The U.P. Secondary Education Services Commission (Removal of Difficulties) (Third) Order, 1982
Published Vide Notification No. Ma-260/15-7 - 1(3)-82, dated 30.1.1982.
UP196
Rescinded vide U.P. Act No. 13 of 1999 (w.e.f. 25.1.1999).
Whereas the Uttar Pradesh Secondary Education Services Commission and Selection Boards Ordinance, 1981 (U.P. Ordinance No. 8 of 1981) was promulgated on July 10, 1981 with a view to establish a Secondary Education Services Commission and six or more Secondary Education Selection Boards for selection of teachers in the institutions recognised under the Intermediate Education Act, 1921 (U.P. Act No. II of 1921).
And whereas the Uttar Pradesh Secondary Education Services Commission and Selection Boards Ordinance, 1981 (U.P. Ordinance No. 8 of 1981) was replaced by Uttar Pradesh Secondary Education Services Commission and Selection Boards (Second) Ordinance, 1981 (U.P. Ordinance No. 23 of 1981;
And whereas, in view of the fact that establishment of Commission and Boards was likely to take time and it was necessary to fill certain temporary vacancies, as a temporary measure, the Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) Order, 1981 an id the Uttar Pradesh Secondary Education Service Commission (Removal of Difficulties) (Second) Order, 1981 were issued to provide for the same;
And whereas, for some unavoidable reasons, the Commission and Boards could not be established so far and, even after the establishment of the Commission and the Boards, it will not be possible to make selection for sometime;
And whereas, according to the provisions of the said Removal of Difficulties Orders, the appointments made thereunder shall cease on the expiry of six months which will create difficulties;
Now, therefore, in exercise of powers under sub-section (1) of Section 33 of the Uttar Pradesh Secondary Education Services Commission and Selection Boards (Second) Ordinance, 1981 (U.P. Ordinance No. 23 of 1981), the Governor is pleased to make the following order :
1. Short title and commencement - This Order may be called the Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Third) Order, 1982.
(2) It shall come into force at once.
2. Substitution of Paragraph 3 and amendment in Paragraph 4 of the U.P. Secondary Education Services Commission (Removal of Difficulties) Order, 1981. - In the Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) Order, 1981, issued vide Notification No. Ma-4993/XV-7 - 1(79)- 1981, dated July 31, 1981 -
(i) for paragraph 3, the following paragraph shall be substituted namely :
"3. Every appointment of an ad hoc teacher under paragraph 2 shall cease to have effect when a candidate recommended by the Commission or the Board, as the case may be, joins the post."
(ii) in paragraph 4, for sub-clause (a) of clause (1), the following sub-clause shall be substituted, namely :
"(a) in the case of ait Intermediate College, by the senior most teacher of the institution in the Lecturers grade and in the case of a High School, by the senior most teacher of the institution in the Trained Graduate (L.T.) Grade."
3. Amendment of Paragraph 3 of the U.P. Secondary Education Services Commission (Removal of Difficulties) (Second) Order, 1981. - In the Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Second) Order, 1981, in paragraph 3, clause (b) shall be omitted.
