The U.P. Secondary Education (Removal of Difficulties) (Sixth) Order, 1977
Published Vide Notification No. Ma-316/15-(7)-77-2(3)-1977, dated 22.1.1977.
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Whereas it is necessary to remove the difficulties arising in giving effect to the provisions of the Uttar Pradesh Secondary Education Laws (Amendment) Act, 1975 (U.P. Act No. 26 of 1975);
Now, therefore, in exercise of the powers conferred by Section 22 of the aforesaid Act and all other powers enabling him in this behalf, the Governor is pleased to make the following Orders :
1. This Order may be called the Uttar Pradesh Secondary Education (Removal of Difficulties) (Sixth) Order, 1977.
2. In this Order the words "Act", "Committee of Management" and "Teacher" shall have the same meanings as are respectively assigned to them under the Uttar Pradesh Secondary Education (Removal of Difficulties) (Fifth) Order, 1976.
3. Where any post was held on December 31,1976 by a person appointed by the Committee of Management under the Uttar Pradesh Secondary Education (Removal of Difficulties) Order, 1975 or the Uttar Pradesh Secondary Education (Removal of Difficulties) (Fifth) Order, 1976 and no appointment has been made after the said date on such post in accordance with the Act and the Regulations made thereunder, a person shall continue to hold such post until May 20, 1977 or the appointment of a person in accordance with the Act and the Regulations made thereunder, whichever is earlier.
