tissue-cultured plants |
The true seed/micro-tubers (in vitro) of potato are obtained from plants tested and certified free from viruses and viroids of potato and other tuber bearing Solanaceous plant species. |
The above condition shall not apply. |
Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture |
||
11. |
Rice (Oryza sativa) |
(i) Seeds for sowing |
(i) Freedom from: (a) Granary weevil (Sitophilus granarius) (b) Sheath brown rot (Pseudomonas fuscovaginae) (c) Seedling rot (Pseudomonas glumae) (d) Bacterial halo blight (Pseudomonas syringae pv. Oryzae (e) Quarantine Weed Seeds |
Seed soaking overnight and hot water treatment at 520C for 10 minutes. |
(a) Approval of Department of Agriculture, Cooperation and Farmers Welfare, Ministry of Agriculture as per provisions of New Policy on Seed Development (NPSD), 1988. (b) Subject to the recommendation, supervision, monitoring and testing by Director, NBPGR, New Delhi/Director, Directorate of Rice Research, Hyderabad. |
12. |
Rubber (Hevea spp.) |
Seed/Saplings/Bud wood. |
(i) Freedom from: (a) South American leaf blight (SALB) (Microcyclus ulei syn. Dothidella ulei) (b) Shot hole borer (Xyleborus ferrugineus) |
(i) Post-entry quarantine for a period of one year. (ii) The consignment of seed and other planting material shall be treated with suitable systemic fungicide prior to dispatch of the consignment at the country of origin and the treatment shall be endorsed on phytosanitary certificate. |
Subject to the recommendation, supervision, monitoring and testing by the Director, Rubber Institute, Kottayam, (Kerala). |
13. |
Sugarcane (Saccharum spp.) |
(i) Cuttings of setts for planting |
Freedom from: (a) Fiji virus of sugarcane (b) Gummosis (Xanthomonas vasculorum) (c) Sugarcane white leaf (phytoplasmas) (d) Sereh (e) Sugarcane downy mildew (Peronosclerospora sacchari) (f) Mottled stripe (Pseudomonas rubrisubalbicans) (g) Sugarcane viruses viz. bacilliform, mild mosaic, mosaic & streak (h) American sugarcane borer (Diatraea saccharalis) |
(i) Growing of consignment under Post entry quarantine for a period of one year. (ii) Hot water treatment of dormant sets at 520C for 20 min. followed by dipping in systemic fungicide solutions viz. Benlate at 0.2% just prior to planting. (iii) All packages and packing material shall be disposed off by burning. |
Subject to the recommendation, supervision, monitoring and testing by Director, Sugarcane Breeding Institute, Coimbatore (Tamil Nadu). |
(ii) True seed or fuzz |
As stated above at (b) and (e) |
(iv) Hot water treatment of fuzz at 580C for 5 min. in water with 50 ppm Tween-20 followed by a short dip in a 10 ppm solution of suitable fungicide just before sowing. |
As above |
||
(iii) Tissue cultured plants |
Certified that the tissue cultured plants tested and found virus-free |
The above conditions (i) to (iv) shall not apply |
As above. |
||
14. |
Sweet potato (Ipomoea spp.) |
(i) Stem (vine) cuttings rooted or un-rooted/tubers |
Freedom from: (a) Scab (Elsinoe batatas) (b) Scurf (Moniliochaetes infuscans) (c) Foot rot (Plenodomus destruens) (d) Soil rot (Streptomyces ipomoeae) (e) Bacteria wilt (Pseudomonas batatae) (f) Sweet potato viruses viz. Russet crack; feathery mottle; internal cork; chlorotic leaf spot; vein mosaic; mild mottle and yellow dwarf, vein clearing; chlorotic stunt; Sheffied?s virus A and B etc. (g) Sweet potato witches? broom (phytoplasmas) (h) Seed bruchid (Mimosestes mimosae) |
(i) Post-entry quarantine for one growth season. (ii) Free from soil. |
Subject to the recommendation, supervision, monitoring and testing by Director, Central Tuber Crops Research Institute, Sreekaryam (Kerala). |
(ii) True seed/ Tissue-cultured plants |
Certified that the true seed/tissue-cultured plants are obtained from mother stock indexed or tested and maintained free from viruses and viroids of potato and other tuber bearing Solanaceous plant species. |
The above conditions shall not apply. |
Same as above. |
||
15. |
Tobacco (Nicotiana spp.) |
(i) Seed for sowing |
Freedom from: (a) Blue mould (Peronospora tabacina) (b) Broomrape (Orobanche cumana) (c) Tobacco cyst nematode (Heterodera tabacum) |
Post-entry quarantine for a period of one growth season. |
Subject to the recommendation, supervision, monitoring and testing by Central Tobacco Research Institute, Rajahmundry (AP) |
16. |
Wheat (Triticum spp.) |
(i) Seeds for sowing |
(i) Freedom from: (a) Dwarf bunt (Tilletia contraversa) (b) Ergot (Claviceps purpurea) (c) Spike rot (Pseudomonas atrofaciens) (d) Granary weevil (Sitophilus granarius) (e) Quarantine Weed Seeds |
Post-entry quarantine for one growth season. (b) Subject to the recommendation, supervision, monitoring and testing by Director, NBPGR, New Delhi/Director, Directorate of Wheat Research, Karnal. |
(a) Approval of Department of Agriculture, Cooperation and Farmers Welfare, Ministry of Agriculture as per provisions of New Policy on Seed Development (NPSD), 1988. |
17. |
Yam (Dioscorea spp) |
(i) Tubers for planting or propagation |
(i)Freedom from: (a) Yam mosaic virus/green banding virus (b) Crown gall (Agrobacterium tumefaciens) (c) Weevil (Palaeopus spp.) |
(i) Growing of consignment under Post entry quarantine for one growth season. (ii) Hot water treatment of tubers at 520C for 30 minutes followed by chemical dip in fensulphathion at 0.125% for 10-15 min. before planting. |
Subject to the recommendation, supervision, monitoring and testing by Director, Central Tuber Crops Research Institute, Sreekaryam (Kerala). |
(ii) Tissue cultured plants |
(ii) Certified that the tissue cultured plants produced from virus-free mother stock. |
The above conditions shall not apply. |
Same as above. |
Schedule - VI
[See clauses 3(3) & (6), 10(i), (ii) & (iii) and 11(3)]
List of plants/plant materials permitted to be imported with additional declarations and special conditions (Consolidated upto SeventhAmendment 2017, dated 24th August, 2017)
Sl. No. |
Plant species |
Category of plant Material |
Country of Origin |
Additional declarations required to be incorporated into Phytosanitary Certificate |
Special conditions of import |
(1) |
(2) |
(3) |
(4) |
(5) |
(6) |
1. |
Abelmoschus esculentus (Okra) |
Seeds for sowing |
(i) China (ii) Italy (iii) Philippines (iv) Thailand (v) Japan (vi) Bangladesh (vii) Malaysia |
Nil |
Free from quarantine weed seeds. |
(viii) France (ix) Taiwan |
Free from Phomopsis longicolla (phomopsis seed decay) |
Free from quarantine weed seeds. |
|||
(x) USA |
Free from: (a) Phomopsis longicolla (b) Helicoverpa zea (c) Cercospora abelmoschi |
(i) Free from quarantine weeds seeds (ii) Free from soil contamination (iii) Seed crop inspection and certification for free from (a) by a competent authority at the country of origin. |
|||
2. |
Abies spp. (Firwood) |
(i) Wood with/without bark |
Europe (except Portugal) |
Free from: (a) Ips typographus (Spruce bark beetle) (b) Pityogenes chalcographus (Bark beetle, six dentated) (c) Tomicus piniperda (Pine beetle) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
(ii) Wood without bark |
North America |
Free from : (a) Dendroctonus rufipennis (Spruce beetle) (b) Dioryctria abietivorella (Fir coneworm) (c) Dryocoetes confuses (Western balsam bark beetle) (d) Pityokteines sparsus (Balsam fir bark beetle) (e) Polygraphus rufipennis (Foureyed spruce bark beetle) (f) Tomicus piniperda (Beetle, pine) (g) Bursaphenchus xylophilus (Pine wood nematode) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
||
3. |
Abutilon hybridum |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
4. |
Acacia spp. (Wattles) |
Seeds for sowing |
Australia |
Free from: (a) Pantomorus cervinus (rose beetle) (b) Atelocauda digitata (c) Fusarium oxysporum f. sp. passiflorae |
Free from quarantine weed seeds. |
5. |
Acacia auriculiformis |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weed seeds. |
6. |
Acacia mangium |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weed seeds. |
7. |
Acer spp. |
Tissue cultured plants |
Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Xylella fastidiosa (Pierce's disease of grapevines) (b) Sowbane mosaic virus |
Nil |
8. |
Achillea spp. |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weed seeds. |
9. |
Achillea millefolium |
Dry flowers for decoration |
Thailand |
Nil |
Free from quarantine weed seeds. |
10. |
Aconitum hetrophyllum (Atees) |
Dried roots for consumption |
Pakistan |
Nil |
Free from soil and other plant debris |
11. |
Aconitum napellus |
Dry plant material (All plant parts) for medicinal purpose |
China |
Nil |
Free from quarantine weed seeds. |
12. |
Actea spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
13. |
Actinida spp. (Kiwi fruit ) |
Budwoods/plants for propagation |
USA |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Epiphyas postvittana (apple moth) (c) Platynota stultana (leaf roller) (d) Armillaria mellea (armillaria root rot) (e) Calonectria crotalaria (f) Phaeoacremonium aleophilum (g) Phytophthora cryptogea (foot rot) (h) Pseudomonas viridiflava (i) Rhizobium rhizogenes (bacterial gall) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month |
14. |
Actinida arguta (Kiwi berrry) |
Fresh Fruits for consumption |
New Zealand |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Paracoccus caraticus (mealy bug) (c) Pseudococcus calseolariae (Citrophilus mealybug) (d) Botryosphaeria dothidea (Dothierella rot) (e) Diaporthe actinidae (Phomopsis rot) (f) Diaporthe perniciosa (phomopsis canker) (g) Phytophthora cryptogea (Tomato foot rot). |
Nil |
15. |
Actinidia chinensis and A. deliciosa (Kiwi) |
(i) Fruits for consumption |
(i) Italy |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Pseudomonas syringae pv. Actinidiae (bacterial canker of kiwifruit) (d) Pseudomonas viridiflava (bacterial leaf blight of tomato) |
(i) Pest-free area status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (ii) Methyl bromide fumigation @ 32 g/m3 for 3 ½ hrs at 210C or above or equivalent thereof or (iii) Pre-shipment/In-transit cold treatment at 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days plus in-transit refrigeration against Mediterranean fruit fly. |
(ii) Iran |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato |
Nil |
|||
(iii) New Zealand |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Paracoccus cavaticus (mealy bug) (c) Pseudococcus calceolariae (citrophilus mealy bug) (d) Botryosphaeria dothidea (Dothierella rot) (e) Diaporthe actinidae (Phomopsis rot) (f) Diaporthe perniciosa (Phomopsis canker) (g) Phytophthora cryptogea (tomato foot rot) |
Nil |
|||
(iv) Chile |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Trialeurodes vaporariorum (glasshouse whitefly) (c) Brevipalpus chilensis (d) Pseudomonas syringae pv. actinidiae (bacterial canker of Kiwi fruit) |
Nil |
|||
(v) France |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceroplastes rusci (fig wax scale) (c) Lobesia botrana (grape berry moth) (d) Pseudomonas viridiflava (bacterial leaf blight of tomato) (e) Phytophthora cryptogea (tomato foot rot) |
Methyl bromide fumigation @ 32 g/m3 for 3½ hrs at 210C or above or equivalent thereof or pre-shipment cold treatment at 1.110C to 4.440C for 4 days or 5.00C to 8.330C for 6 days against grape berry moth. |
|||
(vi) Australia |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Helix aspersa (common snail) (c) Phaeoacremonium aleophilum (Petri disease) (d) Phytophthora cryptogea (tomato foot rot) (e) Pseudomonas viridiflava (bacterial leaf blight of tomato) |
Nil |
|||
(vii)Greece |
Free from: a) Aspidiotus nerii (aucuba scale) b) Botryosphaeria dothidea (canker of almond) c) Ceratitis capitata (Mediterranean fruit fly) d) Lobesia botrana (grape berry moth) e) Phytophthora cryptogea (tomato foot rot) f) Pseudomonas viridiflava (bacterial leaf blight of tomato (USA)) |
Pre-shipment cold treatment at 00C or below for 13 days or above; 0.550C or below for 14 days or above; 1.10C or below for 18 days or above plus in-transit refrigeration or Methyl bromide fumigation @ 32 g/m3 for 3 ½ hrs at 210C or above or equivalent thereof. The treatment should be endorsed on Phytosanitary Certificate issued at the countryof origin/re-export. |
|||
(ii) Plant for propagation |
Thailand |
Nil |
(i) Post-entry quarantine growing for a period of 10-12 months (ii) Free from soil. (iii)Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
(iii) Budwoods/plants for propagation |
USA |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Epiphyas postvittana (apple moth) (c) Platynota stultana (leaf roller) (d) Armillaria mellea (armillaria root rot) (e) Calonectria crotalaria (f) Phaeoacremonium aleophilum (g) Phytophthora cryptogea (foot rot) (h) Pseudomonas viridiflava (i) Rhizobium rhizogenes (bacterial gall) |
(ii) Free from soil (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iv) Post-entry quarantine growing for a period of 6-9 month. |
||
16. |
Adiantum spp. (Adiantum) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine growing for 45 days period. |
17. |
Adonis vernalis |
(i) Seeds for sowing |
Germany |
Nil |
Free from quarantine weeds seeds |
18. |
Aeschynomene falcata/ Aeschynomene americana (Joint vetch) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
19. |
Agapanthus spp. |
(i) Plants for propagation |
Netherlands |
Nil |
Post-entry quarantine growing for 45 days period. |
(ii) Tissue cultured plants |
(i) Italy (ii) New Zealand (iii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from nerine X potexvirus |
Nil |
||
(iv) France |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Tomato spotted wilt virus (b) Odontoglossum ring spot virus (c) Impatiens necrotic spot virus (d) Cacao yellow mosaic virus (f) Arabis mosaic virus |
Nil |
|||
(v) Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
|||
(vi) Any country except Italy, New Zealand, UK, France, Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
20. |
Agastache spp. |
(i) Tissue culture plants |
(i) Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from Nerine latent virus. |
Nil |
(ii) Costa Rica (iii) USA |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
|||
21. |
Agave spp. |
Tissue cultured plants |
(i) Finland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from cactus X virus. |
Nil |
(ii) Any country except Finland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
22. |
Agave sisalana (Sisal) |
(i) Suckers/Plants for propagation |
USA |
Free from (a) Siphophorus acupunctatus (b) Cactus virus X |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 month |
(ii) Seeds for sowing |
(i) Brazil (ii) Mexico |
Nil |
Free from quarantine weed seeds. |
||
23. |
Ageratum spp. |
Seeds for sowing |
(i) Australia (ii) Europe |
Nil |
Free from quarantine weed seeds. |
24. |
Agropyron cristatum (Crested wheat grass) |
Seeds for sowing |
USA |
Free from Pseudomonas syringae pv. atropurpurea |
Free from quarantine weed seeds. |
25. |
Agrostis stolonifera (Creeping bentgrass) |
Seeds for sowing |
USA |
Free from: (a) Anguina agrostis (bentgrass nematode) (b) Monographella nivalis (foot rot: cereals) (c) Sclerotinia homoeocarpa (dollar spot: grasses) |
Free from quarantine weed seeds. |
26. |
Ajuga spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
27. |
Albizia lebbeck (Acacia) |
Plants for propagation |
(i) Asia |
Nil |
Post-entry quarantine growing for 45 days period. |
(ii) USA |
Free from Pleiochaeta setosa (lupin leaf spot) |
Post-entry quarantine for a period of 45 days. |
|||
28. |
Alcea spp. (Hollyhock) |
Seeds for sowing |
(i) USA (ii) Europe (iii) Asia |
Nil |
Free from quarantine weed seeds. |
29. |
Alchemilla spp. (Lady's mantle) |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weeds seeds. |
30. |
Allamanda spp. (Allamanda) |
Plants for propagation |
Any Country |
Nil |
Post-entry quarantine growing for 45 days period. |
31. |
Allium species (Onion, garlic, leek, shallot, etc.) |
(i) Seeds/bulbs for sowing or planting |
Any Country |
Free from: (a) Smut (Urocystis cepulae) (b) Slippery skin (Pseudomonas cepacia) (c) Dry rot (Embellisia allii) (d) Marginal necrosis (Pseudomonas arginalis pv. marginalis) (e) Pod and stem blight (Phomopsis longicolla) (f) Stem and bulbs nematode (Ditylenchus dipsaci) (g) Onion maggot (Hylemia antiqua) |
Free from soil. |
(ii) Bulbs for consumption |
Any Country |
Free from: (a) Smut (Urocystis cepulae) (b) Dry rot (Embellisia allii) (c) Stem and bulbs nematode (Ditylenchus dipsaci) (d) Onion maggot (Hylemia antiqua) |
Fumigation with Methyl bromide at 16 g/m3 for 12 hrs. at 210C and above or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
||
(iii) Tissue cultured plants |
(i) Israel (ii) USA (iii) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from Iris yellow spot virus |
Nil |
||
(iv) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from leek white stripe virus |
Nil |
|||
(v) Argentina (vi) Australia (vii) New Zealand (viii) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from leek yellow stripe virus |
Nil |
|||
(ix) Any country except Israel, USA, Netherlands, Italy, Argentina, Australia, New Zealand, Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
32. |
Allium schoenoprasum (Chive) |
Seeds for sowing |
France |
Nil |
Free from soil and quarantine weed seeds. |
33. |
Alnus spp. (Alder) |
Wood with/without bark |
(i) USA |
Free from Rosalia funebris (Alder banded borer) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment duly approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
(ii) Europe |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
34. |
Alocasia spp. |
Tissue cultured plants |
(i) Cook Island, (ii) Fiji, (iii) Solomon Islands, (iv) Vanuatu (v) Western Samoa |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from taro bacilliform virus |
Nil |
(vi) Any country except Cook Island, Fiji, Solomon Islands, Vanuatu and Western Samoa |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
35. |
Aloe vera |
(i) Plants for propagation |
(i) USA (ii) Europe |
Nil |
Post-entry quarantine growing for a period of 45 days. |
(ii) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from viruses. |
Nil |
||
36. |
Alpinia spp. |
Tissue cultured plants |
(i) Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from alpinia mosaic virus. |
Nil |
(ii) Any country except Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
37. |
Alpinia galangal (Galanga) |
Vegetable for consumption |
Thailand |
Free from Pseudococcus jackbeardsleyi (Jack beardsley mealybug) |
Nil |
38. |
Alpinia katsumadai |
Dried fruits for consumption |
(i) China (ii) South-Korea |
Nil |
Free from soil and other plant debris. |
39. |
Alstromeria spp. |
(i) Plants for propagation |
The Netherlands |
Free from: (a) Arabis mosaic virus (hop bare-bine) (b) Freesia mosaic virus (c) Tobacco rattle virus (spraing of potato) |
Post-entry quarantine growing for a period of 45 days. |
(ii) Tissue cultured plants |
(i) Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus. |
Nil |
||
(ii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Arabis mosaic virus (b) Tobacco rattle virus |
Nil |
|||
(iii) Any country except UK, Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
(iv) The Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Arabis mosaic virus (hop bare-bine) (b) Freesia mosaic virus (c) Tobacco rattle virus (spraing of potato) |
Nil |
|||
40. |
Alternanthera ocipus |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
41. |
Althaea spp. |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weeds seeds. |
42. |
Alyssum spp. (Alyssum) |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
43. |
Amaranthus spp. |
Seeds for sowing |
Japan |
Free from tobacco rattle virus (spraing of potato) |
(i) Free from soil and quarantine weed seeds. (ii) Crop inspection and certification for free from tobacco rattle virus. |
44. |
Amaranthus caudatus (Amaranthus) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Australia |
Free from Strawberry latent ring spot-Naphovirus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from strawberry latent ring spot virus |
(iv) Asia |
Nil |
Free from quarantine weed seeds. |
|||
45. |
Amaryllis spp. |
Tissue cultured plants |
(i) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Tomato spotted wilt virus (b) Narcissus mosaic virus (c) Hippeastrum mosaic virus |
Nil |
(ii) Thailand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from hippeastrum mosaic virus |
Nil |
|||
(iii) Any country except Netherlands, Thailand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Bulbs for propagation purpose |
Netherlands |
Free from: (a) Opogona sacchari (Banana moth) (b) Pectobacterium rhapontici (rhapontici crown rot) |
(i) Post-entry quarantine for one growth season (ii) Free from soil |
||
46. |
Anacardium spp. (Cashew) |
Grafts/budwoods/plants for propagation |
Brazil |
Free from: (a) Aleurodicus cocoas (whitefly) (b) Bemisia tabaci (whitefly) (c) Selenaspidus articulatus (red scale) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research |
47. |
Ananas comosus (Pine apple) |
(i) Plants (suckers) for propagation |
(i) USA |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Hercinothrips femoralis (banded greenhouse thrips) (c) Opogona sacchari (banana moth) (d) Protaetia fusca (mango flower beetle) (e) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (f) Pyroderces rileyi (corn, worm, pink) (g) Thecla basilides (fruit-borer ceterpillar) (h) Unaspis citri (citrus snow scale) |
(i) Commercial imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. (ii) Post-entry quarantine growing for a period of 45 days. |
(ii) Europe |
Free from: Opogona sacchari (banana moth) |
||||
(iii) Mexico |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Diaspis boisduvalii (scale) (c) Euetheola bidentata (d) Metamasius hemipterus (cane weevil) (e) Paracoccus marginatus (mealybug) (f) Phenacoccus madeirensis (g) Pseudococcus jackbeardsleyi (h) Rhizoecus americanus (i) Rhynchophorus palmarum (j) Thecla basilides (fruit-borer) (k) Tmolus echion (l) Unaspis citri (citrus snow scale) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 3-4 month except for research |
|||
(iv) Philippines |
Free from: (a) Exomala orientalis (oriental beetle) (b) Metamasius hemipterus (cane weevil) (c) Acetobacter aceti (d) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (e) Pseudomonas ananas (leaf spot) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 3-4 month except for research |
|||
(v) Thailand |
Free from: (a) Dysmicoccus neobrevipes (pineapple mealybug) (b) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (c) Pyrodersus rileyi (pink worm) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 3-4 month except for research. |
|||
(vi) Sri Lanka |
Free from: (a) Hoplolaimus pararobustus (lance nematode) (b) Xiphinema ifacolum (dagger nematode) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. (iii)Post-entry quarantine growing for 3-4 month except for research |
|||
(ii) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from viruses. |
Commercial impors permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
||
48. |
Anarthria spp. |
Tissue cultured plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus |
Nil |
49. |
Anchusa spp. |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weeds seeds. |
50. |
Anemone spp. |
(i) Seeds for sowing |
Europe |
Free from tobacco rattle virus (spraing of potato) |
(i) Free from soil and quarantine weed seeds. (ii) Crop inspection and certification for free from tobacco rattle virus. |
(ii) Tissue cultured plants |
(i) Israel |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus |
Nil |
||
51. |
Anigozanthos sp. |
(i) Plants for propagation |
(i) Australia, (ii) Germany (iii) The Netherlands |
Nil |
Free from soil. |
(ii) Tissue cultured plants |
(i) Australia, (ii) Germany (iii) The Netherlands (iv) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||
(iii) Plants/cutting for propagation |
Italy |
Nil |
(i) Post-entry quarantine growing for a period of 10 months. (ii) Free from soil. |
||
52. |
Annona sp. (Sugarapple) |
Grafts/budwoods/plants for propagation |
(i) Sri Lanka |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6 month except for research |
(ii) Mexico |
Free from: (a) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (b) Paracoccus marginatus (papaya mealybug) |
||||
53. |
Annona cherimola (Cherimoyer) |
Grafts/budwoods/plants for propagation |
Australia |
Free from Aleurodicus destructor (coconut whitefly) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6 month except for research |
54. |
Anogeissus leiocarpus |
Dry plant material for medicinal/processing purpose |
Costa Rica, Senegal, Burkano Faso |
Nil |
Free from quarantine weeds seeds and soil |
55. |
Anthium graveolens (Dill) |
(i) Seeds for sowing |
(i) Denmark |
Nil |
Nil |
(ii) France |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato |
Free from quarantine weed seeds. |
|||
(ii) Seeds for consumption |
Egypt |
Nil |
Free from quarantine weed seeds. |
||
(iii) Stalk (dried) for consumption |
Any country |
Nil |
Free from quarantine weed seeds. |
||
56. |
Anthriscus spp. |
Seeds for sowing |
(i) Denmark |
Nil |
Free from quarantine weed seeds. |
(ii) France |
Nil |
Free from quarantine weed seeds and soil contamination. |
57. |
Anthurium spp. and other aroids (Anthurium, Dieffenbachia, Caladium, Syngonium, Aglaonema, Spathiphyllum, Monstera Phylodendron) |
(i) Cuttings/saplings for planting |
Any Country |
Free from Bacterial blight (Xanthomonas axonopodis pv. dieffenbachiae) Post-entry quarantine for a period of 45-60 days. |
|
(ii) Cut flowers |
Any Country |
Free from Bacterial blight (Xanthomonas axonopodis pv. dieffenbachiae) |
Nil |
||
(iii) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants produced from stock tested and maintained virus-free. |
Nil |
||
(i) Philodendron spp. |
Tissue cultured plants |
(i) Egypt |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|
(ii) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from konjak mosaic virus |
Nil |
|||
(iii) Denmark |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco necrosis virus |
Nil |
|||
(iv) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from impatiens necrotic spot tospovirus |
Nil |
|||
(v) Any country except Czech Republic, Denmark, Japan, Egypt |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Spathiphyllum spp. |
Tissue cultured plants |
(i) Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tomato spotted wilt virus (b) Impatiens necrotic spot virus |
Nil |
|
(ii) Italy (iii) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from impatiens necrotic spot virus |
Nil |
|||
(iv) Any country except Italy, Czech Republic, Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(iii) Syngonium spp. |
Tissue cultured plants |
(i) USA (ii) Europe |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Impatiens necrotic spot virus (b) Tomato spotted wilt virus |
Nil |
|
(iii) Any country except USA, Europe |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
58. |
Antidesma bunius (Bignay) |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
59. |
Antirrhinum spp. |
Seeds for sowing |
Japan |
Nil |
Free from quarantine weed seeds and soil. |
Antirrhinum majus (Antirrhinum) |
Seeds for sowing |
(i) Australia |
Free from: (a) Colletotrichum antirrhini (Anthracnose) (b) Puccinia antirrhini (Rust) |
Free from quarantine weed seeds. |
|
(ii) Europe (except UK) |
Free from Colletotrichum antirrhini (Anthracnose) |
Free from quarantine weed seeds. |
|||
(iii) Guatemala |
Nil |
Free from quarantine weed seeds. |
|||
(iv) U.K. |
Free from: (a) Heteropatella antirrhini (Leaf spot) (b) Phyllosticta antirrhini (Stem root) (c) Pseudomonas ananas (Bacterial leaf spot). |
Free from quarantine weed seeds. |
|||
(v) USA |
Free from : (a) Colletotrichum antirrhini (Anthracnose) (b) Heteropatella antirrhini (Leaf spot) (c) Phyllosticta antirrhini (Stem root) (d) Puccinia antirrhini (Rust) |
Free from quarantine weed seeds. |
|||
60. |
Anubias barteri |
(i) Plants for propagation |
Thailand |
Nil |
(i) Free from soil and other plant debris. (ii) Post entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Thailand |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
61. |
Aphelandra squarrosa |
Plants for propagation |
USA |
Free From Phytonemus pallidus (strawberry mite) |
Post-entry quarantine growing for a period of 45 days. |
62. |
Apium graveolens (Celery) |
(i) Seeds for consumption |
Any country |
Nil |
Free from soil and quarantine weed seeds |
(ii) Seeds for sowing |
(i) Denmark |
Free from Ditylenchus dipsaci (stem and bulb nematode) |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from Ditylenchus dipsaci (stem and bulb nematode) by a competent authority at the country of origin |
||
(ii) France |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) (c) Arabis mosaic virus (d) Peanut stunt virus (e) Strawberry latent ringspot virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Arabis mosaic virus, Peanut stunt virus and Strawberry latent ringspot virus |
|||
(iii) Italy |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Sclerotinia minor (Sclerotinia disease of lettuce) (c) Pseudomonas viridiflava (d) Arabis mosaic virus (e) Celery latent virus (f) Celery mosaic virus (g) Chicory yellow mottle virus (h) Peanut stunt virus (i) Strawberry latent ringspot virus |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from (d) to (i) by a competent authority at the country of origin |
|||
(iv) Japan |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Pseudomonas viridiflava (c) Arabis mosaic virus (d) Celery mosaic virus (e) Peanut stunt virus |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from (c) to (e) by a competent authority at the country of origin |
|||
(v) Korea DPR |
Free from Peanut stunt virus |
Seed crop inspection and certification for free from Peanut stunt virus by a competent authority at the country of origin |
|||
(vi) Korea ROK |
Free from: (a) Pseudomonas viridiflava (bacterial leaf blight of tomato) (b) Peanut stunt virus |
Seed crop inspection and certification for (b). |
|||
(vii) Netherlands |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Pseudomonas viridiflava (c) Arabis mosaic virus (e) Celery latent virus (e) Strawberry latent ringspot virus |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from (c) to (e) by a competent authority at the country of origin |
|||
(viii) Thailand |
Nil |
Free from quarantine weed seeds. |
|||
(ix) USA |
Free from : (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Cercospora apii (Cercospora blight) (c) Fusarium oxysporum f.sp. apii (basal rot) (d) Sclerotinia minor (Sclerotinia disease of lettuce) (e) Pseudomonas viridiflava (f) Arabis mosaic virus (g) Peanut stunt virus (h) Strawberry latent ringspot virus |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from (f) to (h) by a competent authority at the country of origin |
|||
63. |
Aralia spp. (Aralia) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine growing for 45 days period. |
64. |
Arabidopsis thaliana |
(i) Seeds for sowing/Seedlings for propagation |
USA |
Nil |
Free from soil. and quarantine weed seeds |
65. |
Araucaria spp. (Christmas Tree) |
Seeds for sowing |
(i) USA (ii) South Africa |
Nil |
Free from quarantine weed seeds. |
66. |
Archonthophoenix spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months |
||
67. |
Chimaphilla umbellata (Arctostaphylos) |
Seeds for sowing |
(i)Europe (ii)USA (iii)Canada |
Nil |
Free from quarantine weed seeds and soil contamination. |
68. |
Areca spp. |
(i) Seeds for sowing |
Any country (Except Philippines and Soloman Island) |
Free from cadang - cadang viroid |
Free from quarantine weeds seeds. |
(ii) Plants for propagation |
Any country (Except from Africa, America, Philippines, Caribbean, and Soloman Island countries) |
Free from:- (a) Coconut cadang -cadang viroid (b) Palm lethal yellowing phytoplasma (c) Rhabdoscelus obscurus (Sugarcane weevil borer) |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
69. |
Arenga spp. |
(i) Seeds for sowing |
Any country(Except Philippines and Soloman Island) |
Free from cadang - cadang viroid |
Free from quarantine weeds seeds. |
(ii) Plants for propagation |
Any country (Except Philippines and Soloman Island) |
Free from:- (a) Artona catoxantha (coconut leaf moth) (b) Coconut cadang-cadang viroid (c) Rhynchophorus vulneratus (Asiatic palm weevil) (d) Darna diducta (nettle caterpillar) |
(i) Free from soil. (ii) Post-entry quarantinegrowing for a period of 10-12 months. |
||
70. |
Armoracia rusticana (Nasturtium) |
Seeds for sowing |
USA |
Nil |
Free from quarantine weed seeds. |
71. |
Artemisia spp. |
Plants for propagation |
Israel |
Nil |
Post-entry quarantine for a period of 45 days. |
72. |
Artemisia annua |
Seeds for sowing |
(i) USA (ii) Europe (iii) Africa |
Free from: (a) Sclerotinia minor (Sclerotinia disease) (b) Tobacco rattle virus (Spraing of potato) |
(i) Freedom from quarantine weeds seeds. (ii) Crop inspection and certification for freedom from tobacco rattle virus. |
73. |
Artemisia dracunculus |
Tissue culture plants |
Canada |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
74. |
Artocarpus spp. |
(i) Plants for propagation |
Thailand |
Free from Coptotermes curvignathus (rubber termite) |
(i) Post-entry quarantine growing for a period of 10-12 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and farmers Welfare |
75. |
Arundo donax |
Tissue culture plants |
(i) Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
(ii) Honduras |
a. Certified that the tissue-cultured plants are obtained from motherstock indexed or tested and maintained free from any virus. b. Plant tissue or plantlet shall be kept under aseptic or sterile condition in flasks or other suitable container on synthetic media. |
Nil |
|||
76. |
Asimina triloba (Paw paw) |
(i)Rooted plants for propagation |
USA |
Free from Orgyia leucostigma (tussock moth) |
(i) Free from soil. (ii)Post-entry quarantine growing for a period of 2-3 months except for research. |
(ii) Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subjectto prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
||
77. |
Asparagus officinalis (Asparagus) |
(i) Seeds for sowing |
(i) Denmark |
Free from: (a) Arabis mosaic virus (b) Asparagus virus-2 |
(i) Free from soil contamination (ii) Seed crop inspection and certification for free from (a) and (b) by a competent authority at the country of origin |
(ii) Japan |
Free from: (a) Phytophthora cryptogea (foot rot) (b) Arabis mosaic virus (c) Asparagus virus-1 |
(i) Free from soil contamination (ii) Seed crop inspection and certification for Free from (b) and (c) by a competent authority at the country of origin |
|||
(iii) USA (iv) Russia |
Nil |
Free from quarantine weed seeds. |
|||
(v) The Netherlands (vi) France |
Free from: (a) Arabis mosaic virus (b) Strawberry latent ring spot virus |
(i) Free from quarantine weed seeds (ii) Free from soil contamination (iii) Seed crop inspection and certification for free from (a) and (b) by a competent authority at the country of origin |
|||
(vii) UK (viii) Italy (ix) Germany |
Free from: (a) Arabis mosaic virus (b) Strawberry latent ringspot virus (c) Asparagus virus 1 (d) Asparagus virus 2 |
(i) Free from quarantine weeds seeds (ii) Free from soil contamination (iii) Seed crop inspection and certification for free from (a), (b), (c) and (d) by a competent authority at the country of origin |
|||
(x) Spain |
Free from: (a) Strawberry latent ringspot virus (b) Acremonium strictum |
(i) Free from quarantine weeds seeds (ii) Free from soil contamination (iii) Seed crop inspection and certification free from (a) by a competent authority at the country of origin. |
|||
(ii) Plants for propagation |
(i) Asia (except Japan) |
Nil |
Post-entry quarantine for a period of 45 days. |
||
(ii) Japan |
Free from : (a) Phytophthora cryptogea (tomato foot rot) (b) Rhizobium rhizogenes (bacterial gall) (c) Arabis mosaic virus (hop bare-bine) (d) Asparagus virus 1 |
Post-entry quarantine for aperiod of 45 days. |
|||
(iii) USA |
Free from : (a) Chrysodeixis includens (Soybean looper) (b) Frankliniella tritici (Eastern flower thrips) (c) Lygus lineolaris (Tarnished plant bug) (d) Peridroma saucia (Pearly underwing moth) (e) Spodoptera frugiperda (Fall armyworm) (f) Acremonium strictum (Black bundle disease: maize) (g) Cercospora asparagi (leaf spot: Asparagus spp.) (h) Fusarium oxysporum f.sp. asparagi (Foot rot: Asparagus spp.) (i) Fusarium proliferatum (j) Phytophthora cryptogea (tomato foot rot) (k) Pleospora herbarum (leaf blight of onion) (l) Pyrenochaeta terrestris (Pink root of onion) (m) Rhizobium rhizogenes (Bacterial gall) (n) Asparagus virus 1 (o) Asparagus virus 2 (p) Strawberry latent ringspot virus |
Post-entry quarantine for a period of 45 days. |
|||
(iii) Vegetables for consumption |
(i) Thailand |
Nil |
Nil |
||
(ii) Peru |
Free from : (a) Chrysodeixis includens (Soybean looper) (b) Peridroma saucia (Pearly underwing moth) (c) Spodoptera frugiperda (Fall armyworm) |
(a) Free from soil and other plant debris. (b) Fumigation with Methyl bromide @ 32 g/m0 for 2 hrs at 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate. |
|||
(iii) Sri Lanka |
Free from : (a) Peridroma saucia (Pearly underwing moth) |
||||
(iv) Bhutan |
Free from : Quarantine weed seeds, soil and plant debris |
The commodity shall be washed with clean water before packing. The above condition shall be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
78. |
Asparagus racemosus (Satavari pili) |
Roots for medicinal purpose |
China |
Nil |
Free from quarantine weeds seeds and soil. |
79. |
Astelia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
80. |
Astilbe spp. |
(i) Tissue cultured plants |
(i) Finland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from strawberry ring spot virus |
Nil |
(ii) Any country except Finland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Seeds for sowing |
Europe |
Nil |
Free from quarantine weeds seeds. |
81. |
Avena sativa (Oat) |
(i) Grain (seed) for consumption |
(i) Australia |
Free from: (a) Cryptolestes ferrugineus (rusty grain beetle) (b) Trogoderma variabile (grain dermestid) (c) Ditylenchus dipsaci (brown ring disease of hyacinth) (d) Ceratobasidium cereale (sharp eye spot of cereals) (e) Fusarium culmorum (culm rot:cereals) (f) Monographella nivalis (foot rot: cereals) |
(i) Fumigation with Methyl bromide at 80 g/m0 for 48 hrs at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
(ii) Ukraine |
Free from: (a) Cephuspygmeus (European wheat stem sawfly) (b) Diuraphis noxia (Russian wheat aphid) (c) Eurygasterintegriceps (sunn pest) (d) Haplothripstritici (wheat thrips) (e) Ostrinia nubilalis (European maize borer) (f) Ditylenchus dipsaci (stem and bulb nematode) (g) Monographella nivalis (foot rot of ereals) (h) Pseudomonassyringae pv.atrofaciens (basal: wheat glume rot) (i) Barley stripe mosaic virus (stripe mosaic of barley) (j) Wheat streak mosaic virus (wheat viruses 6 and 7) |
|
|||
(iii) Canada |
Free from: (a) Ahasverus advena(foreign grainbeetle) (b) Cryptolestesferrugineus(rusty grain beetle) (c) Diuraphis noxia (Russian wheat aphid) (d) Limothripscerealium(corn, thrips) (e) Limothrips denticornis(barley thrips) (f) Ostrinia nubilalis (Europeanmaize borer) (g) Peridroma saucia (pearly underwing moth) (h) Trogoderma variabile (grain dermestid) (i) Tarsonemus granarius (glossy grain mite) (j) Ditylenchus dipsaci (stem and bulb nematode) (k)Ceratobasidium cereale (sharp eyespot of cereals) (l) Claviceps purpurea (ergot) (m) Monographella nivalis (foot rot of cereals) (n) Pseudomonassyringae pv.atrofaciens (basal: wheat glume rot) (o) Pseudomonassyringae pv. atropurpurea (p) Pseudomonassyringae pv. coronafaciens (q) Pseudomonassyringae pv.striafaciens (r) Barley stripe mosaic virus(stripe mosaic of barley) (s) Oat blue dwarf marafivirus (t) Wheat streak mosaic virus (wheat viruses 6 and 7) (u) Ambrosia psilostachya (perennial ragweed) |
(i) Fumigation with Methyl bromide at 80 g/m3 for 48 hrs at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
|||
(iv) UK |
Free from: (a) Ahasverusadvena (foreign grain beetle) (b) Cryptolestesferrugineus(rusty grain beetle) (c) Diuraphis noxia (Russian wheat aphid) (d) Limothripsdenticornis(barley thrips) (e) Ostrinia nubilalis (European maize borer) (f) Peridroma saucia (pearly underwing moth) (g) Trogoderma variabile (grain dermestid) (h) Ditylenchus dipsaci (stem and bulb nematode) (i) Ceratobasidium cereale (sharp eyespot of cereals) (l) Clavicepspurpurea (ergot) (m) Monographella nivalis (foot rot of cereals) (n) Pseudomonassyringae pv.atrofaciens (basal: wheat glume rot) (o) Pseudomonassyringae pv.coronafaciens (halo blight) |
(i) Fumigation with Methyl bromide at 80 g/m3 for 48 hrs at 210 C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
|||
|
|
(v) Chile |
Free from: (a) Limothrips cerealium(corn, thrips) (b) Listronotus bonariensis (Argentine stem weevil) (c) Peridroma saucia (pearly underwing moth) (d) Ditylenchus dipsaci (stem and bulb nematode) (e) Ceratobasidium cereale (sharp eyespot of cereals) (f) Claviceps purpurea (ergot) (g) Pseudomonas fuscovaginae (sheath brown rot) (h) Pseudomonas syringae pv. coronafaciens (halo blight) (i) Barley stripe mosaic virus (stripe mosaic of barley) |
(i) Fumigation with Methyl bromide at 80 g/m3 for 48 hrs at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
|
(ii) Seeds for sowing |
(i) USA |
Free from: (a) Acarus siro (flour mite) (b) Ahasverus advena (grain beetle) (c) Cryptolestes ferrugineus (d) Trogoderma variabile (e) Ditylenchus dipsaci (f) Ceratobasidium cereale (g) Monographella nivalis (h) Phaeosphaeria avenaria f.sp. avenaria (leaf spot of oats) (i) Pseudomonas syringae pv. atrofaciens (wheat glume rot) (j) Pseudomonas syringae pv.atropurpurea (k) Pseudomonas syringae pv. coronafaciens (l) Pseudomonas syringae pv.striafacians (m) Barley stripe mosaic virus (n) High plains virus (o) Wheat streak mosaic virus |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 2-3 month (iv)Crop inspection and certification for freedom fromviruses |
||
(ii) Italy |
Free from (a) Aploneura lentisci (b) Cryptolestes ferrugineus (c) Penthaleus major (blue oat mite) (d) Ditylenchus dipsaci (e) Ceratobasidium cereale (f) Monographella nivalis (g) Pseudomonas syringae pv. atrofaciens (basal:wheat) (h) Wheat streak mosaic virus |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 2-3 month (iv)Crop inspection and certification for reedom from viruses |
|||
(iii) Pakistan |
Free from: (a) Eurygaster integriceps (sunn pest) (b) Ditylenchus dipsaci (stem and bulb nematode) (c) Acremonium strictum (acremonium wilt) (d) Monographella nivalis (foot rot of cereals) (e) Xanthomonas translucens pv.translucens (bacterial leaf streak) (f) Barley stripe mosaic virus (stripe mosaic of barley) |
(i) Free from quarantine weed seeds and soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 2-3 month (iv) Crop inspection and certification for freedom from (Ditylenchus dipsaci (stem and bulb nematode), Xanthomonas translucens pv. translucens (bacterial leaf streak) and Barley stripe mosaic virus (stripe mosaic of barley) |
|||
(iv) Brazil |
Free from: (a) Ahasverus advena (grain beetle) (b) Listronotusbonariensis (Argentine stem weevil) (c) Ditylenchus dipsaci (d) Clavicepspurpurea (ergot) (e) Pseudomonasfuscovaginae (sheath brown rot) (f) High plains virus (g) Barley stripe mosaic virus (h) Anthemis cotula (dog fennal) (i) Galium aparine (Cleavers) (j) Lolium multiflorum (Italian ryegrass) (k) Polygonum lapathifolium (pale persicaria) (l) Raphanus raphanistrum (wild radish) (m) Veronica persica (creeping soeedwell) |
i) Free from quarantine weed seeds and soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 2-3 months (iv) Crop inspection and certification for freedom from Ditylenchus dipsaci (stem and bulb nematode) and Barley stripe mosaic virus (stripe mosaic of barley). |
|||
82. |
Bambusa spp. (Bamboo) |
(i) Seeds for sowing |
(i) China |
Nil |
Free from quarantine weed seeds. |
(ii) Thailand |
Free from: (a) Beltrania sp. (b) Cladosporium geniculata (c) Graphium sp. (d) Nodulisporium sp. (e) Rhizopus sp. |
Free from quarantine weed seeds. |
|||
(ii) Stem-cuttings for propagation |
(i) Philippines |
Free from : (a) Bostrychopsis parallela (b) Chlorophorus annularis (c) Bamboo mosaic virus |
Post-entry quarantine for a period of 6 months. |
||
(ii) USA |
Free from: (a) Opogona sacchari (banana moth) (b) Hoplolaimus galeatus (c) Bamboo mosaic virus |
Post-entry quarantine for a period of 6 months. |
|||
|
|||||
(iii) Europe |
Free from: Opogona sacchari (banana moth) |
Post-entry quarantine for a period of 6 months. |
|||
(iii) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from viruses. |
Nil |
||
83. |
Bambusa bambos |
Wood without bark |
Indonesia |
Nil |
Fumigation with Methyl bromide at 48g/m3for 24 hrs. at 210C and above or equivalent thereof under NAP or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
84. |
Basella spp. (Malabar spinach) |
Seeds for sowing |
Japan |
Nil |
Free from quarantine weed seeds. |
85. |
Baumea spp. |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus |
Nil |
86. |
Begonia spp. (Begonia) |
(i) Seeds for sowing |
(i) Europe (ii) Japan (iii)North America |
Free from Ditylenchus dipsaci (Brown ring disease of hyacinth) |
Free from quarantine weed seeds. |
(iv) Guatemala |
Free from Pseudococcus jackbeardsleyi (Jack beardsleyy mealy bug) |
Free from quarantine weed seeds and soil. |
|||
(v) UK (vi) Italy (vii) Germany |
Free from:- (a) Arabic moaic virus (b) Strawberry latent ringspot virus (c) Asparagus virus 1 (d) Asparagus virus 2 |
(i) Free from quarantine weed seeds. (ii) Free from soil contamination. (iii) Seed crop inspection and certification for free from (a), (b), (c) and (d) by a competent authority at the country of origin. |
|||
(viii) Spain |
Free from:- (a) Strawberry latent ringspot virus (b) Acremonium strictum |
(i) Free from quarantine weed seeds. (ii) Free from soil contamination. (iii) Seed crop inspection and certification for free from (a) by a competent authority at the country of origin. |
|||
(ix)Australia |
Free from Ditylenchus dipsaci (brown ring disease of hyacinth) |
Freedom from quarantine weeds seeds. |
|||
(ii) Tissue culture Plants |
(i) Australia (ii) Coasta Rica |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
87. |
Bellis spp. (Bellis) |
Seeds for sowing |
(i) Europe (ii) Canada (iii) Japan (iv) South Africa (v) Australia (vi) New Zealand |
Free from Arabis mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from arabis mosaic virus. |
(vii) Asia (viii) USA |
Nil |
Free from quarantine weed seeds. |
|||
88. |
Benincasa hispida (Wax Gourd) |
Seeds for sowing |
(i) Vietnam (ii) Japan (iii) Thailand (iv) Philippines (v) Hongkong |
Nil |
Free from quarantine weed seeds. |
89. |
Berberis vulgaris (Zarishak) |
Dried berries for consumption |
Greece |
Free from: (a) Lobesia botrana (grape berry moth) (b) Gnomonia comari (leaf blotch) |
Fumigation with Methyl bromide at 32 g/m3 for 24 hrs. at 210C and above or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
90. |
Bertholletia excels (Brazil nut) |
Grafts/budwoods/plants for propagation |
Brazil |
Free from Hypothenemus obscurus (tropical nut borer) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research |
91. |
Beta vulgaris (Beet Root) |
Seeds for sowing |
Any Country |
Free from: (a) Downy mildew (Peronospora farinosa) (b) Silvering disease (Curtobacterium flaccumfaciens pv. betae) (c) Bacterial blight (Pseudomonas syringae pv. aptata) (d) Beetroot cyst nematode (Heterodera schachtti) (e) Beetroot rust (Uromyces spp.) (f) Beetroot yellows necrotic virus (rhizomania). |
Free from soil. |
92. |
Betula spp. (Birch) |
Wood with/without bark |
(i) Europe (ii) North America |
Free from Agrilus anxius (Bronge-birch borer) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
Betula platyphylla (Brich wood dowels) |
Wood without bark |
(iii) China |
Free from:- (a) Anoplophora chinensis (Black and white citrus longhorn) (b) Monochamus sutor (Brown crumbly rot) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|
93. |
Betula alba/ Betula pubescense (Common white birch) |
Leaves (dried) for processing |
Poland |
Free from: (a) Coleophora serratella (birch casebearer) (b) Orgyia antiqua (European tussock moth) (c) Saturnia pavonia (small emperor moth) (d) Scolytus intricatus (European oak bark beetle) |
Fumigation with Methyl bromide at 32 g/m3 at 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance approved by the Plant Protection Adviser. |
94. |
Blighia sapida (Akee) |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
95. |
Bidens spp. (Coreopsis) |
Seeds for sowing |
(i) Australia (ii) Europe (iii) USA |
Nil |
Free from quarantine weeds seeds. |
96. |
Bixa orellana (Annatto) |
Seeds for consumption/processing |
(i) Peru (ii) Spain |
Free from Moniliophthora perniciosa (witches"broom disease of cacao) |
Free from quarantine weed seeds, soil and other plant debris. |
(iii) Ghana (iv) Ivory Coast |
Nil |
Free from quarantine weed seeds, soil and other plant debris. |
|||
97. |
Boehmeria nivea (Ramie) |
Seeds for sowing |
(i) Indonesia (ii) Japan (iii) Malaysia (iv) Taiwan (v) USA (vi) China |
Nil |
Free from quarantine weed seeds. |
98. |
Borago officinalis (Borago) |
Seeds for sowing |
Denmark |
Nil |
Free from quarantine weed seeds and soil contamination. |
99. |
Boronia spp. |
Plants/cuttings for propagation |
USA |
Free from Rhizobium rhizogenes (gall) |
(i) Post-entry quarantine for a period of 6 months (ii) Free from soil. |
100. |
Boronia crenulata |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
101. |
Bougainvillea spp. (Bougainvillea) |
Plants for propagation |
Any Country |
Nil |
Post-entry quarantine for a period of 45 days. |
102. |
Bouvardia spp. |
Plants for propagation |
Europe |
Nil |
Post-entry quarantine for a period of 45 days. |
103. |
Brachiaria spp. (Signalgrass) |
Germplam material for research only |
(i) Australia (ii) Brazil (iii) Zimbabwe |
Nil |
Free from quarantine weed seeds. |
104. |
Brassica spp. (Mustard, Rape/canola, Cabbage, Cauliflower, Kohlrabi, Brussels sprouts, Broccoli, Knol Khol, Chinese Cabbage and other Cole crops) |
(i) Seeds for sowing |
(i) Any country except Denmark, Chile and Italy |
Free from: (a) Leptosphaeria maculans (black leg) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) (c) Pseudomonas syringae pv. maculicola (bacterial bleaf spot) (d) Xanthomonas campestris pv. campestris (black rot) |
(i) Free from quarantine weed seeds. (ii) Import except the trial material of the same crop species or variety as specified in Schedule XII of this Order subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. |
(ii) Denmark (iii) Chile |
Nil |
||||
(iv) Italy |
Free from: (a) Leptosphaeria maculans (black leg) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) (c) Xanthomonas campestris pv. campestris (black rot) |
||||
(ii) Seeds for consumption |
Any Country |
Nil |
(i) (a) Weed free crop/area certification or (b) Zero dockage certification in respect of quarantine weed seeds in the Phytosanitary Certificate or (c) Devitalization of seed by heat treatment at 1200C for 15 minutes or any other equivalent treatment approved by the Plant Protection Adviser to the Government of India (ii) Management of handling, transportation, milling, and processing of import consignment and manner of disposal of refuse as per the guidelines prescribed by the Plant Protection Advisor to the Government of India |
||
(iii) Fresh vegetable for consumption |
Nepal |
Free from: Pseudomonas viridiflava (bacterial leaf blight of tomato (USA)) |
Free from soil and other plant debris. |
||
105. |
Brassica carinata (African cabbage)/Brassica rapa var. amplexicaulis/B. pekinensis |
Seeds for sowing |
USA |
Free from: (a) Colletotrichum higginsianum (b) Pseudomonas syringae pv. maculicola (cabbage leaf spot) (c) Pseudomonas viridiflava (d) Xanthomonas campestris pv. raphani (leafspot) |
Free from quarantine weed seeds. |
106. |
Brassica rapa sub sp. rapa (Turnip) |
Seeds for sowing |
(i) Denmark (ii) Italy (iii) Japan (iv) Netherlands (v) USA |
Free from Ditylenchus dipsaci (stem and bulb nematode) |
Free from quarantine weed seeds. |
(vi) France |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Leptosphaeria maculans (black leg) (c) Xanthomonas campestris pv. campestris (black rot) |
Free from quarantine weed seeds. |
|||
107. |
Bromeliad spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
108. |
Butia spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
109. |
Butia capitata |
(i)Plants for propagation |
Australia, USA, Thailand |
Nil |
(i) Post-entry quarantine growing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
110. |
Butyrospermum paradoxum (Sheanut) |
Nuts for processing or industrial use |
Any Country |
Free from: (a) Ephestia elutella (Chocolate moth) (b) Ephestia kuehniella (Mediterranean flour moth) (c) Hypothenemus obscurus (Tropical nut borer) (d) Phytophthora megakarya (Black pod of cocoa) (e) Phytophthora katsurae (Chestnut downy mildew) |
Fumigation by Methyl bromide at 32 g/m3 for 24 hrs at 210C or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
111. |
Buxus sempervirens (Boxwood) |
Wood with and without bark |
(i) Turkey (ii) Spain (iii) France (iv) Germany |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
112. |
Cacti |
Plants for propagation |
Any Country |
Free from: (a) Cactus cyst nematode (Cactodera cactii) (b) Cactus virus X and 2 (Carlavirus) |
(i) The plants shall be grown in post-entry quarantine facility for a period of 45-60 days. (ii) Free from soil. |
113. |
Caesalpinia gilliesii (Birds of paradise) |
Seeds for sowing |
USA |
Nil |
Free from quarantine weed seeds. |
114. |
Cajanus cajan (Pigeon pea) |
Grain (seed) for consumption |
(i) Australia |
Free from Richardia brasiliensis |
|
(ii) Mozambique |
Free from: (a) Clavigralla elongate(African Pod bug) (b) Ditylenchus africanus (Pea nut pod nematode) (c) Hoploaimus pararobustus (Lance nematode) (d) Meloidogyne ethiopica (e) Meloidogyne decalineata (African Coffee root-knot nematode) (f) Alectra vogelii (Yellow witch weed) (g) Chrysanthemoides monilifera (Boneseed) (h) Digitaria velutina (Velvet finger grass) (i) Orobanche minor (Common broomrape) (j) Oryza longistaminata (Perennial wild rice) (k) Raphanus raphanistrum (Wild raddish) (l) Richardia brasiliensis (White eye Australia) (m) Senecio inaequidens (African ragwort) (n) Senecio madagascariensis (firewood) |
(i) Free from soil contamination. (ii) Fumigation by Methyl bromide at 32 g/m3 for 24 hrs at 210C or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
|||
(iii) Myanmar |
Free from: (a) Cardiospermum halicacabum (Balo onvine) (b) Physalis angulata (Cutleaf groundcherry) (c) Pueraria Montana var.Montana (Rhodesian kudzu-vine) (d) Richardia brasiliensis (White eye Australia) |
||||
(iv) Nepal |
Free from: (a) Lolium multiforum (Italian rye grass). (b) Polygonum persicaria (red shank) (c) Veronica persica (Creeping speedwell) |
||||
(v) China |
Free from Heterodera glycines (Cyst nematode) |
||||
(vi) Iran |
Free from Apomyelois ceratoniae (carob moth) |
||||
(vii) Kenya |
Free from: (a) Clavigralla elongate(African Pod bug) (b) Melanagromyza chalcosoma (pod fly) (c) Ditylenchus dipsaci(stem and bulb nematode) (d) Hoploaimus pararobustus (Lance nematode) (e) Pratylenchus goodeyi (Banana Lesion nematode) (f) Alectra vogelii (Yellow witch weed) (g) Digitaria velutina (velvet finger grass) (h)Cirsium vulgare (Spear thistle) (i) Conyza sumatrensis (Tall fleabane) (j) Lolium multiforum (Italian rye grass). (k) Lonicera japonica (Japanese honeysuckle) (l) Orobanche minor (Common broomrape) (m) Oryza longistaminata (perennial wild rice) (n) Pennisetum macrourum (African feather grass) (o) Polygonum persicaria (red shank) (p) Raphanus raphanistrum (Wild raddish) (q) Richardia brasiliensis (White-eye Australia) (r) Senecio madagascariensis (firewood). |
||||
(viii) Pakistan |
Nil |
||||
(ix) Tanzania |
Free from (a) Clavigralla elongate(African Pod bug) (b) Hoploaimus pararobustus (Lance nematode) (c) Meloidogyne decalineata (African Coffee root-knot nematode) (d) Meloidogyne Ethiopia (e) Pratylenchus goodeyi (Banana Lesion nematode) (f) Alectra vogelii (Yellow witch weed) (g) Digitaria velutina (velvet finger grass) (h) Orobanche minor (Common broomrape) (i) Oryza longistaminata (perennial wild rice) (j) Pennisetum macrourum (African feather grass) (k) Striga aspera (Witch weed) |
||||
(x) Malawi |
Free from (a) Clavigralla elongate (African Pod bug) (b) Ditylenchus destructor (Peanut pod nematode) (c) Hoploaimus pararobustus (Lance nematode) (d) Meloidogyne acronea (African cotton root nematode) (e) Alectra vogelii (Yellow witch weed) (f) Digitaria velutina (velvet finger grass) (g) Orobanche minor (Common broomrape) (h) Oryza longistaminata (perennial wild rice) (i) Pennisetum macrourum (African feather grass) (j) Richardia brasiliensis (White-eye Australia) (k) Striga aspera (Witch weed) |
||||
(xi) Uganda |
Free from (a) Clavigralla elongate(African Pod bug) (b) Hoploaimus pararobustus (Lance nematode) (c) Pratylenchus goodeyi (Banana Lesion nematode) (d) Alectra vogelii (Yellow witch weed) (e) Centrodema pubescens (Centro) (f) Conyza sumatrensis (tall fleabane) (g) Digitaria velutina (velvet finger grass) (h) Orobanche minor (Common broomrape) (i) Pennisetum macrourum (African feather grass) (j) Polygonum persicana (red shank) (k) Melanagromyza chalcosoma (bean pod fly) |
||||
(xii) Sudan |
Free from: Clavigralla tomentosicollis (African pod bug) |
(i) Free from quarantine weed seeds and soil contamination. (ii) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs at 210C or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export |
|||
(xiii) Benin |
Free from: (a) Bruchidius atrolineatus (b) Clavigralla tomentosicollis (African pod bug) (c) Quarantine weed seeds (d) Soil contamination |
Fumigation with Methyl bromide at 32 g/m3 for 24 hrs at 210C and above under NAP or equivalent. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of origin/re-export |
|||
(xiv) Nigeria |
Free from: (a) Bruchidius atrolineatus (b) Clavigralla shadabi (Pod bug) (c) Clavigralla tomentosicollis (African pod bug) (d) Diaporthe phaseolorum var. Meridionalis (Soyabean stem canker) (e) Quarantine weed seeds (f) Soil contamination |
|
|||
Seeds for sowing |
Kenya |
Free from: (a) Clavigralla elongata (b) Clavigralla tomentosicollis (c) Specularius erythraeus (d) Specularis sulcaticollis (e) Mycovellosiella cajani and its var. Trichophila (f) Sunn-hemp mosaic virus (g) Richardia brasiliensis (white-eye disease) |
(i) Seed crop inspection and certification for free from (g) by a competent authority at the country of origin post-entry quarantine growing for a period of 2-3 months. (ii) Commercial imports subject to prior approval of Department of Agriculture and Cooperation |
||
115. |
Calamus spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months |
||
116. |
Calathea spp. |
(i) Tissue cultured plants |
(i) USA (ii) Any country except USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||||
(iii) The Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Plants for propagation |
(i) Asia |
Nil |
Post-entry quarantine growing for 45 days period. |
||
(ii) USA |
Free from Phytophthora cryptogea (Tomato foot rot) |
Post-entry quarantine growing for 45 days. |
|||
(iii) The Netherlands |
Free from Phytophthora cryptogea (tomato foot rot) |
Free from soil. |
|||
117. |
Calceolaria spp. (Calceolaria) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Japan (iv) Australia |
Nil |
Free from quarantine weed seeds. |
118. |
Calendula spp. (Calendula) |
Seeds for sowing |
(i) USA (ii) UK (iii) Japan (iv) Australia |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
(v) France (vi) Germany (vii) Netherlands (viii) Denmark |
Nil |
Free from quarantine weed seeds. |
|||
119. |
Callibrochoa spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
120. |
Callistemon spp. (Bottle brush) |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants/cuttings for propagation |
Any Country |
Nil |
Post-entry quarantine growing for 45 days period. |
||
121. |
Callistephus chinensis (Aster) |
Seeds for sowing |
(i) China |
Free from Chrysanthemum mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from chrysanthemum mosaic virus. |
(ii) France UK Netherlands Japan Thailand |
Nil |
Free from quarantine weed seeds. |
|||
(iii) Afghanistan |
Nil |
Free from soil and other plant debris. |
|||
(iv) Germany |
Free from: (a) Aphelenchoides ritzemabosi (Leaf bud nematode) (b) Aphelenchoides blastophorus (Leaf bud nematode) (c) Spaceloma violae (Scab) (d) Urocystis violae (Smut) |
Free from quarantine weed seeds. |
|||
|
|
|
(v) USA |
Free from: (a) Fusarium oxysporum f.sp. callistephi (Wilt) (b) Septoria callistephi (Leaf spot) (c) Stemphylium callistephi (Leaf spot) |
Free from quarantine weed seeds. |
122. |
Calopogonium mucunoides (Calopo) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
123. |
Campanula spp |
Tissue cultured plants |
USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
124. |
Canna spp. |
Tissue cultured plants |
(i) Iran |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus. |
Nil |
(ii) Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from banana streak badna virus. |
Nil |
|||
(iii) Any country except Iran and Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
125. |
Capparis spinosa (Caper) |
Plants/saplings for propagation |
Argentina |
Nil |
Nil |
126. |
Capsicum spp. (Pepper/Chillies) |
Seeds for sowing |
Any Country |
Free from: (a) Bacterial scab (Xanthomonas vesicatoria) (b) Pepper viruses viz. mild mosaic and mild mottle (c) Peronospora hyoscyami sp. tabacina (d) Tomato ringspot virus (e) Tomato black ring virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Pepper viruses viz. mild mosaic and mild mottle, Tomato ringspot virus and Tomato black ring virus |
127. |
Carduus spp. (Musk Root) |
Dried root for medicinal use |
Any country |
Nil |
Free from quarantine weeds seeds |
128. |
Carex spp. |
Tissue cultured plants |
(i) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pluumala virus. |
Nil |
(ii) Any country except Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
129. |
Carica papaya |
Seeds for sowing |
(i) Taiwan (ii) Thailand |
Nil |
(i) Free from quarantine weed seeds. (ii) Imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
(iii) USA |
Nil |
Imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
|||
130. |
Carissa carandas (Karonda) |
(i) Seeds for sowing (ii) Grafts/budwoods/plants for propagation |
Indonesia, Malaysia, Mauritius, New Zealand, Philippines, Sri Lanka, Thailand, USA |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for 6-9 month except for research. |
131. |
Carthamus tinctorius/Carthamus spp. (Safflower and its wild species) |
Seeds for sowing |
(i) Morocco (ii) Turkey (iii) Italy |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato) |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(iv) USA |
Free from: (a) Pseudomonas syringae pv. tagetis (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) |
|
|||
(v) Nepal (vi) Yugoslavia (vii) Serbia (Montenegro) |
Free from: (a) Phytophthora cryptogea (tomato foot rot) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) |
|
|||
132. |
Carthamus tinctorius (Safflower) |
(i) Seeds for sowing |
(i) Germany |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato (USA)) |
(i) Imports permitted subject to prior approval of Department of Agriculture and Cooperation. (ii) Free from soil and quarantine weed seeds. |
(ii) Czech Republic, (iii) Iran, (iv) Slovakia |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato) |
(i) Freedom from quarantine weed seeds (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
|||
(ii) Grains (seeds) for consumption |
(i) Australia (ii) Mexico (iii) Argentina |
Nil |
(i) (a) Weed free crop/area certification or (b) Zero dockage certification in respect of quarantine weed seeds in the Phytosanitary Certificate or (c) Devitalisation of seed by heat treatment at 1200C for 15 minutes or any other equivalent treatment approved by the Plant Protection Adviser to the Government of India and (ii) Management of handling, transportation, milling and processing of import consignment and manner of disposal of refuse as per the guidelines prescribed by the Plant Protection Adviser to the Government of India |
||
Grain (seeds) for consumption/processing |
Russia |
Free from Thlaspi arvense |
|||
(iii) Dried flowers for consumption |
Iran |
Free from: (a) Phytophthora cryptogea (tomato foot rot) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato (USA)) (c ) Thlaspi arvense (field pennycress) |
(i) Free from quarantine weed seeds. (ii) Free from soil and other plant debris. (iii) Fumigation with Methyl bromide at 32 g/m3meter for 24 hrs at 210C and above or equivalent thereof under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export |
||
133. |
Carum carvi (Caraway) |
Seeds for sowing |
Netherlands |
Nil |
Free from quarantine weed seeds. |
134. |
Carya illinoensi (Pecan nut) |
(i) Nuts/Seeds for sowing |
USA |
Free from: (a) Acrobasis nuxvorella (b) Curculio caryae (pecan weevil) (c) Cydia caryana (hickory worm) (d) Cladosporium caryigenum (e) Cristulariella moricola (f) Rhizobium rhizogenes (gall) |
(i) Free from soil. and quarantine weed seeds (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(ii) Cuttings for propagation |
USA |
Free from: (a) Acrobasis nuxvorella (pecan nut borer) (b) Anoplophora chinensis (c) Chromaphis juglandicola (walnut aphid) (d) Hyphantria cunea (mulberry moth) (e) Malacosoma americanum (f) Melanaspis obscura (g) Melanocallis caryaefoliae (hickory leaf aphid) (h) Monellia caryella (hickory aphid) (i) Monelliopsis nigropunctata (j) Monelliopsis pecanis (k) Orgyia leucostigma(tussock moth) (l) Phylloxera devastatrix (pecan phylloxera) (m)Solenopsis interrupta(red fire ant) (n) Spodoptera frugiperda (o) Eotetranychus hicoriae (pecan mite) (p) Cladosporium caryigenum (q) Cristulariella moricola (r) Phymatotrichopsis omnivore (s) Rhizobium rhizogenes (gall) |
(i) Free from soil. and quarantine weed seeds (ii) Post-entry quarantine growing for a period of 6-9 months. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
(iii) Shelled nuts (seeds) for consumption |
USA |
Free from Curculio caryae (pecan weevil) |
(i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs. at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
||
135. |
Cassia spp. (Senna) |
Seeds for sowing |
(i) Egypt |
Free from: (a) Acanthoscelides centromaculatus (b) Caryedon pallidus (c) Mimosestis mimosae (d) Pseudopachymerina spinipes |
Free from quarantine weed seeds. |
(ii) Sudan |
Free from: (a) Caryedon pallidus (b) Caryedon sudanensis |
Free from quarantine weed seeds. |
|||
136. |
Casuarina spp. |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weed seeds. |
137. |
Catharanthus roseus (Vinca) |
Seeds for sowing |
(i) Australia |
Nil |
Free from quarantine weed seeds. |
(ii) Guatemala |
Nil |
Free from quarantine weed seeds and soil. |
|||
138. |
Ceanothus americana |
Seeds for sowing |
(i) Europe (ii) USA (iii) Canada |
Nil |
Free from quarantine weed seeds and soil contamination. |
139. |
Celosia spp. (Cock's comb) |
Seeds for sowing |
(i) Taiwan (ii) Netherlands (iii) France (iv) USA (v) Australia |
Nil |
Free from quarantine weed seeds. |
(vi) Japan (vii) UK (viii) Denmark (ix)Germany |
Free from Phytophthora cryptogea (tomato foot rot) |
Free from quarantine weed seeds. |
|||
140. |
Cenchrus ciliaris (Buffelgrass) |
Germplasm material for research only |
(i) Australia |
Free from Systasis cenchrivora (seed chalcid) |
Free from quarantine weed seeds. |
(ii) USA |
|
|
|||
(iii) Kenya |
Nil |
Free from quarantine weed seeds. |
|||
141. |
Centrosema spp./Chloris gayana (Rhodes grass) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
142. |
Centurea cyanus (Corn flower) |
Seeds for sowing |
(i) Europe (ii) China (iii) USA (iv) South Africa (v) Canada (vi) Argentina (vii)Australia |
Free from Sclerotinia minor (Sclerotinia rot) |
Free from quarantine weed seeds. |
143. |
Ceratozamia spp./Macrozamia spp. (Cycad) |
Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds |
144. |
Cereus peruvianus (Apple cactus) |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for a growing period of 3-4 months. |
145. |
Chaetanthus spp. |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus |
Nil |
146. |
Chamaecyparis nootkatensis |
(i) Timber logs with/without bark for consumption |
(i) Canada |
Free from: (a) Bursaphelenchusxylophilus (pine wilt nematode) (b) Seiridium cardinale (cypress canker) |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent Thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
147. |
Chamaerops spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months |
||
148. |
Chata edulis (Mira leaves) |
Leaves for consumption |
Ethiopia |
Nil |
Free from soil. |
149. |
Chelidonium majus |
(i) Seeds for sowing |
Germany |
Nil |
Free from quarantine weed seeds |
150. |
Chelone glabra |
Seeds for sowing |
(i)Europe (ii)USA (iii)Canada |
Nil |
Free from quarantine weed seeds and soil contamination. |
151. |
Chenopodium quinoa (Quinoa) |
Grain/Seeds for consumption/ processing |
(i) Peru |
Nil |
Free from quarantine weed seeds, soil and other plant debris. |
(ii) Colombia |
Nil |
Free from quarantine weed seeds, soil and other plant debris. |
|||
(iii) Ecuador |
Free from: (a) Quarantine weed seeds as listed under Schedule-VIII of PQ Order, 2003 (b) Soil and other plant debris |
Nil |
|||
152. |
Chloris gayana Kunth (Rhodes grass) |
Germplasm material for research only |
(i) Australia (ii) Kenya |
Nil |
Free from quarantine weed seeds. |
153. |
Chlorophytum spp. (Chlorophytum) |
Plants for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine for a period of 45 days. |
154. |
Chlorophytum comosum (Safed musli) |
Dried plant material for medicinal use |
Any country |
Nil |
Free from quarantine weeds seeds |
155. |
Chrysanthemum spp. (Chrysanthemum) |
(i) Seeds for sowing |
(i) Taiwan (ii) Denmark |
Nil |
Free from quarantine weed seeds. |
(iii) USA |
Free from: (a) Didymella chrysanthyemi (Ray blight) (b) Chrysanthemum aspermy virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Chrysanthemum aspermy virus. |
|||
(iv) France (v) UK (vi) Germany (vii) Netherlands (viii) Australia |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
|||
(ii) Cuttings (rooted/un-rooted) for planting. |
Any Country |
Free from: (a) Fasciation (Rhodococcus fascians) (b) Foliar nematodes (Aphelenchoides fragariae, A. ritzemabosi) (c) Stem and bulb nematode (Ditylenchus dipsaci) (d) South American leaf miner (Liriomyza huidobrensis) (e) Burdock leaf miner (Amauromyza maculosa) (f) White rust (Puccinia horiana) (g) Ray blight and stem canker (Didymella ligulicoa, syn. Ascochyta chrysanthemi) (h) Bacterial leaf blight (Pseudomonas viridiflava) (i) Chrysanthemum viruses viz. chlorotic mottle, stunt, vein chlorosis, virus B. |
(i) Post-entry quarantine for a period of 45-60 days. (ii) Free from soil contamination. |
||
(iii) Plants for propagation |
Asia |
Free from: (a) Bacterial blight (Pseudomonas cichorii) (b) White rust (Puccinia horiana) (c) Tomato foot rot (Phytophthora cryptogea) |
Post-entry quarantine for a period of 45 days. |
||
(iv) Tissue cultured plants |
(i) Argentina (ii) Australia (iii) Canada (iv) Czech Republic (v) Greece (vi) Iran |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
||
(vii) Belgium |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Tobacco mosaic tobamo virus (c) Chrysanthemum vein mottle virus (d) Chrysanthemum latent virus |
Nil |
|||
(viii) Brazil |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato chlorotic spot virus (b) Groundnut ring spot virus (c) Chrysanthemum stem necrosis virus |
Nil |
|||
(ix) China |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a ) Tobacco mosaic tobamo virus (b) Potato Y potyvirus (c) Potato X potexvirus |
Nil |
|||
(x) Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Impatiens necrotic spot virus (b) Tomato spotted wilt virus (c) Chrysanthemum stunt viroid |
Nil |
|||
(xi) Denmark |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Chrysanthemum stunt viroid (b) Tomato spotted wilt virus |
Nil |
|||
(xii) France |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Chrysanthemum stunt viroid (b) Tomato spotted wilt virus (c) Tomato mosaic virus |
Nil |
|||
(xiii) Finland (xiv) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from chrysanthemum stunt viroid. |
Nil |
|||
(xv) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Chrysanthemum spot virus |
Nil |
|||
(xvi) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Chrysanthemum stunt viroid (b) Tomato spotted wilt virus (c) Chrysanthemum vein mottle virus |
Nil |
|||
(xvii) Mexico (xviii) Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Impatiens necrotic spot virus |
Nil |
|||
(xix) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Chrysanthemum vein mottle virus (b) Tomato spotted wilt virus (c) Tospovirus |
Nil |
|||
(xx) Poland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato mosaic virus (b) Tobacco mosaic tobamovirus (c) Tomato spotted wilt virus |
Nil |
|||
(xxi) Russia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Potato Y poty virus (b) Tomato spotted wilt virus |
Nil |
|||
(xxii) Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from turnip mosaic virus |
Nil |
|||
(xxiii) Turkey |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from chrysanthemum mosaic virus |
Nil |
|||
(xxiv) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Beet mild yellowing virus (b) Beet western yellow luteovirus (c) Chrysanthemum stunt viroid (d) Chrysanthemum leaf mottling virus |
Nil |
|||
(xxv) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Chrysanthemum stunt viroid (c) Symptomless ChCMV str. (ChCMV-ns) |
Nil |
|||
(xix) Any country except Iran, Greece, Czech Republic, Australia, Argentina, Canada, Germany, Finland, Denmark, Slovenia, Mexico, Japan, USA, Belgium, Italy, UK, Netherlands, Russia, China, Poland, Turkey, Brazil, Columbia, Taiwan, France |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
156. |
Cicer aeriatinum (Chick Pea) |
(i) Seeds for sowing |
Any Country |
Free from Pod and stem blight (Phomopsis longicolla) |
Import except the trial material of the same crop species or variety as specified in Schedule XII of this Order subject to prior Approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. |
(ii) Seeds for consumption |
Any Country |
Nil |
Fumigation with Methyl bromide @ 32 g/m3 at @ 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
||
157. |
Cichorium spp. (Chicory and Endive) |
Seeds for sowing |
Any Country |
Free from: (a) Bacterial blight (Pseudomonas cichorii) (b) Bidens mottle virus, (c) Chicory yellow mottle virus (d) Anthracnose (Marssonina panottoniana) |
Free from quarantine weed seeds. |
158. |
Cistus spp. |
(i) Branches for consumption purpose |
Spain |
Free from Saturnia pavonia (Small emperor moth) |
Free from soil and other plant debris. |
159. |
Citrullus lanatus (Watermelon) |
(i) Seeds for sowing |
(i) Thailand |
Nil |
Free from quarantine weed seeds. |
(ii) Any country except Thailand |
Free from: (a) Bacterial fruit blotch (Acidovorax avenae subsp. citrulli) (b) Angular leaf spot (Pseudomonas syringae pv. lachrymans) (c) Soft rot (Xanthomonas melonis) (d) Watermelon viruses viz. chlorotic stunt, curly mottle, mosaic virus 2. (e) Verticillium albo-atrum (f) Squash mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from watermelon viruses viz. chlorotic stunt, curly mottle, mosaic virus 2, Verticillium albo-atrum, Squash mosaic virus |
|||
(ii) Seeds for consumption |
Any Country |
Nil |
(i) (a) Weed free crop/area certification or (b) Zero dockage certification in respect of quarantine weed seeds in the Phytosanitary Certificate or (c) Devitalization of seed by heat treatment at 1200C for 15 minutes or any other quivalent treatment approved by the Plant Protection Adviser to the Government of India. (ii) Management of handling, transportation, milling, and processing of import consignment and manner of disposal of refuse as per the guidelines prescribed by the Plant Protection Advisor to the Government of India |
||
(iii) Fruits for consumption |
(i) Thailand(ii) Afghanistan |
Nil |
Nil |
||
160. |
Citrus hystrix (Kafir leaves) |
Vegetable for consumption |
Thailand |
Nil |
Nil |
161. |
Citrus spp. (Lemon, lime, orange, grapefruit, mandarins, etc. and other rutaceous) |
(i) Fresh fruits for consumption |
(i) Australia |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Bactrocera aquilonis (c) Bactrocera jarvisi (d) Bactrocera neohumeralis (e) Bactrocera tryoni (Queensland fruit fly) (f) Ceratitis capitata (Mediterranean fruit fly) (g) Epiphyas postvittana (light brown apple moth) (h) Guignardia citricarpa (citrus black spot) (i) Pseudococcus calceolariae (scarlet mealybug) (j) Unaspis citri (citrus snow scale) |
(Pest-free area status for Bactrocera aquilonis, B. neohumeralis, B. tryoni (Queensland fruit fly) and Ceratitis capitata (Mediterranean fruit fly) as per international standards Or Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Queensland fruit fly and Mediterranean fruit fly Or In transit cold treatment at 30C or below for 20 days against Mediterranean fruit fly and for 16 days against Queensland fruit fly. |
(ii) Canada |
Free from: (a) Metcalfa pruinosa (frosted moth bug) (b) Pseudococcus comstocki (Comstock mealybug) (c) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
Nil |
|||
(iii) Chile |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Pseudococcus calceolariae (scarlet mealybug) (d) Selenaspidus articulatus (West Indian red scale) (e) Unaspis citri (citrus snow scale) |
(a) Pest free area status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. |
|||
(iv) China |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Bactrocera tsuneonis (Japanese orange fly) (c) Ceroplastes japonicus (tortoise wax scale) (d) Guignardia citricarpa (citrus black spot) (e) Oraesia excavata (fruit piercing moth) (f) Pseudococcus calceolariae (scarlet mealybug) (g) Pseudococcus comstocki (Comstock mealybug) (h) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (i) Unaspis citri (Citrus snow scale) (j) Unaspis yanonensis (arrowhead scale) |
(a) Pest free area status for Bactrocera tsuneonis (Japanese orange fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs. at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. |
|||
(v) France |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Ceroplastes japonicus (tortoise wax scale) (d) Metcalfa pruinosa (frosted moth) (e) Pseudococcus calceolariae (scarlet mealybug) (f) Unaspis yanonensis (arrowhead scale) |
(a) Pest free area status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs. at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. |
|||
(vi) Iran |
Free from Aspidiotus nerii (aucuba scale) |
Nil |
|||
(vii) Italy |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Ceroplastes japonicus (tortoise wax scale) (d) Metcalfa pruinosa (frosted moth bug) (e) Pseudococcus calceolariae (scarlet mealybug) |
(a) Pest free area status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs. at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. |
|||
(ix) South Africa |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Ceratitis rosa (Natal fruitfly) (d) Cryptophlebia leucotreta (false codling moth) (e) Guignardia citricarpa (citrus black spot) (f) Pseudococcus calceolariae (scarlet mealybug) |
(a) Pest free area status for Ceratitis capitata (Mediterrnean fruit fly) and Ceratitis rosa (Natal fruit fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly and Natal fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly and Natal fruit fly |
|||
(x) USA |
Free from: (a) Anastrepha fraterculus (South American fruitfly) (b) Anastrepha ludens (Mexican fruit fly) (c) Anastrepha serpentina (sapodilla fruit fly) (d) Anastrepha striata (guava fruit fly) (e) Anastrepha suspensa (caribbean fruit fly) (f) Aspidiotus nerii (aucuba scale) (g) Ceratitis capitata (Mediterranean fruit fly) (h) Epiphyas postvittana (light brown apple moth) (i) Metcalfa pruinosa (frosted moth bug) (j) Panonychus citri (citrus red mite) (k) Pseudococcus calceolariae (scarlet mealybug) (l) Pseudococcus comstocki (Comstock mealybug) (m) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (n) Selenaspidus articulatus (West Indian red scale) (o) Unaspis citri (citrus snow scale) |
(a) Pest free area status for Anastrepha fraterculus (South American fruit fly), A.ludens (Mexican fruit fly), A. serpentine (Sapodilla fruit fly), A. striata (Guava fruit fly), A. suspense (Caribbean fruit fly) and Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or Methyl bromide fumigation @ 40 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Anastrepha spp. or c) Pre-shipment cold treatment at 00C or below for 10 days; at 0.550C or below for 11 days; at 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly and 0.550C or below for 18 days; at 1.10C or below for 20 days; plus in-transit refrigeration aginst Anastrepha spp. |
|||
(xi) Egypt |
Free from:- (a) Ceratitis capitata (Mediterranean fruit fly) (b) Brevipalpus lewisi (citrus flat mite) (c) Spiroplasma citri (stubborn disease of citrus) |
(a) Pest free area status for Ceratitis capitata (Mediterrnean fruit fly) as per international standards or (b) Methyl bromide fumigation @32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly and 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export |
|||
(xii) Morocco |
Free from:- (a) Ceratitis capitata (Mediterranean fruit fly) (b) Pantomorus cervinus (Fuller's rose beetle) (c) Peridroma saucia (pearly underwing moth) (d) Spiroplasma citri (stubborn disease of citrus) |
(a) Pest free area status for Ceratitis capitata (Mediterrnean fruit fly) as per international standard or (b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly or (c) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly and 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
(xiii) Turkey |
Free from:- (a) Ceratitis capitata (Mediterranean fruit fly) |
Pest free area status for Ceratitis capitata (Mediterrnean fruit fly) as per international standards Or Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly Or Pre-shipment cold treatment at 0C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. |
|||
(xiv) Spain |
Free from:- (a) Ceratitis capitata (Mediterranean fruit fly) |
Pest free area status for Ceratitis capitata (Mediterrnean fruit fly) as per international standards or Pre-shipment cold treatment at 0C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly. Or Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof against Mediterranean fruit fly |
|||
162. |
Citrus maxima (Pomelo), Citrus sinensis, Citrus reticulata, Citrus paradisi, Citrus nobilis, Citrus deliciosa spp., |
(ii) Plants for propagation |
Thailand |
Nil |
(i) Post entry quarantine growing for a period of 10-12 months (ii) Free from soil (iii)Commercial import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
163. |
Citrus reticulata (Tangerine)/Citrus maxima (Pummelo) |
Fresh fruit for consumption |
Thailand |
Free from: (a) Bactrocera papaya (papaya fruit fly) (b) Citripestis sagittiferella (citrus fruit borer) (c) Rhynchocoris poseidon (spined fruit bug) |
(i) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above or equivalent thereof; or (ii) Pre-shipment cold treatment at 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days plus in-transit refrigeration against papaya fruit fly. |
164. |
Clarkia spp. (Godetia) |
Seeds for sowing |
(i) USA (ii) Germany (iii) Japan (iv) France (v) UK (vi) Netherlands (vii) Denmark (viii) Australia |
Nil |
Free from quarantine weed seeds. |
165. |
Clematis spp. (Clematis) |
Plants for propagation |
UK |
Nil |
Post-entry quarantine for a period of 45 days. |
Tissue cultured plants |
Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||
166. |
Cleome spp. (Cleome) |
Seeds for sowing |
(i) Taiwan, (ii) Netherlands (iii) France (iv) USA (v) Germany |
Nil |
Free from quarantine weed seeds. |
167. |
Clerodendrum inerme (Clerodendron) |
Plants/cuttings for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine for a period of 45 days. |
168. |
Clivia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
169. |
Coccothrinax |
Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds and soil contamination. |
170. |
Cocos nucifera (Coconut wood) |
Wood without bark |
Indonesia |
Free from: (a) Aleurodicus destructor (coconut whitefly) (b) Chondracris rosea (citrus locust) (c) Coptotermes (termites) (d) Coptotermes curvignathus (rubber termite) (e) Metamasius hemipterus (West Indian cane weevil) (f) Nipaecoccus nipae (spiked mealybug) (g) Rhynchophorus vulneratus (Asiaticpalm weevil) (h) Unaspis citri (citrus snow scale) (i) Ganoderma boninense (basal stem rotof oil palm) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export |
171. |
Codiaeum variegatum (Croton) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
172. |
Coffea spp. (Coffee and related species of Rubiaceae) |
Coffee beans for consumption or processing |
Any Country |
Free from Coffee Berry Borers (Hypothenemus hampei, Sophranica ventralis) |
Fumigation with Methyl bromide @ 32 g/m3 at 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
173. |
Coix lacryma-jobi (Job's tear) |
Seeds for sowing |
Nepal |
Nil |
Free from quarantine weed seeds. |
174. |
Colchicum autumnale (Meadow saffron) |
Seeds for medicinal purpose |
Germany |
Nil |
Free from soil and quarantine weed seeds. |
175. |
Colchicum luteum |
Dried root for consumption |
Pakistan |
Nil |
Free from soil and other plant debris |
Iran |
Free from Pectobacterium rhapontici (rhubarb crown rot) |
Free from soil and other plant debris |
|||
176. |
Coleus spp. (Coleus) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Taiwan (iv) Russia (v) Japan |
Nil |
Free from quarantine weed seeds. |
177. |
Consolida spp. |
Seeds for sowing |
Australia |
Free from Pseudomonas syringae pv. delphinii (leaf spot) |
Free from quarantine weeds seeds. |
178. |
Consolida ambigua (Consolida) |
Seeds for sowing |
(i) USA (ii) UK (iii) France (iv) Germany (v) Netherlands (vi) Denmark |
Nil |
Free from quarantine weed seeds. |
179. |
Consolida ambigua (Delphinium) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Canada |
Free from Pseudomonas syringae pv. delphinii (leaf spot) |
Free from quarantine weed seeds and soil contamination. |
180. |
Convolvulus spp. (Morning glory) |
Seeds for sowing |
USA |
Free from Ditylenchus dipsaci (Brown ring disease of hyacinth) |
Free from quarantine weed seeds. |
181. |
Corchorus capsularis/Corchorus spp.(Jute and its wild species) |
Seeds for sowing |
(i) Angola (ii) Australia (iii) Botswana (iv) Caribbean Islands (v) Central America (vi) Ghana (vii) Malawi (viii)Mozambique (ix) Namibia (x) Nigeria (xi) S. Africa (xii) S. America (xiii)Senegal (xiv) Somalia (xv) Sudan (xvi) Tanzania (xvii) USA (xviii) Zaire (xix)Zambia (xx) Zimbabwe |
Nil |
Free from quarantine weed seeds. |
182. |
Cordyline spp. |
(i) Tissue cultured plants |
(i) Netherlands (ii) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Impatiens necrotic spot virus (b) Tomato spotted wilt virus |
Nil |
(iii) Brazil |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
|||
(iv) Any country except Netherlands USA and Brazil |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Plants for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine growing for 45 days. |
||
183. |
Coreopsis lanceolata |
Seeds for sowing |
(i) Netherlands (ii) USA (iii) France (iv) Germany |
Nil |
Free from quarantine weed seeds. |
184. |
Coriandrum sativum (Coriander) |
(i) Seeds for sowing |
(i) Australia (ii) Italy (iii) Japan (iv) USA |
Free from : (a) Pseudomonas viridiflava (b) Xanthomonas hortorum pv. carotae (bacterial blight of carrot) (c) Celery mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (b) and (c) by a competent authority at the country of origin. |
(v) China |
Free from Pseudomonas viridiflava |
Free from quarantine weed seeds. |
|||
(vi) New Zealand |
Free from : (a) Pseudomonas viridiflava (b) Celery mosaic virus |
(i) Seed crop inspection and certification for Free from (b) by a competent authority at the country of origin. (ii) Free from quarantine weed seeds. |
|||
(vii) France |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
|||
(viii) Thailand |
Nil |
Nil |
|||
(ix) Bulgaria |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds and soil contamination. |
|||
(x) Moldova |
Nil |
Free from quarantine weed seeds and soil contamination. |
|||
185. |
Cortaderia spp. (Pampas grass, etc) |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from viruses. |
Nil |
186. |
Corylus spp. (Hazelnut) |
Nut (seed) for consumption |
(i) Europe (ii) Australia (iii) USA (iv) Turkey |
Free from Ephestia elutella (Chocolate moth) Free from Xanthomonas arboricola pv. corylina (hazelnut blight) |
(i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. (i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs at 210C and above or equivalent or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
187. |
Corylus avellana (Hazelnut) |
(i) Grafts/budwoods/plants for propagation |
USA |
Free from: (a) Acrosternum hilare (stink bug) (b) Euproctis chrysorrhoea (tail moth) (c) Orgyia antiqua ( tussock moth) (d) Xyleborus dispar (ambrosia beetle) (e) Anisogramma anomala (f) Eutypa lata (Eutypa dieback) (g) Heterobasidium annosum (h) Rhizobium rhizogenes (i) Xanthomonas arboricola pv. corylina (hazelnut blight) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month |
(ii) Seeds (Nuts) for sowing |
USA |
Free from: (a) Xanthomonas arboricola pv. corylina (hazelnut blight) |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 2-3 months except for research. |
||
188. |
Cosmos spp. (Cosmos) |
Seeds for sowing |
(i) USA (ii) France (iii) Netherlands (iv) Taiwan (v) Japan (vi) Germany (vii)Australia |
Nil |
Free from quarantine weed seeds. |
189. |
Crambe abysinnica |
Seeds for sowing |
UK |
Nil |
Free from quarantine weed seeds. |
190. |
Crataegus spp. (Indian Hawthorn) |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
191. |
Crocus sativus (Saffron) |
Corms for propagation |
(i) Algeria (ii) China |
Free from: (a) Ditylenchus dipsaci (b) Burkholderia gladioli |
(i) Free from soil. (ii) Post-entry quarantine growing for 2-3 months except for research. |
(iii) Germany (iv) Iran (v) Spain |
Free from; Ditylenchus dipsaci |
||||
192. |
Crossandra spp. |
Seeds for sowing |
Taiwan |
Nil |
Free from quarantine weed seeds. |
193. |
Crotolaria spp. (Crotolaria) |
Seeds for sowing |
Japan |
Nil |
Free from quarantine weed seeds. |
194. |
Crotalaria juncea (Sunnhemp) |
Seeds for sowing |
USA |
Nil |
Free from quarantine weed seeds |
195. |
Cryptocoryne wendtii |
(i) Plants for propagation |
(i) Japan (ii) Thailand |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
(i) Japan (ii) Thailand |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
196. |
Cucumis melo (Muskmelon) |
Seeds for sowing |
(i) China (ii) Netherlands |
Free from : (a) Pseudomonas viridiflava (b) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (b) by a competent authority at the country of origin |
(iii) France |
Free from : (a) Pseudomonas viridiflava (b) Zucchini yellow fleck virus (c) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (b) and (c) by a competent authority at the country of origin. |
|||
(iv) Hong Kong, (v) Korea DPR, (vi) Thailand (vii) Russia |
Nil |
Nil |
|||
(viii) Japan |
Free from : (a) Pseudomonas viridiflava (b) Melon necrotic spot virus (c) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (b) and (c) by a competent authority at the country of origin. |
|||
(ix) USA |
Free from : (a) Acidovorax avenae subsp. citrulli (bacterial fruit blotch of watermelon) (b) Pseudomonas viridiflava (c) Lettuce infectious yellow virus (d) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (a) to (d) by a competent authority at the country of origin |
|||
(x) Spain, (xi) Israel (xii) Taiwan (xiii) Jordan (xiv) Italy |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from Zucchini yellow mosaic virus. |
|||
(xv) Chile |
Nil |
Free from quarantine weed seeds |
|||
(ii) Dried grains (seeds) for consumption |
Any Country |
Nil |
Nil |
||
(iii) Fruits for consumption |
(i) Thailand |
Free from Pseudococcus jackbeardsleyi (Jack Beardsley mealy bug) |
Nil |
||
(ii) Afghanistan |
Nil |
Nil |
|||
197. |
Cucumis sativus (Cucumber and related species) |
Seeds for sowing |
(i) Russia |
Free from: (a) Pseudomonas putida (b) Fusarium oxysporum f. sp. cucumerinum (fusarial wilt) (c) Arabis mosaic virus (hop bare-bine) (d) Tomato ringspot virus |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for Free from arabis mosaic virus and tomato ringspot virus. |
(ii) Any country except Russia |
Free from: (a) Fusarial wilts (Fusarium oxysporum f.sp. cucumerinum) (b) Black spot (Phomopsis sclerotoides) (c) Septoria leaf spot (Septoria cucurbitarum) (d) Cucumber seed-borne virus viz. leaf spot (e) Verticillium alboatrum (f) Squash mosaic virus |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for Free from cucumber seed-borne virus and squash mosaic virus. |
|||
198. |
Cucurbita spp. |
Seeds for sowing |
New Zealand |
Free from: (a) Pseudomonas viridiflava (bacterial leaf blight of tomato (USA)) (b) Arabis mosaic virus (hop barebine) (c) Squash mosaic virus (squash mosaic) (d) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds and soil. (ii) Crop inspection and certification for free from Arabis mosaic virus (hop bare-bine), Squash mosaic virus (squash mosaic) and Zucchini yellow mosaic virus |
199. |
Cucurbita maxima (Banana Squash) |
Seeds for sowing |
(i) Japan (ii) Argentina (iii) South Africa (iv) Taiwan (v) Italy (vi) France |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Zucchini yellow mosaic virus. |
(vii) Korea ROK |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
|||
(viii) USA |
Free from: (a) Lettuce infectious yellow virus (b) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from lettuce infectious yellow virus and zucchini yellow mosaic virus. |
|||
(ix) China (x) Netherlands (xi) Germany |
Free from: (a) Pseudomonas viridiflava (bacterial leaf blight of tomato) (b) Zucchini yellow mosaic virus |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for free from zucchini yellow mosaic virus. |
|||
(xii) Korea DPR (xiii) Thailand (xiv) Vietnam (xv) Russia (xvi) Philippines |
Nil |
Free from quarantine weed seeds. |
|||
(i) Israel |
Nil |
Freedom from quarantine weed seeds |
|||
(ii)Czech Republic |
Free from: (a) Arabis mosaic virus (b) Pseudomonas viridiflava (bacterial leaf blight of tomato |
(i) Seed crop inspection and certification for free from (a) & (b) by a competent authority at the country of origin (ii) Post-entry quarantine growing for 2-3 months |
|||
200. |
Cucurbita moschata (Pumpkin) |
Seeds for sowing |
(i) Japan (ii) Argentina |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from Zucchini yellow mosaic virus. |
(iii) Korea DPR (iv) Korea ROK (v) Thailand |
Nil |
Free from quarantine weed seeds. |
|||
(vi) UK (vii) Germany (viii)Denmark (ix) France (x) Italy (xi)Spain (xii) The Netherlands |
Free from Peridroma saucia (Pearly underwing moth) |
Free from quarantine weed seeds. |
|||
(xiii) Philippines |
Nil |
Free from quarantine weed seeds and soil contamination. |
201. |
Cucurbita pepo (Summer Squash) |
Seeds for sowing |
(i) Australia |
Free from: (a) Arabis mosaic virus (hop bare-bine) (b) Zucchini yellow mosaic virus I (c) Acidovorax avenae subsp.citrulli (bacterial fruit blotch) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from (a) and (b) |
(ii) China (iii) France (iv) Germany (v) Italy (vi) Japan (vii) South Africa (viii)Netherlands |
Free from: (a) Arabis mosaic virus (hop barebine) (b) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds (ii) Crop inspection and certification for Free from viruses indicated in column 5 |
|||
(ix) Korea DPR (x) Korea ROK (xi) Thailand |
Nil |
Free from quarantine weed seeds. |
|||
(xii) USA |
Free from: (a) Acidovorax avenae subsp. citrulli (bacterial fruit blotch) (b) Lettuce infectious yellow virus (c) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Seed crop inspection and certification for Free from (a) to (c) by a competent authority at the country of origin |
|||
(xiii) Jordan (xiv) Argentina (xv) Israel (xvi) Taiwan (xvii) Spain |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for Free from zucchini yellow mosaic virus. |
|||
(xviii) Russia |
Free from Arabis mosaic virus (hop bare-bine) |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for Free from arabis mosaic virus. |
|||
(xix) Chile |
Free from zucchini yellow mosaic virus |
(i) Free from quarantine weeds seeds. (ii) Crop inspection and certification for freedom from zucchini yellow mosaic virus. |
|||
(xx) U.K. |
Free from: (a) Arabis mosaic virus (b) Trialeurodes vaporariorum (c) Diabrotica virgifera virgifera |
Free from quarantine weeds seeds |
|||
202. |
Cuminum cyminum (Cumin) |
Seeds for sowing |
Iran |
Nil |
Nil |
203. |
Curcuma spp. |
Tissue cultured plants |
(i) Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from alpinia mosaic virus |
Nil |
(ii) Any country except Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
204. |
Cyathochaeta spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free fromany virus |
Nil |
205. |
Cycas spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any Country |
Nil |
Post-entry quarantine growing for a period of 45 days. |
||
206. |
Cyclamen spp. (Cyclamen) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Japan |
Free from: (a) Tobacco rattle virus (spraing of potato) (b) Pseudomonas viridiflava (bacterial leaf blight of tomato) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from tobacco rattle virus. |
(iv) Australia |
Free from Pseudomonas viridiflava (bacterial leaf blight of tomato) |
Free from quarantine weeds seeds. |
|||
(ii) Tissue culture plants |
Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||
207. |
Cymbopogon citrates (Lemongrass) |
Vegetable for consumption |
Thailand |
Nil |
Nil |
208. |
Cynodon dactylon (lawn grass) |
(i) Seed for sowing |
(i) UK (ii) Australia |
Nil |
Free from quarantine weed seeds |
(iii) USA |
Free from Gaeumannomyces graminis var. graminis (crown sheath rot) |
Free from quarantine weed seeds and soil contamination. |
|||
Spain |
Nil |
Free from quarantine weed seeds and soil contamination. |
|||
(ii) Grass for propagation |
USA |
Free from:- (a) Chaetocnema pulicaria (corn flea beetle) (b)Belonolaimus longicaudatus (sting nematode) (c) Tylenchorhynchus acutus (stylet-stunt nematode) (d) Clavibactor xyli sub sp. cynodontis (Bermuda grass stunting disease) |
(i) Free from quarantine weed seeds/plants and soil. (ii) Post-entry quarantine for a period of 9 months |
||
Indonesia |
Nil |
(i) Free from quarantine weed seeds/plants and soil. (ii) Post-entry quarantine for a period of 9 months |
|||
209. |
Cynodon dactylon/C. dactylon hybrids |
Germplasm material for research only |
Kenya |
Nil |
Free from quarantine weed seeds |
210. |
Cyphomandra betacea (Tamarillo) |
(i) Seeds for sowing |
(i) Italy (ii) USA |
Free from Arabis mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for freedom from Arabis mosaic virus (iii) Post-entry quarantine growing for 6-9 month |
(iii) Spain |
Nil |
||||
(ii) Cuttings for propagation |
(i) Italy |
Free from: (a) Trialeurodes vaporariorum (b) Phytophthora cryptogea (foot rot) (c) Arabis mosaic virus |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 month except for research. |
||
(ii) Spain |
Free from: (a) Trialeurodes vaporariorum (glasshouse whitefly) (b) Phytophthora cryptogea |
|
|||
(iii) USA |
Free from: (a) Chrysodeixis includens (b) Trialeurodes vaporariorum (c) Phytophthora cryptogea (foot rot) (h) Arabis mosaic virus |
|
|||
211. |
Daemonorops verticillaris |
Seeds for sowing |
Any Country |
Nil |
Free from quarantine weeds seeds and soil contamination. |
212. |
Dahlia spp. |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weeds seeds. |
213. |
Dampiera wellsiana |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
214. |
Dasypogon romeliifolius |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
215. |
Datura alba |
Dry plant material (All plant parts) for medicinal purpose |
China |
Nil |
Free from quarantine weeds seeds and soil |
216. |
Daucus carota (Carrot) |
Seeds for sowing |
Any Country |
Free from: (a) Bacterial blight (Xanthomonas hortorum pv. carotae) (b) Carrot viruses (mottle dwarf, red leaf and yellow leaf) |
(a) Free from quarantine weed seeds. (b) Crop inspection and certification for Free from carrot viruses. |
217. |
Davallia spp. (Davallia) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
218. |
Delonix elata |
Seeds for sowing |
Africa |
Nil |
Free from quarantine weed seeds. |
219. |
Delosperma cooperi (Ice Plant) |
Plants for propagation |
USA |
Nil |
Post-entry quarantine for a period of 45 days. |
220. |
Delphinium hybrids (Delphinium) |
(i) Seeds for sowing |
(i) Europe (ii) USA (iii) Japan |
Nil |
Free from quarantine weed seeds. |
(ii) Tissue cultured plants |
(i) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from aster yellows (phytoplasmas) |
Nil |
||
(ii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from potato virus X |
Nil |
|||
(iii) Lithuania |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Cucumis virus 1 (b) Tomato ring spot nepo virus (c) Tobacco rattle virus (d) Peony virus 1 |
Nil |
|||
(iv) Any country except UK, Lithuania and Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
221. |
Dendrocalamus spp. (Bamboo) |
Seeds for sowing |
(i) China (ii) Thailand |
Nil |
Free from quarantine weed seeds |
222. |
Desmodium spp. |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
223. |
Dianella spp. (Native flax) |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from viruses |
Nil |
224. |
Dianthus spp. (Carnation) |
(i) Seeds for sowing |
(i) Guatemala |
Nil |
Free from quarantine weed seeds. |
(ii) Japan |
Free from: (a) Ditylenchus dipsaci (stem and bulb nematode) (b) Arabis mosaic virus (hop barebine) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from arabis mosaic virus. |
|||
(ii) Seeds/Cut flowers |
Any Country (for seeds except Guatemala and Japan) |
(a) Free from: Rust (Uromyces dianthi (b) Smut (Sorosporium spaonariae) (c) Downy mildew (Peronospora dianthi, P.dianthicola) (d) Ditylenchus dipsaci (stem and bulb nematode) (e) Arabis mosaic virus (hop barebine) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from arabis mosaic virus. |
||
(iii) Cuttings/saplings for sowing/planting |
Any Country |
Free from: (a) Bacterial wilt and stem cracking (Burkholderia caryophilli) (b) Slow wilt (Erwinia chrysanthemi pv. dianthicola) (c) Rust (Uromyces dianthi) (d) Smut (Sorosporium spaonariae) (e) Downy mildew (Peronospora dianthi, P. dianthicola) (f) Carnation viruses viz. latent, mottle virus |
Post-entry quarantine facility for a period of 45-60 days. |
||
(iv) Tissue cultured plants |
(i) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Carnation 1 alpha crypto virus (b) Carnation 2 alpha crypto virus (c) Carnation Italian ring spot virus (d) Carnation yellow stripe virus (e) Carnation vein mottle virus (f) Carnation ring spot virus |
Nil |
||
(ii) New Zealand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from carnation rhabdo virus |
Nil |
|||
(iii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Carnation Italian ring spot virus (b) Carnation ring spot virus (c) Carnation vein mottle virus |
Nil |
|||
(iv) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from carnation Italian ring spot virus. |
Nil |
|||
(v) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Carnation Italian ring spot virus (b) Carnation ring spot virus |
Nil |
|||
(vi) Israel (vii) Spain |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Carnation vein mottle virus (b) Carnation ring spot virus |
Nil |
|||
(viii) Argentina, (ix) Lithuania, (x) France, (xi) China, (xii) Australia, (xiii) Romania, (xiv) Yugoslavia, (xv) Denmark, (xvi) Japan, (xvii) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from carnation ring spot virus. |
Nil |
|||
(xviii) Any country except Italy, New Zealand, UK, USA, Germany, Israel, Spain, Argentina, Lithuania, France, China, Australia, Romania, Yugoslavia, Denmark, Japan and Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
225. |
Dianthus chinensis |
Seeds for sowing |
Netherlands |
Nil |
Free from quarantine weed seeds. |
226. |
Dicentra spp. |
Tissue cultured plants |
(i) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco rattle virus (Tobrvirus). |
Nil |
(ii) Any country except USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
227. |
Dichanthium sericeum/D. aristatum (blue grass) |
Germplasm material for research only |
Australia |
Nil |
Free from quarantine weed seeds |
228. |
Dichrostachys cinerea |
(i) Dried pods for consumption/processing |
(i) Tanzania |
Nil |
Free from soil and other plant debris |
229. |
Dielsia spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free fromany virus |
Nil |
230. |
Digitalis spp. |
Seeds for sowing |
Guatemala |
Nil |
Free from quarantine weeds seeds and soil |
231. |
Digitaria ciliaris |
Germplasm material for research only |
Kenya |
Nil |
Free from quarantine weed seeds. |
232. |
Digitaria exilis D. longiflora (Crabgrass) |
Germplasm material for research only |
(i) Australia |
Nil |
|
(ii) USA |
Free from Aceria toschicella (Wheat mosaic mite) |
|
|||
233. |
Dimocarpus longan (Longan) |
(i) Fruits for consumption |
(i) Thailand |
Nil |
Nil |
(ii) Grafted plants/ seedlings for propagation |
(i) Australia (ii) China, (iii) Taiwan |
Nil |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 2-3 months except for research. (iii)Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
(iii) Seeds for sowing |
(i) Australia (ii) China, (iii) Taiwan |
Nil |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture and Cooperation |
||
234. |
Dimorphotheca spp. |
Seeds for sowing |
Europe |
Nil |
Freedom from quarantine weeds seeds. |
235. |
Dionea (Venus fly trap) |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
236. |
Dioon sp. |
Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
237. |
Diospyros digyna (Black sapota) |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
238. |
Diospyros kaki (Persimmon) |
(i) Seeds for sowing |
(i) Japan (ii) China (iii) Italy (iv) Russia |
Nil |
Free from quarantine weed seeds. |
(ii) Grafts/budwoods/plants for propagation |
(i) Japan |
Free from: (a) Ceroplastes japonicus (b) Halyomorpha halys (c) Homona magnanima ( tea tortrix) (d) Pantomorus cervinus (rose beetle) (e) Parabemisia myricae (whitefly) (f) Rhizobium rhizogenes |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 2-3 month. |
||
(ii) Russia |
Free from: (a) Ceroplastes japonicus ( wax scale) (b) Pantomorus cervinus (c) Colomerus vitis (grape mite ) (d) Rhizobium rhizogenes |
||||
(iii) Italy |
Free from: (a) Ceroplastes japonicus (wax scale) (b) Pantomorus cervinus (rose beetle) (c) Parabemisia myricae (whitefly) (d) Sesamia nonagrioides (e) Colomerus vitis (grape mite ) (f) Eutypa lata (Eutypa dieback) (g) Rhizobium rhizogenes |
||||
(iii) Fresh fruits for consumption |
(i) Spain |
Free from: a) Ceratitis capitata (Mediterranean fruit fly) b) Lobesia botrana (Grape berry moth) c) Pseudococcus calceolariae (Scarlet mealybug) d) Pseudococcus viburni (Mealybug) e) Sesamia nonagrioides (Mediterranean corn stalk borer) |
(i) Pest free area status for Ceratitis capitata as per international standards Or Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against fruit fly and (ii) Methyl Bromide fumigation @ 32 g/m3 for 2 hrs at 210C and above at NAP or equivalent thereof. The treatment should be endorsed on Phytosanitary certificate issued at the country of origin/re-export. |
||
(ii) South Africa |
Free from: (a) Ceratitis capitata (Mediterranean fruit fly) (b) Ceratitis rosa (Natal fruit fly) (c) Pantomorus cervinus (Fuller's rose beetle) (d) Thaumatotibia leucotreta (False codling moth) (e) Delottococcus elisabethae (Mealy bug) (f) Heliopthrips sylvanus (Thrips) (g) Planococcus ficus (Vine mealy bug) (h) Prietocella ventricosa (Snail) (i) Pseudnococcus calceolariae (Citrophilus mealy bug) (j) Pseudnococcus viburni (Pear and Apple mealy bug) |
a) Pest free area status for Ceratitis spp. as per international standards or Pre shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against fruit flies and b) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above at NAP or equivalent thereof. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
239. |
Dipteryx odorata (Cumaru) |
Wood with or without bark |
Brazil |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
240. |
Dolichos lablab (Lablab) |
Grain (seed) for consumption |
Myanmar |
Nil |
(i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs. at 210C and above or equivalent or any other treatment approved by the Plant ProtectionAdviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from quarantine weed seeds. |
241. |
Dovyalis caffra |
(i) Plants for propagation |
Thailand, Australia, USA |
Nil |
(i) Post-entry quarantine growing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
242. |
Dovyalis hebecarpa (Ceylon gooseberry) |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercialimports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
243. |
Dracaena spp. (Bamboo Lucky) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
244. |
Duranta spp. (Duranta) |
Plants/cuttings for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine for a period of 45 days. |
245. |
Durio zibethinus (Durian) |
Fruits for consumption |
(i)Thailand (ii) Sri Lanka |
Nil |
Nil |
Grafts/budwoods/ plants for propagation |
(i) Thailand |
Free from: (a) Allocarsidara malayensis (b) Mudaria magniplaga (c) Orgyia turbata (tussock moth) (d) Oxyodes scrobiculata (e) Eutetranychus africanus (citrus brown mite) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
||
(ii) Indonesia |
Free from: (a) Allocarsidara malayensis (b) Graphium agamemnon (c) Icerya pulchra (d) Nisotra javanica |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
|||
(iii) Malaysia |
Free from (a) Allocarsidara malayensis (b) Asterolecanium ungulatum (c) Icerya pulchra (d) Mudaria magniplaga (e) Orgyia turbata (tussock moth) (f) Oxyodes scrobiculata |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
|||
(iv) Mauritius (v) New Zealand (vi) Philippines (vii) Sri Lanka (viii) USA |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
|||
Cuttings/Plants for propagation |
(i) Australia, (ii)Papua New Guinea (iii) Vietnam |
Nil |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 2-3 months except for research. (iii)Commercial imports subject to prior approval of Department of Agriculture and Cooperation |
||
246. |
Echeveria spp. |
(i) Tissue cultured plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
247. |
Echinacea spp/Echinacea purpurea |
(i) Tissue cultured plants |
USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from aster yellowsphytoplasma group (yellow disease phytoplasmas) |
Nil |
(ii) Seeds for sowing |
USA |
Nil |
Free from quarantine weeds seeds. |
||
248. |
Echinochloa spp. (Barnyard grass/millet) |
Germplasm material for research only |
(i) Australia (ii) Nepal |
Nil |
Free from quarantine weed seeds |
249. |
Echinodorus ozelot |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
250. |
Echium plantagineum |
Seeds for sowing |
UK |
Nil |
Free from quarantine weed seeds. |
251. |
Elaeis guineensis (Oil palm) and related species |
(i) Seeds/Pollen/Seed sprouts |
Any Country |
Free from (a) Vascular wilt (Fusarium oxysporum f.sp. elaeidis) (b) Freckle (Cercospora elaedis) (c) Red ring (Rhadinaphelenchus cocophilus) and its vector Rhyncophorus palmarum (d) Lethal bud rot or sudden wilt [Marchites sorpresiva (phytoplasmas)] (e) Fatal wilt or hart rot (Phytomonas staheli) (f) Leaf mottle virus (g) Cadang cadang and related viroids (h) Palm kernel borer (Caryobruchus spp. and Pachymerus spp.) |
(i) Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. (ii) Consignment will be grown under post-entry quarantine for a period of 10-12 months. |
Elaeis guineensis |
(ii) Palm kernel shell for consumption |
(i) Cambodia |
Nil |
Free from soil and any plant debris |
|
(ii) Malaysia |
Nil |
Free from soil and any plant debris |
|||
252. |
Eleocharis tuberosa (Chinese Water Chestnut) |
Vegetable for consumption |
Thailand |
Nil |
Nil |
253. |
Eleusine coracana (Finger millet/ragi) |
Seeds for propagation/consumption |
(i) Bangladesh (ii) Bhutan (iii) Nepal (iv) Sri Lanka |
Nil |
Free from soil and weed seeds. |
254. |
Elymus spp., Elymus Elymoides (Squirrel tail) |
Germplasm material for research only |
USA |
Free from: (a) Tilletia controversa (dwarf bunt of wheat) (b) Pseudomonas syringae pv. atropurpurea |
Free from quarantine weed seeds. |
255. |
Encephalartos spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any Country |
Nil |
Post-entry quarantine for a period of 45 days. |
||
256. |
Entandrophragma spp. (Sapeli) |
Wood with/without bark |
Any Country |
Free from Hypsipyla robusta |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
257. |
Eragrostis spp. (Weeping lovegrass/Teff) |
Germplasm material for research only |
(i) Brazil |
Free from Anthonomus grandis (cotton boll weevil) |
Free from soil and quarantine weed seeds |
(ii) Australia (iii) Czech Republic (iv) Kenya (v) Romania (vi) Syria (vii)Ethiopia (viii) South Africa |
Nil |
Free from quarantine weed seeds. |
|||
(iii) Grass for propagation |
USA |
Free from:- (i) Anthonomus grandis (Mexican cotton boll weevil) (ii) Barley yellow dwarf viruses (barley yellow dwarf) |
Free from soil and other plant debris. |
||
UK, China, Australia |
Free from Barley yellow dwarf viruses (Barley yellow dwarf) |
||||
Seeds for sowing |
USA |
Free from Anthonomus grandis (Mexican cotton boll weevil) |
Free from quarantine weeds seeds |
||
UK, China, Australia |
Nil |
|
|||
258. |
Eragrostis curvula/Eragrostis tef |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds |
259. |
Eremochloa ophiuroides |
Seeds for sowing |
USA |
Free from Gaeumannomyces graminis var. graminis (crown sheath rot) |
Free from quarantine weed seeds and soil contamination. |
260. |
Ermophila mitchelli |
Wood with and without bark |
Australia |
Free from Bemisia tabaci (B biotype) (Silver leaf Whitefly) |
Fumigation with Methyl bromide 48 g/m3 for 2 hrs for 210C or above @ NAP or equivalent thereof or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary certificate issued at the country of origin/re-export. |
261. |
Eruca vesicaria (Rocolla) |
Seeds for sowing |
(i) Netherlands |
Nil |
Free from quarantine weed seeds. |
(ii) Italy |
Free from Radish mosaic virus |
Free from quarantine weed seeds and soil contamination |
|||
(iii) France |
Nil |
Free from quarantine weed seeds and soil contamination |
|||
262. |
Eryngium spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
263. |
Erysimum spp. (Wall flower) |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
264. |
Eschcholzia californica |
Seeds for sowing |
UK |
Nil |
Free from quarantine weed seeds. |
265. |
Eucalyptus spp. (Eucalyptus) |
Seeds for sowing |
(i) Australia |
Free from: (a) Cryphonectria gyrosa (b) Cytospora eucalypticola |
Free from quarantine weed seeds and plant debris. |
(ii) Honduras |
Nil |
Free from quarantine weed seeds |
|||
266. |
Eucalyptus alba |
(i) Fruit buds for consumption |
(i) Indonesia |
Nil |
Free from soil and other plant debris. |
267. |
Eucalyptus calophylla (Corymbia calophylla ) |
i) Timber logs with/without bark for consumption |
(i) Australia |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
268. |
Eucalyptus camaldulensis |
(i) Timber logs with/without bark for consumption |
(i) Thailand |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
269. |
Eucalyptus globulus |
(i) Tissue cultured hardened plants |
Portugal |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Post-entry quarantine growing for a period of 90 days. |
(ii) Logs with and without bark |
(i) Sri Lanka |
Free from Ctenarytaina eucalypti (blue gum psyllid) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
||
(ii) Cameroon |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent there of or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/reexport. |
|||
270. |
Eucalyptus grandis/Eucalyptus spp. |
(i) Timber logs/Sawn timber for processing |
(i) Uruguay |
Free from: (a) Phoracantha recurva (eucalyptus longhorned borer) (b) Phoracantha semipunctata (eucalyptus longhorned borer) (c) Aureobasidium pullulans (blue stain wood) |
Fumigation with Methyl bromide @ 48 g/m3 at @ 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser |
(ii) South America |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 at @ 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser |
|||
(iii) South Africa |
Free from: (a) Gonipterus scutellatus (eucalyptus snout beetle) (b) Heteronychus arator (African black beetle) (c) Macrotermes natalensis (d) Phoracantha recurva (eucalyptus longhorned borer) (e) Phoracantha semipunctata (eucalyptus longhorned borer) |
Fumigation with Methyl bromide @ 48 g/m3 at @ 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
|||
(ii) Wood without bark |
Australia |
Free from : - (a)Ctenarytaina spatulata (b)Phoracantha recurva (eucalyptus longhorned borer) (c) Phoracantha semipunctata (eucalyptus longhorned borer) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent there of under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
||
(iii) Timber logs for consumption |
(i) New Zealand |
Free from : - (a) Ctenarytaina spatulata (b) Gonipterus scutellatus (eucalyptus snout beetle) (c) Paropsis charybdis (eucalyptus tortoise beetle) (d) Phoracantha recurva (eucalyptus longhorned borer) (e) Phoracantha semipunctata (eucalyptus longhorned borer) (f) Phytophthora cryptogea (tomato foot rot) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent there of under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary certificate issued at the Country of Origin/re-export. |
||
(ii) Fiji |
Nil |
||||
(iii) Papua New Guinea |
Free from : - (a) Phoracantha recurva (eucalyptus longhorned borer) (b) Phoracantha semipunctata (eucalyptus longhorned borer) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent there of under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary certificate issued at the Country of Origin/re-export. |
|||
(iv) South Africa |
Free from: (a) Macrotermes natalensis (b) Phoracantha recurva (eucalyptus longhorned borer) (c) Phoracantha semipunctata (eucalyptus longhorned borer) (d) Botryosphaeria dothidea (canker of almond) |
|
|||
(iv) Timber logs with/without bark for consumption |
(i) Cameroon |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent there of or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
||
271. |
Eucalyptus grandis (Eucalyptus) |
(i) Seeds for sowing |
(i) Brazil |
Free from: (a) Hypothenemus obscurus (nut borer) (b) Thyrinteina arnobia (c) Botryosphaeria dothidea |
(i) Free from quarantine weed seeds. (ii) Fumigation with phosphine @ 3 g/m3 at NAP |
(ii) Plants for propagation |
(i) Brazil |
Free from: (a) Atta sexdens (leaf cutting ant) (b) Atta sexdens rubropilosa (c) Eupseudosoma involuta (d) Hygrochroa sericea (e) Phoracantha recurva (f) Thyrinteina arnobia (g) Botryosphaeria dothidea |
(i) Free from soil. (ii) Post-entry quarantine growing for 2-3 months except for research. |
||
(iii) Seeds for sowing/rooted plants |
(i) Honduras |
Nil |
(i) Free from quarantine weed seeds. (ii) Post-entry quarantine growing for 2-3 months except for research. |
||
(iv) Plants/cuttings for propagation |
(i) Uruguay |
Free from: (a) Ctenarytaina spatulata (b) Phoracantha recurva (eucalyptus longhorned borer) (c) Phoracantha semipunctata (eucalyptus longhorned borer) (d) Puccinia psidii (guava rust) |
(i) Free from soil. (ii) Post-entry quarantine for a growing period of 3 months |
||
272. |
Eugenia spp. |
(i) Plants for propagation |
Thailand |
Free from :- (a) Darna diducta (nettle caterpillar) (b) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
(i) Post-entry quarantine growing for a period of 10-12 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
||
273. |
Eugenia dombeyi |
Plants for propagation |
Thailand, Australia |
Nil |
(i) Post-entry quarantine growing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
USA |
Free from Puccinia psidii (Guava rust) |
(i) Post-entry quarantine growing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
||
274. |
Eugenia oleosum |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
275. |
Euphorbia spp. |
(i) Seeds for Medicinal/consumption purpose |
Europe, South Korea |
Nil |
Free from quarantine weeds seeds and soil |
China |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato ) (USA) |
Free from quarantine weeds seeds and soil |
|||
276. |
Euphorbia longan (Longan) |
Grafts/budwoods/plants for propagation |
(i) Mauritius (ii) New Zealand (iii) Sri Lanka (iv) USA |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
(v) Indonesia (vi) Philippines |
Free from Tessaratoma javanica |
||||
(vii) Malaysia |
Free from Cossus sp. (carpenter moth) |
||||
(viii) Thailand |
Free from: (a) Conopomorpha sinensis (b) Cossus sp (carpenter moth) (c) Tessaratoma javanica |
||||
277. |
Euphorbia milii (Flamingo) |
Plants for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine for a period of 45 days. |
278. |
Euphorbia pulcherrima (Poinsettia) |
(i) Plants for propagation |
(i) Asia (ii) USA |
Nil |
Post-entry quarantine for a period of 45 days. |
(iii) Spain |
Free from: (a) Bemisia tabaci (B biotype) (silverleaf whitefly) (b) Frankliniella occidentalis (western flower thrips) (c) Hercinothrips femoralis (banded greenhouse thrips) (d) Trialeurodes vaporariorum (greenhouse whitefly) (e) Phytophthora cryptogea (tomato foot rot) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
|||
(iv) Europe (except Spain) |
Free from: (a) Bemisia tabaci (B biotype) (silverleaf whitefly) (b) Frankliniella occidentalis (western flower thrips) (c) Trialeurodes vaporariorum (greenhouse whitefly) (d) Armillaria tabescens (armillaria root rot) (e) Phytophthora cryptogea (tomato foot rot) (f) Pseudomonas viridiflava (bacterial leaf blight of tomato) (g) Burkholderia cepacia (sour skin of onion) (h) Rhizobium rhizogenes |
|
|||
(ii) Tissue cultured plants |
Europe |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||
279. |
Euphorbia Leucodendron (Flame tip) |
Plants/cuttings for propagation |
South Africa |
Free from: (a) Bemisia tabaci (B biotype) (silverleaf whitefly) (b) Frankliniella occidentalis (western flower thrips) (c) Opogona sacchari (banana moth) (d) Phenacoccus manihoti (cassava mealybug) (e) Phytophthora cryptogea (tomato foot rot) (f) Rhizobium rhizogenes (gall) |
(i) Free from soil. (ii) Post-entry quarantine for a growing period of 6 months. |
280. |
Eustoma spp. |
Seeds for sowing |
(i) Europe (ii) Japan (iii) Taiwan (iv) USA (v) Guatemala |
Nil |
Free from quarantine weed seeds and soil. |
281. |
Eustoma grandiflorum |
Plants/cuttings for propagation |
Netherlands |
Free from Duponchelia fovealis (Southern European marshland pyralid) |
(i) Free from soil (ii) Post-entry quarantine for a growing period of 3 months. |
282. |
Euterpe spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plant for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months |
||
283. |
Eutrema wasabi (Wasabia japonica) |
Tissue cultured plants |
Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from viruses. |
Nil |
284. |
Evandra spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from any virus |
Nil |
285. |
Fagopyron esculentum (Buckwheat) |
Grain (seed) for consumption |
Nepal |
Nil |
Free from quarantine weed seeds. |
286. |
Fagus sylvatica (European Beech) |
Timber with/without bark |
(i) Europe |
Free from: Insects: a. Agrilus sulcicollis (European oak borer) b. Agrilus viridis (beech buprestid) c. Callidium violaceum d. Cerambyx scopolii (scorpion beetle) e. Cydia leguminana f. Dicerca aenea g. Dicerca berolinensis h. Dryocoetes villosus i. Ectoedemia liebwerdella j. Ernoporus fagi k. Hylecoetus dermestoides (large timber worm) l. Phymatodes testaceus (tanbark borer) m. Ptilinus pectinicornis (kaefer) n. Plagionotus arcuatus o. Platypus cylindrus (oak pinhole, borer) p. Prionus coriarius (tanner beetle) q. Scolytus intricatus (European oak bark beetle) r. Scolytus laevis s. Taphroruchus bicolor (beech bark beetle) t. Tremex fuscicornis (tremex wasp) u. Trypodendron demesticum v. Xyleborus dispar (pear blight beetle) w. Xyleborus dryographus x. Xyleborus monographus y. Xylosandrus germanus (black timber bark beetle) z. Xyloterus domsticus aa. Xyloterus signatus bb. Zeuzera pyrina (wood leopard) Fungi: a. Armillaria cepistipes b. Ascodichaena rugosa c. Bjerkandera adusta (scored conk) d. Bjerkandera fumosa (roger mushroom) e. Cylindrobasidium evolvens f. Eutypa lata (eutypa dieback) g. Fomes fomentarius (hoof fungus) h. Fomitopsis pinicola(brown crumbly rot) i. Fusicoccum galericulatum j. Heterobasidion abietinum k. Heterobasidion annosum l. Hypoxylon fragiforme m. Hypoxylon nummularium n. Phellinus igniarius o. Phytophthora citricola p. Phytophthora pseudosyringae q. Phytophthora ramorum (sudden oak death(SOD) r. Stereum hirsitum s. Stereum purpueum t. Stereum rugosum u. Trametes gibbosa v. Trametes hirsute w. Trametes versicolor x. Xylaria hypoxylon (candlesnuff fungus). |
(i) Free from quarantine weed seeds and soil contamination. (ii) Methyl bromide fumigation @ 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or Heat treatment at 560C (core temperature) for 30 minutes or Any other treatment approved by the Plant Protection Adviser to the Government of India.The treatment should be endorsed on Phytosanitary Certificate issued at the countryof origin/re-export. |
287. |
Fatsia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
288. |
Festuca arundinacea (Meadow fescue) |
(i) Germplasm material for research only |
USA |
Free from: (a) Aceria tosichella (wheat curl mite) (b) Anguina agrostis (grass nematode) (c) Gloeotinia granigena (d) Neotyphodium coenophialum (e) Pyrenophora dictyoides |
(i) Free from quarantine weed seeds. |
(ii) Grafts/budwood/plants for propagation |
USA |
Free from: (a) Chaetocnema pulicaria (corn beetle) (b) Exomala orientalis (oriental beetle) (c) Oulema melanopus (oat leaf beetle) (d) Pogonomyrmex occidentalis (e) Pogonomyrmex rugosus (f) Belonolaimus longicaudatus (g) Gloeotinia granigena (h) Neotyphodium coenophialum (i) Pyrenophora dictyoides |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
||
(iii) Seeds for sowing |
USA |
Free from: (a) Gloeotinia granigena (blind seed disease: grasses) (b) Neotyphodium coenophialum (tall fescue endophyte) (c) Pyrenophora dictyoides (netblotch of Fescues (Festuca spp.)) |
Free from quarantine weed seeds and soil contamination. |
||
289. |
Festuca rubra |
Seeds for sowing |
USA |
Free from: (a) Monographella nivalis (foot rot of cereals) (b) Pseudomonas syringae pv.atropurpurea |
Free from quarantine weed seeds and soil contamination. |
290. |
Ficus spp. |
(i) Tissue cultured plants |
(i) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Ficus conica virus (b) Fig virus S |
Nil |
(ii) Any country except Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus, |
Nil |
|||
(ii) Plants/cuttings for propagation |
Any Country |
Nil |
Post-entry quarantine for a period of 45 days. |
||
291. |
Flacourtia indica |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
292. |
Flemingia macrophylla |
Plants for propagation |
USA |
Nil |
Post-entry quarantine growing for a period of 45 days. |
293. |
Flower bulbs: |
||||
(a) Dahlia spp. |
(i) Tubers for planting or propagation |
Any Country |
Free from viruss affecting dahlia except dahlia mosaic virus |
(i) Post-entry quarantine for one growth season. (ii) Free from soil |
|
(ii) Seeds for sowing |
(i) Europe (ii) USA (iii) Japan |
Nil |
Free from quarantine weed seeds. |
||
(b) Gladiolus spp. |
Corms/Corm lets for planting or propagation |
Any Country |
Free from: (a)Smut (Urocystis gladiolicola) (b)Rusts (Uromyces gladioli and U. transversalis) (c) Corm rot (F. oxysporum f.sp. gladioli) (d) Hard rot (Septoria gladioli) (e) Scab and neck rot (Burkholderia marginalis) (f) Base rot (Burkholderia gladioli pv. gladiolI) |
(i) Post-entry quarantine for one growth season. (ii) Free from soil |
|
(c) Heliconia spp. |
Rhizomes for propagation |
Any Country |
Free from Moko wilt (Burkholderia solanacearum Race 2) |
Post-entry quarantine period for one growth season |
|
(d) Hyacinthus spp. |
Bulbs for propagation |
Any Country |
Free from: (a) Bacterial blight or yellow slime (Xanthomonas hyacinthi) (b) Hyacinth mosaic virus (Poty virus) (c) Stem and bulb nematode (Ditylenchus dipsaci) |
(i) Post-entry quarantine for one growth season (ii) Free from soil (iii) Hot-water treatment of bulbs at 450C for 4 hrs followed by suitable fungicidal treatment and the treatment shall be endorsed on the Phytosanitary Certificate. Or Treatment with Methyl bromide @ 32 g/m3 for 2½ hrs at 210C or above under NAP or equivalent or any other treatment specified by the Plant Protection Adviser. |
|
(e) Iris spp. (bulbous and rhizomatous varieties) |
Bulbs/rhizomes for planting or propagation |
Any Country |
Free from: (a) Fusarial rot (Fusarium oxysporum f.sp. gladioli) (b) Stem and bulb nematode (Ditylenchus dipsaci) (c) Sclerotinia rot (Sclerotinia bulborum) (d) Iris virus (Potyvirus) |
(i) Post-entry quarantine for one growth season (ii) Free from soil (iii) Hot-water treatment of bulbs at 450C for 4 hrs followed by suitable fungicidal treatment and the treatment shall be endorsed on the Phytosanitary Certificate. Or Treatment with Methyl Bromide @ 32 g/m3 for 2 ½ hrs at 210C or above under NAP or equivalent or any other treatment specified by the Plant Protection Adviser. |
|
(f) Lillium spp. (Lilly) |
(i) Bulbs for planting |
Any Country |
Free from: (a) Fusarium wilt (Fusarium oxysporum f.sp. lilii) (b) Anthracnose (Colletotrichum lilii) (c) Bacterial leaf spot (Burkholderia gladioli pv. gladioli) (d) Lilly viruses (lilly rosette, lilly symptom less, tulip breaking and lilly curl stripe) |
(i) Post-entry quarantine for one growth season. (ii) Free from soil |
|
(ii) Tissue cultured plants |
(i) Korea ROK, Korea DPR |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tulip breaking virus (b) Lily mottle virus (c) Lily virus X (d) Tobacco mosaic virus (e) Tobacco rattle virus (f) Broad bean wilt fabavirus (g) Tomato ringspot nepovirus (h) Lily mild mosaic virus |
Nil |
||
(ii) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Lily mottle virus (b) Tulip breaking virus (c) Lily virus X (d) Citrus tatter leaf virus |
Nil |
|||
(iii) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Arabis mosaic virus (b) Lily mottle virus (c) Lily virus X (d) Tobacco rattle virus (e) Tulip breaking virus (f) Tulip mosaic virus (g) Necrotic fleck virus complex |
Nil |
|||
(iv) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tulip breaking virus (b) Necrotic fleck virus complex |
Nil |
|||
(v) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tobacco rattle virus (b) Tulip breaking virus (c) Turnip mosaic virus (d) Narcissus mosaic virus (e) Arabis mosaic virus |
Nil |
|||
(vi) Israel |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tulip breaking virus (b) Srawberry latent ring spot virus (c) Lily mottle virus |
Nil |
|||
(vii) Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tulip breaking virus (b) Lily mottle virus (c) Strawberry latent ring spot virus (d) Lily virus X |
Nil |
|||
(viii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tulip breaking virus |
Nil |
|||
(ix) China (x) Poland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from lily mottle virus |
Nil |
|||
(xi) Any country except Korea ROK, Korea DPR, Japan, Italy, UK, Israel, Taiwan, Netherland, USA, China, Poland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(iii) Plants/cuttings for propagation |
The Netherlands |
Free from: (a) Lilioceris lilii (lily leaf beetle) (b) Botrytis tulipae (tulip fire) (c) Aphelenchoides fragariae (Strawberry crimp nematode) (d) Pratylenchus vulnus (walnut root lesion nematode) (e) Lily mottle virus (f) Lily symptomless virus (g) Lily virus X (h) Narcissus mosaic virus (i) Strawberry latent ringspot virus (latent ring spot of strawberry) (j) Tulip breaking virus |
(i) Free from soil and other plant debris (ii) Post-entry quarantine for a period of 60 days |
||
(g) Narcissus spp. (Narcissus) |
Bulbs for planting |
Any Country |
Free from: (a) Basal rot (Fusarium oxysporum f. sp. narcissi) (b) Stem and bulb nematode (Ditylenchus dipsaci) (c) Narcissus fire (Botryotinia polyblastis) (d) Leaf scorch (Stagnospora curtissi) (e) Narcissus bulb flies (Merodona equesteris, Eumerus strigatus and E. tubuculatus) (f) Narcissus viruses |
(i) Post-entry quarantine for one growth season (ii) Free from soil (iii) Hot-water treatment of bulbs at 450C for 4 hrs followed by suitable fungicidal treatment and the treatment shall be endorsed on the phytosanitary certificate. Or Treatment with Methyl bromide @ 32 g/m3 for 2½ hrs at 210C or above under NAP or equivalent or any other treatment specified by the Plant Protection Adviser. |
|
(h) Tulipa spp. |
Bulbs for planting or propagation |
Any Country |
Free from: (a) Bulb and stem nematode (Ditylenchus dipsaci) (b) Yellow pustule and hellfire (Curtobacterium flaccumfaciens pv. oortii) (c) Tulipa viruses viz. band breaking, chlorotic blotch, virus x and other seed borne viruses. |
(i) Post-entry quarantine for one growth season (ii) Free from soil (iii) Hot-water treatment of bulbs at 450C for 4 hrs followed by suitable fungicidal treatment and the treatment shall be endorsed on the Phytosanitary Certificate Or Treatment with Methyl bromide @ 32 g/m3 for 2½ hrs at 210C or above under NAP or equivalent or any other treatment specified by the Plant Protection Adviser. |
|
(i) Zantedeschia spp. (Calla lilly) |
(i) Corms for propagation or planting |
Any Country |
Free from: (a) Bacterial leaf spot (Xanthomonas campestris pv. zantedeschiae) (b) Zantadeschia mosaic virus |
(i) Post-entry quarantine for one growth season. (ii) Free from soil. |
|
(ii) Tissue cultured plants |
(i) Korea ROK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from zantedeschia mosaic virus |
Nil |
||
(ii) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
|||
(iii) Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Impatiens necrotic spot virus |
Nil |
|||
(iv) Bulgaria |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Potyvirus |
Nil |
|||
(v) New Zealand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(vi) Taiwan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Turnip mosaic virus (b) Zantedeschia mosaic virus |
Nil |
|||
(vii) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from konjac mosaic virus |
Nil |
|||
(viii) Any country except Korea ROK, Taiwan, Czech Republic, Slovenia, Bulgaria, New Zealand, USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(i) Zingiber mioga (Ornamental Zinger) |
Rhizomes for propagation |
Any Country |
Free from Leaf blight ((Xanthomonas campestris pv. zingibericola) |
(i) Post-entry quarantine for one growth season. |
|
|
|
|
|
(ii) Free from soil. |
|
294. |
Foeniculum vulgare(Fennel) |
Seeds for sowing |
France, Chile |
Free from Rhizobium rhizogenes (gall) |
Free from quarantine weeds seeds and soil contamination |
Denmark |
Nil |
Free from quarantine weeds seeds and soil contamination |
|||
295. |
Fragaria ananassa (strawberry) |
Fruits for consumption |
Sri Lanka |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Peridroma saucia (pearly underwing moth) (c) Aphis forbesi (aphids) |
Nil |
Thailand |
Nil |
Free from soil. |
|||
296. |
Fragaria vesca |
Frozen fruits for consumption |
Poland |
Free from: (a) Otiorhynchus sulcatus (vine weevil) (b) Arion hortensis (garden slug) (c) Deroceras reticulatum (grey field slug) |
(i) Free from any plant debris. (ii) Fumigation with Methyl bromide @ 32 g/m3 for 2 hrs at 210C and above under NAP before processing/freezing of fruits and the treatment be endorsed on Phytosanitary Certificate. |
297. |
Fraxinus spp. (Ash) |
Logs with/without bark |
Canada |
Free from: (a) Agrilus planipennis (Emerald ash borer) (b) Anoplophora glabripennis(Asian long horned beetle) (c) Heterobasidion annosum (d) Phytophthora ramorum [Sudden oak death (SOD)] (e) Rhizobium rhizogenes(Bacterial gall) (f) Xyleborus dispar (Pear blight beetle) |
(i) Free from quarantine weeds seeds and soil Contamination. (ii) Methyl bromide fumigation @ 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or Heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
298. |
Freesia spp. (Freesia) |
(i) Seeds for sowing |
(i) USA |
Free from Tobacco rattle virus (spraing of potato) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from tobacco rattle virus. |
(ii) Europe (iii) Asia |
Nil |
Free from quarantine weed seeds. |
|||
(iv) Australia |
Free from freesia mosaic virus |
(i) Free from soil and quarantine weed seeds. (ii) Crop inspection and certification for freedom from freesia mosaic virus. |
|||
(ii) Bulbs for propagation |
Europe |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for one growth season. |
||
299. |
Fuchsia spp. |
(i) Tissue culture plants |
(i) Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from Nerine latent virus. |
Nil |
(ii) Costa Rica (iii)USA |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
|||
300. |
Gaillardia spp. (Blanket flower) |
Seeds for sowing |
(i) Europe (ii) USA |
Nil |
Free from quarantine weed seeds. |
301. |
Garcinia mangostana (Mangosteen) |
Fruits for consumption |
(i) Thailand |
Free from : (a) Bactrocera papayae (papaya fruit fly) (b) Mealy bug |
(i) Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C or above or equivalent thereof or (ii) Pre-shipment cold treatment at 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days plus in-transit refrigeration against papaya fruit fly. |
(ii) Sri Lanka |
Nil |
Nil |
|||
Cuttings/plants for propagation |
(i) Philippines (ii) New Zealand (iii) Sri Lanka (iv) Indonesia (v) Malaysia (vi) Mauritius (vii) USA |
Nil (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(i) Free from soil. (iii) Post-entry quarantine growing for 6-9 month except for research. |
||
(viii) Thailand |
Free from Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
||||
(i) Australia, (ii) Puerto rico |
Free from Bemisia tabaci (B biotype) |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 2-3 months except for research. |
|||
(iii) Madagascar (iv) Myanmar (v) Vietnam |
Nil |
(iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
302. |
Gardenia spp. (Gardenia) |
Tissue cultured plants |
Holland |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from virus |
Nil |
303. |
Gazania spp. (Gazania) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Japan (v) Guatemala (vi) Australia |
Nil |
Free from quarantine weed seeds and soil. |
304. |
Genista spp. |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
305. |
Gentiana spp. |
Tissue cultured plants |
(i) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Bean yellow mosaic virus (b) Broad bean wilt virus (c) Clover yellow vein virus (d) Tobacco rattle virus |
Nil |
(ii) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Bean yellow mosaic virus (b) Impatiens necrotic spot virus |
NIL |
|||
(iii) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from gentiana carlavirus. |
Nil |
|||
(iv) Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from broad bean wilt virus. |
Nil |
|||
(v) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato black ring virus |
Nil |
|||
(vi) Any country except Japan, Germany, Australia, UK, USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
(ii) Dry plant material (All plant parts) for medicinal purpose |
China |
Free from Cronartium flaccidum (scot pine blister rust) |
Free from quarantine weed seeds and soil. |
||
306. |
Geranium spp. |
(i) Seeds for sowing |
(i) USA (ii) Asia (iii) Europe |
Nil |
Free from quarantine weed seeds. |
(iv) Guatemala |
Free from:- (a) Phenacoccus madeirensis (cassava mealybug) (b) Pseudococcus jabeardsleyi (Jack Beardsleyi mealybug) (c) Spodoptera frugiperda (fall armyworm) |
Free from quarantine weed seeds and soil. |
|||
(ii) Tissue cultured plants |
(i) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tomato spotted wilt virus (b) Pelargonium line pattern carmovirus (c) Pelargonium ring spot virus (d) Pelargonium vein clearing virus (e) Potato virus S (f) Impatiens necrotic spot virus |
Nil |
||
(ii) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Pelargonium leaf curl virus (b) Pelargonium vein netting virus (c) Arabis mosaic virus (d) Tomato ring spot virus (e) Tomato black ring virus (f) Tobacco necrosis virus |
Nil |
|||
(iii) Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Tomato spotted wilt virus (b) Impatiens necrotic spot virus |
Nil |
|||
(iv) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Pelargonium ring spot virus (b) Pelargonium chlorotic ring pattern virus (c) Pelargonium zonate spot virus |
Nil |
|||
(v) Iran (vi) France |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus. |
Nil |
|||
(vii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pelargonium line pattern carmovirus |
Nil |
|||
(viii) Hungary (ix) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pelargonium flower-break virus |
Nil |
|||
(x) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pelargonium leaf curl virus |
Nil |
|||
(xi) Sweden |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato ring spot virus |
Nil |
|||
(xii) Poland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco necrosis virus |
Nil |
|||
(xiii) Any country except USA, UK, Italy, Hungary, Germany, Netherlands, Czech Republic, Sweden, Poland, Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
NIL |
|||
307. |
Gerbera jamesonii (Gerbera) |
(i) Seeds for sowing |
(i) USA (ii) Europe (iii) Asia |
NIL |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
(i) Netherlands |
Free from: (a) Frankliniella occidentalis (Western flower thrips) (b) Otiorhynchus sulcatus (Vine weevil) (c) Thrips angusticeps (Field thrips) (d) Phytonemus pallidus (Strawberry mite) (e) Phytophthora cryptogea (Tomato root rot) |
Post-entry quarantine growing for a period of 45 days. |
||
(ii) Germany |
Free from: (a) Frankliniella occidentalis (Western flower thrips) (b) Trialeurodes vaporariorum (Glasshouse white fly) (c) Phytonemus pallidus (Strawberry mite) (d) Phytophthora cryptogea (Tomato foot rot) |
Post-entry quarantine growing for a period of 45 days. |
|||
(iii) Europe (except Germany) |
Free from: (a) Frankliniella occidentalis (Western flower thrips) (b) Otiorhynchus sulcatus (vine weevil) (c) Trialeurodes vaporariorum (glasshouse white fly) (d) Thrips angusticeps (field thrips) (e) Phytonemus pallidus (Strawberry mite) (f) Phytophthora cryptogea (tomato foot rot) |
Post-entry quarantine growing for a period of 45 days. |
|||
(iv) USA |
Free from: (a) Chrysodeixis includens (soybean looper) (b) Frankliniella occidentalis (Western flower thrips) (c) Trialeurodes vaporariorum (Glasshouse white fly) (d) Phytonemus pallidus (Strawberry mite) (e) Phytophthora cryptogea (tomato foot rot) |
Post-entry quarantine growing for a period of 45 days. |
|||
(iii) Tissue cultured plants |
(i) Europe (ii) Australia (iii) Argentina (iv) Greece (v) Japan (vi) Columbia (vii) USA (viii) Mexico (ix) Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
||
(x) Turkey |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco mosaic virus |
Nil |
|||
(xi) Russia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco rattle tobravirus |
Nil |
|||
(xii) Any country except Europe, Argentina, Greece, Japan, Columbia, Italy, USA, Mexico, Slovenia, Turkey, Russia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
(iv) Plants/cuttings for propagation purpose |
(i) Kenya (ii) Israel |
Free from Franklimiella occidentalis (western flower thrips) |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 45 days. |
||
308. |
Gliricidia sepium (Mother of Cocoa) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
309. |
Gloriosa spp. (Gloriosa) |
Seeds for sowing |
(i) South Africa (ii) Ghana |
Nil |
Free from quarantine weed seeds. |
310. |
Glossostigma elatinoides |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
311. |
Glycine spp. (Soybean) |
(i) Seed for sowing |
Any Country |
Free from: (a) Downy mildew (Peronospora manshurica) (b) Stem canker (Diaporthe phaseolorum var. caulivora) (c) Root and stem rot (Phytophthora megasperma var. sojae) (d) Pod and stem blight (Phomopsis longicolla) (e) Soybean cyst nematode (Heterodera glycines) (f) Bacterial wilt (Curtobacterium flaccumfaciens pv. flaccumfaciens), (g) Soybean viruses viz. dwarf, chlorotic mottle, stunt, poty. (h) Bruchids (Bruchidius spp.) |
(i) Import except the trial material of the same crop species or variety as specified in Schedule XII of this Order subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. (ii) Free from soil. |
(ii) Seeds for consumption/processing |
Any Country |
Free from Bruchids (Bruchidius spp.) |
(i) (a) Weed free crop/area certification or (b) Zero dockage certification in respect of quarantine weed seeds in the Phytosanitary Certificate or (c) Devitalization of seed by heat treatment at 1200C for 15 minutes or any other equivalent treatment approved by the Plant Protection Adviser to the Government of India (ii) Management of handling, transportation, milling, and processing of import consignment and manner of disposal of refuse as per the guidelines prescribed by the Plant Protection Advisor to the Government of India |
||
312. |
Gomphrena spp. (Globosa) (Globe amaranth) |
Seeds for sowing |
(i) Japan (ii) Germany (iii) Taiwan (iv) USA (v) Netherlands (vi) France (vii) UK (viii)Denmark |
Free from soybean dwarf virus Nil |
Free from quarantine weeds seeds and soil. Free from quarantin weed seeds. |
313. |
Goodenia spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
314. |
Gossypium spp. (Cotton) |
Raw cotton bales for industrial use |
Any Country |
Free from Cotton boll weevils (Anthonomus grandis, A. peninsularis and A. vestitus) |
Fumigation with Methyl bromide @ 24 g/m3 for 24 hrs at 210C and above under NAP at the port of entry or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
315. |
Grevillea spp. |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
316. |
Guaiacum spp. |
Plants for propagation |
USA |
Free from Diaprepes abbreviatus (citrus weevil) |
Post-entry quarantinegrowing for a period of 45 days. |
317. |
Guizotia spp. (Niger) |
Seeds for sowing |
Uganda |
Nil |
(i) Freedom from quarantine weed seeds (ii)Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
Grains for consumption |
(i) Ethiopia |
Free from: (a) Spodoptera littoralis (cotton leaf worm) (b) Orobanche minor (common broomrape) |
(i) Free from quarantine weed seeds. (ii) Fumigation with Methyl bromide @ 48 g/m3 at @ 210C and above or equivalent thereof under NAP of heat treatment at 560C (core temperature) for 30 minutes or by any other fumigant/substance in the manner approved by the Plant Protection Adviser and the treatment to be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
||
(ii) Myanmar |
Nil |
||||
318. |
Gypsophillia sp |
Plants for propagation |
The Netherlands |
Nil |
(i) Free from soil. (ii) Post-entry quarantine period for one growth season |
319. |
Gypsophilla paniculata |
(i) Tissue culture plants |
Israel |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Post-entry quarantine for a period of 45 days. |
(ii) Stems/cuttings and plants for propagation |
Israel Erysiphe buhrii |
Free from: (ii) Free from soil. |
(i) Post-entry quarantine for a growing period of 90 days. |
||
(iii) Seeds for sowing |
Denmark |
Nil |
Free from quarantine weeds seeds and soil. |
||
320. |
Hasslerina spp. |
Seeds for sowing |
(i) Netherlands (ii) France |
Nil |
Free from quarantine weed seeds. |
321. |
Hedera spp. (Hedera) |
Plants for propagation |
Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
322. |
Hedichium spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
323. |
Helianthus spp. (Sunflower) |
(i) Seeds for sowing |
Any Country |
Free from: (a) Downy mildew (Plasmopara halstedii) (b) Bruchid (Bruchidius spp.) (c) Larger Dermestid beetle (Trogoderma versicolor) |
(i) Import subject to prior approval of Department of Agricultue and Cooperation in the Ministry of Agriculture. (ii) Seed treatment with metalaxyl @ 2% at the country of origin prior to shipment and the treatment shall be endorsed on Phytosanitary Certificate. |
(ii) Seeds for consumption or processing |
Any Country |
Nil |
(i) (a) Weed free crop/area certification or (b) Zero dockage certification in respect of quarantine weed seeds in the Phytosanitary Certificate or (c) Devitalization of seed by heat treatment at 1200C for 15 minutes or any other equivalent treatment approved by the Plant Protection Adviser to the Government of India (ii) Management of handling, transportation, milling, and processing of import consignment and manner of disposal of refuse as per the guidelines prescribed by the Plant Protection Advisor to the Government of India. |
||
324. |
Helichrysum spp. |
Seeds for sowing |
Australia |
Nil |
Free from quarantine weeds seeds. |
325. |
Helichrysum bracteatum (Straflower) |
Seeds for sowing |
(i) Europe (ii) USA |
Nil |
Free from quarantine weed seeds. |
326. |
Helleborus spp. (Lantern/Christmas flower) |
Tissue cultured plants |
(i) Germany (ii) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from Helleborous mosaic (Carlavirus) virus. |
Nil |
(iii) Any country except Germany and Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
327. |
Hemarthria altissima/ Hyparrhenia rufa (Jaraguagrass) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
328. |
Hemerocallis spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
329. |
Heuchera spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
330. |
Hibiscus spp. (Hibiscus) |
(i) Seeds for sowing |
(i) Dominican Republic |
Free from Ascochyta abelmoschi (Leaf spot) |
Free from quarantine weed seeds. |
(ii) China |
Free from Colletotrichum hibisci (Anthracnose) |
Free from quarantine weed seeds. |
|||
(iii) Japan |
Nil |
Free from quarantine weeds seeds. |
|||
(iv) Ecuador |
Nil |
Free from quarantine weeds seeds and soil. |
|||
(ii) Seeds for consumption purpose |
Ecuador |
Nil |
Free from quarantine weeds seeds and soil. |
||
(iii) Plants for propagation |
(i) Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
||
(ii) Australia |
Free from Hibiscus chlorotic ring spot virus |
Post-entry quarantine for a period of 45 days. |
|||
(iii) USA |
Free from: (a) Parabemisia myricae (Bayberry whitefly) (b) Paracoccus marginatus (Papaya mealybug) (c) Pectinophora scutigera (Pink spotted bollworm) (d) Phenacoccus madeirensis (Cassava mealybug) (e) Pseudococcus calceolariae (Citrophilus mealybug) (f) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (g) Spodoptera frugiperda (Fall armyworm) (h) Steirastoma breve (Cacao beetle) (i) Armillaria tabescens (Armillaria root rot) (j) Rhizobium rhizogenes (Bacterial gall) (k) Hibiscus chlorotic ring spot virus |
Post-entry quarantine for a period of 45 days. |
|||
(iv) Spain |
Free from: Frankliniella occidentalis (western flower thrips) Parabemisia myricae (bayberry whitefly) Pseudococcus calceolariae (scarlet mealybug) Spodoptera littoralis (cotton leafworm) Trialeurodes vaporariorum (greenhouse whitefly) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
|||
(v) French Polynesia |
Free from Chaetocnema confinis (flea beetle) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
|||
(ii) Tissue cultured plants |
(i) Spain (ii) French Polynesia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
||
331. |
Hibiscus cannabinus, Hibiscus and its wild relatives (Kenaf) |
Seeds for sowing |
(i) Angola |
Free from Spermophagus pygopubens |
Free from quarantine weed seeds |
(ii) El Salvador (iii) Guatemala |
Free from Anthonomus grandis (cotton boll weevil) |
|
|||
(iv) Sri Lanka |
Free from Spermophagus convolvuli |
|
|||
(v) South africa |
Free from Spermophagus maurus |
|
|||
(vi) USA |
Free from: (a) Althaeus hibisci (b) Anthonomus grandis (c) Cristulariella maricola (d) Grovensinia pyramidalis |
(i) Free from quarantine weed seeds (ii) Fumigation with phosphine @ 3 g/m3 at NAP |
|||
(vii) Australia (viii)Bangladesh (ix) Benin (x) Indonesia (xi) Iran (xii)Ivory Coast (xiii)Nigeria (xiv)Myanmar (xv)Thailand (xvi)Vietnam |
Nil |
Free from quarantine weed seeds |
|||
332. |
Hieracium pilosella |
Germplasm material for research only |
(i) Australia (ii) Brazil (iii) Czech Republic (iv) Kenya (v) Romania (vi) Syria |
Free from Ditylenchus dipsaci |
Free from quarantine weed Seeds |
Whole plant (dried) (except seeds) for processing |
Any country |
Free from Ditylenchus dipsaci (stem and bulb nematode) |
Fumigation with Methyl bromide @ 32 g/m3 at @ 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
||
333. |
Hoordia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
334. |
Hordeum spp. (Barley) |
(i) Seeds for sowing |
Any Country |
Free from: (a) Glume rot (Pseudomonas syringe pv. atrofaciens) (b) Barley Stripe mosaic (Hordeivirus) (c) Ergot (Claviceps purpurea) (d) Granary weevil (Sitophilus granarius) |
(i) Free from quarantine weeds. (ii) Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. |
(ii) Grains for consumption |
Any Country |
Free from : (a) Ergot(Claviceps purpurea) (b) Granary weevil (Sitophilus granarius) |
Fumigation with Methyl bromide @ 32 g/m3 @ 210C and above for 24 hrs under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
||
(iii) Grains for malting |
Any Country |
Free from: (a) Ergot (Claviceps purpurea) (b) Granary weevil (Sitophilus granarius) |
Fumigation with Methyl Bromide @ 32 g/m3 at 210C or above under NAP or Fumingation with phosphine @ 3 g/metric tonne (in case of import in bulk) with an exposure period of 21 days and either of the above treatment is to be endorsed on the Phytosanitary Certificate . |
||
335. |
Hosta spp. |
Tissue cultured plants |
(i) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Impatiens necrotic spot virus (b) Tomato ring spot virus (c) Hosta virus X |
Nil |
(ii) Any country except USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from hosta virus X |
Nil |
|||
336. |
Howea spp. |
(i) Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds |
(ii) Plants for propagation |
Any country (Except from Africa, America and Caribbean countries) |
Free from Palm lethal yellowing phytoplansa |
(i) Free from soil. (ii) Post-entry quarantinegrowing for a period of 10-12 months |
||
337. |
Humulus spp. (Hops) |
(i) Cuttings (rooted/un- rooted)/saplings |
Any Country |
Free from: (a) Downy mildew (Pseudoperonospora humuli) (b) Hops cyst nematode (Heterodera humuli) (c) Hop viruses |
(i) Post-entry quarantine for a period of 6 months. (ii) Free from soil. |
(ii) Dried flower cones (hops) in bales for industrial processing |
Any Country |
As above at (b) |
(i) Heat treatment at 630C for 6 hrs. (ii) The refuge collected from the Mill and the jute bags that are used for packing should be destroyed by incineration |
||
338. |
Hydrangea spp. |
Tissue cultured plants |
(i) Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Hydrangea ring spot virus (b) Hydrangea latent virus (c) Tomato ring spot virus |
Nil |
(ii) Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Tomato ring spot virus (b) Hydrangea latent virus (c) Hydrangea ring spot virus |
Nil |
|||
(iii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from: (a) Hydrangea mosaic virus (b) Hydrangea ring spot virus (c) Tomato ring spot virus |
Nil |
|||
(iv) USA (v) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tomato spotted wilt virus (b) Tomato ring spot virus (c) Hydrangea ring spot virus |
Nil |
|||
(v) Any country except Columbia, Canada, UK, USA, Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Hydrangea ring spot virus (b) Tomato ring spot virus |
Nil |
|||
339. |
Hydrastic Canadensis |
Seeds for sowing |
(i) Europe (ii) USA (iii)Canada |
Nil |
Free from quarantine weed seeds and soil contamination. |
340. |
Hygrophila polysperma |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
341. |
Hylocereus undatus (Dragon fruit) |
(i) Fresh fruit for consumption |
(i) Sri Lanka (ii) Thailand |
Nil |
Free from soil. |
(iii) Vietnam |
Nil |
Nil |
|||
(ii) Stems/cuttings/Plant for propagation |
Malaysia |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for a period 6 to 9 months. |
||
(iii)Plants for propagation |
Thailand |
Nil |
(i) Post-entry quarantine growing for a period of 10-12 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
342. |
Hypericum spp. |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
343. |
Hypericum perforatum |
Plants/cuttings for propagation |
Netherlands |
Nil |
1. Free from soil. 2. Post-entry quarantine for a growing period of 6-9 months. |
344. |
Hyphaene spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
345. |
Hypnum curvifolium (Hypnum Moss/Green Moss) |
Moss for consumption/processing |
Any country |
Nil |
(i) Import Permit should be obtained from Plant Protection Adviser to the Government of India, Faridabad (ii) Free from soil, grain and weed seeds. (iii) Steam sterilized for 30 min. |
346. |
Hypocalymma robustum |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
347. |
Hypoestes spp. |
Seed for sowing |
Netherlands, Denmark and Germany |
Nil |
Free from quarantine weeds seeds and soil. |
348. |
Hypolaena spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from any virus |
Nil |
349. |
Iberis spp. (Candytuft) |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
350. |
Icacinaceae (Nothapodytes roots) |
Dried roots for consumption purpose |
China |
Nil |
Free from soil and other plant debris. |
351. |
Illicium verum (Star Aniseed) |
Seeds for sowing |
China |
Nil |
Free from quarantine weed seeds. |
352. |
Impatiens spp. (Impatiens) |
Seeds for sowing |
(i) Denmark |
Free from Phyllosticta impatiens |
Free from quarantine weed seeds. |
(ii) Europe |
Free from: (a) Tomato ring spot virus (b) Tomato aspermy virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from tomato ring spot virus and tomato aspermy virus |
|||
(iii) USA |
Free from Impatiens necrotic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from impatiens necrotic virus. |
|||
(iv) Japan (iv) Taiwan (v) Australia |
Nil |
Free from quarantine weed seeds. |
|||
(vi) Guatemala |
Nil |
Free from quarantine weed seeds and soil. |
|||
(i) Plants for propagation |
(i) USA |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Hercinothrips femoralis (banded greenhouse thrips) (c) Otiorhynchus sulcatus (vine weevil) (d) Phytonemus pallidus (strawberry mite) (e) Rhizobium rhizogenes (f) Clover yellow vein virus (CYVV) (g) Impatiens necrotic spot virus (TSWV-I) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
||
(ii) The Netherlands |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Otiorhynchus sulcatus (vine weevil) (c) Phytonemus pallidus (strawberry mite) (d) Clover yellow vein virus (CYVV) (e) Impatiens necrotic spot virus (TSWV-I) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
|||
(ii) Tissue cultured plants |
(i) USA (ii) The Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from clover yellow vein virus (CYVV) and impatiens necrotic spot virus (TSWV-I) viruses. |
Nil |
||
353. |
Imperata cylindrica |
Wood without bark |
Indonesia |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
354. |
Indigofera hirsuta (Hairy indigo)/Indigofera spp. |
Seeds for sowing |
Kenya |
Nil |
Free from soil. and quarantine weed seeds |
355. |
Inga edulis |
(i) Plants for propagation |
Australia, Thailand, USA |
Nil |
(i) Post-entry quarantinegrowing for a period of 4-6 months (ii) Free from soil. (iii)Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(ii)Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (ii) Post-entry quarantine for a growing period of 3-4 months. |
||
356. |
Inula L. (Pushkaramoola) |
Dried plant material for medicinal use |
China |
Nil |
Free from quarantine weed seeds |
357. |
Ipomoea spp. |
(i) Seeds for sowing |
(i) Netherlands (ii) France (iii) Germany (iv) Taiwan (v) Japan (vi) UK (vii) Thailand (viii) Guatemala |
Nil |
Free from quarantine weed seeds and soil. |
(ii) Rhizomes for propagation |
(i) Germany (ii) Netherlands (iii) France |
Free from: (a) Ditylenchus destructor (potato tuber nematode) (b) Ditylenchus dipsaci (brown ring disease of hyacinth) |
(i) Free from soil. (ii) Post-entry quarantine for one growth season. |
||
(iii) Plants for propagation |
(i) USA |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Hercinothrips femoralis (banded greenhouse thrips) (c) Otiorhynchus sulcatus (vine weevil) (d) Phytonemus pallidus (strawberry mite) (e) Rhizobium rhizogenes (f) Clover yellow vein virus (CYVV) (g) Impatiens necrotic spot virus (TSWV-I) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
||
(ii) The Netherlands |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Otiorhynchus sulcatus (vine weevil) (c) Phytonemus pallidus (strawberry mite) (d) Clover yellow vein virus (CYVV) (e) Impatiens necrotic spot virus (TSWV-I) |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days. |
|||
(iv) Tissue cultured plants |
(i) USA (ii) The Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from clover yellow vein virus (CYVV) and impatiens necrotic spot virus (TSWV-I) viruses. |
Nil |
||
358. |
Iris germanica |
(i) Dry roots for consumption purpose |
Morocco, China |
Nil |
Free from soil and other plant debris. |
359. |
Iris pallida |
(i) Dry roots for consumption purpose |
Italy |
Nil |
Free from soil and other plant debris. |
360. |
Irvingia gabonensis |
Seeds for consumption/processing |
West Africa |
Nil |
Free from quarantine weed seeds, soil and other plant debris. |
361. |
Ixodia achilleoides (daisy) |
Dry flowers for decoration |
Australia |
Nil; |
Free from quarantine weeds seeds and soil |
362. |
Ixora spp. (Ixora) |
Plants/cuttings for propagation |
Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
363. |
Jatropha curcas |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
(i) USA |
Free from: (a) Diaprepes abbreviatus (citrus weevil) (b) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (c) Armillaria tabescens (armillaria root rot) |
Post-entry quarantine growing for a period of 45 days |
||
(ii) Europe |
Nil |
Post-entry quarantine growing for a period of 45 days |
|||
(iii) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from viruses |
Nil |
||
(iv) Plants/cuttings for propagation |
Singapore |
Free from: Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
(i) Free from soil (ii) Post-entry quarantine for a period of 45 days. |
||
364. |
Jessenia spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
365. |
Juglans spp. (Walnut) |
(i) Wood with/without bark |
(i) USA |
Free from: (a) Hyphantria cunea (Blackheaded webworm) (b) Popillia japonica (Japanese beetle) (c) Xyleborus affinis (Shot-hole borer of sugarcane) (d) Xylosandrus germanus (Smaller alnus bark beetle) (e) Zeuzera pyrina (moth, wood leopard) (f) Rhizobium rhizogenes (bacterial gall) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
(ii) Europe |
Free from Apomyelois ceratoniae (Carob, moth) |
Fumigation with Methyl bromide at 48 g/m3 or 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
(iii) North America except USA |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
(ii) Dry fruits for consumption (shelled and unshelled) |
(i)USA |
Free from: (a) Acrobasis nuxvorella (pecan nut casebearer) (b) Amyelois transitella (navel orange worm) (c) Curculio caryae (pecan weevil) (d) Cydia caryana (hickory shuckworm) (e) Brenneria rubrifaciens (deep bark canker of walnut) (f) Brenneria nigrifluens (shallow bark canker) |
Fumigation with Methyl bromide at 16 g/m3 for 24 hrs at 210C and above under NAP and the treatment shall be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser for this purpose. |
||
(ii) Chile |
Free from: |
Pantomorus cervinus (Fuller's rose beetle) Fumigation with phosphine @ 3 gm/metric ton for minimum 5-7 days. The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
|||
(iii) Afghanistan |
Free from: Erschoviella musculana (Asian walnut moth) |
Fumigation with Methyl bromide at 16 g/m3 for 24 hrs at 210C and above under NAP or by any other fumigant/substance in the manner approved by the Plant Protection Adviser for this purpose. The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
|||
(iv) Ukraine |
Free from: Erschoviella musculana (Asian walnut moth) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or Fumigation with phosphine @ 3 gm/metric ton for minimum 5-7 days. The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
|||
(v) Uzbekistan |
Free from: Erschoviella musculana (Asian walnut moth) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof Or Fumigation with phosphine @ 3 gm/metric ton for minimum 5-7 days. The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
|||
(vi) Kyrgyzstan |
Free from: (a) Erschoviella musculana (Asian walnut moth) (b) Cydia pomonella (walnut worm) (c) Ophiognomonia leptostyla (walnut anthracnose) |
Fumigation with Methyl Bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof. Or Fumigation with phosphine @ 3 gm/metric ton for minimum 5-7 days. The treatment should be endorsed on Phytosanitary certificate issued at the Country of origin/re-export. |
|||
366. |
Juniperus sabina (Sabina) |
Seeds for sowing |
(i)Europe (ii)USA (iii)Canada |
Nil |
Free from quarantine weed seeds and soil contamination. |
367. |
Kalanchoe spp. |
Tissue cultured plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
368. |
Kalmia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
369. |
Khaya ivorensis (Khaya) |
Timber logs |
Africa |
Free from: (a) Cledus obesus (b) Gyroptera robertsi (c) Hypsipyla robusta (d) Catopyla dysorphnaea |
Fumigation with Methyl bromide @ 48 g/m3 at 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
370. |
Khaya senegalensis (African mahogany) |
(i) Seeds for sowing |
Africa |
Nil |
Free from quarantine weed seeds. |
(ii) Wood with/without bark |
(i)Australia |
Nil |
Free from quarantine weeds seeds and soil contamination. |
||
371. |
Kochia spp. (Kochia) |
Seeds for sowing |
(i) Asia (ii) Europe (iii) USA |
Nil |
Free from quarantine weed seeds. |
372. |
Lactuca sativa (Lettuce) |
(i) Fresh vegetable for consumption |
Thailand |
Nil |
Free from soil. |
(ii) Seeds for sowing |
(i) Denmark |
Free from : (a) Pythium tracheiphilum (bottom rot of lettuce) (b) Arabis mosaic virus (c) Tobacco rattle virus (d) Lolium multiflorum |
(i) Free from soil contamination (ii) Seed crop inspection and certification for Free from (b) and (c) by a competent authority at the country of origin. |
||
|
(ii) Italy |
Free from: (a) Pyrenochaeta lycopersici (brown rot of tomato) (b) Sclerotinia minor (Sclerotinia disease of lettuce) (c) Xanthomonas axonopodis pv. vitians (leaf spot) (d) Arabis mosaic virus (e) Impatiens necrotic spot virus (f) Lettuce big vein virus (g) Tobacco rattle virus (h) Tomato infectious chlorosis virus (i) Lolium multiflorum |
(i) Free from soil contamination (ii) Seed crop inspection and certification for Free from (c) to (h) by acompetent authority at the country of origin |
||
(iii) Netherlands |
Free from : (a) Mycocentrospora acerina (anthracnose of caraway) (b) Arabis mosaic virus (c) Impatiens necrotic spot virus (d) Lettuce big vein virus (e) Tobacco rattle virus (f) Lolium multiflorum |
(i) Free from soil contamination (ii) Seed crop inspection and certification for Free from (b) to (e) by a competent authority at the country of origin |
|||
(iv) USA |
Free from: (a) Pyrenochaeta lycopersici (brown rot of tomato) (b) Sclerotinia minor (Sclerotinia disease of lettuce) (c) Xanthomonas axonopodis pv. vitians (leaf spot) (d) Biden mottle virus (e) Impatiens necrotic spot virus (f) Lettuce big vein virus (g) Lettuce infectious yellow virus (h) Tobacco rattle virus (i) Tomato infectious chlorosis virus (j) Brachiaria plantiginea (k) Lolium multiflorum |
(i) Free from soil contamination (ii) Seed crop inspection and certification for Free from (c) to (i) by a competent authority at the country of origin |
|||
(v) France |
Free from Arabis mosaic virus (hop barebine) |
(i) Free from quarantine weed seeds (ii) Crop inspection and certification for Free from Arabis mosaic virus (hop barebine) |
|||
(vi) China |
Free from: (a) Peridroma saucia (pearly underwing moth) (b) Sclerotinia minor (sclerotinia disease of lettuce) (c) Rhizobium rhizogenes (gall) (d) Lolium multiflorum (Italian ryegrass) Australia |
(i) Free from quarantine weeds seeds and soil contamination. (ii) Fumigation with phosphine @ 3 g/m3 at NAP. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
|||
(vii) Australia |
Free from: (a) Chrysodeixis includens (soybean looper) (b) Deroceras reticulatum (grey field slug) (c) Sclerotinia minor (sclerotinia disease of lettuce) (d) Pseudomonas syringae pv. tagetis (bacterial: Tagetes spp. leaf spot) (e) Rhizobium rhizogenes (gall) (f) Arabis mosaic virus (hop bare-bine) (g) Lolium multiflorum (Italian ryegrass) (h) Orobanche minor (common broomrape) |
(i) Free from quarantine weed seeds and soil contamination. (ii) Fumigation with phosphine @ 3 g/m3 at NAP. The treatment should be endorsed on Phytosanitary certificate issued at the Country of Origin/re-export. |
|||
(viii) Philippines |
Free from: (a) Helix aspersa (common snail) (b) Lolium multiflorum (Italian ryegrass) |
Free from quarantine weed seeds and soil. |
|||
(ix) Thailand |
Nil |
Free from quarantine weed seeds and soil. |
|||
(x) Israel |
Free from:- (a) Peridroma saucia (pearly underwing moth) (b) Orobanche minor (common broomrape |
Free from quarantine weeds seeds and soil. |
|||
(iii) Raw Iceberg Lettuce for consumption leaves of lettuce) |
(i) Lebanon |
Free from: (a) Chrysodeixis chalcites (golden twin-spot moth) (b) Henosepilachna elaterii (melon (ladybird) beetle) (c) Liriomyza huidobrensis (serpentine leafminer) (d) Nasonovia ribisnigri (currant-lettuce aphid) (e) Spodoptera littoralis (cotton leafworm) (f) Helix aspersa (common snail) (g) Beet western yellows virus (turnip(mild) yellows) |
(i) Free from soil and other plant debris. (ii) Fumigation with Methyl bromide @ 32 g/m3 for 2½ hrs at 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate. |
||
|
(ii) Egypt |
Free from: (a) Bemisia tabaci (B biotype) (silverleaf whitefly) (b) Chrysodeixis chalcites (golden twin-spot moth) (c)Henosepilachna elaterii (melon (ladybird) beetle) (d) Spodoptera littoralis (cotton leafworm) (e) Helix aspersa (common snail) (f)Phytophthora cryptogea (tomato foot rot) |
(i) Free from soil and other plant debris. (ii) Fumigation with Methyl bromide @ 32 g/m3 for 2½ hrs. at 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate. |
||
373. |
Lagenaria siceraria (Bottle gourd) |
Seeds for sowing |
(i) Thailand (ii) Vietnam (iii) Italy (iv) Philippines (v) Korea DPR (vi) Korea ROK (vii) Taiwan |
Nil |
Free from quarantine weed seeds. |
(vii) Japan |
Free from Fusarium oxysporum f.sp. lagenariae (bottle gourd wilt) |
Free from quarantine weed seeds. |
|||
(viii) Indonesia |
Nil |
Free from quarantine weed seeds and soil contamination. |
|||
374. |
Lagerstroemia spp. |
Seeds for sowing |
Taiwan |
Nil |
Free from quarantine weed seeds. |
375. |
Lansium domesticum |
(i) Plants for propagation |
Australia, USA,Thailand |
Nil |
(i) Post-entry quarantinegrowing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
376. |
Laportea spp. (Laportea) |
Whole plants (dried) for consumption |
Pakistan |
Nil |
Free from quarantine weed seeds. |
377. |
Larrea tridentate (Chaparral) |
Dried plants for consumption purpose |
Mexico |
Free from Heterodera schachtii (beet cyst eelworm) |
(i) Free from soil contamination and other plant debris. (ii) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs at 210C and above or equivalent thereofor any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
378. |
Latania spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds |
(ii) Plants for propagation |
Any country (Except from Africa, Caribbean, Philippines and Soloman Island countries) |
Free from:- (a) Coconut cadang cadang viroid (b) Palm lethal yellowing phytoplasma |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
379. |
Lathyrus spp. (Sweet pea) |
Seeds for sowing |
(i) USA (ii) France (iii) Japan (iv) Germany (v) Netherlands (vi) Denmark (vii) Australia |
Nil |
Free from quarantine weed seeds. |
(i) UK |
Free from: (a) Bruchus rufipes (b) B. tristis |
Free from quarantine weed seeds |
|||
(ii) Syria (ICARDA) |
Free from: (a) Bruchidius jocosus (b) Bruchus rufimanus (c) B. rufipes (d) B. tristiculus (e) B. tristis |
Free from quarantine weed seeds |
|||
380. |
Lawsonia inermis |
(i) Dried leaves and its powder for consumption/processing |
(i) Egypt |
Nil |
Free from soil and other plant debris. |
(ii) Dried leaves for consumption/processing |
(i) Pakistan |
Nil |
Free from soil and other plant debris |
||
381. |
Lens spp. |
Seeds for sowing |
Syria (ICARDA) |
Free from: (a) Acanthoscelides obtectus (b) Bruchidius algiricus (c) Bruchus atomarius (d) Bruchus ervi (e) Bruchus loti (f) Bruchus luteicornis (g) Bruchus rufimanus (h) Bruchus rufipes (i) Bruchus signaticornis (j) Bruchus tristiculus (k) Bruchus tristis (l) Bruchus ulicis ulicis (m)Ditylenchus dipsaci (n) Heterodera glycines |
(i) Freedom from quarantine weed seeds (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
382. |
Lens culinaris (Lentils) |
Grain (seed) for consumption |
(i) Australia (ii) Canada (iii) China (iv) Iran (v) USA |
Free from Ditylenchus dipsaci (stem and bulb nematode) |
(i) Free from soil contamination (ii) Fumigation by Methyl bromide at 32 g/m3 for 24 hrs at 210C or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
(vi) Nepal (vii) Tanzania (viii) Myanmar |
Nil |
||||
(ix) Turkey |
Free from : (a) Bruchus lentis (b) Ditylenchus dipsaci (stem and bulb nematode) |
||||
(x) Chile |
Free from : Ditylenchus dipsaci (stem and bulb nematode) |
(i) Free from quarantine weeds seeds and soil contamination. (ii) Methyl bromide fumigation @ 32 g/m3 for 24 hrs at 210C or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of origin/re-export. |
|||
Seeds for sowing |
Pakistan |
Free from Ditylenchus dipsaci (stem and bulb nematode) |
Free from soil and quarantine weed seeds |
||
383. |
Lepidosperma spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from any virus |
Nil |
384. |
Lepidosperma gladiatum |
Tissue culture plants |
Australia |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus |
Nil |
385. |
Leucadendron spp. |
(i) Plants/cuttings for propagation |
(i) USA (ii) Israel |
Nil |
(i) Post-entry quarantine for a period of 6 months. (ii) Free from soil. |
(ii) Plants for propagation |
South Africa |
Nil |
(i) Post-entry quarantine for a period of 6 months. (ii) Free from soil. |
||
386. |
Leucaena leuccoephala (Leucaena) |
Seeds for sowing |
Kenya |
Nil |
Free from soil and quarantine weed seeds |
387. |
Leucana leucocephala/L. glauca (Subabul) |
Seeds for sowing |
(i) Australia (ii) Kenya |
Nil |
Free from quarantine weed seeds. |
(iii) Honduras |
Free from Stator pruininus |
||||
388. |
Leucojum spp. (Snowflake) |
Bulbs for propagation |
(i) Europe (ii) Asia |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for one growth season. |
389. |
Leucospermum spp. |
Plants/cuttings for propagation |
(i) USA |
Nil |
(i) Post-entry quarantine for a period of 10 months. (ii) Free from soil. |
(ii) Israel |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for a growing period of 6 months. |
|||
390. |
Levisticum officinale |
(i) Dry fruit for counsumtion purpose |
Europe |
Nil |
Free from soil and other plant debris |
391. |
Libbertia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
392. |
Licuala grandis |
Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds and soil contamination. |
393. |
Limonium spp. (Limonium/Statice) |
(i) Seeds for sowing |
(i) Europe (ii) USA (iii) Australia |
Nil |
Free from quarantine weed seeds. |
(iii) Japan |
Free from Burkholderia andropogonis |
Free from quarantine weed seeds. |
|||
(ii) Plants for propagation |
(i) Europe |
Free from : (a) Impatiens necrotic spot virus (b) Limonium yellow vein virus |
Post-entry quarantine growing for a period of 45 days. |
||
(ii) Netherlands |
Free from: (a) Frankliniella occidentalis (Western flower thrips) (b) Phytophthora cryptogea (Tomato foot rot) (c) clover yellow vein virus |
Post-entry quarantine growing for 45 days period.
|
|||
(iii) USA |
Free from: (a) Frankliniella occidentalis (western flower thrips) (b) Phytophthora cryptogea (tomato foot rot) (c) Clover yellow vein virus (d) Tobacco rattle virus (e) Impatiens necrotic spot virus |
Post-entry quarantine growing for a period of 45 days. |
|||
(iii) Tissue cultured plants |
(i) Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from statice virus Y. |
Nil |
||
(ii) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from broad bean wilt virus. |
Nil |
|||
(iii) Europe |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Impatiens necrotic spot virus (b) Limonium yellow vein virus |
Nil |
|||
(iv) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Cucumber mosaic cucumovirus (b) Turnip mosaic virus (c) Statice virus Y |
Nil |
|||
(v) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Cucumber mosaic cucumovirus (b) Clover yellow vein virus |
Nil |
|||
(vi) Japan (vii) Salento |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tomato spotted wilt virus (b) Burkholderia andropogonis (bacterial leaf stripe of sorghum and corn) (c) Clover yellow vein virus |
Nil |
|||
(viii) Lithuania |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato ring spot virus |
Nil |
|||
(ix) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) clover yellow vein virus (b) Tomato bushy stunt virus |
Nil |
|||
(x) Spain |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from clover yellow vein virus |
Nil |
|||
(xi) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Tobacco rattle virus (b) Impatiens necrotic spot virus |
Nil |
|||
(xii) Any country except Germany, Italy, Czech Republic, Spain, Netherlands, Europe, USA, Lithuania, Silento, Japan, Columbia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
394. |
Limonia acidissima (Wood apple) |
Fresh fruit for consumption |
Sri Lanka |
Nil |
Free from soil. |
Seeds for sowing |
(i) Indonesia (ii) Malaysia (iii) Mauritius (iv) New Zealand (v) Philippines (vi) Sri Lanka (vii) Thailand (viii)USA |
Nil |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
395. |
Linaria spp. |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weeds seeds. |
396. |
Linum spp. (Flax) |
(i) Seeds for sowing |
(i) Asia (ii) Europe |
Nil |
(i) Imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (ii) Free from quarantine weed seeds |
(iii) USA |
Free from: (a) Colletotrichum linicola (Anthracnose) (b) Fumaria officinalis (Common fumitory) |
(i) Commercial imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (ii) Free from quarantine weed seeds |
|||
(ii) Seeds for consumption |
(iv) Nepal |
Nil |
Free from quarantine weed seeds. |
||
397. |
Liquidambar styraciflua |
(i) Timber logs with/without bark for consumption |
(i) Australia |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India.The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export |
(ii) USA |
Free from: (a) Hyphantria cunea (Mulberry moth) (b) Malacosoma americanum (Eastern tent caterpillar) (c) Malacosoma disstria (Forest tent caterpillar) (d) Orgyia leucostigma (White-marked tussock moth) (e) Armillaria tabescens (armillaria root rot) |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export |
|||
398. |
Liriodendron tulipifera |
(i) Timber logs with/without bark for consumption |
(i) Australia |
Nil |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 21°C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
(ii) USA |
Free from: (a) Anoplophora glabripennis (Asian longhorned beetle) (b) Orgyia leucostigma (white-marked tussock moth) (c) Papilio canadensis(tiger swallowtail) |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above or equivalent there of or heat treatment at 560C (core temperature) for 30 Minutes or any other treatment approved by the Plant Protection Adviser to the Government of India.The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
|||
399. |
Litchi chinensis (Litchi) |
Stem Cuttings/rooted plants for propagation |
(i) Australia |
Free from: (a) Carpophilus mutilates (b) Epiphyas postvittana (apple moth) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month except for research. |
(ii) China |
Free from: (a) Ceroplastes pseudoceriferus (horned wax scale) (b) Peronophythora litchi (downy blossom blight) |
||||
(iii) Thailand |
Free from: (a) Conopomorpha sinensis (b) Cossus sp. (carpenter moths) (c) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
400. |
Litchi chinensis and subsp. philippinensis (Litchi) |
(i) Cuttings/plants for propagation |
(i) Madagascar (ii) Vietnam |
Nil |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 6-9 months except for research. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(ii) Fresh fruits for consumption |
Thailand |
Free from: (a) Conopomorpha sinensis (b) Pseudococcus jackbeardslyi (Jack beardsley mealybug) |
Free from soil. |
||
401. |
Livistona sp. |
(i) Seeds for sowing |
Any country (Except from Philippines and Soloman Island) |
Free from Coconut cadang-cadang viroid |
Free from quarantine weeds seeds. |
(ii) Plants for propagation |
Any country (Except from Africa, America, Philippines, Caribbean and Soloman Island countries) |
Free from: (a) Coconut cadang-cadang viroid (b) Palm lethal yellowing phytoplasma (c) Promecotheca caerulipennis (Fiji coconut hispid) |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 10-12 months. |
||
402. |
Lobelia spp. |
(i) Seeds for sowing |
(i) France (ii) UK (iii) Germany (iv) Netherlands (v) USA (vi) Denmark |
Nil |
Free from quarantine weed seeds. |
(ii) Tissue culture plants |
The Netherlands |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
403. |
Lolium multiflorum (Italian ryegrass) |
Seeds for sowing |
(i) Japan |
Free from: (a) Monographella nivalis (b) Nectria radicicola (c)Burkholderia glumae (d) Burkholderia plantarii (e) Pseudomonas syringae pv. atropurpurea (f) Pseudomonas syringae pv. coronafaciens (halo blight) |
Free from soil and quarantine weed seeds |
|
(ii) USA |
Free from: (a) Gloetinia granigena (blind seed disease: grasses) (b) Monographella nivalis (foot rot of cereals) (c) Pseudomonas syringae pv. atropurpurea (d) Pseudomonas syringae pv. coronafaciens (halo blight) (e) Xylella fastidiosa (Pierce?s disease of grapevines) |
Free from soil and quarantine weed seeds |
||
404. |
Lolium perenne (Perennial ryegrass) |
Seeds for sowing |
USA |
Free from: (a) Anguina agrostis (bentgrass nematode) (b) Fusarium ulmorum (culm rot:cereals) (c) Gloeotinia granigena (blind seed disease: grasses) (d) Monographella nivalis (foot rot: cereals) (e) Pseudomonas syingae pv. Coronafaciens (chocolate spot of maize) |
Free from quarantine weed seeds. |
405. |
Lomandra spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants obtained from mother stock tested and maintained free from viruses |
Nil |
406. |
Lorapatulum spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
407. |
Lotus spp. (Lotus) |
(i) Bulbs for sowing |
(i) Any country except USA |
Nil |
(i) Free from soil. (ii) Post-entry quarantine for a period of 45 days |
(ii) USA |
Free from Tomato ring spot virus (Ring spot of tomato) |
||||
(ii) Grains (seeds) for consumption |
Pakistan |
Free from Tomato ring spot virus |
Free from quarantine weed seeds. |
||
408. |
Loxocarya spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from any virus |
Nil |
409. |
Ludwigia arcuata |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. (ii) Post-entry quarantine for a period of 60 days. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
410. |
Luffa acutangula (Ridge gourd) |
Seeds for sowing |
(i) Taiwan |
Nil |
Free from quarantine weed seeds and soil contamination. |
411. |
Luffa aegyptiaca (Sponge gourd) |
Seeds for sowing |
(i) Thailand |
Nil |
Free from quarantine weed seeds. |
(v) China |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds |
|||
412. |
Lupinus spp. (Lupinus) |
(i) Seeds for sowing |
(i) USA |
Free from: (a) Fusarium oxysporum f.sp. phaseoli (Wilt of bean) (b) Phomopsis longicolla (Phomopsis seed decay) (c) Phytophthora sojae (Phytophthora root and stem rot) (d) Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
(ii) Asia (iii) Europe |
Nil |
Free from quarantine weed seeds. |
|||
(ii) Grains (splitted) for consumption |
(i)Australia |
Free from: a) Phomopsis longicolla (Phomopsis seed decay) b) Phomopsis leptostromiformis (Stem blight: lupin) c) Phytophthora sojae (Phytophthora root and stem rot) |
(i) Free from quarantine weeds seeds and soil contamination. (ii)Fumigation by Methyl bromide at 32 g/m3 for 24 hrs at 210C or equivalent or any other treatment approved by the Plant Protection Adviser to the Government of India and the treatment should be endorsed on Phytosanitary Certificate issued at the country of origin or re-export. |
||
413. |
Lupinus luteus, L. albus (Lupins) |
Seeds for sowing |
UK |
Free from: (a) Pleiochaeta setosa (lupin leaf spot) |
Free from quarantine weed seeds. |
414. |
Lycopersicon esculentum (Tomato) |
Seeds for sowing |
Any Country |
Free from: (a) Bacterial canker (Clavibacter michiganensis sub sp. michiganensis) (b) Bacterial leaf spot (Pseudomonas syringae pv. tomato) (c) Bacterial pustule (Pseudomonas syringae pv. punctulens) (d) Potato spindle tuber (viroid) (e) Peronospora hyoscyami pv. Tabacina (f) Phoma andigena (g) Verticillium alboatrum (h) Clavibacter michiganensis subsp. Sepedonicus (i) Pepino mosaic virus (j) Tomato aspermy virus (k) Tomato black ring virus (l) Tomato bushy stunt virus (m)Tomato ring spot virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from (i) to (m). |
415. |
Lycopersicon peruvianum (Tomato) |
Seeds for sowing |
Israel |
Nil |
Free from quarantine weed seeds. |
416. |
Lytocaryum spp |
(i) Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil. (ii) Post-entry quarantinegrowing for a period of 10-12 months |
||
417. |
Lytocaryum weddellianum |
Seeds for sowing |
Any country |
Nil |
Free from quarantine weeds seeds and soil contamination. |
418. |
Macadamia spp. (Macadamia Nuts) |
Nuts (seeds) for consumption |
(i) Australia |
Nil |
(i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs. at 210C and above or equivalent Or Heat treatment at 600C for 24 hrs or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
(ii) Kenya |
Free from: (a) Cryptophlebia leucotreta (false codling moth) (b) Pseudotheraptus wayi (coconut bug) |
(i) Fumigation with Methyl bromide at 32 g/m3 for 24 hrs. at 210C and above or equivalent Or Heat treatment at 600C for 24 hrs or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. (ii) Free from soil and quarantine weed seeds. |
|||
419. |
Macadamia integrifolia (Macademia nut) |
Nuts/Seeds for sowing |
(i) Australia |
Nil |
(i) Free from soil and quarantine weed seeds (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(ii) Brazil |
Free from Hypothenemus obscurus (tropical nut borer) |
|
|||
420. |
Macadamia ternifolia (Macadamia nut) |
Cuttings/rooted plants for propagation |
(i) Mauritius (ii) New Zealand (iii) Philippines (iv) Thailand (v) Sri Lanka |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month. |
(vi) Indonesia (vii) Malaysia |
Free from Rhizobium rhizogenes (bacterial gall) |
||||
(viii) USA |
Free from: (a) Hypothenemus obscurus (b) Xyleborus affinis (c) Armillaria tabesce (k) Rhizobium rhizogenes |
||||
421. |
Macroptilium (Phaseolus) lathyroides (Phasey bean) |
Seeds for sowing |
Brazil |
Free from Phakopsora meibomiae (soybean rust) |
(i) Free from quarantine weed seeds. (ii)Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
422. |
Macroptilium lathyroides/ Phaseolus lathyroides/ Macroptilum atropur- pureum (Phasey bean) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
423. |
Magnolia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
424. |
Mahonia aquifolium |
Seeds for sowing |
(i)Europe (ii)USA |
Nil |
Free from quarantine weed seeds and soil contamination. |
425. |
Majorana spp. |
Seeds for sowing |
Denmark |
Nil |
Free from quarantine weed seeds. |
426. |
Malva sylvestris |
Dried plants without seed for processing |
Bulgaria |
Free from: (a) Puccinia malvacearum (rust: hollyhock) (b) Rhizobium rhizogenes (gall) |
(i) Free from soil. (ii) Free from quarantine weed seeds. (iii) Fumigation with Methyl bromide @ 48 g g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP at the country of origin and treatment shall be endorsed on Phytosanitary Certificate or by any other fumigant/or substance in the manner approved by the Plant Protection Adviser for this purpose. |
427. |
Mandvillia spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
428. |
Mangifera caesia (Binjai), M. foetida (Bachang), M. odorata |
Germplasm material for research only |
(i) Brazil (ii) Cuba (iii) Nigeria (iv) Vietnam |
Nil |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 month except for research. |
429. |
Mangifera indica (Mango) |
Cuttings/grafts/ budwood/rooted plants for propagation |
(i) Brazil |
Free from: (a) Apate monachus (black borer) (b) Aspidiotus nerii (aucuba scale) (c) Asterolecanium pustulans (d) Atta spp. (leaf cutting ants ) (e) Crematogaster brevispinosa (f) Euschistus heros (g) Horiola picta (cocoa podhopper) (h) Hypothenemus eruditus (i) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (j) Rhynchophorus palmarum (k) Selenaspidus articulatus (l) Sclerotium coffeicola (m) Rhizobium rhizogenes |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month. |
(ii) Cuba |
Free from: (a) Apate monachus (black borer) (b) Asterolecanium pustulans (c) Atta insularis (d) Diaprepes splengleri (e) Ischnaspis longirostris (f) Mycetaspis personata (g) Pachnaeus litus (h) Paracoccus marginatus (i) Protopulvinaria mangiferae (j) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) (k) Rhynchophorus palmarum (l) Selenaspidus articulatus (red scale) (m) Vinsonia stellifera (stellate scale) (n) Oligonychus yothersi (avocado mite) (o) Cercospora mangiferae (leaf spot) |
(i) Free from soil (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month. |
|||
(iii) Niger |
Free from: (a) Apate monachus (Black borer) (b) Cryptophlebia leucotreta (c) Hoplolaimus pararobustus (Lance nematode) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month. |
|||
(iv) Nigeria |
Free from: (a) Anoplocnemis curvipes (b) Apate monachus (black borer) (c) Aspidiotus nerii (aucuba scale) (d) Bathycoelia thalassina (e) Cryptophlebia leucotreta (f) Helopeltis schoutedeni (g) Pachnoda interrupta (chafer beetle) (h) Planococcoides njalensis (i) Scirtothrips aurantii (citrus thrips) (j) Selenaspidus articulatus (red scale) (k) Hoplolaimus pararobustus |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month. |
|||
(v) Thailand |
Free from: (a) Bactrocera papayae (Papaya fruit fly) (b) Coptotermus curvitnathus (rubber termite) |
(i) Pest free status for Bactrocera papaya as per international standards or Methyl bromide fumigation 32gm/cum for 2hrs for 210C or above @ NAP or equivalent thereof against Bactrocera papayae. The treatment shoud be endorsed on Phytosanitary Certificate issue at the country of origin. (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. (iv) Post-entry quarantine growing for 6-9 months. |
|||
|
|||||
Fruits for consumption |
(i)Nepal |
Free from Ceroplastes japonicus (tortoise wax scale) |
Fumigation with Methyl bromide at 32 g. per cubic meter for 2 hrs at 210C and above or equivalent thereof under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of origin/re-export. |
||
(ii) South Africa |
Free from : a) Ceratitis capitata (Mediterranean fruit fly) b) Ceratitis cosyra (Mango fruit fly) c) Ceratitis punctata (Cacao fruit fly) d) Ceratitis rosa (Natal fruit fly) e) Clavigralla tomentosicollis (African pod bug) f) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) g) Pseudotheraptus wayi (Coconut bug) h) Selenaspidus articulates (West Indian red scale) i) Thaumatotibia leucotreta (False codling moth) |
Methyl bromide fumigation @ 32 g/m3 for 2 hrs at 210C and above or equivalent thereof under NAP or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
|||
430. |
Mangifera spp. (wild mango species) |
Germplasm material for research only |
(i) Myanmar |
Free from: (a) Plocaederus ruficornis (b) Raodiplosis orientalis (c) Rhytidodera simulans (d) Oligonychus mangiferus |
(i) Free from soil and quarantine weed seeds (ii) Post-entry quarantine growing for 6-9 month. |
(ii) Israel |
Free from: (a) Apate monachus (black borer) (b) Aspidiotus nerii (aucuba scale) |
||||
(iii) Vietnam |
Free from: (a) Apoderus crenatus (b) Coptotermes (termites) (c) Euthalia aconthea (d) Olenecamptus bilobus (e) Plocaederus ruficornis (bark borer) |
||||
431. |
Manihot esculenta |
Dried chips of tuber for consumption |
(i)Vietnam |
Free from Coptotermes (termites) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. 176 |
(ii) Nigeria |
Free from: (a) Prostephanus truncatus (larger grain borer) (b) Armillaria heimii (armillaria root rot) (c) Scutellonema bradys (yam nematode) |
(i) Free from soil and other plant debris. (ii) Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs.at 210C and above under NAP or equivalent thereof or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
432. |
Matricaria spp. |
Seeds for sowing |
UK |
Nil |
Free from quarantine weed seeds. |
433. |
Matricaria recutita |
Dried plants without seed for processing |
Bulgaria |
Free from Xiphinema diversicaudatum |
(i) Free from soil.. (ii) Free from quarantine weed seeds. (iii) Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP at the country of origin and treatment shall be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser for this purpose. |
434. |
Matthiola spp. (Stock) |
Seeds for sowing |
Japan |
Nil |
Freedom from quarantine weeds seeds. |
435. |
Matthiola incana (Stock) |
Seeds for sowing |
(i) Denmark |
Free from Phoma matthiolicola (Leaf spot) |
Free from quarantine weed seeds. |
(ii) USA |
Free from: (a) Fusarium oxysporum f.sp. matthiolae (Wilt) (b) Xanthomonas campestris p.v. raphani (Raphanus leaf spot) (c) Xanthomonas campestris p.v. incanae |
Free from quarantine weed seeds. |
|||
(iii) Brazil |
Free from Xanthomonas campestris p.v. raphani (Raphanus leaf spot) |
Free from quarantine weed seeds. |
|||
(iv)South Afirca (v) Australia |
Free from Xanthomonas campestris p.v. incanae |
Free from quarantine weed seeds. |
|||
(vi) France (vii) UK (viii) Germany (ix) Netherlands |
Nil |
Free from quarantine weed seeds. |
|||
436. |
Medicago spp. (Lucerne or Alfa alfa) |
Seeds for sowing |
Any Country |
Free from: (a) Yellow leaf blotch (Pyrenopeziza medicaginis) (b) Sclerotinia wilt (Sclerotinia trifoliorum) (c) Bacterial wilt (Corynebacterium michiganense pv. insidiosum) (d) Alfalfa cryptic virus. |
(i) Free from quarantine weed seeds. (ii) Commercial import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
437. |
Meeboldina spp. |
Tissue culture plants |
Australia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free fromany virus |
Nil |
438. |
Melia volkensii (Melia) |
Seeds for sowing |
(i) Australia |
Nil |
Free from quarantine weed seeds. |
439. |
Melinis minutiflora (Molasses grass) |
Seeds for sowing |
Kenya |
Nil |
Free from quarantine weed seeds. |
440. |
Mentha piperita |
Tissue culture plants |
Canada |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
441. |
Mentha spicata (Mint) |
Plants for propagation |
Israel |
Free from: (a) Peridroma saucia (Pearly underwing moth) (b) Spodoptera littoralis (Cotton leafworm) |
Post-entry quarantine for a period of 45 days. |
442. |
Mesembryanthemum spp. (Livingstone daisy) |
Seeds for sowing |
(i) France |
Nil |
Free from quarantine weed seeds. |
443. |
Mespilus germanica |
Plants for propagation |
(i) Thailand |
Nil |
(i) Post-entry quarantine growing for a period
of 4-6 months |
(ii) Australia |
Free from: (a) Caliroa cerasi (Pear and cherry slugworm) (b) Rhopalosiphum insertum (Applegrass aphid) |
(i) Post-entry quarantine growing for a period of 4-6 months (ii) Free from soil. (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(iii) USA |
Free from: (a) Caliroa cerasi (pear and cherry slugworm) (b) Rhopalosiphum insertum (applegrass aphid) |
||||
444. |
Metroxylon spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil. |
||
445. |
Micranthemum umbrosum |
(i) Plants for propagation |
Japan |
Nil |
(i) Free from soil and other plant debris. |
(ii) Tissue culture plants |
Japan |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
||
446. |
Mimulus spp. |
Seeds for sowing |
(i) Europe |
Nil |
Free from quarantine weed seeds. |
447. |
Mirabilis jalapa |
Seeds for sowing |
Taiwan |
Nil |
Free from quarantine weed seeds. |
448. |
Miscanthus spp. |
Tissue cultured plants |
(i) Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from miscanthus streak virus |
Nil |
(ii) Any country except Japan |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
449. |
Mitrogyna speciosa |
Dried leaves for consumption |
Indonesia |
Nil |
Free from soil and other plant debris. |
450. |
Momo inula paniculata |
Dry flowers for decoration |
Thailand |
Nil |
Free from quarantine weeds seeds and soil |
451. |
Momordica charantia (Bittergourd) |
Seeds for sowing |
(i) China (ii) Hong Kong |
Free from: (a) Pythium spinosum (root rot) (b) Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from zucchini yellow mosaic virus |
(iii) Japan |
Free from Zucchini yellow mosaic virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for Free from zucchini yellow mosaic virus |
|||
(iv) Phillipines (v) Vietnam (vi)Thailand (vii) Indonesia (viii) Taiwan |
Nil |
Free from quarantine weed seeds and soil contamination. |
|||
452. |
Moringa oleifera (Moringa) |
Seeds/grains for consumption |
(i) Tanzania |
Nil |
Free from quarantine weed seeds. |
453. |
Morinda citrifolia |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. |
454. |
Morus alba (Mulberry) |
Plants for propagation |
Canada |
Free from: (a) Acrosternum hilare (green stink bug) (b) Hyphantria cunea (black headed webworm) (c) Peridroma saucia (pearly underwing moth) (d) Pectobacterium rhapontici (rhubarb crown rot) (e) Rhizobium rhizogenes (bacterial gall) (f) Xylella fastidiosa (Pierce?s disease of grapevine) |
(i) Free from soil contamination (ii) Nursery inspection and certification for Free from (e) and (f) by a competent authority at the country of origin (iii) The plants shall be subjected to post-entry quarantine for 60 days. |
455.
|
Mucuna (Mucuna) |
Plants for propagation |
(i) Asia |
Nil |
Post-entry quarantine for a period of 45 days. |
(ii) USA |
Free from : (a) Anticarsia gemmatalis (Soybean caterpillar)
|
Post-entry quarantine for a period of 45 days. |
|||
456. |
Murraya koenigi (Nutmeg) |
Seeds for sowing |
Sri Lanka |
Nil |
Free from quarantine weed seeds. |
457. |
Musa spp. (Banana) |
Tissue cultured plants |
(i) Philippines |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from (a) Abaca mosaic virus (b) Banana mild mosaic virus |
Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
(ii) Australia (iii) Africa (iv) Latin America (v) Thailand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from banana mild mosaic virus |
Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
|||
(vi) Any country Except Philippines, Australia, Africa, Latin America, Thailand |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
|||
458. |
Mushroom: Agaricus bisporus (Button), Agaricus subrufescens (Almond), Auricularia polytricha (Cloud Ear), Boletus edulis (Porcini), Cantharellus cibarius (Chantrelles), Craterellus cornucopioides, (Black Trumpets), Flammulina velutipes (Enoki), Lentinula edodes (Shiitake), Morchella esculenta (Morels), Marasmius oreades (Fairy ring), Pleurotus ostreatus (Oyster), Pleurotus eryngii (King oyster) |
(i) Frozen mushroom for consumption |
(i) France |
Free from: Soil, insects, diseases, weed seeds and contamination of other plant material. |
(i) Mushroom shall be washed with clean water before packing. (ii) Pre-shipment freezing at -180C or below for 7 days or above. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
(ii) Dried mushroom for consumption |
(i) France |
Free from: Soil, insects, diseases, weed seeds and contamination of other plant material. |
Fumigation with Phosphine (PH3) at 3 g/m3 for 5-7 days at NAP The treatment should be endorsed on phytosanitary certificate issued at the country of origin/re-export. |
||
(iii) Mushroom spawn for propagation |
i) Netherlands |
Free from: Soil, insects, diseases, weed seeds and contamination of other plant material. |
(i) The substrate (prior to inoculation) shall be subjected to steam heat (autoclave) at 1210C for 30 minutes at 15 psi. (ii) The above mentioned treatment and the name of the substrate shall be endorsed in Phytosantiary Certificate issued at the country of Origin/re-export. |
||
459. |
Myosotis spp. (Myosotis) |
Seeds for sowing |
(i)USA |
Nil |
Free from quarantine weed seeds. |
(ii) Netherland |
Free from Phytonemus pallidus (Strawberry mite) |
Free from quarantine weed seeds. |
|||
460. |
Myrciaria cauliflora |
(i) Plants for propagation |
Australia, USA, Thailand |
Nil |
(i) Post-entry quarantine growing for a period
of 4-6 months |
461. |
Myrciaria dubia |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. |
462. |
Nandina compacta |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
463. |
Nandina spp. except Nandina compacta |
(i) Tissue cultured plants |
(i) USA |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from: |
Nil |
(ii) Any country except USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Plants for propagation |
(i) USA |
Free from: |
Post-entry quarantine growing for a period of 45 days |
||
(ii) Europe |
Nil |
Post-entry quarantine growing for a period of 45 days |
|||
464. |
Nauclea diderrichii (Bilinga) |
Wood with/without bark |
Africa |
Free from Orygmophora mediofoveata |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
465. |
Nelumbium speciosum (Nelumbo nucifera) |
(i) Grain (seeds) for consumption |
(i) China |
Nil |
Free from soil and other plant debris |
(ii) Stamens for consumption |
(i) China |
Nil |
Free from soil and other plant debris. |
||
466. |
Nemesia strumosa (Nemesia) |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weed seeds |
467. |
Neoregelia spp. (Neoregelia) |
(i) Seeds for sowing |
Asia |
Nil |
Free from quarantine weed seeds |
(ii) Plants for propagation |
Asia |
Nil |
Post entry quarantine growing for a period of 45 days. |
||
468. |
Nepeta cataria (Catmint) |
Seeds for sowing |
USA |
Nil |
Free from quarantine weeds seeds. |
469. |
Nephelium lappaceum (Rambutan) |
Fruits for consumption |
(i) Thailand |
Free from: (a) Bactrocera papaya (papaya fruit fly) (b) Cataenococcus hispidus (citrus mealy bug) (c) Conopomorpha cremerella (cocoa moth) (d) Darna diducta (nettle caterpillar) (e) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
(i) Pest-free area status for Bactrocera papayae (papaya fruit fly) as per international standards or (ii) Methyl bromide fumigation @ 32 g/m3 for 3-1/2 hrs at 210C or above or equivalent thereof or (iii) Pre-shipment cold treatment at 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days plus in-transit refrigeration against papaya fruit fly. |
(ii) Sri lanka |
Free from: (a) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
Methyl bromide fumigation at 32 g/m3 for 3 ½ hrs at 210C or above or equivalent thereof. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
Cuttings/grafts/ rooted plants for propagation |
(i) Indonesia (ii) Malaysia (iii)Philippines (iv)Thailand |
Free from: (a) Conopomorpha cramerella (b) Darna diducta (nettle caterpillar) (c) Pseudococcus jackbeardsleyi (Jack Beardsley mealybug) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. Post-entry quarantine growing for a period of 45 days. |
||
(v) Mauritius (vi) New Zealand |
Nil |
||||
(vii) Sri Lanka |
Free from Conopomorpha cramerella (cocoa moth) |
||||
(viii) USA |
Free from: |
||||
470. |
Nephrolepis spp. (Nephrolepis) |
Plants for propagation |
Asia |
Nil |
|
471. |
Nicotiana spp. |
(i) Seeds for sowing |
(i) UK |
Free from: |
(i) Free from quarantine weed seeds. |
(ii) Europe |
Nil |
Free from quarantine weed seeds |
|||
(iii) USA |
Free from Pseudomonas syringae pv. mellea (brown spot of tobacco) |
Free from quarantine weed seeds |
|||
(ii) Leaves (unmanufactured) in bales |
Any Country |
Free from: |
Fumigation with phosphine @ 3 gm per tonne for 5-7 days. |
||
472. |
Nigella sativa (Black Cumin) |
(i) Seeds for sowing |
Europe |
Nil |
Freedom from quarantine weeds seeds. |
(ii) Seed for consumption/Processing |
Europe |
Free from: |
Nil |
||
473. |
Nuphar lutea |
(i) Seeds for sowing |
Germany |
Nil |
Free from quarantine weeds seeds |
474. |
Nymphaea spp. (Nymphea) |
Plants for propagation |
(i) Thailand |
Nil |
Post-entry quarantine growing for a period of 45 days. |
475. |
Nypa spp. |
(i) Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds |
(ii) Plants for propagation |
Any country |
Nil |
(i) Free from soil. |
||
476. |
Ochroma pyramidale (Balsa) |
Wood with or without bark |
Germany |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24
hrs. at 210C and above or equivalent thereof or any other
treatment approved by Plant Protection Adviser. |
477. |
Ocimum basilicum (Basil) |
(i) Seeds for sowing |
(i) Europe |
Nil |
Free from quarantine weed seeds. |
(v) Japan |
Free from Pseudomonas viridiflava (Bacterial leaf blight) |
Free from quarantine weed seeds. |
|||
(ii) Grains (seeds) for consumption |
Pakistan |
Nil |
Free from soil and quarantine weed seeds. |
||
(iii) Vegetables for consumption |
Thailand |
Nil |
Nil |
||
478. |
Oenothera spp. (Oenothera) |
(i) Seeds for sowing |
(i) USA |
Nil |
Free from quarantine weed seeds. |
(ii) Tissue cultured plants |
USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from viruses. |
Nil |
||
479. |
Olea Africana (wild olive) |
Cuttings/plants for propagation |
South Africa |
Free from: (a) Aspidiotus nerii (aucuba scale) (b) Phaeoacremonium aleophilum (Petri disease) (c) Phialophora parasitica (wilt) |
(i) Free from soil. (ii) Post-entry quarantine growing for a period of 2-3 months except for research. |
480. |
Olea europaea (Olive) |
(i) Dried leaves for consumption |
Morocco |
Free from: |
Fumigation with Methyl bromide @ 32 g/m3 at 210C and above or equivalent thereof under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
(ii) Plants for propagation |
Spain |
Free from: |
Post-entry quarantine growing for a period of 60 days. |
||
(iii) Fruits for consumption/processing |
Spain |
Free from: |
(a) Pest free status for Ceratitis capitata
(Mediterranean fruit fly) as per international standards or |
||
Peru |
Free from: |
(i) Pest free status for Anastrepha fraterculus
(South American fruit fly) as per international standards Or |
|||
(iv) Plants/cuttings for propagation |
(i) Israel |
Free from: |
(i) Free from soil and other plant debris. |
||
(v) Seeds for sowing |
Jordan |
Free from: |
Free from quarantine weeds seeds. |
||
Europe |
Free from: |
Free from quarantine weed seeds |
|||
(vi) Cuttings/grafts/rooted plants for propagation |
USA |
Free from: |
(i) Free from soil. |
||
481. |
Opuntia ficus indica (Cactus pear/Prickly pear) |
Germplasm material for research only |
Mexico |
Free from Anthonomus grandis (Mexican cotton boll weevil) |
(i) Free from soil and quarantine weed seeds. (ii) Post-entry quarantine for a period of 45-60 days. |
482. |
Orchids : (Aranda, Cattleya, Cymbidium, Dendrobium, Lawlio- cattleya, Mokara, Odontoglosum, Phalaenopsis, Vanda, Vanila etc.) (i) Cattleya spp. |
(i) Saplings |
Any Country |
Free from: (a) Bacterial leaf spots (Burkholderia gladioli pv. gladioli and Erwinia chrysanthemi) (b) Blossom blight (Phyllostica capitalensis) (c) Orchid viruses such as vanilla necrosis, Odontoglosum ring spot and orchid fleck etc. |
|
(ii) Tissue-cultured plants |
Any Country |
Certified that the tissue-cultured plants are obtained from mother stock tested and maintained virus-free. |
Nil |
||
Tissue cultured plants |
(i) Korea |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained |
Nil |
||
(iii) USA (iv) Hungary (v) Canada (vi)Italy (vii) Ukraine (viii) Columbia |
Free from : (a) Odontoglossum ring spot virus |
|
|||
(ix) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from rhabdovirus |
Nil |
|||
(x) Indonesia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from cattleya colour break virus |
Nil |
|||
(xii) Taiwan |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from : |
Nil |
|||
(xiii) Thailand |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from : |
Nil |
|||
(xiv) Any country except Korea, Taiwan, Thailand, Japan, USA, Hungary, Canada, Italy, Ukraine, Columbia, Germany, Indonesia and South Africa |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
(ii) Dendrobium spp. |
Tissue cultured plants |
(i) USA |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from : |
Nil |
|
(ii) Italy |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from: |
Nil |
|||
(iii) Japan |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from: |
Nil |
|||
(iv) Germany |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from: |
Nil |
|||
(v) Malaysia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from potyviruses. |
Nil |
|||
(vi) Denmark |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from dendrobium virus. |
Nil |
|||
(vii) Any country except USA, Italy, Japan, Germany, Malaysia and Denmark |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
(iii) Vanilla planifolia |
Seeds for sowing |
Papua New Guinea |
Nil |
Free from quarantine weed seeds. |
|
483. |
Orchis laxiflora |
Seeds for Medicinal purpose |
China |
Nil |
Free from quarantine weed seeds and soil. |
484. |
Origanum spp.(Origanum) |
Seeds for sowing |
Any Country |
Nil |
Free from quarantine weed seeds. |
485. |
Ornamental Palm species: (Arikuryoba,Borasus,Caryot a, Carypha, Chamaeodorea, Chrysalidocorpus, Dictyosperma, Washingtonia, Roystonia, Hyophorbe, Pritchardia, Sabal, Syogrus, Trachycorpus, Vietchia, Mascarena ) |
Seeds/Seed sprouts |
Any Country |
(i) Free from: |
Post-entry quarantine for a period of 10-12 months |
486. |
Ornithogalum spp. |
Tissue cultured plants |
(i) Japan |
Certified that the tissue cultured plants were
obtained from mother stock tested and maintained free from : |
Nil |
(ii) Israel |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from ornithogalum mosaic potyvirus. |
Nil |
|||
(vi) Any country except Japan, Israel, Kenya, South Africa, USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
487. |
Oryza sativa (Rice) |
(i) Grains for consumption |
Any Country |
Free from Granary weevil (Sitophilus granarius) |
Fumigation with Methyl bromide @ 32 g/m3 at 210C and above for 24 hrs under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser for this purpose. |
(ii) Fortified rice kernel for consumption |
China |
Free from: |
Fumigation with Methyl bromide @ 32 g/m3 at 210C and above for 24 hrs under normal atmospheric pressure (NAP) and the treatment to be endorsed on Phytosanitary Certificate. |
||
488. |
Osteospermum spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
489. |
Pachira insignis |
Plants for propagation |
Australia, Thailand |
Nil |
(i) Post-entry quarantine growing for a period
of 4-6 months |
USA |
Free from Steirastoma breve (Cacao beetle) |
||||
490. |
Paeonia suffruticosa (Peonia) |
Plants/Cuttings for propagation |
Netherlands |
Nil |
(i) Free from soil. |
491. |
Panax quinquefolius (Ginseng) |
Seeds for sowing |
USA |
Free from Nectria radicicola (Black root) |
Freedom from quarantine weeds seeds. |
492. |
Pandanus spp. (Pandanus) |
Vegetable (leaves) for consumption |
Thailand |
Nil |
Nil |
493. |
Panicum spp. |
Germplasm material for research only |
(i) Brazil |
Nil |
Free from soil and quarantine weed seeds |
494. |
Panicum antidotale (Elbow grass) /Panicum maximum var. trichoglume (Guinea grass) |
Seeds for sowing |
Kenya |
Free from Sugarcane chlorotic streak virus |
(i) Free from soil and quarantine weed seeds
|
495. |
Panicum sumatrense (Little millet) |
Seeds for sowing |
Nepal |
Nil |
Free from quarantine weed seeds. |
496. |
Papaver spp. (Ornamental Poppy) |
Seeds for sowing |
(i) USA |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
(ii) France (iii) U.K (iv) The Netherlands (v) Spain (vi) Germany |
Nil |
Free from quarantine weed seeds. |
|||
(vii) Italy |
Free from Artichoke Italian latent virus |
Free from quarantine weed seeds |
|||
497. |
Papaver somniferum (Opium poppy) |
Germplasm material for research only |
(i) Afghanistan |
Nil |
Free from soil and quarantine weed seeds |
498. |
Paspalum commersonii/ Paspalum notatum |
Seeds for sowing |
Kenya |
Nil |
Freedom from quarantine weed seeds |
499. |
Paspalum scrobiculatum, P. dilatatum/Paspalam spp. |
Germplasm material for research only |
(i) China |
Nil |
Free from quarantine weed seeds. |
Seeds for sowing |
USA |
Nil |
Free from quarantine weed seeds. |
500. |
Passiflora edulis (Passion fruit) |
(i) Cuttings/plants for propagation |
(i)Australia |
Free from: (a) Pantomorus cervinus (rose beetle) (b) Fusarium oxysporum f.sp. passiflorae (c) Pseudomonas passiflora (d) Pseudomonas viridiflava (e) Passion fruit woodiness virus |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
(ii) Brazil |
Free from: (a) Dione juno (b) Eueides isabella (Isabella tiger) (c) Pantomorus cervinus (d) Selenaspidus articulates (Red scale) (e) Fusarium oxysporum f.sp. passiflorae (f) Pseudomonas viridiflava (g) Passion fruit woodiness virus |
||||
(iii) South Africa |
Free from: (a) Pantomorus cervinus (b) Fusarium oxysporum f.sp. passiflorae (c) Pseudomonas passiflora |
||||
(ii) Leaves for consumption |
Germany, Netherland,Belgium |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato (USA) |
Free from soil and other plant debris |
||
France |
Free from: (i) Pseudomonas viridiflava (Bacterial leaf blight of tomato (USA) (ii) Pantomorus cervinus (Fullar?s rose beetle) |
||||
(iii) Scion/Budwood/Rooted plants for propagation |
(i) Philippines (ii) Sri Lanka (iii) Thailand (iv) Indonesia (v) Malaysia (vi) Mauritius |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month except for research. |
||
(vii) New Zealand |
Free from: (a) Pantomorus cervinue (b) Pseudomonas passiflora (c) Pseudomonas viridiflava (d) Passion fruit woodiness virus |
||||
(viii) USA |
Free from: (a) Agraulis vanillae (b) Pantomorus cervinus (c) Selenaspidus articulatus (d) Fusarium oxysporum f.sp. passiflorae (Base rot disease of passionfruit) (e) Pseudomonas viridiflava |
||||
(iv) Seeds for sowing |
(i) Australia |
Free from: (a) Fusarium oxysporum f.sp. passiflorae (Base rot disease of passionfruit) (b) Pseudomonas passiflora (c) Pseudomonas viridiflava |
Free from quarantine weed seeds. |
||
(ii) Brazil |
Free from: (a) Fusarium oxysporum f.sp. passiflorae (b) Pseudomonas viridiflava |
Free from quarantine weed seeds |
|||
(iii) South Africa |
Free from: (a) Fusarium oxysporum f.sp. passiflorae (b) Pseudomonas passiflora (Grease spot of passion fruit) |
Free from quarantine weed seeds |
|||
501. |
Passiflora foetida (Stone Flower) |
Dried flowers for medicinal use |
Any country |
Nil |
Free from quarantine weeds seeds |
502. |
Paulownia kawakamii |
Tissue culture plants |
USA, Netherlands |
Certified that the tissue culture plants were obtained from mother stock tested and maintained free from any virus. |
Nil |
503. |
Peganum harmala |
Dried seeds for consumption |
Pakistan |
Nil |
Free from quarantine weed seeds and soil contamination. |
504. |
Pelargonium spp. (Pelargonium) |
(i) Seeds/Cuttings/Saplings for planting or propagation |
Any Country |
Free from: (a) Bacterial spot (Xanthomonas campestris pv. pellargonii) (b) Pelargonium viruses viz. flower break virus, leaf curl virus, vein clearing virus and zonate spot virus. |
(i) Free from quarantine weed seeds. (ii) Post-entry quarantine for a period of 45-60 days. |
Seeds for sowing |
Australia |
Free from tomato ring spot virus |
(i) Free from soil and quarantine weed seeds. (ii) Crop inspection and certification for freedom from tomato ring spot virus. |
||
(ii) Tissue cultured plants |
(i) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Pelargonium flower break virus (b) Pelargonium line pattern virus |
Nil |
||
(ii) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Pelargonium vein clearing virus (b) Pelarrgonium zonate spot virus |
Nil |
|||
(iii) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pelargonium leaf curl virus |
Nil |
|||
(iv) Europe, USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from pelargonium ringspot virus |
Nil |
|||
(v) Any country except UK, Italy, Germany, Europe, USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
|||
505. |
Penicicum vergatum |
Tissue culture plants |
USA |
Certified that the tissue cultured plants were obtained form mother stock tested and maintained free from virus |
Post-entry quarantine for a period of 45 days. |
506. |
Pennisetum americanum/Pennisetum glaucum (Pearl millet) |
Seeds for sowing |
Nepal |
Nil |
Free from quarantine weed seeds. |
507. |
(i) Pennisetum clandestinum /Pennisetum purpureum/Pennisetum spp. Pennisetum hybrids |
(i) Seeds for sowing |
Kenya |
Nil |
(i) Free from soil. (ii) Crop inspection and certification for freedom from viruses |
(ii) Pennisetum purpureum |
(i) Plants/Cuttings for propagation |
(i) China |
Free from Sugarcane chlorotic streak virus (sugarcane chlorotic streak disease). |
(i) Commercial import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (ii) Free from soil. (iii) Post-entry quarantine for a growing period of 6 months |
|
508. |
Pennisetum glaucum (Pearl millet) |
Seeds for sowing |
(i) Niger (ii) China |
Nil |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. |
(iii) Nigeria |
Free from Aphelenchoides arachidis (groundnut testa nematode) |
||||
(iv) USA |
Free from Wheat streak mosaic virus |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture and ooperation , (iii)Post-entry quarantine growing for 2-3 months, (iv) Crop inspection and certification for freedom from Wheat streak mosaic virus |
|||
(v) Australia |
Free from: (a) Johnsongrass mosaic virus (b) Wheat streak mosaic virus (wheat virus 6 & 7) |
(i) Free from quarantine weed seeds. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 2-3 months, (iv) Crop inspection and certification for freedom from Johnsongrass mosaic virus and Wheat streak mosaic virus (wheat virus 6 & 7) |
|||
509. |
Penstemon spp. (Pentas) |
Seeds for sowing |
Europe |
Nil |
Free from quarantine weed seeds. |
510. |
Pepromia spp. |
Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus |
Nil |
511. |
Perilla frutescens (Perilla) |
Seeds for sowing |
(i) Japan (ii) Korea (iii) Turkey (iv) USA |
Nil |
Free from quarantine weed seeds |
512. |
Persea americana(Avocado) |
(i) Plants for propagation |
(i) Israel |
Free from: (a) Parabemisia myricae (bayberry whitefly) (b) Peridroma saucia (pearly underwing moth) (c) Protopulvinaria pyriformis (pyriform scale) (d) Spodoptera littoralis (cotton leafworm) (e) Avocado sunblotch viroid |
(i) Imports subject to prior approval of the Department of Agriculture, Cooperation and Farmers Welfare. (ii) Post-entry quarantine for a period of one year. (iii) Free from soil. |
(ii) South Africa |
Free from: (a) Cacoecimorpha pronubana (carnation tortrix) (b) Ceroplastes destructor (white wax scale) (c) Pantomorus cervinus (Fuller's rose beetle) (d) Protopulvinaria pyriformis (pyriform scale) (e) Pseudotheraptus wayi (coconut bug) (f) Spodoptera littoralis (cotton leafworm) (g) Xyleborus ferrugineus (h) Cercospora purpurea (spot blotch) (i) Phytophthora cryptogea (tomato foot rot) (j) Sphaceloma perseae (avocado scab) (k) Rhizobium rhizogenes (l) Avocado sunblotch viroid |
(i) Imports subject to prior approval of the Department of Agriculture, Cooperation and Farmers Welfare. (ii) Post-entry quarantine for a period of one year. (iii) Free from soil. |
|||
(ii) Tissue cultured plants |
(i) Israel (ii) South Africa |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from avocado sun blotch viroid. |
Imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
(iii) Cuttings/budwoods/rooted plants for propagation |
(i) Indonesia |
Free from Rhizobium rhizogenes |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month |
||
(ii) Malaysia |
Free from (a) Xyleborus ferrugineus (b) Rhizobium rhizogenes |
||||
(iii) Mauritius |
Free from Spodoptera littoralis (cotton leafworm) |
||||
(iv) Mexico |
Free from: (a) Aleurodicus cocois (Whitefly) (b) Aleurodicus pulvinatus (Whitefly) (c) Atta spp. (Ants) (d) Caulophilus oryzae (e) Conotrachelus perseae (f) Heilipus lauri (Avocado seed weevil) (g) Pantomorus cervinus (Rose beetle) (h) Paracoccus marginatus (i) Peridroma saucia (Pearly moth) (j) Platynota stultana (Leaf roller) (k) Rhynchophorus palmarum (l) Scirtothrips perseae (Thrips) (m Selenaspidus articulatus (Red scale) (n) Spodoptera eridania (o) Stenoma catenifer (Moth) (p) Trialeurodes vaporariorum (q) Rosellinia pepo (Black root rot) (r) Sphaceloma perseae (Scab) (s) Xyleborus ferrugineus |
|
|||
(v) New Zealand |
Free from: (a) Ceroplastes destructor (wax scale) (b) Epiphyas postvittana (apple moth) (c) Pantomorus cervinus (rose beetle) (d) Phytophthora cryptogea (foot rot) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month |
|||
(vi) Philippines |
Free from: (a) Niphonoclea spp. (b) Suana concolor (c) Sphaceloma perseae (scab) |
||||
(vii) Sri Lanka |
Free from Peridroma saucia (pearly underwing moth) |
||||
(viii) Thailand |
Free from (a) Ceroplastes japonicus (wax scale) (b) Oligonychus mangiferus (mango red spider mite) |
||||
(ix) USA |
Free from: (a) Amorbia cuneana (b) Atta sp. (c) Avocado sunblotch viroid (d) Cacoecimorpha pronubana (carnation tortrix) (e) Caulophilus oryzae (f) Chrysodeixis includens (g) Diaprepes abbreviatus (h) Epiphyas postvittana (apple moth) (i) Melanaspis obscura (obscure, scale) (j) Oligonychus peruvianus (k) Oligonychus punicae (l)Pantomorus cervinus (rose beetle) (m) Parabemisia myricae (n) Paracoccus marginatus (o) Peridroma saucia (underwing moth) (p) Phytophthora citricola (root rot) (q) Phytophthora cryptogea (foot rot) (r) Platynota stultana (leaf roller) (s) Protaetia fusca (t) Rhizobium rhizogenes (u) Sabulodes aegrotata (looper) (v) Scirtothrips perseae (w) Selenaspidus articulatus ( red scale) (x) Sphaceloma perseae (avocado scab) (y) Spodoptera eridania (armyworm) (z) Xyleborus ferrugineus (aa) Xyleborus immaturus (bark beetle) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine growing for 6-9 month |
|||
(iv) Cuttings/Plants for propagation |
(i) Australia |
Free from: (a) Ceroplastes destructor (b) Chrysodeixis includens (c) Epiphyas postvittana (Apple moth) (d) Monolepta australis (Leaf beetle) (e) Pantomorus cervinus (Rose beetle) (f) Phytophthora cryptogea Rhizobium rhizogenes (Gall) (g) Avocado sunblotch viroid |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
||
(ii) Chile |
Free from: (a) Chrysodeixis includens (b) Pantomorus cervinus (c) Peridroma saucia (d) Spodoptera eridania (e) Trialeurodes vaporariorum (f) Phytophthora cryptogea |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(iii) Columbia |
Free from: (a) Aleurodicus pulvinatus (b) Atta (leaf cutter ant) (c) Chrysodeixis includens (d) Heilipus lauri (e) Peridroma saucia (f) Rhynchophorus palmarum (g) Selenaspidus articulatus (h) Stenoma catenifer(avocado moth) (i) Trialeurodes vaporariorum (greenhouse whitefly) (j) Oligonychus peruvianus (k) Rosellinia pepo (black root rot) (l) Rhizobium rhizogenes |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(iv) Guatemala |
Free from: (a) Atta (leaf cutter ant) (b) Caulophilus oryzae (grain weevil) (c) Conotrachelus perseae (d) Heilipus lauri (avocado weevil) (e) Paracoccus marginatus (f) Peridroma saucia (pearly moth) (g) Rhynchophorus palmarum (h) Scirtothrips perseae (i) Stenoma catenifer (avocado moth) (j) Xyleborus ferrugineus (k) Oligonychus peruvianus (l) Sphaceloma perseae |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(v) Israel |
Free from: (a) Parabemisia myricae (bayberry whitefly) (b) Peridroma saucia (c) Protopulvinaria pyriformis (pyriform scale) (d) Spodoptera littoralis (e) Avocado sunblotch viroid |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(vi) South Africa |
Free from: (a) Cacoecimorpha pronubana (carnation tortrix) (b) Ceroplastes destructor (c) Pantomorus cervinus (d) Protopulvinaria pyriformis (e) Pseudotheraptus wayi (f ) Spodoptera littoralis (g) Xyleborus ferrugineu (h) Phytophthora cryptogea (i) Sphaceloma perseae (j) Rhizobium rhizogenes (k) Avocado sunblotch viroid |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(vii) Spain |
Free from: (a) Cacoecimorpha pronubana (b) Pantomorus cervinus (c) Parabemisia myricae (d) Peridroma saucia (e) Spodoptera littoralis (f) Trialeurodes vaporariorum (g) Phytophthora cryptogea (h) Avocado sunblotch viroid (Avocado sun blotch) |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(viii) Caribbean Countries |
Free from Lagocheirus araneiformis |
(i) Free from soil. (ii) Post-entry quarantine growing for 6-9 months (iii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare |
|||
(v) Fresh fruits for consumption |
(i) Chile |
Free from: (a) Chrysodeixis includes (Soybean looper) (b) Naupactus xanthographus (South American fruit tree weevil) (c) Peridroma saucia (pearly underwing moth) (d) Spodoptera eridania (southern armyworm) (e) Phytophthora cryptogea (tomato foot rot) |
(a) Fumigation with Methyl bromide @ 32 g/m3 for 2 hrs @ 210C and above or any other treatment duly approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export |
||
(ii) Peru |
Free from Stenoma catenifer (avocado moth) |
Pest free status for Stenoma catenifer (Avocado moth) as per international standards or methyl bromide fumigation @ 32 g/m3 for 3½ hrs at 210C or above under NAP or equivalent thereof. |
|||
(iii) New Zealand |
Free from: (a) Linepithema humile (Argentine ant) (b) Phytophthora cryptogea (Tomato foot rot) |
||||
513. |
Petroselinum crispum (Parsley) |
(i) Seeds for sowing |
(i) Denmark |
Free from: Ditylenchus dipsaci (stem and bulb nematode) |
(i) Free from soil contamination (ii) Free from quarantine weed seeds |
(ii) Italy |
Free from: (a) Ditylenchus dipsaci (Stem and bulb nematode) (b) Pleosporum herbarum (Leaf blight of onion) (c) Pseudomonas viridiflava (d) Celery mosaic virus (e) Chicory yellow mosaic virus |
(i) Free from soil contamination (ii) Free from quarantine weed seeds (iii) Seed crop inspection and certification for free from (d) and (e) by a competent authority at the country of origin |
|||
(iii) Japan |
Free from: (a) Ditylenchus dipsaci (Stem and bulb nematode) (b) Pseudomonas viridiflava (c) Celery mosaic virus |
(i) Free from soil contamination (ii) Free from quarantine weed seeds (iii) Seed crop inspection and certification for free from (c) by a competent authority at the country of origin |
|||
(iv) Netherlands (v) France |
Free from: (a) Ditylenchus dipsaci (Stem and bulb nematode) (b) Pseudomonas viridiflava |
(i) Free from soil contamination (ii) Free from quarantine weed seeds. |
|||
(vi) USA |
Free from: (a) Ditylenchus dipsaci (Stem and bulb nematode) (b) Pleosporum herbarum (Leaf blight of onion) (c) Pseudomonas viridiflava (d) Celery mosaic virus |
(i) Free from soil contamination (ii) Free from quarantine weed seeds. (iii) Seed crop inspection and certification for free from (d) by a competent authority at the country of origin |
|||
(vii) U.K. |
Free from: (a) Ditylenchus dipsaci (b) Celery mosaic virus (c) Pseudomonas viridiflava |
(i) Free from soil. and quarantine weeds seeds (ii) Seed crop inspection and certification for free from (b) by a Competent Authority at the country of origin. |
|||
(viii) Germany |
Free from: (a) Ditylenchus dipsaci (b) Pleospora herbarum (Leaf blight of onion) (c) Celery mosaic virus (d) Pseudomonas viridiflava (e) Chicory mosaic virus |
(i) Free from soil. and quarantine weeds seeds (ii) Seed Crop inspection and certification for free from (c) and (e) by a Competent Authority at the country of origin. |
|||
(ix) Spain |
Free from: (a) Ditylenchus dipsaci (b) Pseudomonas viridiflava |
Free from quarantine weeds seeds |
|||
(x) Israel |
Free from Ditylenchus dipsaci (Stem and bulb nematode |
Free from quarantine weeds seeds |
|||
(ii) Fresh leaves for consumption |
Europe |
Free from Ditylenchus dipsaci (Stem and bulb nematode) |
Nil |
||
514. |
Petunia spp. |
(i) Tissue cultured plants |
(i) Hungary |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Tomato mosaic virus (c) Potato virus Y (d) Potato X virus |
Nil |
(ii) UK |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Potato virus Y (c) Arabis mosaic virus (d) Tomato black ring nepo virus |
Nil |
|||
(iii) Netherlands |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Tomato mosaic virus (c) Tomato black ring nepoviruses (d) Potato virus Y (e) Petunia vein clearing virus (f) Broad bean wilt fabavirus |
Nil |
|||
(iv) Germany |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Petunia asteroid mosaic virus (b) Petunia flower mottle potyvirus (c) Datura Colombian potyvirus (d) Petunia vein clearing virus |
Nil |
|||
(v) Italy |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Petunia asteroid mosaic virus (b) Artichoke latent virus |
Nil |
|||
(vii) France |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Potato virus Y |
Nil |
|||
(viii) Switzerland |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from Petunia vein clearing virus |
Nil |
|||
(ix) USA |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Petunia vein clearing virus (b) Petunia asteroid mosaic virus (c) Tomato infectious chlorosis closterovirus |
Nil |
|||
(x) Israel |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Tomato mosaic virus (c) Petunia vein clearing virus |
Nil |
|||
(xi) Brazil |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Tobacco mosaic virus (b) Petunia vein clearing virus |
Nil |
|||
(xii) Japan (xiii) Egypt |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tobacco mosaic virus |
Nil |
|||
(xiv) Korea ROK (xv) Korea DPR |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from Petunia asteroid mosaic virus |
Nil |
|||
(xvi) Slovenia |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from potato virus Y. |
Nil |
|||
(xvii) Czech Republic |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from : (a) Arabis mosaic virus (b) Turnip mosaic potyvirus |
Nil |
|||
(xviii) China |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from turnip mosaic potyvirus |
Nil |
|||
(xix) Canada |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from tomato spotted wilt virus |
Nil |
|||
(xx) Any country except Canada, China, Czech Republic, Slovenia, Japan, Egypt, Korea ROK, Korea DPR, Poland, Italy, UK, Netherlands, Switzerland, Hungary, Germany, France, USA, Brazil, Israel |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
|||
(ii) Seeds for sowing |
(i) Europe (ii) South Africa (iii) Canada (iv) Australia (v) New Zealand (vi) Kazakhstan (vii) Turkey |
Free from Arabis mosaic nepho virus |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Arabis mosaic nepho virus. |
||
(viii) South America |
Free from Andean Potato Virus (stain) |
(i) Free from quarantine weed seeds. (ii) Crop inspection and certification for free from Andean Potato Virus (stain) |
|||
(ix) USA (x) Japan |
Free from Pseudomonas viridiflava (Bacterial leaf blight of tomato) |
Free from quarantine weed seeds. |
|||
(xi) Guatemala |
Nil |
Free from quarantine weed seeds |
|||
515. |
Petunia axillaris, P. Integrifolia (Petunia) |
Cuttings/planting material/rooted plants for propagation |
(i) Germany |
Free from: (a) Peridroma saucia (Pearly moth) (b) Phytonemus pallidus (Mite) (c) Erwinia chrysanthemi pv. dieffenbachiae (Stem rot) (d) Pseudomonas viridiflava (e) Phytophthora cryptogea (Foot rot) (f) Petunia asteroid mosaic virus (g) Petunia flower mottle virus (h) Petunia vein clearing virus |
(i) Free from soil. (ii) Post-entry quarantine growing for one growth season. |
(ii) The Netherlands |
Free from: (a) Peridroma saucia (Pearly moth) (b) Phytonemus pallidus (Mite) (c) Pseudomonas viridiflava (d) Phytophthora cryptogea (Foot rot) |
(i) Free from soil. (ii) Post-entry quarantine growing for one growth season. |
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(iii) USA |
Free from: (a) Anthonomus eugenii (Pepper weevil) (b) Exomala orientalis (Oriental beetle) (c) Heliothis virescens (d) Peridroma saucia (Pearly moth) (e) Phytonemus pallidus (mite) (f) Erwinia chrysanthemi pv. dieffenbachiae (Stem rot) (g)Pseudomonas viridiflava (h)Phytophthora cryptogea (Foot rot) (i) Rhizobium rhizogenes |
|
|||
516. |
Philotheca myoporoides (Wax flower) |
Plants/cuttings for propagation |
USA |
Nil |
(i) Post-entry quarantine for a period of 6 months. (ii) Free from soil. |
517. |
Phlox spp. (Phlox) |
Seeds for sowing |
(i) Europe (ii) USA (iii) Japan (iv) Australia |
Free from: (a) Ditylenchus dipsaci (Brown ring disease of hyacinth) (b) Tobacco rattle virus (Spraing of potato). |
(i) Free from soil and quarantine weed seeds. (ii) Crop inspection and certification for free from tobacco rattle virus. |
(ii) Europe |
Nil |
Free from soil and quarantine weed seeds. |
|||
518. |
Phoenix spp. |
Seeds for sowing |
Any country (Except from African, American, Caribbean, Philippines And Soloman Island countries) |
Nil |
Free from quarantine weeds seeds and soil contamination. |
519. |
Phoenix dactylifera (Date palm) |
(i) Suckers/Plants for planting |
Any Country |
Free from: (a) Bayood (Fusarium oxysporum f.sp. albedinis) (b) Palm lethal yellowing (Phytoplasmas) (c) Texas root rot (Phymatotrichum omnivorum) (d) American palm weevil (Rhyncophorus palmarum) |
(i) Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. (ii) Post-entry quarantine for a period of one year. |
(ii) Tissue cultured plants for propagation |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
||
(iii) Fresh/Dry fruits for consumption |
Any Country |
Free from Palm kernel borer (Pachymerus lacerdae) |
Fumigation with Methyl bromide @ 16 g/m3 for 24 hrs at 210C and above under NAP and the treatment shall be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser. |
||
520. |
Phormium spp. |
(i) Tissue cultured plants |
Any Country |
Certified that the tissue cultured plants were obtained from mother stock tested and maintained free from virus. |
Nil |
(ii) Plants for propagation |
Australia |
Nil |
Post-entry quarantine growing for a period of 45 days. |
||
521. |
Phyllostachys spp. (Bamboo) |
(i) Seeds for sowing |
(i) Thailand (ii) China |
Nil |
Free from quarantine weed seeds. |
(ii) Stem cuttings/saplings for propagation |
China |
Free from: (a) Top blight (Ceratosphaeria phyllostachydis) (b) Clum base rot (Arthrinium spp.) (c) Witches broom (Phytoplasma) (d) Bamboo mosaic virus |
Post-entry quarantine growing for a period of 45 days. |
||
522. |
Physalis peruviana (Cape gooseberry) |
Cuttings/grafts/rooted plants for propagation |
(i) Italy (ii) Spain (iii) USA |
Free from Aculops lycopersici (tomato russet mite) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. (iii) Post-entry quarantine growing for 6-9 month except for research. |
523. |
Picea abies (Spruce) |
(i) Wood without bark |
(i) North America |
Free from: (a) Pityogenes bidentatus (Two-toothed pine beetle) (b) Ips typograthus (Spruce bark beetle) (c) Dendroctonus micans (European Spruce beetle) (d) Pissodes spp. (Pine weevil) (e) Tomicus piniperda (Beetle, pine) (f) Bursaphenchus xylophilus (Pine wood nematode) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
(ii) China |
Free from : (a) Dendroctonus micans (European Spruce beetle) (b) Ips typograthus (Spruce bark beetle) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
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(ii) Woodwith/without bark |
(i) Africa |
Free from : (a) Hylobiud abietis (Fir-tree weevil) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
||
(ii) Europe |
Free from: (a) Pityogenes bidentatus (Two-toothed pine beetle) (b) Ips typograthus (Spruce bark beetle) (c) Dendroctonus micans (European Spruce beetle) (d) Pissodes spp. (Pine weevil) (e) Tomicus piniperda (Beetle, pine) (f) Zeiraphera spp. |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
(iii) Malaysia |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
524. |
Picea engelmannii |
Wood without bark |
Canada |
Free from: (a) Choristoneura fumiferana (Spruce budworm) (b) Choristoneura occidentalis (Western spruce budworm) (c) Dendroctonus ponderosae (Black hills beetle) (d) Dendroctonus rufipennis(Spruce beetle) (e) Dryocoetes confuses (Western balsam bark beetle) (f) Monochamusnotatus (Northeastern sawyer) (g) Trypodendron lineatum (Striped ambrosia beetle) (h) Bursaphelenchus xylophilus (Pine wilt nematode) (i) Heterobasidion annosum (j) Heterobasidion parviporum |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export |
525. |
Picea glauca |
Wood without bark |
Canada |
Free from: (a) Choristoneura fumiferana (spruce budworm) (b) Choristoneura occidentalis(western spruce budworm) (c) Choristoneura pinus pinus(jack-pine budworm) (d) Dendroctonusrufipennis(spruce beetle) (e) Monochamus notatus(northeastern sawyer) (f) Monochamustitillator(southern pine sawyer) (g)Pissodesnemorensis (northern pine weevil) (h) Heterobasidion parviporum |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
526. |
Picea sitchensis |
Wood without bark |
(i) Canada |
Free from: (a) Dendroctonusrufipennis (Spruce beetle) (b) Operophtera brumata (Winter moth) (c) Sirex juvencus(Steel-blue woodwasp) (d) Trypodendron lineatum (Striped ambrosia beetle) (e) Bursaphelenchus xylophilus (Pine wilt nematode) (f) Heterobasidion annosum (g) Heterobasidion parviporum |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
(ii) Ivory Coast |
Nil |
(i) Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by PlantProtection Adviser to the Government of India.The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. (ii) Free from quarantine weed seeds, soil and other plant debris. |
|||
527. |
Picea mariana |
Wood without bark |
Canada |
Free from: (a) Chrysomyxa pirolata (Inland spruce cone rust ) (b) Cydia strobilella (Spruce seed moth ) (c) Dryocoetes affaber (Spruce Bark beetle) (d) Dryocoetes autographus (Spruce Bark beetle ) (e) Hylobius congener (Seedling debarking weevil) (f) Ips perturbatus (Northern spruce engraver ) (g) Polygraphus rufipennis (Foureyed Spruce Bark beetle ) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
528. |
Picea rubens |
Wood without bark |
Canada |
Free from: (a) Arceuthobium pusillum (Eastern dwarf mistletoe) (b) Bursaphelenchus xylophilus(Pine wilt nematode) (c) Dendroctonus rufipennis(Spruce beetle) (d) Gremmeniella abietina (Brunchorstia disease) (e) Heterobasidion annosum (f) Ips pini (Pine engraver) (g) Lambdina fiscellaria (Eastern hemlock looper) (h) Monochamus marmorator (Balsam fir sawyer) (i) Sirococcus conigenus (Sirococcus blight of conifers) (j) Tetropium fuscum (Brown spruce longhorn beetle ) |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof under NAP or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by Plant Protection Adviser. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
529. |
Pimenta racemosa |
Plants/cuttings for propagation |
Israel |
Nil |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii) Post-entry quarantine for a growing period of 6-9 months. |
530. |
Pinus taeda |
(i) Timber logs with/without bark for consumption |
(i) Australia |
Free from: (a) Sirex noctilio (woodwasp) (b) Heterobasidion araucariae |
Fumigation with Methyl bromide 48 g/m3 for 24 hrs. at 210C and above or equivalent thereof or heat treatment at 56°C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary ertificate issued at the Country of Origin/re-export. |
(ii) USA |
Free from: (a) Ips calligraphus(Six-spined ips) (b) Monochamus carolinensis (Pine sawyer) (c) Pineus boerneri (Pine woolly aphid) (d) Pissodes nemorensis (Northern pine weevil) (e) Sirex noctilio (Woodwasp) (f) Bursaphelenchus xylophilus (Pine wilt nematode) (g) Atropellispiniphila (Twig blight of pine) (h) Gibberella circinata (Pitch canker) (i) Heterobasidion annosum (j) Leptographium procerum (White pine root decline) |
Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. 210C and above or equivalent Thereof or heat treatment at 560C (core temperature) for 30 minutes or any other treatment approved by the Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the Country of Origin/re-export. |
|||
531. |
Piratinera guianenesis (Snakewood) |
Wood with and without bark |
Central & South America |
Nil |
Fumigation with Methyl bromide at 48 g/m3 for 24 hrs at 210C and above or equivalent thereof or any other treatment approved by Plant Protection Adviser to the Government of India. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
532. |
Pistacia vera (Pistachio nut) |
Cuttings/grafts/rooted plants for propagation |
Iran |
Free from Phytophthora cryptogea (foot rot) |
(i) Free from soil. (ii) Commercial imports subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare (iii)Post-entry quarantine growing for 6-9 month except for research. |
533. |
Pisum spp. (Pea) |
(i) Seeds for sowing |
Any Country |
Free from: (a) Pod and stem blight (Phomopsis logicolla) (b) Stem and bulb nematode (Ditylenchus dipsaci) (c) Pea cyst nematode (Heterodera goettingiana) (d) Bruchids (Bruchidius spp. Specularis impressithorax) (e) Pea viruses viz. early-browning, enation mosaic and green mottle. |
(i) Free from soil. (ii) Free from quarantine weed seeds (iii) Seed shall be appropriately treated with suitable fungicide and treatment shall be endorsed on the Phytosanitary Certificate. |
(ii) Seeds for consumption or processing |
Any Country |
Free from: (a) Stem and bulb nematode (Ditylenchus dipsaci) (b) Pea cyst nematode (Heterodera goettingiana) (c) Bruchids (Bruchidius spp. Specularis impressithorax) |
Fumigation with Methyl bromide @ 32 g/m3 at @ 210C and above under NAP and the treatment to be endorsed on Phytosanitary Certificate or by any other fumigant/substance in the manner approved by the Plant Protection Adviser for this purpose. |
||
534. |
Pisum sativum (Snow pea) |
Fresh vegetable for consumption |
Thailand |
Nil |
Free from soil.. |
535. |
Pisum sativum (peas) |
Seeds (Frozen green peas) for consumption |
China |
Free from: (a) Adelphocoris lineolatus (lucerne bug) (b) Halyomorpha halys (brown marmorated stink bug) (c) Peridroma saucia (pearly underwing moth) (d) Ditylenchus dipsaci (stem and bulb nematode) (e) Pseudomonas viridiflava (bacterial leaf blight of tomato (USA)) (f) Broad bean wilt virus (g) Lettuce mosaic virus (h) Peanut stunt virus (peanut stunt) |
(i) Free from quarantine weed seeds, soil and other plant debris. (ii) Pest-free area status for Ditylenchus dipsaci (Stem and bulb nematode) as per international standards or (iii) Fumigation with Methyl bromide @ 48 g/m3 for 24 hrs. at 210C and above under NAP before processing & freezing and the treatment to be endorsed on Phytosanitary Certificate of by any other phytosanitary treatment in the manner approved by the Plant Protection Adviser for this purpose. |
(ii) Belgium |
Free from: |
(i) The consignment should be free from contamination of soil, weed seeds and other plant debris. |
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(iii) United Kingdom |
(a)Ditylenchus dipsaci (stem and bulb nematode) b)Rhodococcus fascians (fasciation: leafy gall) c)Pea early browning virus |
(ii) Pre-shipment freezing at -180C or below for 7 days or above. The treatment should be endorsed on Phytosanitary Certificate issued at the country of origin/re-export. |
|||
536. |
Plumeria rubra |
(i) Plants for propagation |
(i) USA |
Free from; (a) Aspidiotus nerii (Acuba scale) (b) Selenaspidus articulates (West Indian red scale) |
Post entry quarantine growing for a period of 45 days. |
(ii) Australia |
Free from Aspidiotus nerii (acuba scale) |
Post-entry quarantine rowing for a period of 45 days. |
|||
(iii) Thailand (iv) Singapore |
Nil |
Post-entry quarantine growing for a period of 45 days. |
|||
(ii) Tissue cultured plants |
Any Country |
Nil |
Post-entry quarantine growing for a period of 45 days. |
||
537. |
Poa pratensis (Kentucky blue grass) |
Seeds for sowing |
USA |
Free from: (a) Anguina agrostis (Bentgrass nematode) (b) Claviceps purpurea (ergot) (c) Monographella nivalis (foot rot:cereals) (d) Sclerotinia homoeocarpa (dollar spot: grasses) (e) Pantoea stewartii (Bacterial leaf blight of maize) |
(i) Imports permitted subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare. (ii) Free from soil and quarantine weed seeds. |
538. |
Polygala myrtifolia/Polygala paniculata |
(i) Seeds for sowing (ii) Cuttings |
USA |
Nil |
(i) Free from soil. and quarantine weed seeds (ii) Post-entry quarantine for a period of one growth season except for research |
539. |
Polypodium spp. (Polypodium) |
Plants for propagation |
Any Country |
Nil |
Post-entry quarantine for a period of 45 days. |
540. |
Polyscias spp. (Polyscias) |
Plants for propagation |
Any Country |
Nil |
Post-entry quarantine for a period of 45 days. |
541. |
Pome Fruits: (Apple, Pear (Pyrus spp.) and Quince (Cydonia spp.)). |
(i) Cuttings/Saplings/Bud wood for planting or propagation |
Any Country |
Free from: (a) Fire blight (Erwinia amylovora) (b) Crown gall (Agrobacterium tumefaciens) (c) Hairy root (A.rhizogenes) (d) Apple and pear rusts (Gymnosporangium spp) non Asiatic (e) Apple scar skin, apple stem grooving viruses. (f) Seed chalcid (Megastigmus spermotrophus) (g) Viruses/phytoplasmas affecting Pomidae. |
(i) Post-entry quarantine for a period of 1-2 years. (ii) Import subject to prior approval of Department of Agriculture, Cooperation and Farmers Welfare in the Ministry of Agriculture. |
(ii) Tissue cultured plants |
Any Country |
Certified that the planting material is obtained from mother stock indexed/tested and maintained free from viruses and phytoplasmas affecting Pomidae. |
The above condition at (i) shall not apply. |
||
(iii) Fresh fruits for consumption |
(i) Australia |
Free from: (a) Bactrocera tryoni (Queensland fruit fly) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Cydia pomonella (Codling moth) (d) Epiphyas postvittana (Light brown apple moth) (e) Pseudococcus calceolariae (Scarlet mealybug) |
(a) Pest free status for Bactrocera tryoni (Queensland fruit fly) and Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C orbelow for 12 days plus in-transit refrigeration against Mediterranean fruit fly and 00C or below for 13 days; 0.550C or below for 14 days; 1.10C or below for 18 days plus intransit refrigeration against Queensland fruit fly |
||
(ii) Canada |
Free from : (a) Cydia molesta (Oriental fruit moth) (b) Erwinia amylovora (Fireblight) (c) Pandemis heparana (apple brown tortrix) (d) Peridroma saucia (pearly under wing moth) (e) Pseudococcus comstocki (Comstock mealy bug) (f) Rhagoletis pomonella (apple maggot) |
((a) Pest free area status for Rhagoletis pomonella (Apple maggot) as per international standard or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Rhagoletic pomonella (Apple maggot) |
|||
(iii) Chile |
Free from Ceratitis capitata (Mediterranean fruit fly) |
(a) Pest free status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly |
|||
(iv) China |
Free from: (a) Adoxophyes orana (summer fruit tortrix) (b) Cydia funebrana (red plum maggot) (c) Cydia inopinata (Manchurian fruitmoth) (d) Cydia molesta (Oriental fruit moth) (e) Cydia pomenalla (Codling moth) (f) Pandemis cerasana (Common twist moth) (g) Pandemis heparana (apple brown tortrix) (h) Peridroma saucia (Pearly underwing moth) |
(a) Pest free status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly |
|||
(v) France |
Free from: (a) Adoxophyes orana (summer fruit tortrix) (b) Ceratitis capitata (Mediterranean fruit fly) (c) Cydia funebrana (red plum maggot) (d) Cydia molesta (oriental fruit moth) (e) Cydia pomonella (codling moth) (f) Erwinia amylovora (fire blight) (g) Pandemis heparana (apple browntortrix) (h) Peridroma saucia (pearly underwing moth) (i) Pseudococcus calceolariae (scarlet mealybug) |
(a) Pest free status for Ceratitis capitata (Mediterranean fruit fly) as per international standards or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit fly |
|||
(vi) Iran |
Free from Cydia pomonella (codling moth) |
Nil |
|||
(vii) New Zealand |
Free from: (a) Cydia molesta (oriental fruit moth) (b) Cydia pomonella (Codling moth) (c) Epiphyas postvittana (light brown apple moth) (d) Erwinia amylovora (fire blight) (e) Pseudococcus calceolariae (scarlet mealy bug) |
Nil |
|||
(viii) South Africa |
Free from: (a) Ceratitis capitata (Mediterranean fruit fly) (b) Ceratitis rosa (Natal fruit fly) (c) Cydia molesta (Oriental fruit moth) (d) Cydia pomenella (Codling moth) (e) Erwinia amylovora (fire blight) (f) Pseudococcus calceolariae (scarlet mealy bug) |
(a) Pest free status for Ceratitis capitata Mediterranean fruit fly) and Ceratitis rosa (Natal fruit fly) or (b) Pre-shipment cold treatment at 00C or below for 10 days; 0.550C or below for 11 days; 1.10C or below for 12 days plus in-transit refrigeration against Mediterranean fruit Fly |
|||