The U.P. Secondary Education Services Commission (Removal of Difficulties) (Sixth) Order, 1983
Published Vide Notification No. Ma-3556/15-7 - 5(5)-81, dated 13.7.1983.
UP199
1. Short title and commencement - (1) This Order may be called the Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Sixth) Order, 1983.
(2) It shall come into force at once.
2. Regulation of certain appointments. - A teacher appointed in a High School or Intermediate College, maintained by a Nagar Mahapalika, during the period from April 25, 1978 to July 10, 1981 in accordance with the Uttar Pradesh Nagar Mahapalika Shiksha Sewa Niyamawali, 1971 and the Uttar Pradesh Nagar Mahapalika Educational Services (Designations, qualifications, Scale of Pay, Method of Recruitment and Conveyance Allowance) Order, 1973 made under the provisions of the U.P. Nagar Mahapalika Adhiniyam, 1959 'shall' subject to the condition that such teacher possessed prescribed qualification at tine time of appointment, be deemed to have been appointed in a substantive capacity -
(a) in case the appointment was initially made in a clear vacancy, from the date of such appointment;
(b) in case the appointment was initially made in a leave vacancy or a vacancy occurring for a part of the session or otherwise than in clear vacancy, from the date when such vacancy assumed the character of clear vacancy;
(c) in case the appointment was initially made on a post the creation of which was sanctioned subsequently by a competent authority in that behalf, from the date of such creation.
