United Provinces Abatement of Rent Suits Act, 1938
Uttar Pradesh Abolition of Zare Chaharum Act, 1951
United Provinces(Temporary) Accommodation Requisition Act, 1947
United Provinces Acquisition of Property (Flood Relief) Act, 1948
United Provinces Acquisition of Property (Flood Relief) Rules, 1949
Administator-Generals (United Provinces) Rules, 1929
Uttar Pradesh Administrator-general (Payment of Fees by Grant of Certificates) Rules, 1966
Admission to Courses of Instruction for Degrees in Education in Affiliated or Associated Colleges of State Universities, 1980
Uttar Pradesh Advertisements Tax Act, 1981
Uttar Pradesh Advertisements Tax Rules, 1983
Uttar Pradesh Advocates Social Security Fund Scheme Rules, 1989
Uttar Pradesh Advocates Welfare Fund Act, 1974
United Provinces Aerial Ropeways Act, 1922
Uttar Pradesh Aerial Ropeways Rules, 1931
Agra Development Authority (Form of Register of Applications for Permission) Regulations, 1983
Uttar Pradesh Agricultural Credit Act, 1973
Uttar Pradesh Agricultural Credit Rules, 1975
Agricultural and Rural Debt Relief Scheme, 1990
Uttar Pradesh Agricultural Diseases and Pests Act, 1954
United Provinces Agricultural Tenants (Acquisition of Privileges) Act, 1949
United Provinces Agricultural Tenants (Acquisition of Privileges) Rules, 1949
Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1950
Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) (Amendment) and Miscellaneous Provisions Act, 1951
Uttar Pradesh Krishi Evam Prodyogik Vishwavidyalaya Adhiniyam, 1958
Uttar Pradesh Agricultural University (Removal of Difficulties) (First) Order, 1959
Uttar Pradesh Agricultural University (Removal of Difficulties) Order, 1968
United Provinces Agriculturists Relief Act 1934
United Provinces Agriculturists Relief Rules, 1935
Uttar Pradesh Air (Prevention and Control of Pollution) Rules, 1983
Aligarh Development Authority (Fee For Inspection or Obtaining Copies of Documents and Maps) Regulations, 1983
Aligarh Development Authority (Form of Application For Permission For Development) Bye-Laws, 1983
Aligarh Development Authority (Master Plan and Zonal Development Plans) Regulations, 1983
Allahabad Development Authority (Form of Register of Application For Permission) Regulations, 1983
Allahabad Development Authority (The Time and Manner of Payment of Betterment Charge) Bye-Laws, 1984
Allahabad Nager Mahapalika (Regulation of Burial Grounds, Places For Cermation and Electric Crematorioum) Bye Laws, 1988
Almora Honorary Assistant Collectors Decrees and Orders Validating Act, 1938
Uttar Pradesh Antomy Act, 1956
Uttar Pradesh Anatomy Rules, 1959
Uttar Pradesh Ancient and Historical Monuments and Archaeological Sites and Remains Preservation Act, 1956
Uttar Pradesh Antarim Zila Parishad Act, 1958
Uttar Pradesh Antarim Zila Parishad (Convening of and Procedure At Meetings) Rules, 1958
Uttar Pradesh Antarim Zila Parishad (By-Election of Upadhyaksh) Rules, 1958
Uttar Pradesh Antarim Zila Parishad (Filling of Casual Vacancies of Members) Rules, 1958
Uttar Pradesh Antarim Zila Parishad (Occurrence of Casual Vacancies) Rules, 1960
Uttar Pradesh Antarim Zila Parishad (Election of Adayakshas and Election Petitions) Rules, 1961
Uttar Pradesh Antarim Zila Parishad (Functioning of Antarim Zila Parishads In Newly Created Districts) Rules, 1960
Uttar Pradesh Antarim Zila Parishad (Election of Upadhyakshas) Rules, 1961
Uttar Pradesh Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961
Uttar Pradesh Antarim Zila Parishad (Removal of Difficulties) (First) Order, 1961
Uttar Pradesh Antarim Zila Parishad (Re-Enactment and Continuance)Act, 1968
Uttar Pradesh Antarim Zila Parishad (Re-Enactment and Continuance)Act, 1970
Uttar Pradesh (Appointment of Assistant Public Prosecutors) Rules, 1974
Uttar Pradesh Area Development Act, 1976
Uttar Pradesh Area Development (Regulation of Water Supply) (Osrabandi) Rules, 1979
Uttar Pradesh Avas Evam Vikas Parishad Adhiniyam, 1965
Uttar Pradesh Avas Evam Vikas Parishad (Supervision and Control By The Housing Commissioner Over Officers and Servants of Board) Rules, 1966
Uttar Pradesh Avas Evam Vikas Parishad (Recovery of Expenses of Alteration or Demolition of Building) Rules, 1966
Uttar Pradesh Avas Evam Vikas Parishad (Execution of Contracts and Assurances) Rules, 1966
Uttar Pradesh Avas Evam Vikas Parishad (Remuneration to The Presiding Officer of The Tribunal and Execution of Awards and Order of The Tribunal) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Agreement For Recovery of Rent Through Deduction From Salary or Wages) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Form and Manner of Service of Notice) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Assessment and Payment of Betterment Fees) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Constitution of Avas Samitis ) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Fixation of Costs Payable In Proceeding For Eviction and Recovery of Rent) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Grant of Loans and Advances) Rules, 1968
Uttar Pradesh Avas Evam Vikas Parishad (Remuneration Payable to The Adhyaksh and Allowances Payable to The Members of The Board) Rules, 1967
Uttar Pradesh Avas Evam Vikas Parishad (Determination of Rate of Interest and Instalments For Recovery of Expenses of Improvement) Rules, 1968
Uttar Pradesh Avas Evam Vikas Parishad (Provisions Regarding Tenants in Area Comprised in Malin Basti Sudhar aur Nipatan Yojna) Rules, 1968
Uttar Pradesh Avas Evam Vikas Parishad (Allotment of Temporary Alternative Accommodation to Occupiers of Buildings in The Area of Malin Basti Sudhar aur Nipatan Yojna) Rules, 1968
Uttar Pradesh Avas Evam Vikas Parishad (Delegation of Power By The Board and The Housing Commissioner) Rules, 1968
Uttar Pradesh Avas Evam Vikas Parishad (Acquisition and Disposal of Land) Rules, 1969
Uttar Pradesh Avas Evam Vikas Parishad (Raising of Loans) Rules 1972
Regulations For Disbursement of Loans Under The Middle Income Group Housing Scheme, 1968
Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968
Uttar Pradesh Housing and Development Board Regulations, 1982
Uttar Pradesh Board of Secondary Sanskrit Education Act, 2000
Uttar Pradesh Board of Secondary Sanskrit Education (Appointment and Conditions of Service of Heads of Institution, Teachers and other employees of the Institutions Rules, 2009
Uttar Pradesh Secondary Education Department Regularisation of Ad hoc Promotions 011 the Post of Lecturer in Government Intermediate Colleges Rules, 2001
Uttar Pradesh Secondary Education Department Regularisation of Ad hoc Promotions on the Post of Trained Graduate Teachers Rules, 2001
Uttar Pradesh Kshettra Panchayats and Zila Panchayats Adhiniyam, 1961
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986
Uttar Pradesh Control Of Goondas Act, 1970
Uttar Pradesh Control Of Goondas Rules, 1970
Uttar Pradesh Dacoity Affected Areas Act, 1983
Uttar Pradesh Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
Uttar Pradesh Goods and Services Tax Act, 2017
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972
Uttar Pradesh Regulation of Money-Lending Act, 1976
Uttar Pradesh Regulation Of Money-Lending Rules, 1976
Uttar Pradesh Revenue Code, 2006
United Provinces Tenancy Act, 1939
Uttar Pradesh Basic Education Act, 1972
Uttar Pradesh Basic Education (Teachers) Service Rules, 1981
Uttar Pradesh Basic Education Staff Rules, 1973
Uttar Pradesh Recognised Basic Schools (Recruitment And Conditions Of Service Of Teachers And Other Conditions) Rules, 1975
Uttar Pradesh Basic Education Provident Fund Rules, 1975
Uttar Pradesh Basic School Teachers (Savings-Cum-Insurance) Rules, 1976
Uttar Pradesh Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Teachers) Rules, 1978
Uttar Pradesh Recognised Basic Schools (Junior High Schools) (Recruitment And Conditions Of Service Of Ministerial Staff And Group D Employees) Rules, 1984
Uttar Pradesh Basic Shiksha Samitis (Manner Of Choosing And Nomination Of Members) Rules, 1992
Uttar Pradesh Krishi Utpadan Mandi (Baiswan Sanshodhan) Niyamawali, 2020
Uttar Pradesh Krishi Utpadan Mandi Niyamavali, 1965
Rules For Video Conferencing For Courts in the State of Uttar Pradesh, 2020
Uttar Pradesh Excise (Settlement of licenses for Retail Sale of Beer) (Eighteenth Amendment) Rules, 2020
Uttar Pradesh Educational Institutions (Reservation in Teachers Cadre) Act, 2021
Uttar Pradesh Repealing Act, 2021
Uttar Pradesh e-filing Rules for District Courts and Tribunals of Uttar Pradesh, 2020
Uttar Pradesh State Sports University Act, 2021
Uttar Pradesh Electricity Regulatory Commission (Merit Order Despatch and Optimisation of Power Purchase) Regulations, 2021
Uttar Pradesh Bottling of Country Liquor Rules, 2020
Uttar Pradesh Basic Education (Teachers) (Posting) Rules, 2008
Uttar Pradesh Stamp (Fiftieth Amendment) Rules, 2021
Uttar Pradesh E-Courts Centralized Computer Service Rules, 2021
Uttar Pradesh Excise (Settlement of Licences for Foreign Liquor Bonded Warehouse) Rules, 2011
Uttar Pradesh Demarcation and Regulation of Special Zones for Exclusive Privilege of Excise Shops Rules, 2009
State Emblem of Uttar Pradesh (Regulation of Use) Rules, 2021
Uttar Pradesh Pollution Control Board (Conditions of Service of Chairman and Member-Secretary) Rules, 2021
Uttar Pradesh Excise (Settlement of Licenses for Wholesale of Foreign Liquor) (Twelfth Amendment) Rules, 2021
Uttar Pradesh Excise (Settlement of licences for Wholesale of Country Liquor) Rules, 2002
Uttar Pradesh Special Security Force Rules, 2021
Uttar Pradesh (Third) Repealing Act, 2021
Uttar Pradesh Junior High Schools (Payment of Salaries of Teachers and other Employees) Act, 1978
Uttar Pradesh Prohibition of Smoking (Cinema Houses) (Repeal) Act, 2021
Uttar Pradesh Shree Chitrakoot Dham Teerth Vikas Parishad Act, 2021
Uttar Pradesh Excise Settlement of Licences for Retail Sale of Foreign Liquor (Excluding Beer) (Eighteenth Amendment) Rules, 2020
Uttar Pradesh (Second) Repealing Act, 2021
Uttar Pradesh Zila Panchayat and Kshettra Panchayat (Contingent Expenditure) (Third Amendment) Rules, 2022
Uttar Pradesh State Legislature Proceedings (Protection of Publication) Act, 1977
Bhatkhande Sanskriti Vishwavidyalaya Act, 2022
Uttar Pradesh Motor Transport Vehicles (Toll) Act, 1979
Uttar Pradesh Electricity Regulatory Commission (Consumer Grievance Redressal Forum) Regulations, 2022
Uttar Pradesh Laws (Extension to Territories Transferred from Bihar) Act, 1976
United Provinces Primary Education Act, 1919
Tehri Garhwal Revenue Officials of (Special Powers) Act, 1956
Uttar Pradesh Laws (Expiration) Act, 1974
Uttar Pradesh Repealing and Amending (Second) Act, 1956
Uttar Pradesh Regulation of Urban Premises Tenancy Act, 2021
Uttar Pradesh Slum Areas (Improvement and Clearance) Act, 1962
Uttar Pradesh Vindhya Dham Teerth Vikas Parishad Act, 2021
Allahabad High Court (Right to Information) Rules, 2006
Uttar Pradesh Regulation of Urban Premises Tenancy Rules, 2021
UPERC (Merit Order Despatch and Optimization of Power Purchase) Regulations, 2021 (Removal of Difficulty) First Order, 2021
Uttar Pradesh Consumer Protection (Salary, Allowances and Conditions of Service of President and Members of the State Commission and District Commission) Rules, 2021
United Provinces District Boards Primary Education Act, 1926
Uttar Pradesh Minor Minerals (Concession) Rules, 2021
Uttar Pradesh (Fourth) Repealing Act, 2021
Uttar Pradesh Gangster and Anti-Social Activities (Prevention) Rules, 2021
Uttar Pradesh Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2021
Uttar Pradesh State Consumer Protection Council and District Consumer Protection Council Rules, 2021
Uttar Pradesh Industrial Relations Rules, 2021
Uttar Pradesh Private Universities (Establishment) Rules, 2021
Uttar Pradesh Code on Social Security Rules, 2021
Uttar Pradesh High Court Revolving Fund (First Amendment) Rules, 2021
Uttar Pradesh Electricity Regulatory Commission (Multi Year Tariff for Distribution and Transmission) Regulations, 2019
Uttar Pradesh Public Services (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 1994
Uttar Pradesh Code on Wages Rules, 2021
Uttar Pradesh Rights of Persons with Disabilities (First Amendment) Rules, 2021
Uttar Pradesh Brewery Rules, 1961
Uttar Pradesh Vintnery Rules, 1961
Uttar Pradesh Sacramental Wine Rules, 1959
Uttar Pradesh Licences for the processing and bottling of Analytical Grade and HPLC Grade Absolute Alcohol Rules, 2022
Vulnerable Witnesses Deposition Centre Scheme, 2022
Uttar Pradesh Excise (Settlement of Licenses for Premium Retail Vends of Foreign Liquor) Rules, 2020
Uttar Pradesh Fire and Emergency Services Act, 2022
Uttar Pradesh Shree Naimisharanya Dham Teerth Vikas Parishad Act, 2022
Uttar Pradesh Public Services (Reservation For Physically Handicapped, Dependents of Freedom Fighters and Ex-Servicemen) Act, 1993
Uttar Pradesh Repealing Act, 2022
Uttar Pradesh Bottling of Country Liquor Rules, 2022
Uttar Pradesh Jail Manual, 2022
Gorakhpur Industrial Development Authority Building Regulations, 2022
UP Electricity Regulatory Commission (Facilitation of Telecommunication Network) Regulations, 2022
Uttar Pradesh Electricity Regulatory Commission (Verification of Generating Plants and Captive Consumers) Regulation, 2022
Uttar Pradesh Occupational Safety, Health and Working Condition Code Rules, 2022
Uttar Pradesh Arbitration and Conciliation Rules, 2020
Uttar Pradesh Electricity Regulatory Commission (Modalities of Tariff Determination) Regulations, 2023
Uttar Pradesh Electricity Reform (Transfer of SLDC and Related Activities including the Assets, Liabilities, Personnel and Related Proceedings) Scheme, 2023
Uttar Pradesh (Regulation Of Building Operations) Act, 1958
Uttar Pradesh Motor Vehicles Rules, 1998
Uttar Pradesh Jagadguru Rambhadracharya Divyang State University Act, 2023
Uttar Pradesh Education Service Selection Commission Act, 2023
Uttar Pradesh Excise (Settlement of Licences for Retail Sale of Beer) (Twenty First Amendment) Rules, 2023
Uttar Pradesh Excise (Settlement of Retail Licences for Model Shop of Foreign Liquor)(Sixteenth Amendment) Rules, 2023
Uttar Pradesh Excise Settlement of Licences for Retail Sale of Foreign Liquor (Excluding Beer) (Twenty First Amendment) Rules 2023
Uttar Pradesh Excise (Settlement of Licences for Retail Sale of Country Liquor) (Sixteenth Amendment) Rules, 2023
Uttar Pradesh Persons with Disabilities Rules, 2017
Uttar Pradesh State Allied and Healthcare Council Rules, 2023
Uttar Pradesh Trade Tax Act, 1948
Uttar Pradesh (Regulation Of Building Operations) Directions, 1960
Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur and Khandsari) (Compounding of Market Fee) Order, 2023
Uttar Pradesh Shree Ayodhya Jee Teerth Vikas Parishad Act, 2023
Uttar Pradesh Shree Devipatan Dham Teerth Vikas Parishad Act, 2023
Uttar Pradesh Shree Shuk Teerth Vikas Parishad Act, 2023
Uttar Pradesh Electricity Reform (Amalgamation and Merger of State Generating Companies) Scheme, 2023
Uttar Pradesh Education Service Selection Commission Rules, 2023
Uttar Pradesh Public Moneys (Recovery of Dues) Act, 1972
Uttar Pradesh Fire and Emergency Services Rules, 2024
Uttar Pradesh Lifts and Escalators Act, 2024
Uttar Pradesh Stamp (Repeal) Act, 2019
Uttar Pradesh (Regulation Oe Building Operations) Regulations, 1960
Bareilly International University Uttar Pradesh Act, 2016
Uttar Pradesh Local Funds Audit Act, 1984
Uttar Pradesh Land Revenue (Survey and Record Operations) Rules, 1978
Uttar Pradesh Nodal Investment Region for Manufacturing (NIRMAN) Kshetra Act, 2024
Uttar Pradesh Public Examination (Prevention of Unfair Means) Act, 2024
Uttar Pradesh State Capital Region and other Regions Development Authority Act, 2024
Uttar Pradesh Excise (Settlement of Licenses for Retail Sale of Country Liquor) (Seventeenth Amendment) Rules, 2024
Uttar Pradesh Waqf Rules, 2024
Uttar Pradesh Lifts and Escalators Rules, 2024
Uttar Pradesh Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2024
Uttar Pradesh (Regulation Of Building Operations) Rules, 1985
Uttar Pradesh Bharatiya Nagarik Suraksha Rules, 2024
Selection and Appointment of Director General of Police, Uttar Pradesh (Head of the Police Force) Rules, 2024
Uttar Pradesh Essential Commodities (Regulation of Sale and Distribution Control) Order, 2016
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Development Permit Fee, Building Permit Fee and Inspection Fee) Rules, 2024
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Impact Fee) Rules, 2024
Uttar Pradesh Electricity Regulatory Commission (Multi Year Tariff for Distribution) Regulations, 2025
Uttar Pradesh Inland Waterways Authority Rules, 2025
Gorakhpur Industrial Development Area (Preparation and Finalization of Plan) Regulations, 2025
Uttar Pradesh Electricity Regulatory Commission (Terms and Conditions of Generation tariff) Regulation, 2024
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Special Amenity Fee) Rules, 2024
Uttar Pradesh Lokayukta and Up-Lokayuktas Act, 1975
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Purchasable F.A.R. Fee) Rules, 2024
Uttar Pradesh Excise Composite Shops (Settlement of Licences) Rules, 2025
Uttar Pradesh Municipal Corporation (Construction, Maintenance and Operation of Parking Lots) Rules, 2025
Bhatkhande Sanskriti Vishwavidyalaya First Statutes, 2025
Uttar Pradesh Electricity Regulatory Commission (Multi Year Tariff for Transmission) Regulations, 2025
Uttar Pradesh Electricity Regulatory Commission (Fees and Charges of State Load Despatch Centre and other related matters) Regulations, 2025
Scholarship for Students Studying in Uttar Pradesh Secondary Sanskrit Schools/Colleges and Sampurnanand Sanskrit University Campus Varanasi Regulations, 2025
Bundelkhand Industrial Development Area (Preparation, and finalization of plan) Regulations, 2025
Uttar Pradesh State Legislature (Officers Salaries and allowances) Act, 1952
Uttar Pradesh Public Records Act, 2025
Uttar Pradesh Lokayukta And Up-Lokayuktas (Competent Authority) Rules, 1977
Uttar Pradesh Repealing Act, 2025
Uttar Pradesh Shri Bankey Bihari Ji Temple Trust Act, 2025
Uttar Pradesh Excise (Settlement of licenses for Retail Sale of Bhang) Rules, 2019
Uttar Pradesh E-Stamping Rules, 2013
Uttar Pradesh Electricity Regulatory Commission (Captive and Renewable Energy Generating Plants) Regulations, 2024
Uttar Pradesh Sugamya Vyaapar (Pravdhaano Ka Sanshodhan) Act, 2025
Uttar Pradesh Rural Abadi Records Act, 2025
Uttar Pradesh Entitlement to Pension and Validation Act, 2025
Uttar Pradesh King Georges Medical University Act, 2002
Uttar Pradesh Sugarcane Cess (Repeal) Act, 2025
Uttar Pradesh Lokayukta And Up-Lokayuktas (Complaint) Rules, 1977
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Development Fee) Rules, 2014
Uttar Pradesh Brick kilns (Siting Criteria For Establishment) Rules, 2012
Uttar Pradesh Real Estate (Regulation and Development) Rules, 2016
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Mutation Charges) Rules, 2022
New Okhla Industrial Development Authority (Erection of Building on Land Transferred through Exchange) Regulations, 2025
Uttar Pradesh Urban Planning and Development (Assessment, Levy and Collection of Water Fee) Rules, 2022
Uttar Pradesh Municipal Corporation (Regulation of Sky Signs and Advertisements) Rules, 2026
Uttar Pradesh Anand Marriages Registration Rules, 2026
Uttar Pradesh Ministers (Travelling Allowances) Rules, 1997
Uttar Pradesh Up-Lokayuktas (Conditions Of Service) Rules, 2008
Uttar Pradesh Water Management And Regulatory Commission Act, 2008
Uttar Pradesh Water Supply And Sewerage Act, 1975
Jal Sansthan (Assessment of Annual Value of Premises) Rules, 1981
Jal Sansthan (Radius Regarding Levy of Water Tax) Rules, 1993
Uttar Pradesh General Clauses Act, 1904
Uttar Pradesh Government Servant (Discipline and Appeal) Rules, 1999
Uttar Pradesh Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1976
Uttar Pradesh Fire Prevention And Fire Safety Act, 2005
Uttar Pradesh Fire Prevention And Fire Safety Rules, 2005
United Provinces Fire Service Act, 1944
Uttar Pradesh Entertainments and Betting Tax Act, 1979
Uttar Pradesh Entertainments and Betting Tax Rules, 1981
Uttar Pradesh Cable Television Network (Exhibition) Rules, 1997
Uttarakhand D.T.H. Broadcasting Service (Exhibition) Rules, 2009
Uttar Pradesh Prohibition of Ragging in Educational Institutions Act, 2010
UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009
Uttar Pradesh Electricity Reforms Act, 1999
Uttar Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2004
Uttar Pradesh Electricity Regulatory Commission (Constitution of State Advisory Committee and its Functioning) Regulation, 2004.
Uttar Pradesh Electricity Regulatory Commission (Recruitment, Control and Service Conditions of Staff) Regulations, 2004
Uttar Pradesh Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2007
Uttar Pradesh Electricity Regulatory Commission (Appointment and Conditions of Service of the Chairperson and Members) Rules, 2008
Uttar Pradesh Electricity Regulatory Commission (Captive and Non-Conventional Energy Generating Plants) Regulations, 2009
Uttar Pradesh Electricity Regulatory Commission (Fees and Fines) Regulations, 2010
Uttar Pradesh Electricity Regulatory Commission (Promotion of Green Energy Through Renewable Purchase Obligation) Regulations, 2010
Uttar Pradesh Electricity Reforms (Transfer of Transmission and Related Activities Including the Assets, Liabilities and Related Proceedings Scheme, 2010
Uttar Pradesh Electricity Reforms (Transfer of the Officers and Employees from U.P. Power Corporation Limited to Uttar Pradesh Power Transmission Corporation Limited) Scheme, 2010
Uttar Pradesh Civil Procedure Mediation Rules, 2009
Uttar Pradesh Civil Procedure Alternative Dispute Resolution Rules, 2009
Uttar Pradesh Apartment (Promotion Of Construction, Ownership And Maintenance) Act, 2010
Uttar Pradesh Land Revenue Act, 1901
Uttar Pradesh High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Act, 1971
Uttar Pradesh High Schools And Intermediate Colleges (Payment Of Salaries Of Teachers And Other Employees) Rules, 1993
Uttar Pradesh Stamp Act, 2008
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960
Uttar Pradesh Imposition Of Ceiling On Land Holdings Rules, 1961
Uttar Pradesh Higher Education Services Commission Act, 1980
Uttar Pradesh Higher Education Services Commission Rules, 1981
Uttar Pradesh Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983
Uttar Pradesh Higher Education Services Commission (Procedure And Conduct Of Business) Regulations, 1983
Uttar Pradesh Higher Education (Group A) Service Rules, 1985
Uttar Pradesh State Council Of Higher Education Act, 1995
Uttar Pradesh Higher Education Services Commission (Group C And D Employees) Services Regulations, 2000
Uttar Pradesh Higher Education Services Commission (Removal Of Difficulties) Order, 1982
Uttar Pradesh Higher Education Services Commission (Removal Of Difficulties) Order, 1983
Uttar Pradesh Aided Colleges Transfer Of Teachers Rules, 2005
Uttar Pradesh Admission To Educational Institutions (Reservation For Scheduled Castes, Scheduled Tribes And Other Backward Classes) Act, 2006
Uttar Pradesh Private Professional Educational Institutions (Regulation Of Admission And Fixation Of Fee) Act, 2006
Uttar Pradesh District Planning Committee Act, 1999
Uttar Pradesh District Planning Committee Rules, 2008
Uttar Pradesh Janhit Guarantee Adhiniyam, 2011
Uttar Pradesh Janhit Guarantee Rules, 2011
Uttar Pradesh Industrial Disputes Act, 1947
Uttar Pradesh Industrial Disputes Rules, 1957
Uttar Pradesh State Universities Act, 1973
Uttar Pradesh State Universities (Centralised) Service Rules, 1975
Uttar Pradesh State Universities First Statutes (Age of Superannuation, Scales of Pay and Qualifications of Teachers), 1975
Uttar Pradesh State Universities (Validation of Appointments) Act, 1984
Uttar Pradesh State Universities (Reservation in Admission for Scheduled Castes, Scheduled Tribes and Other Backward Classes) Order, 1994
Rules for Admissions to Courses of Instruction for Degrees in Education in Affiliated/associated Colleges of State Universities, 1983
Uttar Pradesh Promotion by Selection in Consultation with Public Service Commission (Procedure) Rules, 1970
Intermediate Education Act, 1921
Uttar Pradesh Secondary Education Services Selection Board Act, 1982
Uttar Pradesh Secondary Education Services Commission Rules, 1983
Uttar Pradesh Secondary Education Services Commission Rules, 1995
Uttar Pradesh Secondary Education Services Selection Board Rules, 1998
Uttar Pradesh Secondary Education Services Commission First Regulations, 1983
Uttar Pradesh Secondary Education Services Commission (Procedure for Approval of Punishment) Regulations, 1985
Uttar Pradesh Secondary Education Services Selection (Constitution of Boards) Rules, 1993
Uttar Pradesh Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995
Uttar Pradesh Secondary Education Department Regularisation of Ad Hoc Appointments on the Post of Trained Graduate Teachers Rules, 2001
Uttar Pradesh Secondary Education Department Regularisation of Ad Hoc Appointment on the Post of Lecturer in Government Intermediate Colleges Rules, 2001
Uttar Pradesh Secondary Education (Removal of Difficulties) Order, 1975
Uttar Pradesh Secondary Education (Removal of Difficulties) (Second) Order, 1976
Uttar Pradesh Secondary Education (Removal of Difficulties) (Third) Order, 1976
Uttar Pradesh Secondary Education (Removal of Difficulties) (Fourth) Order, 1976
Uttar Pradesh Secondary Education (Removal of Difficulties) (Fifth) Order, 1976
Uttar Pradesh Secondary Education (Removal of Difficulties) (Sixth) Order, 1977
Uttar Pradesh Secondary Education (Removal of Difficulties) (Seventh) Order, 1977
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) Order, 1981
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Second) Order, 1981
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Third) Order, 1982
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Fourth) Order, 1982
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Fifth) Order, 1983
Uttar Pradesh Secondary Education Services Commission (Removal of Difficulties) (Sixth) Order, 1983
Uttar Pradesh Consolidation of Holdings Act, 1953
Uttar Pradesh Consolidation of Holdings Rules, 1954
Uttar Pradesh Consolidation Lekhpal Service Rules, 2006
Uttar Pradesh Municipalities Act, 1916
Uttar Pradesh Panchayat Raj Act, 1947
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950
Uttar Pradesh Zamindari Abolition and Land Reforms (Special Provision) Act, 2010
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952
Uttar Pradesh Reorganisation (Removal of Difficulties) Order, 2003
United Provinces Badrinath (Sanitation and Improvement) (Repeal) Act, 1975
Uttar Pradesh Shri Badrinath and Shri Kedarnath Temples Act, 1939
Uttar Pradesh Shri Badrinath Temples Rules, 1940
Uttar Pradesh Shri Badrinath and Shri Kedarnath Temples Rules, 1967
Benares Family Domains Act, 1904
Rules Under Benares Family Domains Act, 1904
Uttar Pradesh Tyre and Tubes (Movement Control) Order, 1974
Banaras State Constitution Laws and Procedure, 1915
Banda Development Authority Composition of Offences Bye-Laws, 1983
Indian Bar Councils (U.P. Amendment) Act, 1950
Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963
Uttar Pradesh Wheat (Levy) Order, 1982
Bar Council of Uttar Pradesh Election Rules, 1968
Bar Council of Uttar Pradesh Election Rules, 1992
Bareilly Development Authority Composition of Offences Bye-Laws, 1983
Bareilly Development Authority (Form of Register of Applications for Permission) Regulations, 1983
Bareilly Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1983
Bareilly Nagar Mahaplika Octroi Limits Rules, 1983
Uttar Pradesh Vigilance Establishment Act, 1965
Uttar Pradesh Sugarcane (Purchase Tax) Act, 1961
Uttar Pradesh Prantiya Rakshak Dal/Vikas Dal Act, 1948
Uttar Pradesh Pradeshik Armed Constabulary Act, 1948
Uttar Pradesh Municipal Corporation (Property Taxes) Rules, 2000
Swadeshi Cotton Mills Company Limited (Acquisition and Transfer of Undertakings) Act, 1986
Rules of Contributory Provident Fund-Insurance-Pension Scheme (The Triple Benefit Scheme) for the Employees Serving in State Aided Educational Institutions run by Local Bodies or Private Managements
Uttar Pradesh Rajarshi Tandon Open University Act, 1999
Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005
Uttar Pradesh Higher Education Grants Commission Act, 1974
Uttar Pradesh Primary Education Act, 1919
Uttar Pradesh Special Area Development Authorities Act, 1986
Uttar Pradesh Police (Amendment) Regulations, 2022
United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948
Uttar Pradesh Petroleum Products (Maintenance of Supplies) Control Order, 1977
Bengal Agra and Assam Civil Courts (Extension to Oudh) Act, 1956
Bengal Alluvion and Diluvion Regulation, 1825
Bengal Attached Estates Management Regulation, 1827 (U.P.)
Bengal Corruption and Extortion Regulation, 1827
Bengal Foreign Immigrants Regulation, 1812
Bengal Government Indemnity Regulation, 1822
Bengal Indigo Contracts Regulation, 1823
Bengal Indigo Contracts Regulation, 1830
Bengal Indigo Contracts Act, 1836
Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975
Indian Civil Service (Bengal Loans Prohibition) Regulation, 1823
Bengal Land Revenue (Settlement and Deputy Collectors) Regulation, 1833
Bengal Police-Powers of Tahsildars Regulation, 1831
Bengal Police Regulation, 1817
Bengal Regulation Repealing Act, 1938
Bengal Sati Regulation, 1829
Bengal Troops Transport and Travellers Assistance Regulation, 1806
Bengal Troops Transport Regulation, 1825
Bengal Wills and Intestacy Regulation, 1799
United Province Revenue Officers Regulation, 1803
Uttar Pradesh Bhoodan Yagna Act, 1952
Uttar Pradesh Bhoodan Yagna Rules, 1953
Uttar Pradesh Bhoomi Evam Jal Sanrakshan Adhiniyam, 1963
Uttar Pradesh Bhoomi Evam Jal Sanrakshan Niyamawali, 1963
(Nagar Kshettra) Bhumi Aur Bhawan Kar (Nirsan) Adhiniyam, 1974
Bhadohi Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 2003
Bist Industrial Corporation, Limited (Acquisition of Undertaking) Act, 1970
Uttar Pradesh Blackmarketeer Prisoners Rules, 1979
United Provinces Board of Revenue Act, 1922
Uttar Pradesh Board of Revenue (Declaration of Procedure and Validation) Act, 1953
Uttar Pradesh Board of Revenue Office, Class IV Service Rules, 1973
Uttar Pradesh Board of Revenue (Regulation of Procedure) Act, 1966
Uttar Pradesh Board of Revenue Subordinate Audit Service Rules, 1978
Uttar Pradesh Board of Technical Education (Rotation and Term of Office of The Members) Rules, 1988
Uttar Pradesh Ownership of Flats Act, 1975
Roorkee University Act 1947
Revision Applications (Procedure) Rules, 1961
Uttar Pradesh Boiler Rules, 1969
Instructions for The Administration of The Indian Boilers Act, 1923
Uttar Pradesh Economizer Rules, 1959
Uttar Pradesh Chit Funds Act, 1975
United Provinces Borstal Act, 1938
Uttar Pradesh Bottling of Foreign Liquor Rules, 1969
Uttar Pradesh Bricks (Regulation of Supply) Act, 1990
Uttar Pradesh Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982
Rules Made under the U.P. Indian Medicine Act, 1939
Uttar Pradesh Cane Co-Operative Service Regulations, 1975
Uttar Pradesh Cane Development Department Ministerial Service Rules, 1978
Canning College Contribution Act, 1920
Canning Collage Act, 1922
Uttar Pradesh Cattle Purchase Tax Act, 1976
(Bye-Laws for the Regulation of) Cattle Traffic on Streets within the Limits of City of Lucknow, 1987
Uttar Pradesh Civil Laws (Amendment) Act, 2015
Cattle Trespass (U.P. Amendment) Act, 1954
Uttar Pradesh Co-Operative Banks Centralised Service Rules, 1976
Uttar Pradesh Co-operative Laws (Amendment and Miscellaneous Provisions) Act, 1976
Uttar Pradesh Consolidation Department Ministerial and Drawing Staff Service Rules, 1980
Subordinate Offices Ministerial Staff (Direct Recruitment) Rules, 1975
Uttar Pradesh Consolidation Lekhpals Service Rules, 1978
Uttar Pradesh Vacuum Pan Sugar Factories Licensing Order, 1969
Commissions of Inquiry (U.P.) Rules, 1985
Commissioners Offices Ministerial Service Rules, 1980
Uttar Pradesh Competitive Examination Allocation of Marks Rules, 1986
Uttar Pradesh Constitution of Departmental Promotion Committee for Post Outside the Purview of The Service Commission Rules, 1992
United Provinces Indian Medicine Act, 1939
Uttar Pradesh Contingency Fund Act, 1950
Uttar Pradesh Contingency Fund Rules, 1962
Uttar Pradesh Wheat (Levy) Order, 1989
Uttar Pradesh Wheat Products Control and Distribution Order, 1967
Uttar Pradesh Contract Labour (Regulation and Abolition) Rules, 1975
Uttar Pradesh Private Universities Act, 2019
Uttar Pradesh Consumer Protection Rules, 1987
United Provinces Control of Supplies (Temporary Powers) Act, 1947
Uttar Pradesh Control of Supplies (Temporary Powers) Act, 1953
Uttar Pradesh Co-operative Societies Act, 1965
Uttar Pradesh Co-operative Societies Rules, 1968
Uttar Pradesh Co-operative Consumers Stores Centralised Service Rules, 1979
Uttar Pradesh Co-operative Cold Storage Potato Compensation Fund Rules, 1992
Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited
Uttar Pradesh Sahkari Gram Vikas Banks Act, 1964
Uttar Pradesh Sahkari Gram Vikas Banks Rules, 1971
Uttar Pradesh Co-operative Department Accounts (Non-Gazetted) Service Rules, 1977
Uttar Pradesh Co-operative Department Group III Subordinate Service Rules, 1977
Uttar Pradesh Co-Operative Department Ministerial Service Rules, 1977
Uttar Pradesh Co-Operative Service Rules, 1979
Uttar Pradesh Labour Welfare Fund Act, 1965
Uttar Pradesh Co-operative Societies Employees Service Regulations, 1975
Uttar Pradesh Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976
Uttar Pradesh Regularisation of Ad Hoc Appointments (on Posts Belonging to Co-operative Societies Centralised Services) Rules, 1985
Uttar Pradesh Co-operative Societies (Removal of Difficulties) Order, 1968
Uttar Pradesh Co-Operative Societies (Removal of Difficulties) Order, 1969
Uttar Pradesh Pashudhan Sudhar Adhiniyam, 1964
Uttar Pradesh Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984
Uttar Pradesh Co-Operative Processing Units and Cold Storage Centralised Service Rules, 1981
Uttar Pradesh Co-Operative and Panchayat Audit Service Rules, 1979
Uttar Pradesh excise Settlement of Licenses for Retail Sale of Beer) (Sixteenth Amendment) Rules, 2019
Uttar Pradesh Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980
Uttar Pradesh Bricks Control Order, 1971
Uttar Pradesh Cement Control Order, 1973
Uttar Pradesh Coal Control Order, 1977
Uttar Pradesh Regulation of Cold Storages Act, 1976
Uttar Pradesh Regulation of Cold Storages (Tribunal) Rules, 1978
Uttar Pradesh Controlled Cotton Cloth and Yarn Dealers Licensing Order, 1957
Uttar Pradesh Control of Supplies, Distribution and Movement of Fruit Plants Order, 1975
Uttar Pradesh Cotton Yarn Control Order, 1973
Uttar Pradesh Course Books Order, 1975
Uttar Pradesh Electricity (Regulation of Distribution and Consumption) Order, 1977
Uttar Pradesh Essential Commodities (Display of Prices and Stocks and Control of Supply and Distribution) Order, 1977
Uttar Pradesh Essential Commodities (Preparatory Measures) Order, 1966
Uttar Pradesh Exercise Books Order, 1977
Uttar Pradesh Fertilizer (Distribution) Order, 1974
Uttar Pradesh Fertilizer (Prices) (Supplementary) Order, 1974
Uttar Pradesh Firearms and Ammunitions (Restriction on Grant of Licence) Order, 1976
Uttar Pradesh Foodgrains (Procurement and Regulation of Trade) Order, 1982
Uttar Pradesh Food (Restrictions on Service of Meals by Catering Establishments) Order, 1974
Uttar Pradesh Forest Produce Control Order, 1971
Uttar Pradesh Guest Control Order, 1972
Uttar Pradesh High Speed Diesel Oil and Light Diesel Oil (Maintenance of Supplies and Distribution) Order, 1981
Uttar Pradesh Kerosene Control Order, 1962
Uttar Pradesh Kesari Gram (Prohibition) Act, 1983
Uttar Pradesh Khandsari Sugar Manufacturers Licensing Order, 1967
Uttar Pradesh Levy of Fees for Testing and Inspection Order, 1981
Uttar Pradesh Milk and Milk Products Regulation Order, 1987
Uttar Pradesh Milk and Milk Products (Export) Control Order, 1976
Uttar Pradesh Milk and Milk Products Regulation Order, 1983
Uttar Pradesh Milk and Milk Products Regulation Order, 1986
Uttar Pradesh National Security Prisoner (Conditions of Detention) Order, 1980
Uttar Pradesh Power Threshers (Quality Control) Order, 1983
Uttar Pradesh Prohibition of Disposal or Movement of Diesel Generating Sets Order, 1977
Uttar Pradesh Raw Wool Control Order, 1974
Uttar Pradesh Restriction on Sugarcane Purchase Order, 1966
Uttar Pradesh Rice and Paddy (Levy and Regulation of Trade) Order, 1985
Uttar Pradesh Scheduled Commodities Dealers (Licensing and Restriction on Hoarding) Order, 1989
Uttar Pradesh Scheduled Commodities (Regulation of Distribution) Order, 1989
Uttar Pradesh Scheduled Commodities Distribution Order, 1990
Uttar Pradesh Sugar (Control) Order, 1966
Uttar Pradesh Sugarcane Supply and Purchase Order, 1954
Uttar Pradesh Tea (Registration of Dealers and Declaration of Stocks) Order, 1984
Uttar Pradesh Truck Tyre Dealers Licensing Order, 1973
Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Sixteenth Amendment) Rules, 2019
Uttar Pradesh Industrial Area Development Act, 1976
New Okhla Industrial Development Area (Preparation and Finalisation of Plan) Regulations, 1991
New Okhla Industrial Development Area (Levy of Amenities Tax) Regulations, 2002
General Rules (Civil), 1957
General Rules (Criminal), 1977
Uttar Pradesh Industrial Area Development (Removal of Doubts and Validation) Act, 1991
Uttar Pradesh Urban Planning and Development Act, 1973
Uttar Pradesh Immoral Traffic (Prevention) Rules, 1993
Uttar Pradesh excise Settlement of Licenses for Retail Sale of Country Liquor) (Eleventh Amendment) Rules, 2019
Uttar Pradesh Cold Storage Order, 1972
Uttar Pradesh State Commission for Backward Classes Act, 1996
Uttar Pradesh Private Technical Educational Institutions (Regulation of Admission and Fixation of Fee) Regulations, 2015
Uttar Pradesh State Co-operative Societies Election Rules, 2014
Uttar Pradesh Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017
U.P (Consent for Discharge of Sewage and Trade Effluents) (Second Amendment) Rules, 2017
Uttar Pradesh Street Vendors within the area of an Industrial Development Authority (Protection of Livelihood and Regulation of Street Vending) Rules, 2018
Uttar Pradesh Protection of Interest of Depositors in Financial Establishment Act, 2016
Uttar Pradesh Clinical Establishments (Registration and Regulation) Rules, 2016
Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016
Development Authority Bye-laws for Conservation of Heritage Sites
Uttar Pradesh Co-operative Societies (Second Amendment) Act, 2003
Uttar Pradesh Pradesh krishi Utpadan Mandi (Bisawan Sanshodhan) Niyamawali, 2016
Uttar Pradesh Government Degree Colleges Contractually Working Lecturers Regularisation Rules, 2016
Uttar Pradesh Co-operative Societies (Second Amendment) Act, 2007
Uttar Pradesh Co-operative Societies (Third Amendment) Act, 2007
UPERC (Captive and Renewable Energy Generating Plants) Regulations, 2014
Uttar Pradesh Co-operative Sugar Mills and Distilleries Employees Service Regulations, 2015
Uttar Pradesh Homeopathic Medicine (Entrance Examination for Admission to the Diploma in Homeopathic Pharmacy Course) Regulations, 2015
Uttar Pradesh Co-operative Societies (Second Amendment) Act, 2011
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
Uttar Pradesh Habitual Offenders Restriction Act, 1952
Uttar Pradesh Habitual Offenders Restriction Rules, 1957
Hackney-Carriage Act, 1879
Hardwar Kumbha Mela Rules, 1997
Uttar Pradesh Harijan and Social Welfare Gazetted Officers Service Rules, 1991
Hastinapur Town Development Board Act, 1954
Uttar Pradesh Health Workers and Health Supervisors (Regulation of Pay) Act, 1996
Uttar Pradesh Higher Judicial Service (Abolition of the Cadre of the Civil and Sessions Judges) Rules, 1974
Uttar Pradesh Higher Judicial Service Rules, 1975
Uttar Pradesh Hill Sub-Cadre Rules, 1992
Hindi Sahitya Sammelan (Recognization) Act, 1956
Uttar Pradesh Ground Water (Management and Regulation) Act, 2019
Hindu Marriage (Uttar Pradesh Sanshodhan) Adhiniyam, 1962
Uttar Pradesh Hindu Marriage Registration Rules, 1973
United Provinces Melas Act, 1938
United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
Uttar Pradesh Hindu Religious Institutions (Prevention of Dissipation of Properties) (Repeal) Act, 2000
United Provinces Hindu Womens Rights to Property (Extension to Agricultural Land) Act, 1942
Uttar Pradesh Home Guards Adhiniyam, 1963
Uttar Pradesh Home Guards (Disciplinary Control Over Block Organisers and Battalion Instructors) Rules, 1977
Uttar Pradesh Homoeopathic Medical Colleges (Acquisition and Miscellaneous Provisions) Act, 1981
Uttar Pradesh Homoeopathic Medicine Act, 1951
Uttar Pradesh Homoeopathic Medicine (Amendment) Act, 1975
Uttar Pradesh Homoeopathic Medicine (Amendment) Act, 1977
Rules for the Enlistment of Homoeopathic Medical Practitioners in U.P.
Uttar Pradesh Honorary Munsifs Act, 1896
Uttar Pradesh Horticulture and Food Processing Group-B Service Rules, 1993
Uttar Pradesh Horticulture and Food Processing Subordinate Service Rules, 1993
Uttar Pradesh House Sites (Flood Affected Areas) (Temporary Powers) Act, 1957
Uttar Pradesh Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual
Uttar Pradesh High Court (Abolition of Letters Patent Appeals) Act, 1962
United Provinces High Courts (Amalgamation) Order, 1948
Hardwar Ardh Kumbha Mela Rules, 2002
High Court Legal Services Committee Regulations, 1997
Uttar Pradesh Factories Rules, 1950
Himgiri Nabh Vishwavidyalaya (University in the Sky) Act, 2003
Uttar Pradesh Reorganisation Act, 2000
Uttar Pradesh Commission for the Scheduled Castes and Scheduled Tribes Act, 1995
Uttar Pradesh Pravidhik Shiksha Adhiniyam, 1962
Uttar Pradesh Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992
Rules Relating to Non-recurring Grant-in-aid out of the Lump Provisions to their Publication not Specified in the Budget
Uttar Pradesh Board of Technical Education (Rotation and Term of Office of Members) Rules, 1986
Uttar Pradesh Course Books Act, 1979
Uttar Pradesh Technical Education Department Non-Gazetted Technical Service Rules, 1988
Uttar Pradesh Public Examinations (Prevention of Unfair Means) Act, 1998
Uttar Pradesh Licences for the Possession of Undenatured Spirit, Bhang and other Excisable Articles for Medicinal and Toilet Preparation Purpose Rules, 2019
Uttar Pradesh Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2023
Uttar Pradesh Rural Housing Board Act, 1983
Uttar Pradesh Milk Act, 1976
Uttar Pradesh Bhagirathi River Valley Authority Act, 1999
Uttar Pradesh Collection and Disposal of Drift and Stranded Wood and Timber Rules, 1963
Uttar Pradesh Wood Based Industries (Establishment and Regulation) Rules, 1978
Indian Forest (U.P.) Rules, 1964
Uttar Pradesh Forests Corporation Act, 1974
Uttar Pradesh Forest Corporation Surcharge Rules, 1992
Uttar Pradesh Forest Department (Conferment of Powers) Rules, 1977
Uttar Pradesh Forest Department Draftsmen Service Rules, 1980
Uttar Pradesh Forest Service Rules, 1993
Uttar Pradesh Fruit Nurseries (Regulation) Act, 1976
Uttar Pradesh Fruit Nurseries (Regulation) Rules, 1976
Uttar Pradesh Lower Subordinate Forest Service Rules, 1980
Uttar Pradesh National Parks Act, 1935
Rules Under Section 10 of the U.P. National Parks Act, 1935
Uttar Pradesh Panchayati Forest Rules, 1972
United Provinces Private Forests Act, 1948
Uttar Pradesh Private Forests Rules, 1950
Uttar Pradesh Promotion and Protection of Fruit Trees (Regulation of Harmful Establishments and Housing Schemes) Act, 1985
Uttar Pradesh Protected Forests Rules, 1960
Uttar Pradesh Protection of Trees Act, 1976
Uttar Pradesh Resin and other Forest Produce (Regulation of Trade) Act, 1976
Uttar Pradesh Resin and other Forest Produce (Regulation of Trade) Rules, 1976
Uttar Pradesh Subordinate Forest (Rangers, Deputy Rangers and Foresters) Service Rules, 1951
Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Adhiniyam, 1972
Uttar Pradesh Tendu Patta (Vyapar Viniyaman) Niyamawali, 1972
Uttar Pradesh Transit of Timber and Other Forest Produce Rules, 1978
Uttar Pradesh Forest (Timber-Transit on Yamuna, Tons and Pabar Rivers) Rules, 1963
Uttar Pradesh Rules Regulating the Transit of Timber on the Sharda River, 1915-1919
Uttar Pradesh Rules Regulating the Transport of Timber in the Kumaun Civil Division, 1920
Uttar Pradesh Rules Regulating the Transport of Timber by Water along the Small Hill Streams of Pargana Jaunsar-Bawar in the Dehradun District, 1936
Uttar Pradesh Rules Regulating the Transit of Timber on the River Ganga above Garhmukhteswar in Meerut District and on its Tributaries in Indian Territory above Rishikesh, 1938
Uttar Pradesh Village Forests Joint Management Rules, 1997
Uttar Pradesh Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986
Uttar Pradesh Industrial Employment Model Standing Orders, 1991
Uttar Pradesh Industrial Establishments (National Holidays) Act, 1961
Uttar Pradesh Industrial Establishments (National Holidays) Rules, 1965
Uttar Pradesh Industrial Housing Act, 1955
Uttar Pradesh Industrial Housing Rules, 1959
Uttar Pradesh Industrial Peace Timely Payment of Wages Act, 1978
Uttar Pradesh Industrial Peace (Timely Payment of Wages) Rules, 1981
Uttar Pradesh Industrial Tribunal (Textiles) Rules of Procedure, 1957
Uttar Pradesh Industrial Undertakings (Special Provisions For Prevention Of Unemployment) Act, 1966
Uttar Pradesh Industries Department Class IV Service Rules, 1974
Uttar Pradesh Industries Department (Directorate of Handloom and Textiles) Subordinate Service Rules, 1992
Uttar Pradesh Industries (Directorate of Handloom and Textiles) Service Rules, 1993
Uttar Pradesh Industries Services Rules, 1993
Uttar Pradesh Information and Public Relations Department (Headquarter) Group D Service Rules, 1994
Uttar Pradesh Information and Public Relations Department (Headquarter) Ministerial Service Rules, 1992
Uttar Pradesh Information and Public Relations Department Non-Technical (Nongazetted) Service Rules, 1998
Uttar Pradesh Information Department Film Photo Unit Service Rules, 1993
Uttar Pradesh Information Service Rules, 1982
Uttar Pradesh Insecticides Appeal Rules, 1975
Uttar Pradesh Inspectorate of Government Offices Drivers Service Rules, 1992
Uttar Pradesh Inspectors of Drugs Service Rules, 1980
Uttar Pradesh Institute of Research, Development and Training Non-Gazetted Technical Service Rules, 1993
Uttar Pradesh Institutional Finance Department Research Assistants Service Rules, 2000
Integral University Act, 2004
Uttar Pradesh Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1983
Ganges Tolls Act, 1867
Uttar Pradesh Gaon Panchayats and Kshettra Samities (Extension of Term) Act, 1968
Uttar Pradesh Gaon Panchayats, Kshettra Samities and Zila Parishads (Sanshodhan) Adhiniyam, 1969
Uttar Pradesh Gaon Panchayats and Kshettra Samitis (Extension of Term) Act, 1970
Uttar Pradesh Gaon Panchayats and Kshettra Samitis (Extension of Term) Act, 1971
Uttar Pradesh Gaon Sabha Registration of Electors Order, 1978
Uttar Pradesh Security Prisoners Rules, 1972
General Provident Fund (U.P.) Rules, 1985
Uttar Pradesh Right to Information Rules, 2015
Uttar Pradesh Warehouse Act, 1958
Uttar Pradesh Godam Niyamavali, 1972
Gorakhpur Development Authority (The Time and Manner of Payment of Betterment Charge) Bye-Laws, 1984
Gorakhpur Development Authority (Fee for Inspection or Obtaining Copies of Documents and Maps) Regulations, 1983
Gorakhpur Development Authority (Form of Register of Applications for Permission) Regulations, 1983
Gorakhpur Development Authority (Master Plan/Zonal Development Plans) Regulations, 1983
Gorakhpur Goraits Act, 1919
Gorakhpur Mahapalika Octroi Limits Rules, 1983
Uttar Pradesh Prevention of Cow Slaughter Act, 1955
Uttar Pradesh Go-Seva Ayog Adhiniyam, 1999
Uttar Pradesh Goshala Adhiniyam, 1964
Uttar Pradesh Govadh Nivaran Niyamavali, 1964
Uttar Pradesh Goshala Rules, 1964
Uttar Pradesh Government Central Textile Institute (Ministerial) Service Rules, 1994
Uttar Pradesh Government College of Architecture (Technical) Service Rules, 1994
Uttar Pradesh Government Department Drivers Service Rules, 1993
Uttar Pradesh Government Doctors (Allopathic) Restriction on Private Practice Rules, 1983
Uttar Pradesh Government Estates Thekedari Abolition Act, 1958
Uttar Pradesh Government Estates Thekedari Abolition Rules, 1960
Uttar Pradesh Government Estates Thekedari Abolition (Re-Enactment and Validation) Act, 1970
Uttar Pradesh Government Industrial Training Institutes Workshop Attendant and Store Attendant Service Rules, 1998
Uttar Pradesh Government Servants Conduct Rules, 1956
Uttar Pradesh Government Servants Criterion for Recruitment by Promotion Rules, 1994
Uttar Pradesh Government Servants (Disposal of Representation Against Adverse Annual Confidential Reports and Allied Matters) Rules, 1995
Uttar Pradesh Government Servants (Recognition of Service Associations) Rules, 1959
Uttar Pradesh Government Servants Resignation Rules, 2000
Uttar Pradesh Government Servants Seniority Rules, 1991
Uttar Pradesh Government Servants (Special Provisions Relating to Family Planning) Rules, 1976
Uttar Pradesh Recruitment of Dependants of Government Servants Dying in Harness Rules, 1974
Uttar Pradesh State Government Servants Confirmation Rules, 1991
Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975
Uttar Pradesh Gramin Avas Parishad (Grant of Loans and Advances) Rules, 1984
Greater Nainital Development Authority (Holding of Meetings and Conduct of Business) Regulations, 1986
Greater Noida Industrial Development Area Building Regulations, 1992
Greater Noida Industrial Development Authority (Meetings) Regulations, 1991
Uttar Pradesh Ground Water Department (Drawing Establishment) Service Rules, 1992
Uttar Pradesh Ground Water Department Subordinate Engineers and Technicians Service Rules, 1992
Uttar Pradesh Ground Water (Engineers and Scientists) Service Rules, 1999
Group D Employees Service (U.P.) Rules, 1985
United Provinces Excise Act, 1910
Rules under the United Provinces Excise Act, 1910
Uttar Pradesh Assistant Excise Commissioners Service Rules, 1992
Uttar Pradesh Country Spirit (Strength) Rules, 1981
Uttar Pradesh Establishment of Manufactory Rules, 1997
Uttar Pradesh Police (Extraordinary Pension) (Second Amendment) Rules, 2015
Rules Referring Grant of Remuneration and Allowances to the President and Members of the Board of Indian Medicine, Uttar Pradesh
Uttar Pradesh Excise (Appeal and Revision) Rules, 1968
Uttar Pradesh Excise Constables, Drivers and Tari Supervisors Service Rules, 1983
Uttar Pradesh Excise Department Ministerial Service Rules, 1980
Uttar Pradesh Technical Education (Non-Technical-Non-Gazetted) Service Rules, 1992
Uttar Pradesh Excise Group A Service Rules, 1983
Uttar Pradesh Excise Licences (Retail Vend of Country Liquor, Foreign Liquor and Bhang) Rules, 1996
Uttar Pradesh Excise Licences (Tender-Cum-Auction) Rules, 1991
Uttar Pradesh Excise (Manufacture, Import, Export, Transport, Possession and Vend of Foreign Liquor) Rules, 1996
Uttar Pradesh Excise (Price Of Foreign Liquor) Rules, 1982
Uttar Pradesh Excise (Prohibition) Group D Service Rules, 1978
Uttar Pradesh Excise (Prohibition) Subordinate Service Rules, 1978
Uttar Pradesh Excise (Regulation Of Transport And Possession Of Country Liquor) Rules, 1980
Uttar Pradesh Excise Service (Class II) Rules, 1970
Uttar Pradesh Excise (Settlement of Licences for Retail Sale of Low Strength Rum) Rules, 1988
Uttar Pradesh Excise Superintendent Service Rules, 1973
Uttar Pradesh Procedure For Direct Recruitment For Group C Posts (Outside The Purview Of The Uttar Pradesh Public Service Commission) Rules, 1998
Uttar Pradesh Excise Technical (Group B) Service Rules, 1993
Uttar Pradesh Foreign Liquors Retail Vend Licences (Prohibition Area) Rules, 1991
Uttar Pradesh Grant of Reward By the Magistrate Rules, 1979
Uttar Pradesh Hours of Retail Sale of Foreign Liquor Rules, 1977
Uttar Pradesh Intoxicating Liquor Objectionable Advertisements Act 1976
Uttar Pradesh Licences for the Possession of Denatured Spirit and Specially Denatured Spirit Rules, 1976
Uttar Pradesh Maturation of Spirit for Manufacturing Indian Made Foreign Liquor Rules, 1994
United Provinces Medical Act, 1917
Uttar Pradesh Molasses Advisory Committee Rules, 1965
Uttar Pradesh Narcotic Drugs Rules, 1986
Uttar Pradesh Number and Location of Excise Shop Rules, 1968
Uttar Pradesh Opium Smoking Act, 1934
Uttar Pradesh Opium Smoking Rules, 1935
Uttar Pradesh Permit Possession of Foreign Liquor by Club Rules, 1980
Uttar Pradesh Prohibition (Excise) Gazetted Service Rules, 1982
Uttar Pradesh Sales of Notified Restricted Spirituous Preparations (Prevention of Misuse) Rules, 1978
Uttar Pradesh Sales Of Motor Spirit, Diesel Oil And Alcohol Taxation Act, 1939
Uttar Pradesh Sales or Purchase of Motor Spirit, Diesel Oil and Alcohol Taxation Rules, 1977
Uttar Pradesh Settlement of Country Liquor Licence (Tender-Cum-Auction) Rules, 1985
Uttar Pradesh Settlement of Shops for Retail Sale of Bhang Rules, 1988
Uttar Pradesh Settlement of Licence for Retail Vend of Bhang (Minimum Guaranteed Quantity) Rules, 1990
Uttar Pradesh Sheera Niyantran Adhiniyam, 1964
Uttar Pradesh Sheera Niyantran Niyamavali, 1974
Uttar Pradesh Spirituous Preparations (Inter-State Trade and Commerce) Control Rules, 1957
Uttar Pradesh Subordinate Excise (Audit and Accounts) Service Rules, 1992
Uttar Pradesh Subordinate Excise Service Rules, 1992
Uttar Pradesh Superintendent of Excise Service Rules, 1987
Uttar Pradesh Tax on Luxuries Act, 1995
Uttar Pradesh Transport and Possession of Notified Restricted Spirituous Preparations (Prevention of Misuse) Rules, 1978
Uttar Pradesh Employees of Schools and Intermediate Colleges (Special Conditions of Service Relating to Family Planning) (First Amendment) Regulations, 1977
Uttar Pradesh Training Colleges (Payment of Salaries of Teachers and other Employees) Act, 1978
Uttar Pradesh Public Examinations (Prevention of Unfair Means) Act, 1992
Uttar Pradesh Electro-Medical Maintenance Cell Engineering Service Rules, 1983
Uttar Pradesh Employees State Insurance (Chief Pharmacists) Service Rules, 1997
Uttar Pradesh Employees State Insurance Homeopathic Pharmacist Service Rules, 1997
Uttar Pradesh Employees State Insurance Labour Medical Service Auditors Service Rules, 1997
Uttar Pradesh Family Welfare Department Artist-Cum-Photographer Service Rules, 1994
Uttar Pradesh Filaria (Non-gazetted) Service Rules, 1993
Uttar Pradesh Regulation of Coaching Act, 2002
Uttar Pradesh Family Courts Rules, 1995
Uttar Pradesh Family Welfare District Administrative Officers Service Rules, 1993
Uttar Pradesh Famine Relief Fund Act, 1936
Uttar Pradesh Female Jail Warders Service Rules, 1983
Uttar Pradesh Finance and Accounts Service Rules, 1992
Uttar Pradesh Fire (Gazetted Officer) Services Rules, 1984
Uttar Pradesh First Offenders Probation Act, 1938
Uttar Pradesh First Offenders Probation Rules, 1939
Uttar Pradesh Fisheries Act, 1948
Uttar Pradesh Fisheries (Development and Control) Rules, 1954
Uttar Pradesh Fisheries Department Non-Gazetted Services (Imposition of Minor Punishments) Rules, 1973
Uttar Pradesh Fisheries Department Ministerial Service Rules, 1994
Uttar Pradesh Fisheries (Gazetted) Service Rules, 1993
Uttar Pradesh Flood Emergency Powers (Evacuation and Requisition) Act, 1951
Uttar Pradesh Food and Civil Supplies (Marketing Branch) Service Rules, 1981
Uttar Pradesh Food and Civil Supplies (Marketing Branch) Group D (Kamdar) Service Rules, 1993
Uttar Pradesh Food and Civil Supplies (Supply Branch) Ministerial Service Rules, 1979
Uttar Pradesh Food and Civil Supplies (Supply Branch) Subordinate Service Rules, 1980
Uttar Pradesh Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979
Uttar Pradesh Food and Civil Supplies (Weights and Measures) Service Rules, 1981
Uttar Pradesh Food Inspectors (Medical, Health and Family Welfare Department) Service Rules, 1992
Uttar Pradesh Prayagraj Mela Authority, Allahabad, Act, 2017
Uttar Pradesh Judicial Service Rules, 2001
Uttar Pradesh Factories Welfare Officers Rules, 1955
Uttar Pradesh Factories (Safety Officers) Rules, 1984
Uttar Pradesh Factories (Control of Industrial Major Accident Hazards) Rules, 1996
United Provinces Provincialization of Hospitals Act, 1947
Uttar Pradesh Fundamental Rules
Subsidiary Rules
The Electricity (Supply) Annual Accounts Rules, 1985
Uttar Pradesh Electric Wire and Transformers (Prevention and Punishment of Theft) Act, 1976
Uttar Pradesh Electric Wire and Transformers (Prevention and Punishment of Theft) Rules, 1977
Uttar Pradesh Electricity Board Recruitment to Services (Age Limit) Regulations, 1990
Uttar Pradesh Electricity (Duty) Act, 1952
Uttar Pradesh Electricity (Duty) Rules, 1952
Uttar Pradesh Electricity Supply (Consumers) Regulations, 1984
Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Act, 1958
Uttar Pradesh Government Electrical Undertakings (Dues Recovery) Rules, 1958
Uttar Pradesh Rajya Vidyut Utpadan Nigam Ltd. (Acquisition and Transfer of Undertaking) Act, 1992
Uttar Pradesh Rajya Vidyut Parish Security Forces (Restriction of Rights) Service Regulations, 1979
Uttar Pradesh State Electricity Board, Disciplinary Proceedings (Administrative Tribunal) Regulations, 1973
Uttar Pradesh State Electricity Board (Employees Retirement) Regulations, 1975
Uttar Pradesh State Electricity Board Establishments (Entry, Exit and Search) Regulations, 1974
Uttar Pradesh State Electricity Board (Officers and Servants) (Conditions of Service) Regulations, 1978
Uttar Pradesh State Electricity Consultative Council and Local Advisory Committees Rules, 1964
Uttar Pradesh State Electricity Board (Contributions) Regulations, 1962
Uttar Pradesh State Electricity Board Employees (Transfers) Regulations, 1980
Uttar Pradesh State Electricity Board (Issue of Bonds) Rules, 1964
Uttar Pradesh Electricity (Regulation of Distribution and Consumption) Order, 1972
Uttar Pradesh State Electricity Board Services of Engineers Regulations, 1970
Uttar Pradesh Employees State Insurance (Pharmacist) Service Rules, 1993
Uttar Pradesh Employment of Substitute Workmen Act, 1978
United Provinces Encumbered Estates Act, 1934
Rules Under the United Provided Provinces Encumbered Estates Act, 1934
Uttar Pradesh Entertainment and Betting Tax Department Ministerial Service Rules, 1979
Uttar Pradesh Entertainment and Betting Tax Inspectors Service Rules, 1982
Uttar Pradesh Accommodation Requisition Act, 1947
Uttar Pradesh Environment Directorate Drivers Service Rules, 1993
Uttar Pradesh Epidemic Diseases Regulations, 1983
Uttar Pradesh Essential Services (Conditions of Detention) Order, 1979
Uttar Pradesh Essential Services Maintenance Act, 1966
United Provinces Estates Act, 1920
Rules Under the United Province Estates Act, 1920
Uttar Pradesh Evacuee Interest (Separation) Supplementary Act, 1961
United Provinces Expiring Laws Continuance Act, 1948
Uttar Pradesh Motor Vehicles Taxation Act, 1997
Uttar Pradesh Employees State Insurance Scheme Labour Medical Services Ayurvedic Pharmacist Service Rules, 1995
Uttar Pradesh Extension Educators Service Rules, 1985
Uttar Pradesh Inland Waterways Authority Act, 2023
Court Fees (Uttar Pradesh Sanshodhan) Adhiniyam, 1961
Uttar Pradesh Court Fees (Payment in Cash) Act, 1975
Uttar Pradesh Court Fees (Remission) Act, 1950
Uttar Pradesh Suits Valuation Rules, 1942
United Provinces Court of Wards (Repeal) Act, 1969
Command Area Project Bhumi Sanrakshan Adhikari and Technical officer Service Rules, 1993
Uttar Pradesh Commission for Minorities Act, 1994
Uttar Pradesh Competitive Examination (Medium of Written Examination) Rules, 1994
Uttar Pradesh Cottage and Rural Industries Group D Service Rules, 1993
Uttar Pradesh Debt Redemption Act, 1940
Uttar Pradesh Debt Redemption Rules, 1941
Uttar Pradesh Debt Relief Act, 1977
Uttar Pradesh Debt Relief Rules, 1977
Uttar Pradesh Recovery of Taxes and Other Public Moneys (Amendment and Validation) Act, 1970
Uttar Pradesh Dental Hygienist and Dental Mechanic Service Rules, 1993
Uttar Pradesh Dental Surgeons Service Rules, 1979
Uttar Pradesh Deputy Directors (Panchayat) Service Rules, 1992
Uttar Pradesh Development Authorities Centralised Services Rules, 1985
Designation of Senior Advocates Rules, 1992
Uttar Pradesh Directorate of Education Internal Audit Organisation Service Rules, 1993
Uttar Pradesh Directorate of Administrative Reforms Ministerial Service Rules, 1992
Uttar Pradesh Directorate of Education Ministerial Service Rules, 1983
Uttar Pradesh Directorate of Geology and Mining Ministerial Service Rules, 1978
Uttar Pradesh Directorate of Treasuries Ministerial Service Rules, 1978
Uttar Pradesh Direct Recruitment through Public Service Commission Preliminary Examination Rules, 1986
Uttar Pradesh Disciplinary Proceedings (Administrative Tribunal) Rules, 1947
Uttar Pradesh District Gazetteer Department Drivers Service Rules, 1993
Uttar Pradesh District Offices (Collectorates) Ministerial Service Rules, 1980
Uttar Pradesh District Panchayat Raj Officers Service Rules, 1979
Uttar Pradesh Document Writers Licensing Rules, 1977
Uttar Pradesh Dookan Aur Vanijya Adhisthan Adhiniyam, 1962
Uttar Pradesh Dookan Aur Vanijya Adhishthan Niyamavali, 1963
Uttar Pradesh Educational (General Education Cadre) Service Rules, 1992
Uttar Pradesh Educational Institutions (Prevention of Dissipation of Assets) Act, 1974
Uttar Pradesh Educational Institutions (Taking-Over of Management) Act, 1976
Uttar Pradesh Educational Teaching (Subordinate Gazetted) Service Rules, 1993
Uttar Pradesh Elections Department Assistant District Election Officer Service Rules, 1992
Uttar Pradesh Election Directorate (Ministerial) Service Rules, 1993
Uttar Pradesh Election Directorate Officers Service Rules, 1992
Uttar Pradesh Corneal Grafting Act, 1964
Uttar Pradesh Corneal Grafting Rules, 1974
United Provinces Cotton Ginning and Pressing Factories Act, 1949
Uttar Pradesh Cotton Ginning and Pressing Factories Rules, 1964
United Provinces Cotton Pest Control Act, 1936
United Provinces Cotton (Statistics) Act, 1947
Uttar Pradesh Cotton (Statistics) Rules, 1947
Uttar Pradesh Course Books Act, 1978
United Provinces Minor Irrigation Works Act, 1920
United Provinces State Tube-Wells Act, 1936
Uttar Pradesh Irrigation (Emergency Powers) Act, 1950
Uttar Pradesh Participatory Irrigation Management Act, 2009
Uttar Pradesh Irrigation Department Research Supervisors Service Rules, 1982
Uttar Pradesh Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992
Uttar Pradesh Service of Engineers (Irrigation Department) (Group B) Service Rules, 1993
Uttar Pradesh Minor Irrigation Department Survey Service Rules, 1993
Uttar Pradesh Irrigation Charges (State Tube-Wells) Rules, 1994
Uttar Pradesh Irrigation Charges (State Canal System) Rules, 1994
Uttar Pradesh Irrigation Charges (State Canal System) Rules, 1995
Uttar Pradesh Irrigation Department Civil Engineers (Subordinate) Service Rules, 1992
Uttar Pradesh Irrigation Department Research Officers Service Rules, 1992
Uttar Pradesh Minor Irrigation Department Boring Technicians Service Rules, 1993
Uttar Pradesh Minor Irrigation Department (Drawing) Service Rules, 1992
Uttar Pradesh Minor Irrigation Department (Special Equipment) Mechanic Service Rules, 1992
Uttar Pradesh Irrigation Department Architects Service Rules, 2004
Uttar Pradesh Reserve Guard Jail Warders Service Rules, 1983
Uttar Pradesh Jail Executive Subordinate (Gazetted) Service Rules, 1980
Uttar Pradesh Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980
Uttar Pradesh Jail (Group A and B) Service Rules, 1982
Uttar Pradesh Jail Ministerial and Commercial Service Rules, 1983
Uttar Pradesh Jail Nursing Service Rules, 1983
Personal Assistant to the Inspector-General of Prisons, Uttar Pradesh Service Rules, 1968
Uttar Pradesh Prisoners Attendance in Courts Rules, 1956
United Provinces Prisoners Release on Probation Act, 1938
Uttar Pradesh Prisoners Release On Probation Rules, 1938
Uttar Pradesh (Suspension Of Sentence Of Prisoners) Rules, 2007
Uttar Pradesh Jagadguru Rambhadracharya Divyanga University Act, 2001
Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Act, 1958
Jaunsar-Bawar Pargana (District Dehradun) Revenue Officials (Special Powers) Order, 1977
Jaunsar-Bawar Security of Tenure and Land Records Act, 1952
Jaunsar-Bawar Security of Tenure and Land Records Rules, 1955
Jaunsar-Bawar Zamindari Abolition and Land Reforms Act, 1956
Jaunsar-Bawar Zamindari Abolition and Land Reforms (Chapter III) Rules, 1961
Uttar Pradesh Joint Block Development Officer (Non-Gazetted) Service Rules, 1992
Uttar Fradesh Judicial Officers (Retirement on Superannuation) Rules, 1992
Uttar Pradesh Judicial Officers Service Rules, 1960
Uttar Pradesh Jute Goods (Control) Act, 1950
Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004
Uttar Pradesh Payment of Remuneration to Prisoners and Compensation to Victims Rules, 2005
Uttar Pradesh Prison Administration and Reforms Department Engineering (Gazetted) Service Rules, 2006
Uttar Pradesh Prison Administration and Reforms Department Ministerial, Stenographer and Co-Related Service Rules, 2007
Uttar Pradesh Zila Panchayats (Imposition, Assessment and Collection of Circumstances and Property Tax) Rules, 1994
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Election of Member) Rules, 1994
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Oath of Office of Adhyaksha or Pramukh, etc.) Rules, 1994
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Reservation and Allotment of Seats and Offices) Rules, 1994
Uttar Pradesh Zila Panchayats (Settlement of Dispute Relating to Membership) Rules, 1994
Uttar Pradesh Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994
Uttar Pradesh Kshettra Panchayats (Election of Pramukhs and Up-Pramukhs and Settlement of Election Disputes) Rules, 1994
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Removal of Pramukhs and Up-Pramukhs, Adhyakshas and Up-Adhyakshas) Enquiry Rules, 1997
Uttar Pradesh Zila Panchayat Officers (Central Transferable Cadre) Retirement Benefit Rules, 2001
Uttar Pradesh Zila Panchayats Service Rules, 1970
Uttar Pradesh Zila Panchayat Monitoring Cell Gazetted Officers Service Rules, 2004
Uttar Pradesh Zila Panchayats (Central Transferable Cadre of Appar Mukhya Adhikari) Rules, 1993
Uttar Pradesh Zila Panchayats Regularisation of Ad Hoc Promotions (On Posts within the Purview of the Public Service Commission) Rules, 1994
Uttar Pradesh Kshettra Panchayats (Removal of Disqualification and Settlement of Disputes Relating to Disqualification and Membership) Rules, 1994
Uttar Pradesh (Panchayat Raj and Local Bodies) Finance Commission (Appointment and Conditions of Service) Rules, 1994
Uttar Pradesh State Election Commission (Panchayat Raj and Local Bodies) (Appointment and Conditions of Service) Rules, 1994
Uttar Pradesh Zila Panchayats (Formation of Committees) Rules, 1997
Uttar Pradesh Kshettra Panchayats (Conduct of Proceedings) Rules, 1962
Uttar Pradesh Zila Panchayat Accountants Examination Rules, 1965
Uttar Pradesh Zila Panchayats Appointment of Counsel Rules, 1973
Uttar Pradesh Zila Panchayats (Apportionment of Income and Expenditure of Gram Sabhas) Rules, 1964
Uttar Pradesh Kshettra Panchayats (Distribution of Grants to Gram Sabhas) Rules, 1969
Uttar Pradesh Kshettra Panchayats (Formation of Committees) Rules, 1962
Uttar Pradesh Kshettra Panchayats (Location of Offices) Rules, 1966
Uttar Pradesh Kshettra Panchayats (Payment of Compensation) Rules, 1965
Uttar Pradesh Kshettra Panchayats (Supervision of Activities of Gram Sabhas) Rules, 1963
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Grant-In-Aid) Rules, 1973
Uttar Pradesh Kshettra Panchayats and Zila Panchayats (Inspection of Records and Giving of Copies) Rules, 1968
Uttar Pradesh Zila Panchayats (Central Transferable Cadre) Rules, 1966
Uttar Pradesh Zila Panchayats (Heads of Departments) Rules, 1968
Uttar Pradesh Zila Panchayats Expenditure on Welcome Address Rules, 1971
Uttar Pradesh Zila Panchayat (Maintenance and Weeding of Records) Rules, 1968
Uttar Pradesh Zila Panchayats (Powers, Functions and Duties of Vittiya Paramarshdata) Rules, 1967
Uttar Pradesh Zila Panchayats (Recovery of Arrears of Tax and Rent on Land) Rules, 1975
Uttar Pradesh Zila Panchayats (Security Of Employees) Regulations, 1975
Uttar Pradesh Zila Panchayat (Supervision of The Activities of Gram Panchayats and Kshettra Panchayats) Rules, 1962
Uttar Pradesh Zila Panchayats (Terms and Conditions for Holding of Certain Posts by Government Officers) Rules, 1968
Uttar Pradesh Zila Panchayats (Control of Adhyaksha Over Mukhya Adhikari and other Heads of Departments) Rules, 1963
Uttar Pradesh Zila Panchayats (Voting on Motions of Non-Confidence) Rules, 1966
Uttar Pradesh Zila Panchayats (Conduct of Proceedings) Rules, 1962
Uttar Pradesh Zila Panchayat Employees Retirement Benefit Rules, 1972
Uttar Pradesh State Food Commission Rules, 2015
Court Fees (Uttar Pradesh Amendment) Act, 1989
Criminal Law (Composition of Offences) (U.P. Amendment) Act, 1956
Criminal Laws (U.P. Amendment) Act, 1961
Uttar Pradesh Criminal Law (Composition of Offences and Abatement of Trials) (Amendment) Act, 1979
Uttar Pradesh Electricity (Regulation of Supply, Distribution, Consumption and Use) Order, 1977
Uttar Pradesh Secondary Education Services Selection Board (Procedure and Conduct of Business) First Regulations, 1998
Electricity Service Commission, U.P. State Electricity Board (Procedure and Conduct of Business) (First Amendment) Regulation, 1982
Electricity Service Commission, U.P. State Electricity Board (Limitation of Functions) (First Amendment) Regulations, 1979
Uttar Pradesh State Electricity Board Assistant Engineers (Civil) Service (Second Amendment) Regulations, 1985
Uttar Pradesh Secondary Education Service Commission (Procedure and Conduct of Business) Regulations, 1983
Rules of the U.P. School and College Teachers Gratuity Fund
Uttar Pradesh State Electricity Board (Miscellaneous Provisions) Regulations, 1977
Uttar Pradesh Contributory Provident Fund Insurance Pension Rules
Uttar Pradesh State Electricity Board Service of Engineers (Integration and Seniority) (Sixth Amendment) Regulations, 1985
Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh
Uttar Pradesh Electricity (Temporary Powers of Control) (Amendment and Miscellaneous Provisions) Act, 1956
Uttar Pradesh Pravidhik Shiksha (Committees and Sub-Committees, Affiliation of Institutions) Regulation, 2000
Indian Electricity (Uttar Pradesh Amendment and Validation) Act, 1975
Sanskriti University, Chhata, Mathura, Uttar Pradesh Act, 2016
Uttar Pradesh Prevention and Control of Malaria, Dengue, Kala-azar and any Vector Borne Disease Regulations, 2016
Rules Relating to the Enlistment of Person in Practice Belonging to the Indigenous System
Uttar Pradesh Regulation of Coaching Rules, 2002
Uttar Pradesh Government Servants (Employment Leave) Rules, 2003
Uttar Pradesh Technical University Act, 2000
Uttar Pradesh Teacher Education (Lecturers Cadre) Service Rules, 2010
Uttar Pradesh Board of Madarsa Education Act, 2004
Uttar Pradesh Competitive Examination Allocation of Marks Rules, 2006
Uttar Pradesh Excise (Settlement of Licenses for Wholesale of Country Liquor)(Eleventh Amendment) Rules, 2019
Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) (Uttar Pradesh Amendment) Act, 2018
Uttar Pradesh Right of Children to Free and Compulsory Education Rules, 2011
Uttar Pradesh Private Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Appellate Authority Procedure) Rules, 2013
Uttar Pradesh Pravidhik Shiksha Institution Receiving Grant-in-Aid from the Government (Third Amendment) Regulations, 2014
Uttar Pradesh Board of Secondary Sanskrit Education (Constitution, Powers and Duties of Committees and Sub-Committees) Regulations, 2012
Uttar Pradesh Government Servants Probation Rules, 2013
Electricity Laws (Uttar Pradesh Amendment) Act, 1974
Uttar Pradesh Non-Governmental Arabic and Persian Madarsa Recognition, Administration and Services Regulation, 2016
Uttar Pradesh Minor Minerals (Concession) Rules, 1963
Allahabad High Court Rules, 1952
Uttar Pradesh Cinematograph Rules, 1951
Uttar Pradesh Cinemas (Regulation) Act, 1955
Uttar Pradesh Prayagraj Mela Authority, Allahabad, Ordinance, 2017
Uttar Pradesh Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2017
Lucknow Industrial Development Areas (Composition of Offences) Regulation, 2017
Uttar Pradesh State Legislature (Members Emoluments and Pension) Rules, 1981
New Okhla Industrial Development Area Building Regulations, 2010
Labour (Regulation and Abolition) (Uttar Pradesh Amendment) Act, 2017
Industrial Employment (Standing Order) (Uttar Pradesh Amendment) Act, 2017
Equal Remuneration (Uttar Pradesh Amendment) Act, 2017
Sales Promotion Employees (Conditions of Service) (Uttar Pradesh Amendment) Act, 2017
Uttar Pradesh Stamp (Amendment) Rules, 2017
U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016
Uttar Pradesh Harcourt Butler Technical University Act, 2016
Uttar Pradesh E-Court Fees Rules, 2016
Uttar Pradesh University of Medical Sciences, Saifai, Etawah Act, 2015
Uttar Pradesh Revenue Code (Amendment) Act, 2016
Uttar Pradesh Krishi Utpadan Mandi (Ikkisawan Sanshodhan) Niyamawali, 2016
Uttar Pradesh Information Technology (Electronic Service Delivery) Rules, 2016
Uttar Pradesh State Energy Conservation Fund Rules, 2016
Uttar Pradesh Stamp (Valuation of Property) (Third Amendment) Rules, 2015
Uttar Pradesh Government Department Dietician Cadre Service Rules, 2015
Uttar Pradesh Revenue Code Rules, 2016
Uttar Pradesh Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection etc.) Rules, 2016.
Uttar Pradesh State Legislature (Air Travel Facility to Members) (Fifth Amendment) Rules, 2018
Uttar Pradesh excise Settlement of Licenses for Retail Sale of Foreign Liquor (Excluding Beer) (Thirteenth Amendment) Rules, 2016
District Mineral Foundation Trust Rules, 2017
Uttar Pradesh Food Safety and Drug Administration Department Analysts (Food And Drug Laboratory) Service Rules, 2017
Uttar Pradesh Industrial Development Authorities Centralized Service Rules, 2018
Uttar Pradesh Public Premises (Eviction of Certain Unauthorised Occupants) Rules, 2018
Uttar Pradesh Self-Financed Independent Schools (Fee Regulation) Act, 2018
Dr. Ram Manohar Lohia Institute of Medical Sciences Act, 2015
Uttar Pradesh Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
Uttar Pradesh State Industrial Development Corporation Limited (Transfer of Assets and Liabilities) Act, 2018
Shri Kashi Vishwanath Special Area Development Board Varanasi Act, 2018
Employees Compensation (Uttar Pradesh Amendment) Act, 2017
Building and Other Construction Workers Welfare Cess (Uttar Pradesh Amendment) Act, 2017
Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018
Uttar Pradesh Krishi Utpadan Mandi (Crusher Units Gur, Khandsari) (Compounding of Market Fee) Order, 2018
Uttar Pradesh Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Rules, 1954
Uttar Pradesh State Legislature (Delegation of Powers) Act, 1995
Uttar Pradesh Municipal Corporation Act, 1959
Uttar Pradesh Krishi Utpadan Mandi (Crusher Unit Gur, Khandsari) (Compounding of Market Fee) Order, 2019
Societies Registration (Uttar Pradesh Amendment) Act, 1979
Societies Registration (Uttar Pradesh Amendment) Act, 1984
Uttar Pradesh Children Act, 1951
Societies Registration (Uttar Pradesh Amendment) Act, 2000
Regulations Under the U.P. Intermediate Education Act, 1921
Uttar Pradesh Fundamental Rule 56 (Amendment and Validation) Act, 1975
King Georges Medical University, Uttar Pradesh (Amendment) Act, 2018
Uttar Pradesh Chief Electoral Office Private Secretaries Service Rules, 2019
Uttar Pradesh State Employment Guarantee Council Rules, 2019
Uttar Pradesh Value Added Tax Act, 2008
Uttar Pradesh Sugarcane Cess Act, 1956
Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971
Uttar Pradesh Public Service (Tribunals) Act, 1976
Uttar Pradesh Ministers (Salaries, Allowances and Miscellaneous Provisions) Act, 1981
Uttar Pradesh Excise (Movement of Liquor and Power Alcohol) Rules, 2019
Uttar Pradesh Roadside Land Control Act, 1945
Uttar Pradesh Rural Institute of Medical Sciences and Research, Saifai Act, 2005
Uttar Pradesh State Public Service Commission (Regulation of Procedure) Act, 1985
Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007
Uttar Pradesh Tax on Entry of Goods Into Local Areas Rules, 2008
Uttar Pradesh Taxation and Land Revenue Laws Act, 1975
Uttar Pradesh Public Premises (Eviction of Unauthorised Occupants) Act, 1972
Public Moneys (Recovery of Dues) Act, 1965
Uttar Pradesh Parks, Playgrounds and Open Spaces (Preservation and Regulation) Act, 1975
Uttar Pradesh Muslim Waqfs Act, 1960
Sanjay Gandhi Post-Graduate Institute of Medical Sciences Act, 1983
Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964
Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalik Vyavistha) Adhiniyam, 1994
Uttar Pradesh Motor Vehicles (Special Provisions) Act, 1976
Uttar Pradesh Provisional Collection of Taxes Act, 1980
Uttar Pradesh State Emblem (Prohibition of Improper Use) Act, 2019
Uttar Pradesh Plastic and Other Non-Biodegradable Garbage (Regulation of Use and Disposal) Act, 2000
Uttar Pradesh Post-Graduate Medical Education (Reservation Scheduled Castes, Scheduled Tribes and Other Backward Classes) Act, 1997
Uttar Pradesh Education Service Selection Commission Act, 2019
Uttar Pradesh Landless Agricultural Labourers Debt Relief Act, 1975
Uttar Pradesh Municipalities, Notified Areas and Town Areas (Alpakalie Vyavastha) Adihniyam, 1977
Uttar Pradesh Police and Forensic Science University Act, 2020
Allotment of Houses under the Control of the Estate Department Act, 2016
Maha Yogi Guru Gorakhnath Ayush University, Gorakhpur Act, 2020
Uttar Pradesh Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
Uttar Pradesh Cinemas (Regulation of Exhibition by means of video) Rules, 1988
Uttar Pradesh Public Services (Reservation for Economically Weaker Sections) Act, 2020
Uttar Pradesh Recovery of Damages to Public and Private Property Act, 2020
Uttar Pradesh Public Health and Epidemic Diseases Control Act, 2020
Uttar Pradesh State Legislature (Members Emoluments and Pension) Act, 1980
Uttar Pradesh Fiscal Responsibility and Budget Management Act, 2004
Uttar Pradesh Fiscal Responsibility and Budget Management Rules, 2006
Uttar Pradesh Merged States (Application of Laws) Act, 1950
Uttar Pradesh Laws (Extension of Application) Act, 1951
Uttar Pradesh State Road Transport Corporation Employees (Other than Officers) (Appointing Authorities) Act, 1987
Uttar Pradesh State Legislature (Prevention of Disqualification) Act, 1971
Uttar Pradesh Sri Kashi Vishwanath Temple Act, 1983
Mohammad Ali Jauhar University Act, 2005
Uttar Pradesh Public Land (Permission for Placing and Maintaining Optical Fibre Cable) Act, 2001
Uttar Pradesh Maharishi University of Information Technology Act, 2001
Uttar Pradesh Taj Economic zone Development Authority Act, 2002
Dr. Shakuntala Misra Rehabilitation University (For Differently Abled) Uttar Pradesh Act, 2009
Uttar Pradesh Arabi Pharsi University Act, 2009
Sharda University, Uttar Pradesh Act, 2009
Uttar Pradesh Absorption of Retrenched Employees of Government or Public Corporations in Government Service (Rescission of Rules) Act, 2009
Uttar Pradesh Public Premises (Eviction of certain Unauthorised Occupants) Act, 2010
Galgotias University Uttar Pradesh Act, 2011
Uttar Pradesh Vocational Education and Training Act, 2010
Shiv Nadar University Uttar Pradesh Act, 2011
Sri Ramswaroop Memorial University Uttar Pradesh Act, 2011
Uttar Pradesh Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2013
Rama University Uttar Pradesh Act, 2013
Jaypee University, Anoopshahr, Uttar Pradesh Act, 2014
Uttar Pradesh Subordinate Services Selection Commission Act, 2014
Uttar Pradesh Braj Teerth Vikash Parishad Act, 2015
J.S. University Shikohabad, Firozabad, Uttar Pradesh Act, 2015
Uttar Pradesh Fighters of Democracy Honour Act, 2016
Uttar Pradesh Repealing Act, 2017
Uttar Pradesh Prohibition of Unlawful Conversion of Religion Act, 2021
Uttar Pradesh Repealing Act, 2018
Uttar Pradesh Repealing Act, 2020
Uttar Pradesh Qualifying Service for Pension and Validation Act, 2021
Uttar Pradesh Special Security Force Act, 2020
Uttar Pradesh Ground Water (Management and Regulation) Rules, 2020
Uttar Pradesh National Rural Employment Guarantee (Compensation for Delayed Payment of Wages) Rules, 2019
Uttar Pradesh Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2020
Uttar Pradesh Private Security Agencies Rules, 2023
Dr. Rajendra Prasad National Law University, Prayagraj Act, 2020
Factories (Uttar Pradesh Amendment) Act, 2020
Uttar Pradesh Epidemic Disease, COVID-19 Regulations, 2020

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