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Bare Acts Live - Orissa

1169 Acts and rules availableSign In & Subscribe

  1. Orissa House Rent Control Act, 1967
  2. Accommodation in Orissa Bhavan, Orissa Niwas and Utkai Bhavan Rules, 1991
  3. Administration of Mayurbhanj State Order, 1949
  4. Administration of Orissa States Orders, 1948
  5. Orissa Administrative Service, Group A (Recruitment to Senior Branch) Rules, 1979
  6. Orissa Administrative Tribunal (Financial and Administrative Power) Rules, 1986
  7. Orissa Administrative Tribunal (Procedure) Rules, 1986
  8. Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999
  9. Orissa Administrative Tribunal (Salaries and Allowances and Conditions of Service of Chairman, Vice-Chairman and Members) Rules, 1986
  10. Orissa Administrative Tribunal (Staff) (Conditions of Service) Rules, 1986
  11. Orissa Administrative Tribunal (Contempt of Courts) Rules, 1998
  12. Admiralty Rules of the Orissa High Court, 1981
  13. Inter Country Adoption of Child by Foreign Parents Rules, 1998
  14. Orissa Advocates Welfare Fund Act, 1987
  15. Orissa Advocates Welfare Fund (Retirement Benefits) Rules, 1989
  16. Orissa Advocates Welfare Fund Rules, 1981
  17. Rules framed by High Court in relation to Advocates
  18. Guidelines Made by the High Court of Orissa Relating to Designating Advocates as Senior Advocates Under Section 16(2) of The Advocates Act, 1961
  19. Orissa Aerial Ropeways Act, 1957
  20. Orissa Aerial Ropeways Rules, 1959
  21. Orissa Affiliation of Bar Association Scheme, 1981
  22. Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1975
  23. Orissa Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1976
  24. Orissa State Agricultural Marketing Board Regulations, 1991
  25. Orissa Agricultural Produce (Development and Warehousing) Corporation Rules, 1959
  26. Orissa Agricultural Produce Markets Act, 1956
  27. Orissa Agricultural Produce Markets Rules, 1958
  28. Agriculturists Loans (Orissa Amendment) Act, 1937
  29. Orissa Agricultural Year Act, 1963
  30. Orissa Agricultural Land (Utilisation) Act, 1969
  31. Orissa Air (Prevention and Control of Pollution) Rules, 1983
  32. Orissa Akademis Employees Provident Funds and Terminal Benefits Rules, 1994
  33. Bengal Alluvion and Diluvion Act, 1847
  34. Bengal Alluvion and Diluvion (Amendment) Act, 1868
  35. Bengal Alluvion and Diluvion Regulation, 1825
  36. Orissa Anatomy Act, 1975
  37. Orissa Ancient Monuments Preservation Act, 1956
  38. Orissa Ancient Monuments Preservation Rules, 1958
  39. Orissa Animal Contagious Diseases Act, 1949
  40. Orissa Animal Contagious Diseases Rules, 1957
  41. Orissa Apartment Ownership Act, 1982
  42. Orissa Apartment Ownership Rules, 1992
  43. Appointment of State Defence Counsel Rules, 1974
  44. Appointment of Arbitrators by the Chief Justice of Orissa High Court Scheme, 1996
  45. Appointment of Special Judicial Magistrates (Orissa) Rules, 2000
  46. Orissa Arbitration Tribunal Rules, 1979
  47. Orissa Artistes Welfare Fund Rules, 1991
  48. Orissa Assignment of Pleaders to Indigent Persons Rules, 1981
  49. Authority of Orissa State Government under Dangerous Drugs Act, 1930
  50. Award of Fellowship (Scholarship) to Young Artists Rules, 1993
  51. Orissa Ayurvedic Medicine Act, 1960
  52. Orissa Ayurvedic Medicine Rules, 1960
  53. Orissa State Bar Council Advocates Welfare (Pension, Family Pension & Death Benefit) Rules, 2006
  54. Orissa State Bar Council Rules, 1989
  55. Orissa Advocates Welfare Fund Rules, 1986
  56. Orissa State Bar Council Legal Aid Rules, 1986
  57. Rules Relating to Staff of the Orissa State Bar Council
  58. Gratuity Rules for the employees of the Bar Council of Orissa
  59. Leave Travel Concession
  60. Loan or Advance Towards Conveyance
  61. House Building Loans or Advance
  62. Festival Loan or Advance
  63. Orissa Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
  64. Orissa Betterment Charges Act, 1955
  65. Orissa Betterment Charges Rules, 1958
  66. Orissa Bhasha Sansthan Rules, 1995
  67. Bhaskar Textile Mills (Acquisition and Transfer) Act, 1986
  68. Orissa Bhoodan and Gramdan Act, 1970
  69. Orissa Bhoodan and Gramdan Rules, 1972
  70. Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001
  71. Bhubaneswar Municipal Corporation Offensive & Dangerous Trades Regulations, 2006
  72. Bhubaneswar Municipal Corporation Tax on Advertisements Regulations, 2006
  73. Bhubaneswar Municipal Corporation User Charges Regulations, 2006
  74. Rules for the Biju Pattnaik Award for outstanding performance in promotion of Sports and Games
  75. Orissa Board of Revenue Act, 1951
  76. Orissa Board of Revenue Rules, 1959
  77. Board of Revenue, Orissa Regulations, 1963
  78. Orissa Boat Rules, 2004
  79. Orissa Boiler Attendants Rules, 1956
  80. Orissa Boilers Rules, 1970
  81. Orissa Boiler Operation Engineers Rules, 2000
  82. Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
  83. Orissa Cargo Boats (Licensing and Regulation) Rules, 1960
  84. Orissa Caste Certificate (for Scheduled Castes and Scheduled Tribes) Rules, 1980
  85. Orissa Cattle and Poultry Feed (Regulation) Act, 1979
  86. Orissa Cement Control Order, 1973
  87. Orissa Cement (Quality Control) Order, 1987
  88. Central Sales Tax (Deferment of Payment of Tax) Orissa Rules, 1990
  89. Central Sales Tax (Deferment of Payment of Tax) Orissa Rules, 1992
  90. Central Sales Tax (Deferment of Payment of Tax) Orissa Rules, 1996
  91. Central Sales Tax (Deferment of Payment of Tax) Orissa Rules, 2007
  92. Central Sales Tax (Orissa) Rules, 1957
  93. Orissa Cess Act, 1962
  94. Orissa Cess Rules, 1963
  95. Charitable Endowments (Orissa) Rules, 1956
  96. Orissa Child Labour (Prohibition and Regulation) Rules, 1994
  97. Orissa Children Act, 1982
  98. Orissa Childrens and Womens Welfare Service Rules, 1989
  99. Orissa Chit Funds Rules, 1985
  100. Orissa Cinemas (Regulation) Act, 1954
  101. Orissa Agricultural Laws Repealing Act, 1975
  102. Orissa Small Holders Relief Act, 1938
  103. Orissa Offices of Profit (Removal of Disqualifications) Act, 1951
  104. Talcher Municipality (Validation) Act, 1976
  105. Bihar and Orissa Public Safety (Orissa Repeal) Act, 1937
  106. Orissa Taxation (On Goods carried by Roads or Inland Water-ways) Validation Act, 1962
  107. Orissa Removal of Civil Disabilities Act, 1946
  108. Orissa Maternity Benefit (Repealing) Act, 1965
  109. Orissa Local Government Act, 1950
  110. Orissa Agricultural Income-tax Act, 1947
  111. Orissa Cinemas (Regulation) Rules, 1964
  112. Orissa Legislative Assembly (War Service) Act, 1940
  113. Orissa Land Revenue (Abolition) Act, 1970
  114. Orissa War Costs Surcharges on Electric Utilities Validating Act, 1946
  115. Odisha Apartment (Ownership and Management) Rules, 2024
  116. Orissa Governing Bodies of Non-Government Colleges (Validation and Extension of Term of Office) Act, 1967
  117. Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Resettlement of Displaced Persons Land Acquisition Proceedings Validation Act, 1957
  118. Utkal University Act, 1966
  119. Berhampur University Act, 1966
  120. Orissa Municipal Councils (Postponement of Election) Act, 1980
  121. Railway Protection (Orissa Repealing) Act, 1975
  122. Orissa Cinemas (Regulation) Appeal Rules, 1956
  123. Bhubaneswar Development Authority Property (Management and Allotment) Regulations, 2023
  124. Mayurbhanj Motor Spirit (Taxation on Sales) Validation Act, 1950
  125. Hindu Womens Rights to property (Extension to Agricultural Land in Orissa) Act, 1944
  126. Orissa Local Authorities Payment of Census Expenses Act, 1941
  127. Orissa Ministers Salaries Act, 1937
  128. Orissa Legislative Assembly Speakers and Deputy Speakers Salaries Act, 1937
  129. Orissa River Pollution Prevention (Repeal) Act, 1983
  130. Orissa Additional Stamp Duty Act, 1962
  131. Orissa Prohibition Act, 1939
  132. Orissa Legislative Assembly Salaries and Allowances (Temporary Repeal) Act, 1944
  133. Orissa Circuit Houses and Inspection Bungalows Rules, 1985
  134. Orissa Drug Advertisements Control Act, 1946
  135. Orissa Essential Articles Control and Requisitioning (Temporary Powers) Act, 1950
  136. Shri Jagannath Sanskrit Vishvavidyalaya Act, 1981
  137. Orissa Educational Laws Repeal Act, 1975
  138. Orissa Hindu Religious Endowments Act, 1969
  139. Orissa Repealing Act, 1976
  140. Orissa Legislative Assembly Salaries and Allowances (Temporary Repeal) Act, 1940
  141. Orissa Municipal Councils (Postponement of Elections) (No. 2) Act, 1983
  142. Orissa Tenants Relief Act, 1955
  143. (Orissa Military Police Act, 1946)
  144. Orissa Civil Courts Act, 1984
  145. Angul Laws Regulation (Repeal) Act, 1967
  146. Orissa Requisitioning and Acquisition of Immovable Property Act, 1952
  147. Orissa Legislative Assembly (War Service) Act, 1942
  148. Orissa Entertainments Tax Act, 1946
  149. Sambalpur University Act, 1966
  150. Orissa (Munsifs Proceedings) Validation Act, 1945
  151. Orissa Municipal Councils (Postponement of Elections) Act, 1981
  152. Orissa Registration of Documents (Validation) Act, 1982
  153. Orissa Bhoodan Yagna Act, 1953
  154. Orissa Requisitioning and Acquisition of Immovable Property Act, 1962
  155. Orissa Civil Court Survey Commission Rules, 1942
  156. Orissa House Rent Control Act, 1947
  157. Utkal University (Taking Over of Management) Act, 1974
  158. Orissa Irrigation (Validation) Act, 1992
  159. Orissa Municipal Councils (Postponement of Elections) (No. 2) Act, 1981
  160. Orissa Agricultural Income-Tax Law Repealing Act, 1979
  161. Orissa Co-operative Laws (Repeal) Act, 1975
  162. Orissa State Transport Undertakings (Prevention of Ticketless Travel) Act, 1975
  163. Orissa Weights and Measures Act, 1943
  164. Orissa Co-operative Land Mortgage Bank Act, 1938
  165. Orissa Offices of Profit (Removal of Disqualifications) Act, 1937
  166. Code of Civil Procedure (Orissa Amendment) Act, 1991
  167. Orissa Local Bodies (Suspension of Elections) (Repeal) Act, 1963
  168. Orissa Lokpal and Lokayuktas Act, 1970
  169. Orissa Municipal Councils (Postponement of Elections) Act, 1984
  170. Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1959
  171. lepers (Orissa Repeal) Act, 1986
  172. Orissa Special Courts Act, 1990
  173. Biju Patnaik University of Technology Employees Pension Fund (Administration) Rules, 2023
  174. Orissa Motor Spirit (Taxation on Sales) Repeal Act, 1977
  175. DRIEMS University, Odisha Act, 2022
  176. Odisha Industrial Security Force (Conditions of service of persons appointed in Odisha Industrial Security Force and their induction in Borrowing Organisations) Rules, 2017
  177. Code of Civil Procedure (Orissa Amendment) Act, 1984
  178. Orissa Electricity Regulatory Commission (Annual Report) Rules, 2006
  179. Orissa Electricity Regulatory Commission (Fund) Rules, 2006
  180. Odisha Police Motor Transport, Technical Trade (Method of Recruitment and Conditions of Service of Helper Constable) Rules, 2014
  181. Odisha Fire Prevention and Fire Safety Rules, 2017
  182. Odisha Police Service (Rehabilitation Assistance on account of death in Naxal/Extremist violence while on duty in said areas) Rules, 2012
  183. Odisha Industrial Security Force (Method of Recruitment and Conditions of Service of Constables) Rules, 2014
  184. Odisha Child and Adolescent Labour (Prohibition and Regulation) Rules, 2018
  185. Method of Recruitment and Conditions of Service of Sepoys/Constables in Battalions Rules, 2011
  186. Odisha Clinical Establishments (Control and Regulation) Rules, 2018
  187. Odisha Lokayukta (terms of the Search Committee and conditions of appointment of members and fees and allowances payable to its Members) Rules, 2018
  188. Orissa Civil Service Judicial Branch (Absorption of Judicial Magistrates) Rules, 1963
  189. Odisha Excise Rules, 2017
  190. Odisha Special Planning Authority and Regional Improvement Trust Common Planning and Building Standard Rules, 2017
  191. Odisha Real Estate Regulatory Authority Regulations, 2017
  192. Odisha Real Estate (Regulation and Development) Rules, 2017
  193. Odisha Industrial Security Force (Conditions of service of persons appointed in Odisha Industrial Security Force and their induction in Borrowing Organisations) Rules, 2017
  194. Odisha Minor Mineral Concession Rules, 2016
  195. Odisha Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2016
  196. Odisha Public Examinations (Prevention of Unfair Means) Act, 2024
  197. Odisha Anand Marriages Registration Rules, 2016
  198. Odisha Development Authorities (Retirement Benefit of the Employees) Rules, 2015
  199. Orissa Civil Services (Classification, Control & Appeal) Rules, 1962
  200. Odisha Grama Panchayat Rules, 2014
  201. Odisha Non-Government Aided College Lecturers Placement Rules, 2014
  202. Odisha State Co-operative Election Commissioner (Appointment, Conditions of Service and Miscellaneous Provisions) Rules, 2013
  203. Odisha Criminal Court Witnesses (Payment of Expenses) Rules, 2012
  204. Odisha Human Rights Commission (Method of Recruitment and Conditions of Service of Officers and other Staff) Rules, 2012
  205. Odisha Special Survey and Settlement Rules, 2012
  206. Odisha Sales Tax (Settlement of Arrears) Rules, 2012
  207. Odisha Municipal Accounts Rules, 2012
  208. Orissa State Roads Tolls (Determination of Rates and Collection) Rules, 2011
  209. Orissa State Energy Conservation Fund Rules, 2011
  210. Orissa Civil Services (Compassionate Grant) Rules, 1964
  211. Family Courts (Court) Rules, 2010
  212. Mahatma Gandhi National Rural Employment Guarantee (Grievance Redressal Mechanism) Rules, 2010
  213. Orissa Evening Courts Rules, 2010
  214. Orissa Gram Nyayalaya Staffs (conditions of service of Officers and Staffs) Rules, 2010
  215. Orissa Gram Nyayalayas (Court) Rules, 2009
  216. Orissa Education (Establishment, Recognition and Management of Private Colleges) Rules, 1991
  217. Orissa State Warehousing Corporation (Staff) Regulations, 1985
  218. Soro Municipality Faecal Sludge and Septage Management Regulations, 2018
  219. Orissa High Court Video Conferencing for Courts Rules, 2020
  220. Biramitrapur Faecal Sludge and Septage Management Regulations, 2018
  221. Orissa Civil Services (Commutation of Pension) Rules, 1992
  222. Odisha Industries Service (Validation of Appointment of Assistant Managers and Assistant Directors) Act, 2016
  223. Kantabanji Faecal Sludge and Septage Management Regulations, 2018
  224. Rambha Faecal Sludge and Septage Management Regulations, 2018
  225. Talcher Municipality Faecal Sludge and Septage Management Regulations, 2018
  226. Pipli Faecal Sludge and Septage Management Regulations, 2018
  227. Jagatsinghpur Municipality Faecal Sludge and Septage Management Regulations, 2018
  228. Odisha Electricity Regulatory Commission (Terms and Conditions of Intra-State Open Access) Regulations, 2020
  229. Odisha Municipal Corporation (Property Right or Land Right to Slum Dwellers) Rules, 2022
  230. OERC (Compensation to Victims of Electrical Accidents) Regulation, 2020
  231. Odisha Electricity Regulatory Commission (Terms and Conditions for Determination of Generation Tariff) Regulations, 2020
  232. Orissa Civil Services (Pension) Rules, 1992
  233. Banki Faecal Sludge and Septage Management Regulations, 2018
  234. Odisha Goods and Services Tax Rules, 2017
  235. High Court of Orissa Guest House Rules, 2023
  236. Rules for Rate Contract with Micro and Small Enterprises of Odisha, 2014
  237. Silicon University, Odisha Act, 2023
  238. High Court of Orissa Guidelines for Recording Evidence of Vulnerable Witnesses and Functioning of Vulnerable Witnesses Deposition Centres, 2024
  239. Odisha Education (Payment of Grant-in-Aid to the High Schools, Upper Primary (ME) Schools, Sanskrit Tols and Madrasas) Order, 2021
  240. Odisha Societies Registration Rules, 2023
  241. Odisha Lokayukta (Financial and Administrative Power) Rules, 2023
  242. Odisha Lokayukta (Payment of Pension to the Chairperson and Members) Rules, 2023
  243. Orissa Civil Services (Criteria for Promotion) Rules, 1992
  244. Dubai Singapore Exposure Visits Operational Guidelines, 2023
  245. Odisha Development Authorities (Planning and Building Standards) Rules, 2020
  246. Rules of The High Court of Orissa, 1948 (Volume II)
  247. Odisha State Food Security (Targeted Public Distribution System) Rules, 2020
  248. Odisha Town Planning and Improvement Trust (Planning and Building Standard) Rules, 2021
  249. Odisha Public Distribution System (Control) Order, 2016
  250. Odisha (Non-Government Colleges, Junior Colleges and Higher Secondary Schools) Grant-in-Aid in the shape of Block Grant Order, 2014
  251. Odisha Specified Minor Minerals Auction Rules, 2019
  252. Odisha Miscellaneous Certificates Rules, 2019
  253. Odisha Land Grabbing (Prohibition) Rules, 2015
  254. Orissa Civil Services (Criteria for Selection for Appointment including Promotion) Rules, 2003
  255. Odisha Stamp (Payment of Duty by means of e-Stamping) Rules, 2015
  256. Odisha Miscellaneous Certificates Rules, 2017
  257. Odisha (Aided Colleges, Aided Junior Colleges and Aided Higher Secondary Schools) Grant-in-Aid Order, 2017
  258. Odisha Education (Leave of Teachers and Other Members of the Staff of Aided Educational Institutions) Rules, 1977
  259. Odisha Land Acquisition, Rehabilitation and Resettlement Authority Rules, 2018
  260. Odisha State Highways Authority Act, 2025
  261. Statutes of the CV Raman Global University, Odisha, 2024
  262. Gandhi Institute of Engineering and Technology University, First Statute, 2024
  263. Statutes of the Nist University, Odisha, 2024
  264. Odia University First Statutes, 2025
  265. Orissa Civil Services (Fixation of Upper Age-Limit) Rules, 1989
  266. Statutes of the Driems University, Odisha, 2024
  267. Odisha Boilers (Inquiry, Adjudication and Appeal) Rules, 2025
  268. Silicon University Odisha First Statutes, 2024
  269. Odisha District Mineral Foundations Rules, 2015
  270. Orissa Right of Children to Free and Compulsory Education Rules, 2010
  271. High Court of Orissa (Designation of Senior Advocate) Rules, 2025
  272. High Court of Orissa and District Courts Use of Electronic Communication and Audio-Video Electronic Means Rules, 2025
  273. High Court of Orissa Live Streaming of Court Proceedings Rules, 2021
  274. e-Filing Rules for the High Court of Orissa, 2024
  275. e-Filing Rules for District Courts and Tribunals under Control and Supervision of the High Court of Orissa, 2024
  276. Orissa Civil Service (Rehabilitation Assistance) Rules, 1990
  277. Orissa High Court Admiralty (Jurisdiction and Settlement of Maritime Claims) Rules, 2020
  278. Odisha Judicial Officers (Medical Attendance) Order, 2013
  279. Odisha Minerals (Prevention of Illegal Mining and Regulation of Trading, Transportation and Storage) Rules, 2025
  280. Odisha Telecommunications (Right of Way) Rules, 2024
  281. Orissa Labour Welfare Fund Act, 2005
  282. Odisha Labour Welfare Fund Rules, 2015
  283. Odisha State Public Universities (Reservation in Teachers Cadre) Act, 2026
  284. Odisha Right to Public Services Rules, 2012
  285. Orissa Aided Educational Institutions Employees Retirement Benefit Rules, 1981
  286. Orissa Aided Educational Institutions (Non-Government Fully Aided Primary School Teachers) Retirement Benefit Rules, 1986
  287. Orissa Civil Services (Reservation of Vacancies for Women in Public Services) Rules, 1994
  288. Orissa Civil Services Rules, 1987
  289. Orissa Civil Services (Zone of Consideration for Promotion) Rules, 1988
  290. Orissa Clinical Establishments (Control and Regulation) Act, 1990
  291. Orissa Clinical Establishments (Control and Regulation) Rules, 1994
  292. Orissa Clubs and Philanthropic and Cultural Institutions (Grant-in-aid) Rules, 1962
  293. Code of Conduct for Members of the Orissa Legislative Assembly
  294. Orissa Commissions of Inquiry Rules, 1979
  295. Orissa Communal Forest and Private Lands (Prohibition of Alienation) Act, 1948
  296. Orissa Communal Forest and Private Lands (Prohibition of Alienation) Rules, 1949
  297. Orissa Communal Offenders (Conditions of Detention) Order, 1995
  298. Orissa Compulsory Labour Act, 1948
  299. Orissa Compulsory Labour Rules, 1948
  300. Boards Excise Rules, 1965
  301. Boards Excise (Fixation of Fees on Mahua Flower) Rules, 1976
  302. Orissa Conduct of Examinations Act, 1988
  303. Odisha Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972
  304. Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973
  305. Orissa Consultative Committee Rules, 1962
  306. Consumption of Electrical Energy (Restriction) Order, 1962
  307. Orissa Consumer Protection Rules, 1987
  308. Orissa Consumer Welfare Fund Rules, 2005
  309. Orissa Consumer Welfare Fund Rules, 2007
  310. Orissa Contingency Fund Act, 1967
  311. Orissa Contingency Fund Rules, 1967
  312. Orissa Contract Labour (Regulation and Abolition) Rules, 1975
  313. Orissa Contract Labour (Regulation and Abolition) (Conditions of Service) Rules, 1975
  314. Orissa Contributory Provident Fund Rules, 1938
  315. Orissa Co-operative Societies Act, 1962
  316. Orissa Co-operative Societies Rules, 1965
  317. Orissa Co-operative Societies (Elections to the Committees) Rules, 1992
  318. Orissa Corneal Grafting Act, 1960
  319. Orissa Corneal Grafting Rules, 1962
  320. Orissa Subordinate Correctional Service Rules, 1992
  321. Orissa (State) Council for Child Welfare Rules, 1996
  322. Orissa (State) Council of Culture Rules, 1990
  323. Orissa Council of Sports (Service Condition) Rules, 1993
  324. Orissa Court-fees (Amendment) Act, 1939
  325. Court-fees (Orissa Amendment) Act, 1957
  326. Court-fees (Orissa Amendment) Act, 1958
  327. Court-fees (Orissa Amendment) Act, 1967
  328. Court-fees (Orissa Amendment) Act, 1974
  329. Court-fees (Orissa Amendment) Act, 1975
  330. Court-fees (Orissa Amendment) Act, 1983
  331. Court-fees (Orissa Amendment) Act, 1992
  332. Court-fees (Orissa Amendment) Act, 1993
  333. Court Fees (Orissa Amendment) Act, 1997
  334. Orissa Court-fees (Orissa Amendment) Act, 2002
  335. Orissa Court-Fees Rules, 1948
  336. Orissa Reduction and Remissions of Court-fees Order, 1943
  337. Orissa Court-fees (Surcharge Amendment) Act, 1947
  338. Orissa Court-fees (Surcharge Amendment) (Amendment) Act, 1951
  339. Orissa Court-fees (Surcharge Amendment) Act, 1958
  340. Orissa Court of Wards Act, 1947
  341. Orissa Criminal Court Witnesses (Payment of Expenses) Rules, 1963
  342. Code of Criminal Procedure (Orissa Amendment) Act, 1959
  343. Code of Criminal Procedure (Orissa Amendment) Act, 1970
  344. Code of Criminal Procedure (Orissa Amendment) Act, 1988
  345. Code of Criminal Procedure (Orissa Amendment) Act, 1994
  346. Code of Criminal Procedure (Orissa Amendment) Act, 1997
  347. Code of Criminal Procedure (Orissa Amendment) Act, 2001
  348. Orissa Cultural Grants Rules, 1995
  349. State Culture Fund Scheme, 2003
  350. Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
  351. Orissa Dadan Labour (Control and Regulation) Act, 1975
  352. Orissa Dadan Labour (Control and Regulation) Rules, 1975
  353. Orissa Dangerous Drugs (Disposal of Confiscated Opium) Rules, 1960
  354. Orissa Dangerous Drugs Rules, 1965
  355. Orissa Debt Bondage Abolition Rules, 1963
  356. Orissa Debt Bondage Abolition Regulation, 1948
  357. Orissa Debt Relief Act, 1980
  358. Orissa (Scheduled Areas) Debt Relief Rules, 1970
  359. Orissa (Scheduled Areas) Debt Relief Regulation, 1967
  360. Orissa Declaration of Stocks and Prices of Essential Commodities Order, 1973
  361. Orissa (Licensing of) Deed Writers Rules, 1979
  362. Delegation of Financial Powers Rules, 1978
  363. Orissa Dental Council Rules, 1969
  364. Dentists (Orissa Amendment) Act, 1972
  365. Orissa Destruction of Records (Registration Office) Rules, 1954
  366. Orissa Destruction of Records (Serologist) Rules, 1961
  367. Orissa Development Authorities Act, 1982
  368. Orissa Development Authorities Rules, 1983
  369. Orissa Disability Pension Rules, 1985
  370. Orissa Disciplinary Proceedings (Summoning of Witnesses and Production of Documents) Act, 1954
  371. Disciplinary Proceedings (Tribunal) Rules, 1997
  372. Orissa Displaced Persons (Rehabilitation Loans) Act, 1955
  373. Orissa Displaced Persons (Rehabilitation Loans) Rules, 1959
  374. Orissa District Boards and Local Boards (Control and Management) Act, 1954
  375. District Council of Culture Rules, 1994
  376. Orissa District Planning Committees Act, 1998
  377. Dowry Prohibition (Orissa Amendment) Act, 1975
  378. Orissa Dowry Prohibition Rules, 2000
  379. Orissa Dramatic Performances Act, 1962
  380. Orissa Dramatic Performances Rules, 1964
  381. Orissa Drugs (Control) Act, 1950
  382. Indian Easements (Orissa Extension) Act, 1967
  383. Orissa Economiser Inspection Administrative Rules, 1952
  384. Orissa Economiser Rules, 1956
  385. Orissa State Election Commissioner (Appointment, Conditions of Service and Miscellaneous Provisions) Rules, 1994
  386. Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957
  387. Orissa State Electricity Board Employees Pension (including Old Age and Family Pension) Regulations, 1992
  388. Orissa State Electricity Board Employees Provident Fund Rules, 1965
  389. Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995
  390. Orissa State Electricity Board Service (Rehabilitation Assistance) Regulation, 1992
  391. Orissa Electricity (Duty) Act, 1961
  392. Orissa Electricity (Duty) Rules, 1961
  393. Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001
  394. Orissa Electricity (Manner of Service of Provisional Assessment Order) Rules, 2004
  395. Orissa Electricity Reform Act, 1995
  396. Orissa Electricity Reform (Transfer of Assets, Liabilities, Proceedings and Personnel of Gridco to Distribution Companies) Rules, 1998
  397. Orissa Electricity Reform (Transfer of Transmission and Related Activities) Scheme, 2005
  398. Orissa Electricity Reform (Transfer of Undertakings, Assets, Liabilities, Proceedings and Personnel) Scheme Rules, 1996
  399. Orissa Electricity Regulatory Commission (Appointment of Chairman and Members) Rules, 1996
  400. Orissa Electricity Regulatory Commission (Budget) Rules, 2006
  401. Orissa Electricity Regulatory Commission (Conditions of Service of Chairman and Members) Rules, 1997
  402. Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006
  403. Orissa Electricity Regulatory Commission (Form of Annual Statement of Accounts) Rules, 2006
  404. Orissa Electricity Regulatory Commission (Grievances Redressal Forum and Ombudsman) Regulations, 2004
  405. Orissa Electricity Regulatory Commission (Licensees Standards of Performance) Regulations, 2004
  406. Orissa Electricity Regulatory Commission (Oath of Office and Secrecy) Rules, 2003
  407. Orissa Electricity Regulatory Commission (Procedure of Filing Appeal before the Appellate Authority) Regulations, 2004
  408. Orissa Electricity Regulatory Commission (State Advisory Committee) Regulations, 2004
  409. Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004
  410. Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005
  411. Electricity (Supply) (Orissa Amendment) Act, 1981
  412. Orissa State Electricity (Supply) Rules, 1962
  413. Orissa Electric Supply-line Material (Unlawful possession) Act, 1988
  414. Orissa Electric Supply-line Material (Unlawful Possession) Rules, 1989
  415. Elephants Preservation (Amendment) Regulation, 1938
  416. Orissa Elephants Preservation Rules, 1953
  417. Orissa Elephants Preservation (Ex-Madras Areas) Rules, 1953
  418. Bengal Embankment Act, 1855
  419. Bengal Embankment Act, 1866
  420. Bengal Embankment Act, 1882
  421. Orissa Public Embankment Construction and Improvement Act, 1950
  422. Orissa Employees Insurance Court Rules, 1951
  423. Orissa Employees State Insurance (Medical Benefit) Rules, 1951
  424. Orissa Employees State Insurance Medical Service (Validation of Appointment) Act, 1994
  425. Employment of Children (Orissa Minor Ports) Rules, 1939
  426. Employment of Children (Orissa Workshops) Rules, 1939
  427. Orissa Employment Officers Service Rules, 1970
  428. Orissa Junior Employment Officer Service Rules, 1975
  429. Orissa Subordinate Transport Engineering Service Rules, 1981
  430. Orissa Junior Engineers (Constitution of Cadre) Rules, 1982
  431. Orissa Service of Engineers Rules, 1941
  432. Orissa Service of Engineers (Validation of Appointment) Act, 1994
  433. Orissa Entertainment Tax Act, 2006
  434. Orissa Entertainment Tax Rules, 2006
  435. Orissa Escheats Act, 1979
  436. Essential Commodities (Orissa Amendment) Act, 1976
  437. Orissa Essential Commodities (Requisitioning of Stocks) Order, 1979
  438. Orissa Essential Foodstuffs (Prevention of Hoarding and Requisitioning of Stocks) Order, 1974
  439. Orissa Essential Services (Maintenance) Act, 1988
  440. Orissa Estates Abolition Act, 1951
  441. Orissa Estates Abolition Rules, 1952
  442. Orissa Evacuee Interest (Separation) Supplementary Act, 1953
  443. Orissa Evacuee Interest (Separation) (Amendment) Act, 1960
  444. Bihar and Orissa Excise Act, 1915
  445. Orissa Excise Rules, 1965
  446. Orissa Excise (Exclusive Privilege) Rules, 1970
  447. Orissa Excise (Exclusive Privilege) Foreign Liquor Rules, 1989
  448. Orissa Excise (Luxury Tax) Rules, 1974
  449. Orissa Excise (Methyl Alcohol) Rules, 1976
  450. Orissa Excise (Mohua Flower) Rules, 1976
  451. Orissa Excise Service, Class II (Appointment to the Selection Grade) Rules, 1972
  452. Orissa Subordinate Excise Service (Appointment by Promotion of Inspectors of Excise) Regulations, 1971
  453. Orissa Express Highway Act, 1964
  454. Orissa Express Highway Rules, 1967
  455. Orissa Eyes (Authority for Use for Therapeutic Purposes) Act, 1985
  456. Orissa Factories Rules, 1950
  457. Orissa Factories (Control of Major Accident Hazard) Rules, 2001
  458. Orissa Factories (Exemption) Rules, 1983
  459. Orissa Factories (Exemption) Rules, 1996
  460. Family Courts (Orissa) Rules, 1990
  461. (Administration of Orissa) Famine Charitable Relief Fund Rules, 1931
  462. Orissa Famine Relief Fund Regulation, 1937
  463. Fees for Application for Grant of Licence (Orissa) Rules, 2005
  464. (Sambalpur Public) Ferries Rules, 1950
  465. Orissa Private Ferries Rules, 1954
  466. Orissa Fertilizers Loans Rules, 1965
  467. Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965
  468. Orissa Finance Service Rules, 1979
  469. Financial Assistance to Authors, for Publication of Manuscripts Rules, 1993
  470. Orissa Subordinate Finance Service Rules, 1951
  471. Orissa Subordinate Finance Service (Local Fund Audit) Rules, 1995
  472. Orissa Fire-works and Loud Speakers (Regulation) Act, 1958
  473. Orissa Fire-works and Loud Speakers (Regulation) Rules, 1965
  474. Odisha Fire and Emergency Service Act, 1993
  475. Orissa Fiscal Responsibility and Budget Management Act, 2005
  476. Orissa Fiscal Responsibility and Budget Management Rules, 2005
  477. Orissa Fisheries Ministerial Service Rules, 1976
  478. Orissa Subordinate Fisheries Service Rules, 1994
  479. Orissa (Prevention of) Food Adulteration Rules, 1959
  480. Orissa Foodgrains Dealers Licensing Order, 1964
  481. Orissa Food (Restrictions on Service of Meals by Catering Establishments) Order, 1974
  482. Orissa Forest Act, 1972
  483. Orissa Forest Contract Rules, 1966
  484. Orissa Forest (Detection, Enquiry and Disposal of Forest Offence) Rules, 1980
  485. Orissa Forest (Fire Protection) Rules, 1979
  486. Orissa Forest (Grazing of Cattle) Rules, 1980
  487. Orissa Forest (Management of Coastal Shelter Belt Plantation Raised on Private Lands) Rules, 1980
  488. Orissa Rewards for Detection of Forest Offences Rules, 2004
  489. Schedule of Rate for Forest Produce in Orissa Rules, 1977
  490. Orissa Forest Produce (Control of Trade) Act, 1981
  491. Orissa Forest Produce (Control of Trade) Rules, 1983
  492. Orissa Forest Rest House Occupation Rules, 1983
  493. Orissa Village Forests Rules, 1985
  494. Orissa Saw Mills and Saw Pits (Control) Act, 1991
  495. Orissa Saw Mills and Saw Pits (Control) Rules, 1993
  496. Orissa Forest Saw Pits and Saw Mills (Control) Rules, 1980
  497. Orissa Forest Service, Class II (Appointment by Promotion) Regulations, 1985
  498. Orissa Forest Shooting Rules, 1973
  499. Supply of Bamboos to Artisans Including Co-operative Societies (Orissa) Rules, 1980
  500. Orissa Timber and Other Forest Produce Transit Rules, 1980
  501. Orissa Freedom of Religion Act, 1967
  502. Orissa Freedom of Religion Rules, 1989
  503. Orissa Fruit Nurseries (Regulation) Act, 1997
  504. Orissa Fruit Nurseries (Regulation) Rules, 2001
  505. Odisha Jan Vishwas Act, 2025
  506. Gandhi Pathagar Rules, 1994
  507. Ganjam and Boudh (Village Offices Abolition) Act, 1969

  508. Ganjam and Boudh (Village Offices Abolition) Rules, 1970
  509. Ganjam-Koraput Survey, Record-of-Rights and Settlement Operations Validation Act, 1956
  510. Gemstone Policy of Orissa, 1998
  511. Orissa General Clauses Act, 1937
  512. General Provident Fund (Orissa) Rules, 1938
  513. Orissa District Planning Committees Rules, 2000
  514. Orissa Gift Goods (Unlawful Possession) Act, 1964
  515. Orissa Glanders and Farcy Rules, 1941
  516. Gopalpur Port Rules, 1987
  517. Orissa Goshala Act, 1961
  518. Orissa Goshala Rules, 1985
  519. Orissa Government Lands Bar to Acquisition of the Right of Occupancy Act, 1950
  520. Orissa Government Land Settlement Act, 1962
  521. Orissa Government Land Settlement Rules, 1983
  522. Orissa Government Rules of Business
  523. Orissa Government Securities Rules, 1938
  524. Orissa Government Servants Application for Posts Rules, 1964
  525. Orissa Government Servants Conduct Rules, 1959
  526. Orissa Government Vehicles (Control and Use) Rules, 1978
  527. Orissa Grama Panchayats Act, 1964
  528. Grama Panchayats Rules, 1968
  529. Orissa Grama Panchayats (Constitution of Standing Committees) Rules, 2002
  530. Orissa Grama Panchayats Election Rules, 1965
  531. Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996
  532. Orissa Grama Panchayats (Minor Forest Produce Administration) Rules, 2002
  533. Orissa Grama Panchayats (Postponement of Election) Act, 1990
  534. Orissa Grama Panchayat Registration of Vehicles Rules, 1967
  535. Orissa Grama Panchayats State Finance Commission Rules, 1992
  536. Orissa Grama Rakshi Act, 1967
  537. Orissa Grama Rakshi Rules, 1969
  538. Orissa Vesting of Properties (in Grama Sasans) Act, 1964
  539. Orissa Vesting of Properties (in Grama Sasans) Rules, 1965
  540. Orissa Granthayan (Book Promotion) Rules, 1995
  541. Rules Governing Grants-in-aid to Institutions Imparting Education to Handicapped Children, 1985
  542. Grants-in-Aid (Cultural and Sports Institutions) Rules, 1986
  543. Orissa Grid Code (OGC) Regulations, 2006
  544. Orissa Haj Committee Rules, 2003
  545. Orissa Hereditary Village Offices (Abolition) Act, 1962
  546. Orissa Hereditary Village Offices (Abolition) Rules, 1962
  547. Orissa High Court (Appointment of Staff) Rules, 1963
  548. High Court Civil Procedure Alternative Dispute Resolution Rules, 2007
  549. Civil Procedure Mediation Rules, 2007
  550. Orissa High Court (Conditions of Service of Staff) Rules, 1963
  551. Rules of the High Court of Orissa, 1948 (Volume I)
  552. Orissa High Court Order, 1948
  553. Orissa High Court Permanent and Continuous Lok Adalat Scheme, 2003
  554. Orissa High Court Right to Information Rules, 2005
  555. Orissa High Speed Diesel (Dealers Licensing) Order, 1979
  556. Orissa Hindu Marriages Registration Rules, 1960
  557. Orissa Hindu Religious Endowments Act, 1951
  558. Orissa Hindu Religious Endowments Rules, 1959
  559. Hirakud Reservoir, Hirakud Canals and Hirakud Power Channels Fishing Licence Rules, 1961
  560. Orissa Home Guards Act, 1961
  561. Orissa Home Guards Rules, 1962
  562. Orissa Home Guards (Appeal) Rules, 1963
  563. Orissa Homoeopathic Act, 1956
  564. Orissa Homoeopathic Rules 1997
  565. Orissa Homoeopathic Medical Teaching Service (Appointment of Lecturer Validation) Act, 1995
  566. Orissa Homoeopathic Regulation, 1962
  567. Orissa Homoeopathic Regulations, 1972
  568. Orissa Housing Board Act, 1968
  569. Orissa Housing Board Rules, 1970
  570. Orissa Housing Board Allotment Regulations, 1970
  571. Orissa Housing Board Employees Provident Fund Rules, 1985
  572. Orissa Housing Board Employees Provident Fund Trust Rules, 1997
  573. Orissa Human Rights Commission (Procedure) Regulations, 2003
  574. Orissa Human Rights Commission (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2003
  575. Orissa Hydro-Electric Projects and Flood Control Works (Survey) Act, 1961
  576. Orissa Hydro-Electric Projects and Flood Control Works (Survey) Rules, 1962
  577. Orissa Identification of Prisoners Rules, 1950
  578. Orissa Imported Edible Oil (Prohibition of Unauthorised Sale) Order, 1989
  579. Indian Law Report (Cuttack Service) Rules, 1949
  580. Orissa Industrial Employment (Standing Orders) Rules, 1946
  581. Orissa Industrial Establishments (National and Festival) Holidays Act, 1969
  582. Orissa Industrial Establishments (National and Festival) Holidays Rules, 1972
  583. Orissa Industrial Housing Act, 1966
  584. Orissa Industrial Housing Rules, 1969
  585. Orissa Industrial Infrastructure Development Corporation Act, 1980
  586. Orissa Industrial Infrastructure Development Corporation Rules, 1981
  587. Orissa Industrial Disputes Rules, 1959
  588. Orissa Industrial and Labour Dispute Statistics Rules, 1944
  589. Orissa State Aid to Industries Act, 1978
  590. Orissa State-Aid to Industries Rules, 1981
  591. Orissa Industries (Facilitation) Act, 2004
  592. Orissa Industries Service Rules, 1985
  593. Orissa Information Commission (Appeal Procedure) Rules, 2006
  594. Orissa Inland Steam Vessels Rules, 1935
  595. Orissa Inland Steam Vessels Registration Rules, 1952
  596. Inland Vessels (Grant of Certificate of Competency to Engineers and Engine Drivers) (Orissa) Rules, 1989
  597. The Inland Vessels (Grant of Certificate of Competency to Masters and Serangs of Inland Vessels) (Orissa) Rules, 1984
  598. Orissa Insecticides (Appeal) Rules, 1976
  599. Orissa Inspection of Subordinate Courts (by the High Court) Rules, 2004
  600. Integration of Medical and Health Services Scheme, 1970
  601. Orissa Intensive Cultivation Scheme Loans Rules, 1951
  602. Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980
  603. Orissa Irrigation Act, 1959
  604. Orissa Irrigation Rules, 1961
  605. Orissa Irrigation (Revival of Rules Relating to Compulsory Basic Water-Rate) Rules, 1974
  606. Shri Jagannath Temple Act, 1955
  607. Shri Jagannath Temple Rules, 1960
  608. Puri Shri Jagannath Temple (Administration) Act, 1952
  609. Puri Shri Jagannath Temple (Administration) Rules, 1952
  610. Shri Jagannath Temple (Installation and Operation of Hundi and Constitution of Foundation Fund) Rules, 1983
  611. Shri Jagannath Temple Prasikhyana Regulations, 2003
  612. Orissa Maintenance of Parents and Senior Citizens Rules, 2009
  613. Orissa Superior Judicial Service and Orissa Judicial Service Rules, 2007
  614. Orissa Judicial Service (Special Scheme) Rules, 2001
  615. Juvenile Justice (Care and Protection of Children) Orissa Rules, 2002
  616. Orissa Kendu Leaves (Control of Trade) Act, 1961
  617. Orissa Kendu Leaves (Control of Trade) Rules, 1962
  618. Orissa Kendu Leaves Manual, 1973
  619. Orissa Kerosene Control Order, 1962
  620. Orissa Khadi and Village Industries Board Act, 1955
  621. Orissa Khadi and Village Industries Board Rules, 1956
  622. Orissa Khadi and Village Industries Board Regulations, 1960
  623. Orissa Khadi and Village Industries Board (Functions and Conduct of Business of Committees) Regulations, 1981
  624. Orissa Khandasari and Gur Dealers Licensing Order, 1963
  625. Koraput Public Ferries Rules, 1941
  626. Orissa Labour Welfare Fund Act, 1996
  627. Land Acquisition (Orissa Amendment) Act, 1948
  628. Land Acquisition (Orissa Amendment and Validation) Act, 1959
  629. Land Acquisition (Bihar and Orissa) Rules, 1894
  630. Orissa Land Improvement Loans Rules, 1943
  631. Orissa Land Pass Book Rules, 2006
  632. Orissa Land Reforms Act, 1960
  633. Orissa Land Reforms (Financial) Rules, 1975
  634. Orissa Land Reforms (General) Rules, 1965
  635. Orissa Land Revenue (Abolition) Act, 1978
  636. Orissa Law Officers Rules, 1971
  637. Law Officers of the Board of Revenue (Condition of Appointment) Rules, 1989
  638. Orissa Laws Regulation, 1936
  639. Orissa Leave Rules, 1966
  640. Orissa State Legal Aid and Advice Scheme, 1981
  641. Orissa Legal Aid to the Poor Rules, 1975
  642. Orissa State Legal Services Authority Rules, 1996
  643. Orissa State Legal Services Authority (Repeal) Rules, 2002
  644. Orissa State Legal Services Authority Regulations, 1996
  645. Orissa State Legal Services Authority Order, 1997
  646. Orissa Legislative Assembly Speakers Advisory Committee Rules, 1994
  647. Orissa Legislative Assembly Speakers (Free travel by Railway) Rules, 1976
  648. Orissa Legislative Assembly Speakers Salary and Allowances Act, 1960
  649. Orissa Legislative Assembly Deputy Speakers Salary and Allowances Act, 1959
  650. Orissa Legislative Assembly Deputy Speakers (Free Travel By Railway) Rules, 1976
  651. Orissa Legislative Assembly Deputy Speakers (Free Travel by Road) Rules, 1976
  652. Orissa Legislative Assembly Deputy Speakers Motor Car Advance Rules, 1968
  653. Orissa Legislative Assembly Members Family Pension Rules, 1988
  654. Orissa Legislative Assembly Members Salary, Allowances and Pension Act, 1954
  655. Orissa Legislative Assembly Members Salary and Allowances (Deduction of House Rent and other Charges) Rules, 1957
  656. Deduction of arrear electric charges from the salary of the M.L.As. under the Orissa M.L.As. Salary and Allowances (Deduction of house rent, etc,) Rules, 1957
  657. Orissa Legislative Assembly Members Drawal of Travelling Allowances and Daily Allowances Rules, 1957
  658. Orissa Legislative Assembly Members (Free Travel by Railway) Rules, 1976
  659. Orissa Legislative Assembly Members (Medical Attendance) Rules, 1965
  660. Orissa Legislative Assembly Members Telephone Facilities Rules, 1964
  661. Orissa Legislative Assembly New Guest House (Control and Management) Rules, 2007
  662. Orissa Legislative Assembly Members Jeep, Motor Cycle, Scooter or a Like Vehicle Advance Rules, 1986
  663. Orissa Legislative Assembly ex-Members Pension Rules, 1979
  664. Orissa Legislative Assembly Proceedings (Protection of Publication) Act, 1960
  665. Leader of the Opposition of the Orissa Legislative Assemblys Staff and Privileges Rules, 1968
  666. Member of the Orissa Legislative Assembly (Disqualification on Ground of Defection) Rules, 1987
  667. Government Chief Whip and Government Deputy Chief Whip of the Orissa Legislative Assemblys Staff and Privileges Rules, 1969
  668. Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly
  669. Orissa Legislative Assembly Library Rules, 1991
  670. Orissa Limitation (Recovery of Revenue) Act, 1964
  671. Orissa Live-stock Improvement Act, 1957
  672. Orissa Live-stock Improvement Rules, 1960
  673. Orissa Loan Stipend Fund Rules
  674. Orissa Local Authorities Census Expenses Contribution Act, 1949
  675. Orissa Local Authorities Loans Rules, 1975
  676. Orissa Local Fund Audit Act, 1948
  677. Orissa Local Fund Audit Rules, 1951
  678. Orissa Local Fund Service Rules, 1975
  679. Orissa Local Fund Audit (Audit Officers) Rules, 2007
  680. Orissa Local Fund Service (Pension) Rules, 1980
  681. Orissa Lok Adalat Rules, 1990
  682. Permanent and Continuous Lok Adalat with Conciliation and Counselling Centre Scheme, 2000
  683. Orissa Lokpal and Lokayuktas (Repeal) Act, 1992
  684. Orissa Lokpal and Lokayuktas Act, 1995
  685. Orissa Lokpal (Conditions of Service) Rules, 1984
  686. Orissa Lokpal (Conditions of Service) Rules, 1998
  687. Orissa Lokpal (Financial and Administration Powers) Rules, 1997
  688. Orissa Lokpal and Lokayuktas (Competent Authority) Rules, 1984
  689. Orissa Lokpal and Lokayuktas (Competent Authority) Rules, 1996
  690. Orissa Lokpal and Lokayuktas (Complaint) Rules, 1996
  691. Orissa State Lottery Rules, 1983
  692. Orissa Luxury Tax Act, 1995
  693. Orissa Luxury Tax Rules, 1995
  694. Orissa Maintenance of Orphanages Rules, 1985
  695. Rules for the Maintenance and Management of Utkal Mandap, 2007
  696. Major Port Trust Officers (Recognition of Service Association) Regulations, 1972
  697. Manner of Holding Inquiry by Adjudicating Officer Rules, 2005
  698. Orissa Marine Fishing Regulation Act, 1982
  699. Orissa Marine Fishing Regulation Rules, 1983
  700. Orissa Maternity Benefit Rules, 1965
  701. Means of Delivery of Notice, Order or Document (Orissa) Rules, 2005
  702. Rules Relating to the Legal Remembrancer
  703. Orissa Services (Medical Attendance) Rules, 1947
  704. Madhu Babu Pension Yojana Rules, 2008
  705. Orissa Medical Education Service (Appointment of Junior Teachers Validation) Act, 1993
  706. Orissa Medical Education Service (Validation of Gradation Lists of Junior Teachers) Act, 1988
  707. Odisha Forest Department Code, 1979
  708. Orissa Medical Registration Act, 1961
  709. Orissa Medical Registration Rules, 1965
  710. Orissa Medical Regulation Appeal Rules, 1941
  711. Orissa Medical Service (Appointment of Assistant Surgeons Validation) Act, 1993
  712. Medical Termination of Pregnancy Regulations, 1975
  713. Orissa Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
  714. Orissa Merged States (Laws) Act, 1950
  715. Orissa Merged Territories Petition Writers Continuance of Licences Act, 1956
  716. Orissa Merged Territories Petition Writers Continuance of Licences Rules, 1956
  717. Orissa Merged Territories (Village Offices Abolition) Act, 1963
  718. Orissa Merged Territories (Village Offices Abolition) Rules, 1963
  719. Orissa Micro and Small Enterprises Facilitation Council Rules, 2008
  720. Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Act, 1988
  721. Orissa Minerals (Prevention of Theft, Smuggling and other Unlawful Activities) Rules, 1990
  722. Orissa Minerals (Prevention of Theft, Smuggling & Illegal Mining and Regulation of Possession, Storage, Trading and Transportation) Rules, 2007
  723. Orissa Minimum Wages Rules, 1954
  724. Orissa Mining and Geology Service (Validation of Appointment) Act, 2003
  725. Orissa Mining and Geology Service Rules, 1976
  726. Orissa Ministers Drawal of Sitting Allowance Rules, 1995
  727. Orissa Ministers Salaries and Allowances Act, 1952
  728. Orissa Ministers (Free Travel by Railway) Rules, 1976
  729. Orissa Ministers (Free Travel by Road) Rules, 1976
  730. Orissa Ministers Motor Car Advance Rules, 1967
  731. Orissa Ministers Travelling Allowance Rules, 1964
  732. Orissa Minor Minerals Concession Rules, 2004
  733. Orissa Miscellaneous Certificates Rules, 1984
  734. Orissa Money-lenders Act, 1939
  735. Orissa Money-lenders Rules, 1987
  736. Orissa (Scheduled Areas) Money-lenders Regulation, 1967
  737. Orissa (Scheduled Areas) Money-lenders Rules, 1970
  738. Orissa Motor Spirit and High Speed Diesel Oil (Maintenance of Supplies) Order, 1979
  739. Orissa Motor Transport Workers Rules, 1966
  740. Orissa Motor Vehicles (Accidents Claims Tribunal) Rules, 1960
  741. Orissa Motor Vehicles (Licensing of Agents) Rules, 1993
  742. Orissa Motor Vehicles (Producer of Gas) Rules, 1993
  743. Orissa Motor Vehicles Rules, 1993
  744. Orissa Motor Vehicles (State Transport Undertaking) Rules, 1993
  745. Orissa Motor Vehicles Taxation Act, 1975
  746. Orissa Motor Vehicles Taxation Rules, 1976
  747. Orissa Muhammedan Marriages and Divorces Registration Act, 1949
  748. Orissa Muhammedan Marriages and Divorces Registration Rules, 1976
  749. Orissa Municipal Act, 1950
  750. Orissa Municipal Rules, 1953
  751. Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994
  752. Orissa Municipal Councils (Reduction of Term of Office) Act, 1977
  753. Orissa Municipal Councils (Reduction of Term of Office) Act, 1990
  754. Orissa State Municipal Councils Union Rules, 1966
  755. Orissa Municipal Maximum Licence Fees Rules, 1951
  756. Orissa Municipal Employees Pension Rules, 1989
  757. Cuttack Municipal Council Control and Supervision of Slaughter Houses and Business Carried on by Butchers Bye-laws, 1980
  758. Orissa Municipal Corporation Act, 2003
  759. Orissa Municipal Corporation Rules, 2004
  760. Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003
  761. Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003
  762. Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997
  763. Nalini Devi Womens College of Education (Taking over of Management) Act, 1991
  764. Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989
  765. National Defence Fund (Orissa Collection) Act, 1963
  766. National Defence Fund (Orissa Collection) Rules, 1963
  767. National Employment Guarantee (Orissa Rural Employment Guarantee Council) Rules, 2007
  768. National Law University Orissa Act, 2008
  769. Orissa News Media Accreditation Rules, 2006
  770. Orissa Notified Area Councils (Extension of Term of Office and Validation) Act, 1991
  771. Orissa (Non-Trading) Companies Act, 1959
  772. Orissa Nurses and Midwives Registration Act, 1938
  773. Orissa Official Language Act, 1954
  774. Orissa Offices of Profit (Removal of Disqualifications) Act, 1961
  775. Orissa Offices of Village Police (Abolition) Act, 1964
  776. Orissa Offices of Village Police (Abolition) Rules, 1964
  777. Revised Orissa Old Age Pension Rules, 1989
  778. Orissa Opium Rules, 1965
  779. Orissa Opium Smoking Act, 1947
  780. Orissa Opium Smoking Rules, 1947
  781. Orissa Orphanages and Other Charitable Homes (Supervision and Control) Rules, 2002
  782. Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005
  783. Orissa Panchayati Raj Election Commission (Appointment, Condition of Service and Miscellaneous Provisions) Rules, 1994
  784. Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Act, 1993
  785. Orissa Panchayati Raj Finance Commission (Miscellaneous Provisions) Rules, 1994
  786. Orissa Panchayat Samiti Accounting Procedure Rules, 2002
  787. Orissa Panchayat Samiti Act, 1959
  788. Orissa Panchayat Samiti (Miscellaneous Provisions) Act, 1981
  789. Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987
  790. Orissa Panchayat Samiti (Borrowing of Money and Granting of Loans) Rules, 1972
  791. Orissa Panchayat Samiti Budget Rules, 1969
  792. Orissa Panchayat Samiti (Conduct of Business) Rules, 1969
  793. Orissa Panchayat Samiti (Conduct of Enquiry by the District Judge into the Allegations or Doubts about Disqualifications of Members) Rules, 1973
  794. Orissa Panchayat Samiti (Constitution of Standing Committees) Rules, 2002
  795. Orissa Panchayat Samiti (Dissolution, Reconstitution and Supersession of Samiti Publication of Notification) Rules, 1987
  796. Orissa Panchayat Samiti Election Rules, 1991
  797. Orissa Panchayat Samiti (Re-Election of Office Bearer) Act, 1977
  798. Orissa Panchayat Samiti (Re-election of Office-bearers) Act, 1981
  799. Orissa Panchayat Samiti (Removal of Chairman and Vice Chairman from Office) Rules, 1986
  800. Orissa Panchayat Samiti (Travelling Allowances) Rules, 1975
  801. Orissa Pani Panchayat Act, 2002
  802. Orissa Pani Panchayat Rules, 2003
  803. Paradip Port Trust (Distraint or Arrest and Sale of Vessels) Regulations, 1988
  804. Paradip Port Trust (Licensing of Stevedores) Regulation, 1987
  805. Regulations on the Handling of Freight Containers Containing Dangerous/ Hazardous Cargo at Paradip Port, 1986
  806. Orissa Partnership Rules, 1943
  807. Orissa Payment of Gratuity Rules, 1974
  808. Orissa Payment of Incentive to the Prisoners Rules, 1987
  809. Payment of Wages (Orissa Amendment) Act, 1956
  810. Payment of Wages (Orissa Amendment) Act, 1960
  811. Orissa Payment of Wages Rules, 1936
  812. Orissa Payment of Wages (Deduction for National Defence Fund and Defence Savings Scheme) Rules, 1966
  813. Indian Penal Code (Orissa Amendment) Act, 1986
  814. Indian Penal Code (Orissa Amendment) Act, 1995
  815. Indian Penal Code (Orissa Amendment) Act, 1998
  816. Orissa Pension to Indigent Artists Rules, 1976
  817. Orissa Pension to Indigent Sports Persons Rules, 2000
  818. Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003
  819. Orissa Petroleum Products (Sale by Dealers) Order, 1979
  820. Orissa Petroleum Products (Sale by Retail Outlets) Order, 1978
  821. Orissa Pharmacy Council Rules, 1970
  822. Orissa Pharmacists (Special Examination) Rules, 1962
  823. Bihar and Orissa Places of Pilgrimage Act, 1920
  824. Police (Orissa Amendment) Act, 1975
  825. Police (Orissa Amendment) Act, 1976
  826. Police (Orissa Amendment) Act, 1986
  827. Orissa Ports Regulation, 1937
  828. Orissa Port Trust Act, 1962
  829. Orissa Ports Rules, 1981
  830. Orissa Preservation of Private Forests Act, 1947
  831. Orissa Preservation of Private Forests Rules, 1963
  832. Orissa Press Accreditation (Constitution of the Orissa Press Accreditation Committee and Grant of Accreditation) Rules, 1994
  833. Press and Registration of Books Rules, 1957
  834. Orissa Press Representatives Accreditation Rules, 1966
  835. Orissa Prevention of Blackmarketing and Maintenance of Supplies of Essential Commodities (Conditions off Preventive Detention) Order, 1979
  836. Orissa Prevention of Cow Slaughter Act, 1960
  837. Orissa Prevention of Cow Slaughter Rules, 1966
  838. Orissa Prevention of Dangerous Activities of Communal Offenders Act, 1993
  839. Prevention of Immoral Traffic (Orissa) Rules, 1959
  840. Orissa Prevention of Land Encroachment Act, 1972
  841. Orissa Prevention of Land Encroachment Rules, 1985
  842. Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981
  843. Prisons (Orissa Amendment) Act, 1956
  844. Prisons (Orissa Amendment) Act, 1958
  845. Orissa Release of Prisoners on Parole Rules, 1983
  846. Orissa Private Lands of Rulers (Assessment of Rent) Rules, 1958
  847. Orissa Private Secretaries to Secretaries to Departments of Government Rules, 1974
  848. Orissa Private Security Agencies Rules, 2009
  849. Prize Chits and Money Circulation Schemes (Banning) (Orissa) Rules, 1980
  850. Orissa Prize Competition Rules, 1955
  851. Orissa Probation of Offenders Rules, 1962
  852. Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007
  853. Professional Examination of Power Engineers for Thermal Generation Regulations, 1988
  854. Orissa Professional Typists for the Civil and Criminal Courts (Registration) Rules, 1981
  855. Orissa Prohibition Act, 1956
  856. Orissa Prohibition of Alienation of Land Act, 1972
  857. Orissa Prohibition of Child Marriage Rules, 2009
  858. Orissa Prohibition of Smoking (in Show Houses) Act, 1961
  859. Orissa Prohibition of Withholding from Sale of Essential Commodities Order, 1977
  860. Orissa Protection of Scheduled Castes and Scheduled Tribes (Interest in Trees) Act, 1981
  861. Provincial Small Cause Courts (Orissa Amendment) Act, 1997
  862. Orissa Public Demands Recovery Act, 1962
  863. Orissa Public Demands Recovery Rules, 1963
  864. Orissa Public Distribution System (Control) Order, 2008
  865. Orissa Public Libraries Act, 2001
  866. Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1972
  867. Orissa Public Premises (Eviction of Unauthorised Occupants) Rules, 1988
  868. Orissa Public Service Commission (Conditions of Service) Regulations, 1952
  869. Orissa Public Service Commission (Limitations of Functions) Regulations, 1989
  870. P.W.D. Contractors Registration Rules, 1969
  871. Puri Raj Bhavan (Maintenance and Management) Rules, 1991
  872. Orissa Rationalization of Personnel Rules, 2007
  873. Orissa Registration (Filing of True Copies) Rules, 1989
  874. Orissa Registration of Births and Deaths Rules, 2001
  875. Orissa Registration Rules, 1988
  876. Orissa Relief Undertakings (Special Provisions) Act, 1983
  877. Orissa Requisitioning of Goods Vehicles Act, 1986
  878. Orissa Requisitioning of Goods Vehicles Rules, 1993
  879. Orissa Requisitioning of Omnibuses Act, 1984
  880. Orissa Requisitioning of Omnibuses Rules, 1992
  881. Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
  882. Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Act, 1975
  883. Orissa Reservation of Vacancies in Posts and Services (for Scheduled Castes and Scheduled Tribes) Rules, 1976
  884. Orissa Restriction of Habitual Offenders Act, 1952
  885. Orissa Restriction of Habitual Offenders Rules, 1969
  886. Orissa Revenue Administration (Units) Act, 1963
  887. Orissa Revenue Divisional Commissioners Rules, 1959
  888. Revenue Recovery (Orissa Amendment) Act, 1981
  889. Orissa Revised Scales of Pay Rules, 2008
  890. Orissa Revised Scales of Pay Rules, 2008
  891. Orissa Universities (Non-teaching employees) Revised Scales of Pay Rules, 2009
  892. Orissa Rice-Bran (Distribution and Price Control) Order, 1990
  893. Orissa Rice and Paddy Procurement (Levy) and Restriction on Sale and Movement Order, 1982
  894. Orissa Right to Information Rules, 2005
  895. Rourkela Notified Area Councils (both Civil Township and Steel Township) Collection and Sharing of Octroi Rules, 1984
  896. Rules for the Allotment of Shops in Different Shopping Centres of New Capital, Bhubaneswar
  897. Rules for Occupation of Inspection Bungalows of Departments in-Charge of Public Works Department
  898. Orissa Rules for the Preparation and Publication of State Text-Books for Primary Schools, 1963
  899. Rules for Rate Contract with Small Scale Industries of Orissa registered with the Directorate of EP&M, Orissa
  900. Rules for the Sanction of Expenditure on Obsequies or Transport of Deceased Government Employees, 1967
  901. Rules for the Working and Management of the Central Aftercare Homes and District After-care Shelter, 1985
  902. Rules for the Working and Management of Prison Welfare Services in the Jails, 1985
  903. Rules under the Orissa Tenancy Act, 1913
  904. Orissa Rules under The Workmens Compensation Act, 1923
  905. Orissa Rural Employment, Education and Production Act, 1992
  906. Orissa Rural Employment, Education and Production Rules, 1993
  907. Orissa Rural Infrastructure and Socio-Economic Development Act, 2004
  908. Orissa Rural Infrastructure and Socio-Economic Development Rules, 2005
  909. Orissa Sahitya Akademi Publication Revolving Fund (General) Rules
  910. Orissa Sales Tax, Tribunal Regulations, 1992
  911. Orissa Scheduled Areas Transfer of Immovable Property (By Scheduled Tribes) Regulations, 1956
  912. Orissa Scheduled Areas Transfer of Immovable Property (By Scheduled Tribes) Miscellaneous Provisions Regulations, 1976
  913. Orissa Scheduled Areas Transfer of Immovable Property (By Scheduled Tribes) Rules, 1959
  914. Orissa School Education (Community Participations) Rules, 2000
  915. Orissa Seaward Artillery Practice Rules, 1967
  916. Orissa Secretariat Private Secretaries Service Rules, 1997
  917. Orissa Secretariat Service Rules, 1980
  918. Orissa Secretariat Service, Group-B Rules, 1986
  919. Orissa Secretariat Service (Junior) Rules, 1981
  920. Orissa Security Prisoners (Conditions of Detention) Order, 1981
  921. Orissa Self-Help Co-operatives Act, 2001
  922. Orissa Service of Engineers (Validation of Appointment) Act, 2001
  923. Orissa Service of Engineers (Validation of Appointment) Act, 2002
  924. Orissa Service of Summons of Criminal Courts Rules, 1977
  925. Orissa Settlement and Consolidation Service (Departmental Examination) Regulations, 1985
  926. Orissa Shops and Commercial Establishments Act, 1956
  927. Orissa Shops and Commercial Establishments Rules, 1958
  928. Orissa Small Savings (Incentive Scheme) Rules, 2000
  929. Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings (Orissa) Rules, 2001
  930. Societies Registration (Orissa Amendment) Act, 1958
  931. Societies Registration (Orissa Amendment) Act, 1969
  932. Societies Registration (Orissa Amendment) Act, 1979
  933. Orissa Soil Conservation Act, 1965
  934. Soil Explorators and Testing Laboratorys Registration Rules, 2001
  935. Special Accommodation Rules, 1959
  936. Orissa Special Armed Police Act, 1946
  937. Orissa Special Courts (Repeal and Special Provisions) Act, 1995
  938. Orissa Special Courts Act, 2006
  939. Orissa Special Courts Rules, 2007
  940. Orissa Special Marriage Rules, 1955
  941. Orissa Specified Foodstuffs (Licensing and Storage Control) Order, 2008
  942. Orissa Sports Authorities Act, 1994
  943. Orissa Sports Talent Scholarship Rules, 2004
  944. Orissa Staff Selection Commission Rules, 1993
  945. Orissa Stage Carriages (Licensing of Conductors) Rules, 1994
  946. Indian Stamp (Orissa Amendment) Act, 1956
  947. Indian Stamp (Orissa Amendment) Act, 1962
  948. Indian Stamp (Orissa Second Amendment) Act, 1986
  949. Indian Stamp (Orissa Amendment) Act, 2001
  950. Indian Stamp (Orissa Amendment) Act, 2003
  951. Indian Stamp (Orissa Amendment) Act, 2008
  952. Orissa Stamp Rules, 1952
  953. Orissa Weights and Measures (Enforcement) Act, 1958
  954. Orissa Standard of Weights and Measures (Enforcement) Rules, 1993
  955. Orissa State Board for Wildlife Rules, 2008
  956. Orissa State Commission for Backward Classes Act, 1993
  957. Orissa State Commission for Backward Classes Rules, 2001
  958. Orissa State Commission for women Act, 1993
  959. Orissa State Commission for Women Rules, 2006
  960. Orissa State Commission for Protection of Child Rights Rules, 2009
  961. Orissa State Financial Corporation Employees Provident Fund Regulations, 1959
  962. Orissa State Financial Corporation General Regulations, 1957
  963. Orissa State Financial Corporation General Regulations, 2003
  964. Orissa State Financial Corporation (Staff) Regulations, 1975
  965. Orissa State Financial Corporation (Voting Rights) Regulations, 2003
  966. Orissa State Guest Rules, 1979
  967. State (Civil) Services (Safeguarding of National Security) Rules, 1954
  968. Orissa State Tax on Professions, Trades, Callings and Employments Act, 2000
  969. Orissa State Tax on Professions, Trades, Callings and Employment Rules, 2000
  970. Orissa State Transport Appellate Tribunal Rules, 1993
  971. Orissa Statistics and Economics Service Rules, 1979
  972. Orissa Stipendiary Engineers (Appointment and Conditions of Service) Instructions, 1991
  973. Orissa (Subordinate) Finance Service (Treasury Branch) Rules, 2001
  974. Orissa Subordinate Statistics and Economics Service Rules, 1994
  975. Orissa Subordinate Staff Selection Commission (Preservation and Destruction of Records) Rules, 1997
  976. Orissa Sugarcane Cess Act, 1959
  977. Orissa Sugarcane Area Reservation and Power-crushers and Khandasari Units Licensing Order, 1968
  978. Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990
  979. Orissa Survey and Settlement Act, 1958
  980. Orissa Survey and Settlement Rules, 1962
  981. Orissa Taxation (On Goods carried by Roads or Inland Waterways) Act, 1968
  982. Orissa Tea (Registration of Dealers and Declaration of Stocks) Order, 1984
  983. Orissa Technical Education and Training Service (Validation of Appointment of Lecturers) Act, 2003
  984. Orissa Tenancy Act, 1913
  985. Orissa Textile and Sericulture Service (Validation of Appointment of Assistant Director of Textiles) Act, 2005
  986. Orissa Theatre and Film Institute Rules, 1994
  987. Indian Tolls (Orissa Amendment) Act, 1987
  988. Indian Tolls (Orissa Amendment) Act, 1999
  989. Orissa Tourism Service Rules, 1980
  990. Orissa Tourist Vehicles Rules, 1967
  991. Orissa Town Planning and Improvement Trust Act, 1956
  992. Orissa Town Planning and Improvement Trust Rules, 1975
  993. Transit Flats Accommodation Rules, 1989
  994. Orissa Transport Vehicles (Levy of Toll) Act, 1992
  995. Orissa Transport Vehicles (Levy of Toll) Rules, 1992
  996. Orissa Unorganized Workers Social Security Rules, 2010
  997. Orissa Urban Police Act, 2003
  998. Orissa Vaccination Act, 1960
  999. Verification of Membership and Recognition of Trade Union Rules, 1994
  1000. Orissa Veterinary Council Rules, 1997
  1001. Orissa Veterinary Practitioners Act, 1969
  1002. Orissa Veterinary Practitioners Rules, 1976
  1003. Orissa Vigilance Group A and Group B Services (Method of Selection and Conditions of Deputation) Orders, 2004
  1004. Orissa Village Administration Laws Repealing Act, 1975
  1005. Orissa Wakf Rules, 1997
  1006. Orissa Warehouse Act, 1956
  1007. Orissa State Warehousing Rules, 1974
  1008. Orissa Water Supply and Sewerage Board Act, 1991
  1009. Orissa Water-Supply and Sewerage Board Rules, 1994
  1010. Western Orissa Development Council Act, 2000
  1011. Western Orissa Development Council Rules, 2003
  1012. Orissa Wheat Control Order, 1987
  1013. Wild Life (Protection) (Orissa) Rules, 1974
  1014. Orissa Working Journalists Welfare Fund Rules, 2006
  1015. Orissa Workmens Compensation (Occupational Diseases) Rules, 1964
  1016. Orissa State Youth Welfare Board Rules, 1996
  1017. Orissa Zilla Parishad Act, 1991
  1018. Orissa Zilla Parishad (Conduct of Business) Rules, 1996
  1019. Orissa Zilla Parishad (Constitution of Standing Committees) Rules, 2000
  1020. Orissa Zilla Parishad (Division and Reservation of Constituencies) Rules, 1995
  1021. Orissa Zilla Parishad Election Rules, 1994
  1022. Orissa State Prosecution Service Rules, 1997
  1023. Indian Registration (Orissa Amendment and Validation) Act, 1964
  1024. Indian Registration (Orissa Amendment) Act, 1966
  1025. Registration (Orissa Amendment) Act, 1975
  1026. Registration (Orissa Amendment) Act, 1989
  1027. Registration (Orissa Amendment) Act, 1991
  1028. Registration (Orissa Amendment) Act, 2001
  1029. Orissa Subordinate Transport Engineering Service Rules, 1996
  1030. Odisha Goods and Services Tax Act, 2017
  1031. Orissa Land Encroachment Act, 1947
  1032. Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994
  1033. Orissa Education Act, 1969
  1034. Orissa Sales Tax Act, 1947
  1035. Orissa Aided Educational Institutions (Appointment of Lectures Validation) Act, 1998
  1036. Odisha Protection of Interests of Depositors (in Financial Establishments) Act, 2011
  1037. Odisha Sales Tax (Settlement of Arrears) Rules, 2012
  1038. Orissa, Sales Tax (Settlement of Arrears) Act, 2011
  1039. Orissa Motor Spirit (Taxation on Sales) Act, 1946
  1040. Orissa Entry Tax Act, 1999
  1041. Orissa Value Added Tax Act, 2004
  1042. Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972
  1043. Orissa Universities Act, 1989
  1044. Utkal University of Culture Act, 1999
  1045. Orissa University of Agriculture and Technology Act, 1965
  1046. Odisha Municipal Services Act, 2016
  1047. Biju Patnaik University of Technology Act, 2002
  1048. Orissa Dangerous Machines (Regulation) Rules, 2008
  1049. Orissa Local Authorities of Office Act, 1942
  1050. Ganjam Small Holders Relief Act, 1947
  1051. Orissa Basic Education Act, 1951
  1052. Orissa Merged Territories Petition Writers Continuance of Licences Act, 1951
  1053. Orissa Secondary Education Act, 1953
  1054. Orissa Essential Articles Control and Requisitioning (Temporary Powers) Act, 1955
  1055. Odisha Prevention of Gambling Act, 1955
  1056. Orissa Anchal Sasan Act, 1955
  1057. Orissa Revenue Divisional Commissioners Act, 1957
  1058. Orissa Private Lands of Rulers (Assessment of Rent) Act, 1958
  1059. Orissa Re-enacting Act, 1962
  1060. Orissa Local Bodies (Suspension of Elections) Act, 1962
  1061. Indian Soldiers (Litigation) (Extension to other Proceedings) Act, 1965
  1062. Orissa Preventive Detention Act, 1970
  1063. Orissa Stamp (Imposition of Surcharge) Act, 1974
  1064. Orissa Re-enacting Act, 1974
  1065. Orissa Additional Sales Tax Act, 1975
  1066. Orissa Aided Educational Institutions (Appointment of Teachers Second Validation) Act, 1978
  1067. Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1978
  1068. Orissa Grama Panchayats (Reduction of Term of Office) Act, 1981
  1069. Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1981
  1070. Orissa Grama Panchayats (Reduction of Term of Office and Postponement of Elections) Act, 1981
  1071. Orissa Subordinate Education Service (Validation of Appointment) Act, 1982
  1072. Orissa Higher Secondary Education Act, 1982
  1073. Orissa Panchayat Samiti (Cessation of Office of the Chairman of Saharapada Panchayat Samiti) Act, 1982
  1074. Orissa Municipal Councils (Postponement of Elections) Act, 1983
  1075. Orissa Textile Mills Limited (Acquisition of Shares) Act, 1983
  1076. Odisha Apartment (Ownership and Management) Act, 2023
  1077. Orissa Settlement and Consolidation Service (Appointment of Officers Validation) Act, 1984
  1078. Chatrapur Notified Area Council (Postponement of Election) Act, 1984
  1079. Orissa Municipal Councils (Postponement of Elections) Act, 1985
  1080. AIPH University, Odisha Act, 2017
  1081. Orissa Administrative Service, Class II (Appointment of Officers Validation) Act, 1987
  1082. Balugaon Notified Area Council (Extension of Term of Office and Validation) Act, 1988
  1083. Orissa Aided Educational Institutions (Appointment of Teachers Validation) Act, 1989
  1084. Orissa Panchayat Samitis (Postponement of Election) Act, 1990
  1085. Balugaon Notified Area Council (Extension of Term of Office and Validation) Act, 1990
  1086. Bhubaneswar municipal council (Postponement of Election and Validation) Act, 1990
  1087. Orissa Municipal Councils (Postponement of Elections) Act, 1991
  1088. Orissa Clinical Establishments (Control and Regulation) Act, 1991
  1089. Orissa Aided Educational Institutions (Appointment of Hindi Teachers Validation) Act, 1992
  1090. ASBM University, Odisha Act, 2019
  1091. Orissa Special Courts (Repeal and Special Provisions) Act, 1995
  1092. Panchagada Ananga Narendra School of Education (Taking over of Management) Act, 1997
  1093. Ravenshaw University Act, 2005
  1094. Orissa Advocates Clerks Welfare Fund Act, 2008
  1095. Veer Surendra Sai University of Technology Act, 2008
  1096. Sri Sri University Act, 2009
  1097. Institute of Chartered Financial Analysts of India University, Orissa Act, 2010
  1098. Centurion University of Technology and Management, Orissa Act, 2010
  1099. Orissa State Roads Tolls Act, 2010
  1100. Odisha Scheduled Castes, Scheduled Tribes and Backward Classes (Regulation of Issuance and Verification of Caste Certificates) Act, 2012
  1101. Odisha Right to Public Services Act, 2012
  1102. Odisha Industrial Security Force Act, 2012
  1103. Odisha Excise Act, 2008
  1104. Odisha Staff Nurses (Validation of Appointment) Act, 2013
  1105. Odisha Self-Help Co-Operatives (Repeal) Act, 2013
  1106. International Institute of Information Technology, Bhubaneswar Act, 2013
  1107. Odisha Prevention of Witch-hunting Act, 2013
  1108. Odisha (Reduction of Term of Office of Burla Notified Area Council) Act 2014
  1109. Odisha State open University Act, 2014
  1110. Odisha Police Motor Transport and Odisha State Armed Police (Special Security) Battalion Service (Method of Recruitment and Conditions of Service of Drivers) Rules, 2014
  1111. Birla Global University, Odisha Act, 2015
  1112. Odisha Municipal Administrative Service (Method of Recruitment and Conditions of Service) Rules, 2016
  1113. Odisha Municipal Services (General) Rules, 2016
  1114. Odisha Municipal Engineering Service (Recruitment and Conditions of Service) Rules, 2016
  1115. Odisha Municipal Finance Service (Method of Recruitment and Conditions of Service) Rules, 2017
  1116. Odisha Municipal Community Development Service (Method of Recruitment and Conditions of Service) Rules, 2017
  1117. Odisha Land Rights to Slum Dwellers Rules, 2017
  1118. Odisha State Higher Education Council Act, 2017
  1119. Odisha Municipal Planning Service (Method of Recruitment and Conditions of Service) Rules, 2017
  1120. Odisha Service of Engineers (Validation of Appointment) Act, 2017
  1121. Odia University Act, 2017
  1122. AIPH University, Odisha Act, 2017
  1123. Urban Local Bodies (Rehabilitation Assistance) Rules, 2018
  1124. Gandhi Institute of Engineering and Technology University, Odisha Act, 2018
  1125. Odisha Land Rights to Slum Dwellers Act, 2017
  1126. Bihar and Odisha Places of Pilgrimage (Odisha Repeal) Act, 2018
  1127. Odisha Municipal Ministerial Service (Method of Recruitment and Conditions of Service) Rules, 2017
  1128. Odisha Forest Development (Tax on sale of forest produce by Government or Odisha Forest Development Corporation) (Repeal) Act, 2017
  1129. Deogarh Municipal Council (Postponement of Elections) Act, 1979
  1130. Orissa Additional Sales Tax Repealing Act, 1990
  1131. Orissa Universities (Validation and Miscellaneous Provisions) Act, 1978
  1132. Odisha Lokayukta Act, 2014
  1133. Odisha Special Survey and Settlement Act, 2012
  1134. Xavier University, Odisha Act, 2013
  1135. Orissa Legislative Assembly Members Salaries and Allowances Act, 1938
  1136. Orissa Essential Articles Control and Requisitioning (Temporary Powers) Act, 1947
  1137. Orissa Maternity Benefit Act, 1953
  1138. Western Orissa Development Council Act, 1998
  1139. Veer Surendra Sai Institute of Medical Sciences and Research Act, 2014
  1140. Orissa University Authorities (Validation and Term of Office) Act, 1968
  1141. Orissa Medical Laws (Repeal) Act, 1975
  1142. Orissa Public Premises (Eviction of Unauthorised Occupants) Act, 1961
  1143. Orissa Temple Entry Authorisation and Indemnity Act, 1947
  1144. Orissa Zilla Parishad Act, 1959
  1145. Orissa Development of Industries, Irrigation, Agriculture, Capital Construction and Re-settlement of Displaced Persons (Land Acquisition) Repeal Act, 1994
  1146. Orissa Contingency Fund Act, 1950
  1147. Khondmals Laws, Regulation (Repeal) Act, 1985
  1148. Orissa State Transport Undertakings (Prevention of Ticketless Travel) Repeal Act, 1980
  1149. Orissa (Subordinate Judges and Munsifs Proceedings in Merged Territories) Validation Act, 1951
  1150. Orissa State Board of Homeopathic Medicine (Validation) Act, 1965
  1151. Director of Municipal Administration (Orissa) Exercise of Jurisdiction Validation Act, 1970
  1152. Sambalpur University (Validation Act, 1972)
  1153. Bengal Troops Transport and Travellers Assistance and Bengal Troops Transport (Orissa Repeal) Act, 1950
  1154. Orissa Prevention of Land Encroachment Act, 1954
  1155. Orissa Prevention of Adulteration and Control of Sale of Food Act, 1938
  1156. Orissa Educational Institutions (Supersession of managing Committees) Validation Act, 1979
  1157. Orissa House-Rent Control Act, 1958
  1158. Orissa Motor Vehicles (Regulation of Stage Carriage and Public Carriers Services) Act, 1947
  1159. Orissa House Rent Control Act, 1950
  1160. Orissa Mining Areas Development Fund Act, 1952
  1161. Orissa River Pollution Prevention Act, 1953
  1162. Orissa Municipal (Valuation of Holdings) Validation Act, 1975
  1163. Orissa Expiring Laws Continuance Act, 1951
  1164. Orissa Agriculture Act, 1951
  1165. Orissa Motor Vehicles (Taxation of passengers) (Repeal) Act, 1986
  1166. Orissa Additional Stamp Duty Act, 1970
  1167. Puri Municipal Council (Holding of Election and Validation) Act, 1984
  1168. Bolangir Municipal Council (Validation of Election) Act, 1979