The U.P. Secondary Education (Removal of Difficulties) (Third) Order, 1976
Published vide Notification No. Ma-2125/15-7-76 - 2(28)-75 dated 28.6.1976.
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Whereas, difficulty in giving effect to certain provisions of Section 14 of the Uttar Pradesh Secondary Education Laws (Amendment) Act, 1975 (U.P. Act No. 26 of 1975) still exists and it is necessary to amend the Uttar Pradesh Secondary Education (Removal of Difficulties) Order, 1975;
Now, therefore, in exercise of the powers conferred by Section 22 of the aforesaid Act read with Section 21 of the U.P. General Clauses Act, 1904, the Governor is pleased to make the following Orders :
1. (1) This Order may be called the Uttar Pradesh Secondary Education (Removal of Difficulties) (Third) Order, 1976.
(2) It shall come into force at once.
2. In sub-clause (a) of clause 2 of the Uttar Pradesh Secondary Education (Removal of Difficulties) Order, 1975, as amended by the Uttar Pradesh Secondary Education (Removal of Difficulties) (Second) Order, 1975, for the words "not extending beyond June 30, 1975", the words "not extending beyond September 30, 1976", shall be substituted.