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  1. Pepsu Abolition of Ala Malikiyat Rights Act, 1954
  2. Pepsu Abolition of Ala Malikiyat Rights Rules, 1953
  3. Punjab Abolition of Ala Malikiyat and Talukdari Rights Act, 1952
  4. Punjab Abolition of Ala Malikiyat and Talukdari Rights Rules, 1953
  5. Punjab Abolition of Village Cess (Kuri Kamini) Act, 1950
  6. Punjab Abolition of Village Cess (Malba) Act, 1961
  7. Punjab Abolition of Whipping Act, 1957
  8. Punjab Acreage Rates Act, 1952
  9. Punjab Betterment Charges and Acreage Rates Rules, 1955
  10. Punjab Aerial Ropeways Act, 1926
  11. Punjab Affiliated Colleges (Security of Service) Act, 1974
  12. Punjab Affiliated Colleges (Security of Service) Rules, 1978
  13. Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978
  14. Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1979
  15. Punjab Agricultural Indebtedness (Relief) Act, 1975
  16. East Punjab Agricultural Pests Diseases and Noxious Weeds Act, 1949
  17. East Punjab Agricultural Pests, Diseases and Noxious Weeds Rules, 1949
  18. Punjab Agricultural Produce Markets Act, 1961
  19. Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988
  20. Punjab State Agricultural Marketing Board (Group-B) Service Rules, 1988
  21. Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989
  22. Punjab State Agricultural Marketing Board (Group D) Service Rules, 1988
  23. Punjab Market Committees (Class III) Service Rules, 1989
  24. Punjab Market Committees (Class IV) Service Rules, 1989
  25. Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988
  26. Punjab State Agricultural Marketing Employees (Conduct) Rules, 1989
  27. Punjab State Agricultural Marketing Board and Market Committees Employees (Premature Retirement) Rules, 1989
  28. Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
  29. Punjab State Agricultural Marketing Board and Market Committees Employees Provident Fund and Gratuity Rules, 1965
  30. Punjab Investment of Surplus Marketing Development Fund and Market Committee Fund Rules, 1988
  31. Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961
  32. Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961
  33. Punjab Agricultural Produce Markets (Election Petition) Rules, 1981
  34. Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979
  35. Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999
  36. Punjab Agricultural Produce Markets (General) Rules, 1962
  37. Punjab Market Committees Bye-laws
  38. Punjab Agricultural University Act, 1961
  39. Punjab Aided Schools (Security of Service) Act, 1969
  40. Punjab Aided Schools (Security of Service) Rules, 1974
  41. Bengal Alluvion and Diluvion Regulation, 1825
  42. Ambala District Board Tax Validation Act, 1956
  43. Punjab Anatomy Act, 1963
  44. Punjab Anatomy Rules, 1966
  45. Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
  46. Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
  47. Punjab Apartment and Property Regulation Act, 1995
  48. Punjab Apartment and Property Regulation Rules, 1995
  49. Simplification of the Procedure for Development of Colonies in the State of Punjab up to an Area of 10 Acres
  50. Punjab Apartment Ownership Act, 1995
  51. Punjab Apartment Ownership Rules, 1995
  52. East Punjab Armed Bands (Arrest and Detention) Act, 1947
  53. Punjab Ayurvedic and Unani Practitioners Act, 1963
  54. Board of Ayurvedic and Unani Systems of Medicine (Employees Conditions of Service) Rules, 1976
  55. Punjab Ayurvedic and Unani Practitioners (General) Rules, 1964
  56. Punjab Ayurvedic and Unani Practitioners (Election) Rules, 1965
  57. Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
  58. Punjab Backward Classes (Grant of Loans) Act, 1957
  59. Punjab Backward Classes (Grant of Loans) Rules, 1958
  60. Punjab Backward Classes Land Development and Finance Corporation Act, 1976
  61. Punjab Backward Classes Land Development and Finance Corporation (General) Rules, 1977
  62. Punjab Bhudan Yagna Act, 1955
  63. Punjab Bhudan Yagna Rules, 1959
  64. Punjab Bhudan Yagna Regulations, 1961
  65. Capital of Punjab (Development and Regulation) Act, 1952
  66. Punjab Capital (Development and Regulation) Building Rules, 1952
  67. Punjab Special Tribunal (Change of Composition) Act, 1950
  68. Chandigarh (Sale of Sites and Buildings) Rules, 1960
  69. Chandigarh Advertisement Control Order, 1954
  70. Chandigarh Trees Preservation Order, 1952
  71. Capital of Punjab (Development and Regulation) (Service of Notice) Rules, 1974
  72. Chandigarh Milk Colony Allotment of Sites Rules, 1975
  73. Chandigarh Lease-Hold of Sites and Buildings Rules, 1973
  74. Low Income Group (Allotment of Sites) Scheme, 1979
  75. Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977
  76. Allotment of Subsidized Industrial Houses on Lease and Hire Purchase basis in Chandigarh Scheme, 1979
  77. Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979
  78. Chandigarh Hand Cart (Control and Regulation) Bye-laws, 1975
  79. Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991
  80. Chandigarh Allotment of Plots in Sub-urban Sectors Rules, 1972
  81. Punjab Gram Panchayat (Common Purposes Land) Eviction and Rent Recovery Act, 1976
  82. Punjab Urban Planning and Development Authority Building Rules, 2013
  83. Allotment/Transfer of built up Booths on lease hold basis in Chandigarh Scheme, 1993
  84. Chandigarh Allotment of Land to Co-operative House Building Societies Scheme, 1991
  85. Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996
  86. Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979
  87. Chandigarh Allotment of Dwelling Units to the Oustees of Chandigarh Scheme, 1996
  88. Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996
  89. Chandigarh Allotment of Built-up Houses/Flats on Lease-Hold Hire Purchase Basis to the Freedom Fighters Scheme, 1988
  90. Punjab State Board of Technical Education and Industrial Training Act, 1992
  91. Punjab Borstal Act, 1926
  92. Punjab Borstal Rules
  93. Punjab Cattle Fairs (Regulation) Act, 1967
  94. Punjab Cattle Fairs (Regulation) Rules, 1968
  95. Cattle Trespass (Punjab Amendment) Act, 1952
  96. Cattle Trespass (Punjab Amendment) Act, 1959
  97. East Punjab Children Act, 1949
  98. Punjab Children Rules, 1960
  99. Punjab Children (Juvenile Courts) Rules, 1960
  100. Punjab Cinemas (Regulation) Act, 1952
  101. Punjab Slum Dwellers (Proprietary Rights) Act, 2020
  102. Sri Guru Teg Bahadur State University of Law, Punjab Act, 2020
  103. Industrial Disputes (Punjab Amendment) Act, 2020
  104. Contract Labour (Regulation and Abolition) (Punjab Amendment) Act, 2020
  105. Rules for Conduct of Business of the Punjab State Police Complaints Authority, 2020
  106. Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
  107. Punjab State Vigilance Commission Act, 2020
  108. Punjab Tissue Culture Based Seed Potato Act, 2020
  109. Punjab Clinical Establishments (Registration and Regulation) Act, 2020
  110. Punjab Civil Services (Reservation of Posts for Women) Rules, 2020
  111. Punjab Cinemas (Regulation) Rules, 1952
  112. Punjab Slum Dwellers (Proprietary Rights) Rules, 2020
  113. Registration (Punjab Amendment) Act, 2020
  114. Municipal Corporation, Ludhiana Street Vendors (Protection of livelihood and Regulation of Street Vending Plan, 2020)
  115. Punjab Water Regulation and Development Authority (Advisory Committee) Regulations, 2020
  116. Punjab Water Regulation and Development Authority (Appointment & Service Conditions of Employees) Regulations, 2020
  117. Punjab (Welfare and Settlement of Landless, Marginal and Small Occupant Farmers) Allotment of State Government Land Act, 2020
  118. Punjab Warehouses Act, 1957
  119. Punjab Education Development Act, 1998
  120. Punjab Fire Prevention and Fire Safety Act, 2004
  121. Punjab Herd Registration Act, 2006
  122. Colonization of Government Lands (Punjab) Act, 1912
  123. Chitkara University Act, 2010
  124. Guru Kashi University Act, 2011
  125. Punjab Community Participation in Municipalities Act, 2013
  126. Punjab Ancient, Historical Monuments, Archaeological Sites and Cultural Heritage Maintenance Board Act, 2013
  127. Prisons (Punjab Amendment) Act, 2013
  128. G.N.A. University Act, 2014
  129. Akal University Act, 2015
  130. Punjab Privately Managed Aided Colleges (Non-Payment of Grant-in-Aid on Account of Terminal Benefits) Act, 2016
  131. Punjab Bureau of Investment Promotion Act, 2016
  132. Amritsar Culture and Tourism Development Authority Act, 2016
  133. Punjab Commercial Crops Cess Act, 1974
  134. Punjab State Higher Education Council Act, 2018
  135. Punjab One Time Settlement of Outstanding Dues, 2021
  136. Punjab Pollution Control Board (Qualifications and other Terms and Conditions of Service of the Member-Secretary) Rules, 2021
  137. Code of Civil Procedure (Punjab Amendment) Act, 2018
  138. Punjab Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
  139. Punjab Water Regulation and Development Authority (Conduct of Business) Regulations, 2021
  140. Punjab Fire Prevention and Fire Safety Rules, 2004
  141. Amity University, Punjab Act, 2021
  142. Punjab News Web Channel Policy, 2021
  143. Punjab Abadi deh (Record of Rights) Act, 2021
  144. Punjab Commercial Crops Cess Rules, 1974
  145. Sardar Beant Singh State University Act, 2021
  146. Shaheed Bhagat Singh State University Act, 2021
  147. Punjab Anti Red Tape Act, 2021
  148. Khalsa University Act, 2016
  149. Sri Guru Ram Das University of Health Sciences Act, 2016
  150. Municipal Corporation Amritsar, Street Vendors, (I)-Zone) plan, 2021
  151. Punjab Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008
  152. Punjab State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems) Regulations, 2021
  153. Punjab State Consumer Protection Council Rules, 2021
  154. Punjab Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
  155. Punjab Compulsory Service (Repeal) Act, 1975
  156. Punjab Consumer Protection (General) Rules, 2021
  157. Punjab State Electricity Regulatory Commission (Forum and Ombudsman) Regulations, 2016
  158. Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
  159. Punjab Bovine Breeding Rules, 2021
  160. Punjab Transparency and Accountability in Delivery of Public Service Rules, 2021
  161. Punjab Management and Transfer of Municipal Properties Rules, 2021
  162. Punjab (Institutions and Other Buildings) Tax (Repeal) Act, 2021
  163. Punjab Tissue Culture Based Seed Potato Rules, 2021
  164. Punjab Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 2020
  165. Punjab Micro and Small Enterprises Facilitation Council Rules, 2021
  166. East Punjab Conservation of Fire Wood Supplies Act, 1949
  167. Punjab One Time Settlement of Outstanding Dues (Second) Scheme, 2021
  168. Punjab State Sand and Gravel Mining Policy, 2021
  169. Plaksha University, Punjab Act, 2021
  170. Lamrin Tech Skills University, Punjab Act, 2021
  171. Punjab Transparency in Public Procurement Rules, 2022
  172. Punjab Contract Farming (Repeal) Act, 2021
  173. Punjab Learning of Punjabi and other Languages Act, 2008
  174. Punjab Urban Planning and Development Building Rules, 2021
  175. Punjab State Sand and Gravel Mining Policy, 2022
  176. Punjab Crusher Policy, 2022
  177. Punjab Detenus (Conditions of Detention) Order, 1974
  178. Delimitation of Wards of Municipalities Rules, 1972
  179. Punjab State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation, Transmission, Wheeling and Retail Supply Tariff) Regulations, 2022
  180. Punjab News Web Channel Policy, 2022
  181. Punjab Epidemic Diseases , Influenza A H1N1 Regulations, 2022
  182. Punjab National Bank Officer Employees (Discipline & Appeal) Regulations, 1977
  183. Punjab Right of Children to Free and Compulsory Education Rules, 2011
  184. Salaries and Allowances of Chief Whip in Punjab Legislative Assembly Act, 2023
  185. Punjab State Electricity Regulatory Commission (Power Quality) Regulations, 2023
  186. Jagat Guru Nanak Dev Punjab State Open University Regulations, 2021
  187. Punjab Groundwater Extraction and Conservation Directions, 2023
  188. East Punjab Conservation of Manure Act, 1949
  189. Punjab One Time Settlement Scheme for Recovery of Outstanding Dues, 2023
  190. Punjab State Legislature (Vacation of Seats) Act, 1957
  191. Punjab District Boards Act, 1883
  192. Punjab Courts (Supplementing) Act, 1919
  193. Punjab Village and Small Towns Patrol Act, 1918
  194. Punjab Small Towns (Tax Validating) Act, 1934
  195. Punjab Urban Immovable Property Tax (Validation of Lists) Act, 1943
  196. Punjab Repealing Act, 1961
  197. Punjab Fire and Emergency Service Act, 2024
  198. Punjab Municipal (General) Rules, 1979
  199. Punjab Co-operative Sugar Mills (Further Extension of Tenure of Boards) Act, 1959
  200. Accountants of the Committees (Examination) Rules, 1979
  201. Punjab Municipal Employees Pension and General Provident Fund Rules, 1994
  202. Determination of the number of Elected members and Reservation of Offices of Presidents of Municipalities Rules, 1994
  203. Punjab Municipal (President and Vice-President) Election Rules, 1994
  204. Punjab Municipal (Executive Officer) Rules, 1976
  205. Punjab Exemption of Boilers Regulations, 2016
  206. Punjab Prison Rules, 2022
  207. Punjab Substance Use Disorder Treatment and Counseling and Rehabilitation Centres Rules, 2011
  208. Punjab State Electricity Regulatory Commission (Electricity Supply Code, Standards of Performance and Related Matters) Regulations, 2024
  209. Municipal Account Code, 1930
  210. Punjab Copying Fees Act, 1936
  211. Punjab Regulation of Crusher Units, and Stockists and Retailers Act, 2025
  212. Rayat Bahra Professional University, Hoshiarpur Act, 2025
  213. Punjab District Mineral Foundation Rules, 2025
  214. Information to Court in Non-Cognizable Cases and Investigation of Such Cases Rules, 2025
  215. Punjab Admission and Denial of Documents Rules, 2025
  216. Punjab Audio Video Electronic Means Rules, 2025
  217. Punjab State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation, Transmission, Wheeling and Retail Supply Tariff) Regulations, 2025
  218. Punjab State Mineral Exploration Trust Rules, 2025
  219. Punjab Presentation of Final Report by Police Rules, 2025
  220. Government of Punjab Allocation of Business Rules, 2007
  221. Punjab Corneal Grafting Act, 1963
  222. Punjab Right to Business Rules, 2025
  223. Punjab Bharatiya Nagarik Suraksha Sanhita (Publication of Proclamation) Rules, 2025
  224. Punjab Bharatiya Nagarik Suraksha Sanhita (Identification and Disposal of Case Property) Rules, 2025
  225. Punjab Regulation of Crusher Units, and Stockists and Retailers Rules, 2025
  226. Punjab (eSakshya) Management Rules, 2026
  227. Punjab Electronic Processes (Issuance, Service and Execution) Rules, 2026
  228. Shri Guru Teg Bahadur World Class University, Punjab Act, 2026
  229. Punjab Community Service Guidelines, 2025
  230. Punjab Prisons and Correctional Services Act, 2026
  231. Punjab Banning of Unregulated Deposit Schemes Rules, 2023
  232. Punjab Cotton Ginning and Pressing Factories (Repeal) Act, 1995
  233. Punjab State Outsourced Personnel (Transition to Contractual Engagement) Act, 2026
  234. Punjab Protection of Trees Act, 2026
  235. Punjab Mental Healthcare Rules, 2026
  236. High Court of Punjab and Haryana (Designation of Senior Advocates) Rules, 2026
  237. Punjab Cotton Ginning and Pressing Factories Act, 1953
  238. Punjab Cotton Ginning and Pressing Factories Rules, 1965
  239. East Punjab Cotton (Statistics) Act, 1948
  240. East Punjab Cotton (Statistics) Rules, 1949
  241. Punjab Courts Act, 1918
  242. Punjab Canal and Drainage Act, 2023
  243. Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
  244. Punjab Court-fee Stamp Rules, 1934
  245. Punjab Court of Wards (Validation of Exercise of Powers) Act, 1957
  246. Punjab Court of Wards (Repeal) Act, 1956
  247. Punjab Courts Laws (Extension) Act, 1957
  248. East Punjab COnservation of Manure Rules 1949
  249. Punjab Consolidation of Land Proceedings Validation Act, 1957
  250. Punjab Consolidation of Land Proceedings (Validation) Act, 1972
  251. Consumer Protection (Punjab) Rules, 1987
  252. Punjab Contingency Fund Act, 1950
  253. Punjab Contingency Fund Rules, 1951
  254. Punjab Contract Labour (Regulation and Abolition) Rules, 1973
  255. East Punjab Control of Bricks Supplies Act, 1949
  256. Punjab Control of Bricks Supplies Order, 1972
  257. Instructions issued under Clause 4(ii) of the Punjab Control of Bricks Order, 1972
  258. Punjab Bricks (Price and Distribution Control) Order, 1976
  259. Punjab Co-operative Land Mortgage Banks Act, 1957
  260. Punjab Boiler Attendants Rules, 1961
  261. Punjab Co-operative Mortgage Banks Rules, 1959
  262. Punjab Co-operative Societies Act, 1961
  263. Punjab Co-operative Societies Rules, 1963
  264. Punjab Municipal Corporations (Manner of calculation of market value of multi-storeys buildings, group housing buildings or such like other buildings) Rules, 2013
  265. Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
  266. Criminal Law Amendment (Extension) Act, 1957
  267. Legal Aid to Accused (Punjab) Rules, 1981
  268. Punjab Custom (Power to Contest) Act, 1920
  269. Punjab Cycle-Rickshawas (Regulation of Licence) Act, 1976
  270. Punjab Cycle Rickshaw (Regulation of Licence) Rules, 1978
  271. East Punjab Damaged Areas Act, 1949
  272. Damaged Areas (Disposal of Debris) Rules, 1950
  273. Damaged Areas (Debris and Salved Property) Rules, 1949
  274. Punjab Dangerous Machines (Regulation) Rules, 1994
  275. Punjab Manufactured Drugs Rules, 1959
  276. Punjab Debtors Protection Act, 1936
  277. Punjab Departmental Enquiries (Powers) Act, 1955
  278. Punjab Development of Damaged Areas Act, 1951
  279. Punjab Development of Damaged Areas (Validation) Act, 1963
  280. Displaced Persons (Compensation and Rehabilitation) Act, 1954
  281. Displaced Persons (Compensation and Rehabilitation) Rules, 1955
  282. East Punjab Displaced Persons Land Resettlement Act, 1949
  283. Dowry Prohibition Act - Power of Public Officers
  284. East Punjab Distressed Persons (Facilities for Loans) Act, 1958
  285. Punjab Dramatic Performances Act, 1964
  286. Punjab Dramatic Performances Rules, 1965
  287. East Punjab Drugs (Control) Act, 1949
  288. Indian Easements (Punjab Extension) Act, 1961
  289. Bengal Eastern Frontiers, Regulation 1873
  290. Punjab Electricity (Duty) Act, 1958
  291. Punjab Electricity (Duty) Rules, 1958
  292. Punjab Electricity (Emergency Powers) Act, 1941
  293. Punjab State Electricity Board (Chairmans Powers) Rules, 1959
  294. Electricity (Supply) (Punjab Amendment) Act, 1959
  295. Electricity (Supply) (Punjab Amendment) Act, 1961
  296. Indian Electricity (Punjab Amendment and Validation) Act, 1978
  297. Procedure of Medical Service Committee (Punjab) Rules, 1957
  298. Employees State Insurance (Punjab Medical Benefit) Rules, 1953
  299. Punjab Employment of Children in Workshops (Schedules Processes) Rules, 1952
  300. Punjab Entertainment Duty Act, 1955
  301. Punjab Entertainments Duty Rules, 1956
  302. Punjab Entertainments Tax (Cinematograph Shows) Act, 1954
  303. Punjab Entertainments Tax (Cinematograph Shows) Rules, 1954
  304. Punjab Commercial Crops Cess (Repeal) Act, 1994
  305. Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989
  306. Petty Offence Trial (Trial by Special Judicial Magistrates) Rules, 1996
  307. Punjab State Electricity Board Rules, 1959
  308. Punjab Silkworm Seed Control Act, 1953
  309. Punjab Silkworm Seed Control Rules, 1957
  310. Punjab Slum Areas (Improvement and Clearance) Act, 1961
  311. Punjab School Teachers Re-employment Act, 2006
  312. Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006
  313. Punjab Opium Prohibition Rules, 1959
  314. Punjab Opium Orders, 1956
  315. Punjab Manufacture and Possession of Prepared Opium Orders
  316. Punjab Opium Smoking Confiscation Orders
  317. Punjab Opium Confiscation and Rewards Rules, 1954
  318. Punjab State Election Commission Act, 1994
  319. Punjab Supply and Sale of Bhang Rules, 1956
  320. Punjab Import and Possession of Charas Orders, 1955
  321. Punjab Import and Possession of Ganja Orders, 1954
  322. Punjab Tari (Manufacture of Gur) Rules, 1955
  323. Punjab Bhang Import, Export, Transport and Possession Orders, 1955
  324. Punjab Hemp Cultivation and Bhang Permit and Pass Rules, 1955
  325. Punjab Liquor Permit and Pass Rules, 1932
  326. Punjab Brewery Rules, 1956
  327. Punjab Excise Bonded Warehouse Rules, 1957
  328. Punjab Intoxicants Licence and Sales Orders, 1956
  329. Punjab Liquor Prohibition Rules, 1955
  330. Punjab Sweets (Manufacture) Rules, 1955
  331. Punjab Excise Bottles Rules, 1963
  332. Punjab Intoxicants Confiscation Rules, 1955
  333. Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952
  334. Punjab Excise Liquor Definitions, 1954
  335. Excise Barriers Rules, 1955
  336. Punjab Spiritnous Preparations Bonded Warehouse Rules, 1939
  337. Punjab Chemical Works Rules, 1933
  338. Punjab Distillery Rules, 1932
  339. Punjab Excise Powers and Appeal Orders, 1956
  340. Punjab Restaurant (Consumption of Liquor) Rules, 1955
  341. Punjab Liquor Licence Rules, 1956
  342. Punjab Liquor Import, Export, Transport and Possession Order, 1932
  343. Punjab Excise Fiscal Orders, 1932
  344. Punjab Panchayat Samitis (Sale of Liquor) Taxation Rules, 1976
  345. Epidemic Diseases (Punjab Amendment) Act, 1944
  346. Epidemic Diseases (East Punjab Amendment) Act, 1947
  347. Punjab Prevention of Out-break of Malaria Regulations, 1995
  348. Essential Commodities (Punjab Amendment) Act, 1959
  349. East Punjab Enumeration of Dwellings Act, 1948
  350. East Punjab Essential Services (Maintenance) Act, 1947
  351. Evacuee Interest (Separation) (Punjab Amendment) Act, 1960
  352. Evacuee Interest (Separation) Second Supplementary Act, 1960
  353. Evacuee Interest (Separation) Supplementary Act, 1953
  354. East Punjab Exchange of Prisoners Act, 1948
  355. Punjab Ex-servicemen Corporation Act, 1978
  356. Punjab Ex-servicemen Corporation (General) Rules, 1982
  357. East Punjab Extension of Limitation Act, 1947
  358. Punjab Factory Rules, 1952
  359. East Punjab Factories (Control of Dismantling) Act, 1948
  360. Punjab Factories (Control of Dismantling) Rules, 1950
  361. Factories (Punjab) Exempting Rules, 1993
  362. Punjab Major Accident Hazard Control Rules, 1993
  363. Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952
  364. Punjab Finance Commission for Panchayats and Municipalities Act, 1994
  365. Punjab Fisheries Act, 1914
  366. Punjab Fisheries Rules, 1956
  367. Indian Forest (East Punjab Amendment) Act, 1948
  368. Indian Forest (Punjab Amendment) Act, 1954
  369. Indian Forest (Punjab Amendment) Act, 1962
  370. Forest Rules
  371. Punjab Forest (Sale of Timber) Act, 1913
  372. Rules Regarding the Registration of Timber Depots
  373. Punjab Forward Contracts Tax Act, 1951
  374. Punjab Forward Contracts Tax Rules, 1951
  375. Punjab Horticulture Nurserues Act, 1961
  376. Punjab Horticulture Nurseries Rules, 1961
  377. Punjab General Clauses Act, 1898
  378. Punjab General Sales Tax Act, 1948
  379. Punjab General Sales Tax Rules, 1949
  380. Punjab General Sales Tax (Deferment and Exemption) Rules, 1991
  381. Clausewise List of Rates of Sales Tax in Punjab
  382. Fees on Various Documents under Punjab Court Fees Act, 1870
  383. Goods Taxable at First Stage in Punjab
  384. Lumpsum Tax for Brick-kiln Owners
  385. Abolition of Check Posts and Barriers
  386. Central Sales Tax (Punjab) Rules, 1957
  387. Central Sales Tax (Registration and Turnover) Rules, 1957
  388. Punjab Gift Goods (Unlawful Possession) Act, 1963
  389. Good Conduct Prisoners Probational Release Act, 1926
  390. Good Conduct Prisoners Probational Release Rules, 1927
  391. Punjab Good Conduct Prisoners (Temporary Release) Act, 1962
  392. Punjab Good Conduct Prisoners (Temporary Release), Rules 1963
  393. Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978
  394. Guru Nanak Dev University Amritsar Act, 1969
  395. Punjab Habitual Offenders (Control and Reform) Act, 1952
  396. Punjab Habitual Offenders (Control and Reform) Rules, 1957
  397. Punjab Health Systems Corporation Act, 1996
  398. Hindu Marriage (Punjab) Registration Rules, 1960
  399. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
  400. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949
  401. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Validation Act, 1969
  402. Punjab Homoeopathic Practitioners Act, 1965
  403. Punjab Homoeopathic Practitioners (General) Rules, 1973
  404. Punjab Homoeopathic Practitioners (Election) Rules, 1975
  405. Punjab Homoeopathic Practitioners Regulations, 1974
  406. Punjab Homoeopathic Practitioners (Recognition of Institutions) Regulations, 1974
  407. Punjab Ice Price Control Act, 1968
  408. East Punjab Improved Seeds and Seedlings Act, 1949
  409. Punjab Improved Seeds and Seedlings Rules, 1950
  410. Industrial Disputes (Punjab) Rules, 1958
  411. Industrial Disputes (Punjab Amendment) Act, 1957
  412. Industrial Disputes (Amendment and Miscellaneous Provisions) (Punjab Amendment) Act, 1957
  413. Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965
  414. Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Rules, 1966
  415. Industrial Employment (Standing Orders) Punjab Rules, 1978
  416. Punjab Industrial Housing Act, 1956
  417. Punjab Industrial Housing Rules, 1982
  418. Industrial Statistics (Punjab Labour) Rules, 1952
  419. Punjab Instruments (Control of Noises) Act, 1956
  420. Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
  421. Punjab Jagirs Act, 1941
  422. Punjab Juvenile Smoking Act, 1918
  423. Juvenile Justice (Punjab) Rules, 1987
  424. Punjab Khadi and Village Industries Board Act, 1955
  425. Punjab Khadi and Village Industries Board Rules, 1957
  426. Punjab Khadi and Village Industries Board Regulations, 1958
  427. Punjab Labour Welfare Fund Act, 1965
  428. Punjab Labour Welfare Fund Rules, 1966
  429. Bengal Land (Conditional Sales) Regulation, 1798
  430. Punjab Land Reforms Act, 1972
  431. Punjab Land Reforms Rules, 1973
  432. Punjab Utilization of Surplus Area Scheme, 1973
  433. Punjab Land Improvement Schemes Act, 1963
  434. Punjab Land Preservation Act, 1900
  435. Bengal Land (Redemption and Foreclosure) Regulation, 1806
  436. Punjab Economiser Rules, 1958
  437. Equal Renumeration Rules, 1976
  438. Punjab Land Revenue Act, 1887
  439. Punjab Land Revenue Rules
  440. Land Revenue Assessment Rules, 1929
  441. Rules Regarding Service of Revenue Process
  442. Punjab Land Revenue (Abolition) Act, 1997
  443. Punjab Land Revenue (Surcharge) Act, 1954
  444. Punjab Land Revenue (Special Charges) Act, 1958
  445. Punjab Land Revenue (Special Charges) Rules, 1958
  446. Punjab Land Revenue (Special Assessments) Act, 1955
  447. Punjab Land Revenue (Special Assessments) Rules, 1958
  448. Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
  449. Punjab Land Revenue (Exemption) Rules, 1970
  450. Punjab Land Revenue (Additional Surcharge) Act, 1960
  451. Punjab Land Revenue Special Assessment (Exemption) Act, 1962
  452. Land Improvement Loans Act, 1883
  453. Land Improvement Loans Rules, 1910
  454. Punjab Laws Act, 1872
  455. Punjab Chaukidara Rules
  456. Punjab Laws (Application) Act, 1957
  457. Punjab Laws (Extension No. 1) Act, 1957
  458. Punjab Laws (Extension No. 2) Act, 1957
  459. Punjab Laws (Extension No. 3) Act, 1957
  460. Punjab Laws (Extension No. 4) Act, 1958
  461. Punjab Laws (Extension No. 5) Act, 1958
  462. Punjab Laws (Extension No. 6) Act, 1959
  463. Punjab Laws (Extension No. 7) Act, 1960
  464. Punjab Laws (Extension No. 8) Act, 1960
  465. Punjab Laws (Extension No. 9) Act, 1960
  466. Punjab Laws (Extension No. 10) Act, 1961
  467. Punjab Laws (Extension No. 11) Act, 1962
  468. Punjab Motor Transport Vehicles (Toll) Act, 1992
  469. Punjab Motor Transport Vehicles (Toll) Rules, 1993
  470. Punjab Legislative Assembly (Allowances of Members) Act, 1942
  471. Punjab Legislative Assembly Members (Free Travel by Road Transport Services) Rules, 1979
  472. Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979
  473. Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979
  474. Punjab Legislative Assembly (Allotment of MLAs Flats, Servants Quarters and Motor Garages) Rules, 1971
  475. Punjab Legislative Assembly (Allowances of Members) Rules, 1957
  476. Punjab Legislative Assembly (Offices) Act, 1939
  477. Punjab Legislative Assembly Speakers and Deputy Speakers Salaries Act, 1937
  478. Punjab Legislative Assembly (Grant of Advance to Speaker and Deputy Speaker) Rules, 1979
  479. Lepers (Punjab Amendment) Act, 1977
  480. Lepers (Punjab Repeal) Act, 1992
  481. Punjab Limitation (Custom) Act, 1920
  482. Punjab Livestock and Birds Diseases Act, 1948
  483. Punjab Animal Contagious Diseases Rules, 1953
  484. Punjab Livestock Improvement Act, 1953
  485. Punjab Livestock Improvement Rules, 1958
  486. Punjab Local Authorities (Aided Schools) Act, 1959
  487. Punjab Local Authorities (Census Expenses Contribution) Act, 1950
  488. Local Authorities Loans (East Punjab Amendment) Act, 1949
  489. Punjab Local Authorities Laws (Exercise of Power) Act, 1953
  490. East Punjab Local Authorities (Restriction of Functions) Act, 1947
  491. Punjab Local Option Act, 1923
  492. Rules framed under Section 8 of the Punjab Local Option Act, 1923, Regulating the Procedure for Holding Referendum
  493. Indian Lunacy (Punjab Amendment) Act, 1956
  494. Punjab State Legal Services Authorities Rules, 1996.
  495. High Court Legal Services Committee Regulations, 1998
  496. Punjab Legal Services Authority (Transaction of Business and other Provisions) Regulations, 1998
  497. Punjab Lokpal (Repeal) Act, 1996
  498. Punjab Lokpal Act, 1996
  499. Punjab Maternity Benefit Rules, 1967
  500. Punjab Mechanical Vehicles (Bridge Tolls) Act, 1957
  501. Punjab Mechanical Vehicles (Bridge Tolls) (Repeal) Act, 1976
  502. Punjab Mechanical Vehicles (Bridges and Roads Tolls) Act, 1998
  503. Punjab Medical Council, Punjab Nurses Registration Council, Board of Ayurvedic and Unani Systems of Medicine, Punjab Council of Homoeopathic System of Medicine, Punjab (Miscellaneous Provisions) Act, 1977
  504. Punjab Medical Registration Act, 1916
  505. Rules Made by his Honour the Lieutenant Governor Under Section 24 of the Punjab Medical Registration Act, 1916
  506. By-Laws Framed By Punjab Medical Council Under Section 24(2) of The Punjab Medical Registration Act, 1916
  507. Punjab Merged States (Laws) Act, 1950
  508. Punjab Military Transport Act, 1916
  509. Rules Made Under Section 30 of the Punjab Military Transport Act, 1916
  510. Punjab Ministers and Deputy Ministers Salaries and Allowances (Validation) Act, 1965
  511. East Punjab Ministers Salaries Act, 1947
  512. Punjab Legislative Assembly (Grant of Advance to Ministers) Rules, 1979
  513. Punjab Ministers Travelling Allowance Rules, 1953
  514. Punjab Minor Canals Act, 1905
  515. Punjab Minimum Wages Rules, 1950
  516. Punjab Minor Mineral Concession Rules, 1964
  517. East Punjab Molasses (Control) Act, 1948
  518. Punjab Molasses (Control) Rules, 1962
  519. Punjab Money Lending and Debtors Protection Laws (Extension and Amendment Act, 1960
  520. Punjab Motor Spirit (Taxation of Sales) Act, 1939
  521. Punjab Motor Spirit (Taxation of Sales) Rules, 1939
  522. Punjab Motor Spirit (Taxation of Sales) Repeal Act, 1998
  523. Punjab Motor Transport Workers Rules, 1963
  524. Punjab Motor Vehicles Taxation Act, 1924
  525. Punjab Motor Vehicles Taxation Rules 1925
  526. Punjab Motor Vehicles Rules, 1989
  527. Scheme under Section 100 of Motor Vehicles Act, 1988
  528. Punjab Motor Vehicles State Transport Service Undertaking Scheme Rules, 1989
  529. Directions to the State Transport Authority and Regional Transport Authority
  530. East Punjab Moveable Property (Requisitioning) Act, 1947
  531. Punjab Municipal Corporation Act, 1976
  532. Delimitation of Wards of Municipal Corporation Order, 1995
  533. Reservation for the Offices of Mayors of Corporations Rules, 1996
  534. Amritsar Municipal Corporation Building Bye-Laws, 1997
  535. Jalandhar Municipal Corporation Building Bye-Laws, 1997
  536. Ludhiana Municipal Corporation Building Bye-Laws, 1997
  537. Patiala Municipal Corporation Building Bye-Laws, 1997
  538. Municipal Council (Erection and Re-erection of Building) (First Amendment) Bye-laws, 2004
  539. Punjab Municipal Corporations Mayor, Senior Deputy Mayor and Deputy Mayor Election Rules, 1991
  540. Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978
  541. Punjab Municipal Elections Office (State Service Class-III) Rules, 1978
  542. Punjab Municipal Corporation Employees Pension and General Provident Fund Rules, 1994
  543. Punjab One-Time Voluntary Disclosure and Settlement of Violations of the Buildings Constructed in Violation of the Building Bye-laws in the Corporations and the Municipalities Act, 2004
  544. Punjab Special Powers (Press) Act, 1956
  545. Punjab Municipal Fund Act, 2006
  546. Punjab Minerals (Vesting of Rights) Act, 1994
  547. Nangal Township (Periphery) Control Act, 1958
  548. Nangal Township (Periphery) Control Rules, 1962
  549. Nazool Lands (Transfer) Rules, 1956
  550. Punjab New Capital (Periphery) Control Act, 1952
  551. Punjab New Capital (Periphery) Control Rules, 1959
  552. Approval of Periphery Policy Report and other Allied Matters
  553. Punjab New Mandi Townships (Development and Regulation) Act, 1960
  554. Punjab New Mandi Townships (Development and Regulation) Rules, 1960
  555. Punjab New Townships (Street Lighting and Water Supply) Fees (Repealing) Act, 1982
  556. Northern India Canal and Drainage Act, 1873
  557. Northern India Canal and Drainage Rules, 1878
  558. Rules for Extra Supply of Canal Water for Gardens and Orchards
  559. Rules made to carry out the provisions of Section 30-A, 30-B, 30-C, 30-D, 30-E, 30-F, 30-G and 57-A of the Northern Indian Canal and Drainage Act, 1873
  560. Rules issued under Sections 57, 59 and 60 of the Northern India Canal and Drainage Act, VIII of 1873, as amended by the Northern India Canal and Drainage (East Punjab Amendment) Act, 1953
  561. Rules Issued under section 37 and 38 of the Northern India Canal And Drainage Act, 1873 (VIII of 1873)
  562. Punjab Non-Trading Companies Act, 1960
  563. Punjab Non-Trading Companies Rules, 1963
  564. Northern India Ferries Act, 1878
  565. Punjab Nurses Registration Act, 1932
  566. Nurses Registration Rules, 1936
  567. Punjab Nurses Registration Council Regulations
  568. Punjab Nurses Registration Council (Reconstitution and Reorganisation) Order, 1971
  569. Punjab Nurses Registration Council (Employees Conditions of Service) (Regulations) 1997
  570. Punjab Detenus (Conditions of Detention) Order, 1981
  571. Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952
  572. Punjab Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1956
  573. Punjab Official Languages Act, 1967
  574. Punjab Official Trustees Rules, 1966
  575. Opium Punjab Amendment Act, 1925
  576. East Punjab Opium Smoking Act, 1948
  577. East Punjab Opium Smoking Rules, 1949
  578. Punjab Package Deal Properties (Disposal) Act, 1976
  579. Punjab Package Deal Properties (Disposal) Rules, 1976
  580. Rules for the Sale of Surplus Rural Properties
  581. Disposal of Surplus Rural Evacuee Land - Policy Regarding
  582. Punjab Panchayati Raj Act
  583. Punjab Panchayat Election Rules, 1994
  584. Punjab Payment of Allowances and Fees to the Chairman, Vice- Chairmen and Members of the Panchayat Samitis and Zila Parishads Rules, 1996
  585. Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994
  586. Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000
  587. Chandigarh Panchayat Election Rules, 1994
  588. Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965
  589. Punjab Gram Panchayat Grant of Loans (For Nightsoil Compositing) Rules, 1960
  590. Punjab Village Panchayat Works Rules, 1952
  591. Punjab Gram Panchayat Rules, 1965
  592. Punjab Panchayat Secretaries (Recruitment and Conditions of Services) Rules, 1979
  593. Punjab Panchayat Samitis and Zila Parishad (Sales, lease and other alienation of property and public places) Rules, 1964
  594. Gram Panchayat Water Supply and Sanitation Committees
  595. Punjab Passengers and Goods Taxation (Repeal) Act, 1993
  596. Stage Carriages Act, 1861
  597. Payment of Gratuity (Punjab) Rules, 1973
  598. Payment of Wages (Punjab Amendment) Act, 1962
  599. Payment of Wages (Punjab Amendment) Act, 1964
  600. Punjab Payment of Wages Rules, 1937
  601. East Punjab Urban Rent Restriction Act, 1949
  602. Punjab Home Guards Act, 1947
  603. Pepsu Court of Wards Act, 2008
  604. Pepsu Court of Wards Rules, 1952
  605. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954
  606. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1953
  607. Pepsu General Clauses Act, 1954
  608. Pepsu Tenancy and Agricultural Lands Act, 1955.
  609. Utilization of Surplus Area Scheme, 1960
  610. Pepsu Tenancy and Agricultural Lands Rules, 1958
  611. Pepsu Townships Development Board Act, 1954
  612. Pharmacy (Punjab Amendment and Validation) Act, 1981
  613. Punjab State Pharmacy Council (Reconstitution and Reorganisation) Order, 1971
  614. State Pharmacy Council Rules, 1951
  615. Punjab State Dental Council (Reconstitution and Reorganisation) Order, 1971
  616. Police (East Punjab Amendments) Act, 1948
  617. East Punjab Police (Protector of Railways) Act, 1947
  618. Punjab Poisons Possession and Sale Rules, 1966
  619. Punjab Pre-emption (Repeal) Act, 1973
  620. Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994
  621. Press and Registration of Books (Punjab Amendment) Act, 1942
  622. Press and Registration of Books (Punjab Amendment) Act, 1957
  623. Punjab Prevention of Anti-Social and Hazardous Activities Act, 1976
  624. Punjab Prevention of Beggary Act, 1971
  625. Punjab Prevention of Beggary Rules, 1975
  626. Punjab Prevention of Defacement of Property Act, 1997
  627. Prevention of Food Adulteration (Punjab) Rules, 1958
  628. Punjab Primary Education Act, 1960
  629. Punjab Primary Education Rules, 1961
  630. Prison (Punjab Amendment) Act, 1926
  631. Prize Competitions Punjab Rules, 1957
  632. Public Gambling Act, 1867
  633. Rules Framed Under Prisons Act, 1894
  634. Punjab Open Air Jails Rules, 1978
  635. Punjab Prisoners (Attendance In Courts) Rules, 1969
  636. Punjab Prisoners Training Courses in Dairying, Mixed-farming & Piggery (Outside the Jails) Rules, 1979
  637. Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
  638. Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981
  639. Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992
  640. Punjab Prohibition of Cow Slaughter Act, 1955
  641. Punjab Probation of Offenders Rules, 1962
  642. Punjab Prohibition of Smoking in Cinema and Theatre Halls Act, 1951
  643. Provincial Insolvency (Punjab Amendment) Act, 1939
  644. Provincial Small Cause Courts (Punjab Amendment) Act, 1966
  645. Provincial Small Cause Courts (Punjab Amendment) Act, 1975
  646. Punjab Public Moneys (Recovery of Dues) Act, 1983
  647. Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973
  648. Punjab Public Premises and Land (Eviction and Rent Recovery) Rules, 1974
  649. Punjab Reclamation of Land Act, 1959
  650. Punjab Reclamation of Land Rules, 1959
  651. Redemption of Mortgages (Punjab) Act, 1913
  652. East Punjab Special Tribunal (Continuance) Act, 1948
  653. Punjab Recruitment of Teachers Act, 1999
  654. East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948
  655. East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948
  656. East Punjab Refugees Rehabilitation (House-Building Loans) Act, 1948
  657. East Punjab Refugees Rehabilitation (House Building Loans) Rules, 1948
  658. East Punjab Refugees Rehabilitation (Loans and Grants) Act, 1948
  659. Punjab Refugees Rehabilitation (Loans and Grants) Rules, 1948
  660. East Punjab Refugees (Registration of Claims) Act, 1948
  661. East Punjab Refugees Rehabilitation (Registration of Claims) Rules, 1948
  662. East Punjab Refugees (Registration of Land Claims) Act, 1948
  663. East Punjab Refugees Rehabilitation (Registration of Land Claims) Rules, 1948
  664. Punjab Registration of Births and Deaths Rules, 1972
  665. Punjab Registration of Money-lenders Act, 1938
  666. Punjab Registration of Money Lenders Rules, 1939
  667. Punjab Registrars and Sub-Registrars (Maintenance of Fees Accounts Registers) Rules, 1966
  668. Punjab Document Writers Licensing Rules, 1961
  669. Punjab Registration (Validating) Act, 1930
  670. Punjab Registration Validating Act, 1955
  671. Punjab Registration Validating Act, 1956
  672. Punjab Registration Validating Act, 1960
  673. Punjab Registration (Validating) Act, 1973
  674. Punjab Registration Validating Act, 1981
  675. Punjab Registration (Punjab Amendment) Act, 1994
  676. Punjab Regulation of Accounts Act, 1930
  677. Regulation of Accounts Rules
  678. Punjab Relief of Indebtedness Act, 1934
  679. Punjab Debt Conciliation Board (Custody and Preservation of Records) Rules, 1935
  680. Punjab Debt Conciliation Rules, 1935
  681. Punjab Relief of Indebtedness (Deposit in Court) Rules, 1935
  682. Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997
  683. East Punjab Removal of Religious and Social Disabilities Act, 1948
  684. Punjab Requisitioning and Acquisition of Immovable Property Act, 1953
  685. Punjab Requisitioning and Acquisition of Immovable Property Rules, 1954
  686. Punjab Requisitioning and Acquisition of Movable Property, Act, 1978
  687. Punjab State Tubewell Act, 1954
  688. Salaries and Allowances of Deputy Ministers, Punjab Act, 1956
  689. Deputy Ministers Free Rail Travel (Concession) Rules, 1988
  690. Punjab Legislative Assembly (Grant of Advance to Deputy Ministers) Rules, 1979
  691. Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978
  692. Salary and Allowances of Leader of Opposition in Legislative Assembly Rules, 1979
  693. Scheduled Areas Traders (Facilities for Loan) Act, 1956
  694. Punjab Scheduled Areas Traders (Facilities for Loans) Rules, 1956
  695. Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970
  696. Punjab Scheduled Castes Land Development and Finance Corporation (General) Rules, 1974
  697. Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
  698. Punjab State Vigilance Commission (Repeal) Act, 2024
  699. Punjab Stamp Rules, 1934
  700. Punjab Stamp Refund, Renewal and Disposal Rules, 1934
  701. Punjab Repealing Act, 1960
  702. Repealing (Punjab Loans Limitation) Act, 1923
  703. Punjab Resumption of Jagirs Act, 1957
  704. Punjab Resumption of Jagirs Rules, 1958
  705. Restriction of Habitual Offenders (Punjab) Act, 1918
  706. Rules Framed Under Section 16 of the Restriction On Habitual Offenders (Punjab) Act, 1918
  707. Punjab Restitution of Mortgaged Lands Act, 1938
  708. Rules under the Punjab Restitution of Mortgaged Lands Act, 1938
  709. Punjab Revenue Appeals and Proceedings (Disposal and Restoration) Act, 1956
  710. Punjab Riverain Boundaries Act, 1899
  711. Punjab Roads and Bridges Development Board Act, 1998
  712. Pepsu Road Transport Corporation Rules, 1977
  713. Punjab Rural Development Act, 1987
  714. Punjab Regional and Town Planning and Development Act, 1995
  715. Punjab Regional and Town Planning and Development (General) Rules, 1995
  716. Punjab Regional and Town Planning and Development Board Regulations, 1995
  717. Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
  718. Punjab Urban Planning and Development Authority (Building) Rules, 1996
  719. Puda Instalment of Sewerage Treatment Plant Regulations, 2002
  720. New External Development Charges Policy (In short New EDC Policy), 2004
  721. Punjab Special Economic Zone Policy
  722. Punjab School Education Board Act, 1969
  723. Punjab School Education Board Accident/Violence Relief Fund Regulations, 1989
  724. Punjab School Education Board (Award of Boards Merit Scholarships) Regulations, 1980
  725. Punjab School Education Board Business Regulations
  726. Punjab School Education Board (Construction & Maintenance) Regulations, 1988
  727. Punjab School Education Board (Correction in Date of Birth or Fathers Name) Regulations, 1988
  728. Punjab School Education Board Employees (Conduct) Regulations, 1978
  729. Punjab School Education Board (Employees Pension, Provident Fund and Gratuity) Regulations, 1991
  730. Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978
  731. Punjab School Education Board (Employees Service) Regulation, 1988
  732. Punjab School Education Board (Employees Welfare Fund) Regulations, 1987
  733. Punjab School Education Board Financial Regulations, 1979
  734. Punjab School Education Board (General Provident Fund) Regulations, 1993
  735. Punjab School Education Board General Regulations of Examinations
  736. Punjab School Education Board (Incidental and Supplementary Provisions) Regulations, 1988
  737. Punjab School Education Board Leave Regulations
  738. Punjab School Education Board (Matriculation Examination) Regulations, 1988
  739. Punjab School Education Board (Medical Attendance) Regulations, 1979
  740. Punjab School Education Board (Middle Standard Examination) Regulations, 1979
  741. Punjab School Education Board Motor Vehicle Rules, 1972
  742. Punjab School Education Board (Payment of Gratuity) Regulations, 1989
  743. Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979
  744. Punjab School Education Board (Contributory Provident Fund) Regulations, 1978
  745. Punjab School Education Board (Recognition of Examinations of other Universities, Boards and Bodies) Regulations, 1979
  746. Punjab School Education Board Regulations for Affiliation of Institutions, 1988
  747. Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service
  748. Punjab School Education Board (Senior Secondary Examination) Regulations, 1988
  749. Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979
  750. Punjab School Education Board (Teachers Welfare Fund) Regulations, 1988
  751. Punjab School Education Board Travelling Allowance Regulations
  752. Punjab School Education Board (XIth Class Examination) Regulations, 1992
  753. Election Symbols Reservation and Allotment Order, 1996
  754. Punjab Shops and Commercial Establishments Act, 1958
  755. Punjab Shops and Commercial Establishments Rules, 1958
  756. Punjab Security of Land Tenures Act, 1953
  757. Punjab Security of Land Tenures Rules, 1953
  758. Punjab Security of Land Tenures Rules, 1956
  759. Punjab Town Improvement Act, 1922
  760. Punjab Town Improvement Trust Rules, 1939
  761. Punjab Improvement Trust Leave Rules, 1944
  762. Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab
  763. Punjab Security of State Act, 1953
  764. Punjab Separation of Judicial and Executive Functions Act, 1964
  765. Punjab Stamp (Dealing of under-valued Instruments) Rules, 1983
  766. Indian Stamp Rules, 1925
  767. Punjab Special Recruitment of Teachers Act, 1997
  768. Punjab Social Security Act, 2000
  769. Baba Farid University of Health Sciences Act, 1998
  770. Punjab Slum Areas (Improvement and Clearance) Rules, 1962
  771. Punjab Stamp (Payment of Duties by Means of Special Adhesive Stamps) Rules, 1997
  772. Punjab Standards of Weights and Measures (Enforcement) Rules, 1993
  773. Punjab State Aid to Industries Act, 1935
  774. Punjab State Aid to Industries Rules, 1936
  775. Punjab State Aid to Industries (Grant of Subsidies) Rules, 1976
  776. Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963
  777. Punjab State Human Rights Commission, Chairperson and Members (Salaries, Allowances and other Terms and Conditions of Service) Rules, 1997
  778. Punjab State Legislature (Prevention of Disqualifications) Act, 1952
  779. Punjab State Legislature (Protection of Publication) Act, 1978
  780. Punjab State Legislative Members (Pension and Medical Facilities Regulation) Act, 1977
  781. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1965
  782. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Rules, 1966
  783. Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984
  784. Punjab State Legislature (Delegation of Powers) Act, 1987
  785. Punjab State Lottery Rules, 1998
  786. Bengal State Prisoners Regulation, 1818
  787. Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
  788. Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958
  789. Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
  790. Jaagat Jot Sri Guru Granth Sahib Satkar Act, 2008
  791. Punjab Town Improvement Trust Gratuity Rules, 1971
  792. Punjab Town Improvement Trust Betterment Contribution Rules, 1954
  793. Punjab Town Improvement Trust Casual Leave Rules, 1950
  794. Punjab Improvement Trust Employees Pension and General Provident Fund Rules, 1994
  795. Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983
  796. Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978
  797. Punjab Town Improvement Trusts Provident Fund Rules, 1945
  798. Punjab Town Improvement Trust Surcharge Rules, 1961
  799. Punjab Suppression of Indecent Advertisement Act, 1941
  800. Suits Valuation Act, 1887
  801. Suits Valuation (Punjab Amendment) Act, 1938
  802. Suits Valuation (Punjab Amendment) Act, 1942
  803. Suits Valuation Act - Rules made by High Court under Section 9
  804. Talwara Township (Periphery) Control Rules, 1962
  805. Punjab Tenancy Act, 1887
  806. Punjab Tenancy Rules
  807. Punjab Petition Writers (Revenue) Rules, 1982
  808. Punjab Urban Rent Restriction Act, 1941
  809. Punjab Urban Rent Restriction Act, 1947
  810. East Punjab Urban Rent Restriction (extension to Chandigarh) Act, 1974
  811. Extending the East Punjab Urban Rent Restriction (Amendment) Act, 1985
  812. I.K. Gujral Punjab Technical University Act, 1996
  813. Punjab Trade Union Regulations, 1927
  814. Punjab Temporary Taxation Act, 1962
  815. Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Rules, 1957
  816. Punjab Thur and Sem Lands (Reclamation) Act, 1963
  817. Punjab Thur and Sem Lands (Reclamation) Rules, 1967
  818. East Punjab Tractor Cultivation (Recovery of Charges) Act, 1949
  819. Transplantation of Human Organs Act, 1994
  820. Panjab University Act, 1947
  821. East Punjab Utilization of Lands Act, 1949
  822. Punjab Utilization of Lands Rules, 1950
  823. Punjabi University Act, 1961
  824. Statutes of the Punjabi University
  825. Regulation under Section 19(1) and 19(2) of the Punjabi University Act, 1961
  826. Punjab Veterinary Council Act, 1981
  827. Punjab State Veterinary Council Rules, 1997
  828. Punjab Vaccination Act, 1953
  829. Punjab Vaccination Rules, 1959
  830. Punjab Wakf Rules, 1960
  831. East Punjab War Awards Act, 1948
  832. Punjab Water Supply and Sewerage Board Act, 1976
  833. Punjab Water Supply and Sewerage Board (Rights, Privileges and Authority of Auditor) Rules, 1977
  834. Punjab Water Supply and Sewerage Board (Conditions of Borrowing) Rules, 1977
  835. Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979
  836. Punjab Water Supply and Sewerage Board (Conditions of Service of Directors) Rules, 1980
  837. Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980
  838. Punjab Water Supply and Sewerage Board (Services) Regulations, 1981
  839. Punjab Water Supply and Sewerage Board (Submission of Annual Report) Rules, 1982
  840. Punjab Water Supply and Sewerage Board (Provident Fund) Rules, 1982
  841. Punjab Water Supply and Sewerage Board (Depreciation Reserve Fund) Regulations, 1983
  842. Punjab Water Supply and Sewerage Board (Consultation for Allocation of Employees) Rules, 1984
  843. Punjab Water Supply and Sewerage Board (Purchase Procedure)
  844. Punjab Wheeled Vehicles (Lights) Act, 1976
  845. Punjab Wheeled Vehicles (Lights) Rules, 1977
  846. Punjab Women and Children Development and Welfare Corporation Act, 1979
  847. Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1981
  848. Punjab Women and Children Development and Welfare Corporation (Expenditure Regulations), 1982
  849. Punjab Women and Children Development and Welfare Corporation (General) Rules, 1983
  850. Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
  851. Punjab Women and Children Development and Welfare Corporation (Repeal) Act, 2001
  852. Punjab Wild Life Preservation Act, 1959
  853. Wild Life (Protection) Punjab Rules, 1975
  854. Punjab State Warehousing Corporation Rules, 1974
  855. Punjab Warehouses Rules, 1958
  856. Punjab State Warehousing Corporation Regulations, 1976
  857. Punjab State Warehousing Corporation Employees Provident Fund Regulations, 1974
  858. Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980
  859. Punjab Water Prevention and Control of Pollution Rules, 1977
  860. Punjab Water (Prevention and Control of Pollution) Appeals Rules, 1978
  861. Prevention and Control of Water Pollution (Procedure for Transaction of Business) Rules, 1976
  862. Punjab Weights and Measures (Enforcement) Act, 1958
  863. Workmens Compensation (Punjab Amendment) Rules, 1979
  864. Workmens Compensation (Amendment) Rules, 1981
  865. Workmens Compensation Act - Punjab Amendments
  866. Chandigarh Arbitration Centre (Internal Management) Rules, 2014
  867. Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
  868. Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
  869. Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988
  870. Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988
  871. Punjab Home Guards Rules, 1963
  872. Advocates Act, 1961 - Rules framed under Section 34(1)
  873. Advocates Act, 1961 - Rules Framed under Section 16(2)
  874. Trade and Merchandise Marks Act, 1958 - Rules framed under section 110
  875. Chartered Accountants Act, 1949 - Rules framed by High Court
  876. Copyright Rules, 1959
  877. Contempt of Courts Act - Rules framed under Section 23
  878. Estate Duty Rules, 1957
  879. Power of Attorney Rules, 1969
  880. Banking Companies (Liquidation) Punjab & Delhi Rules, 1957
  881. Indian Divorce (Punjab) Rules, 1956
  882. Special Marriage (Punjab High Court) Rules, 1956
  883. Hindu Marriage (Punjab) Rules, 1956
  884. Guardians and Wards Act - Rules Framed by Punjab High Court
  885. Punjab Insolvency Rules
  886. Punjab Advocates Welfare Fund Act, 2002
  887. Punjab Mechanical Vehicles (Bridges and Roads Tolls) Rules, 2002
  888. Punjab State Grant of Free Legal Service to the Poor Rules, 1990
  889. Punjab Infrastructure Development Act, 1998
  890. Punjab Infrastructure Development Cess (Collection) Rules, 1998
  891. Punjab Infrastructure Development (General) Rules, 1998
  892. Punjab Education Development Rules, 1999
  893. Punjab Roads and Bridges Development Board Rules, 2000
  894. Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999
  895. Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab
  896. Rules of Business of the Examination Committee of the State Board of Technical Education
  897. Punjab Dowry Prohibition Rules, 1999
  898. Punjab Apportionment of Trees Rules, 2000
  899. Punjab State Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2002
  900. Punjab State Electricity Regulatory Commission Tariff Regulations, 2002
  901. Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002
  902. East Punjab Salaries (Provision for Furnished House to Ministers) Rules, 2000
  903. Punjab Tax on Entry of Goods into Local Areas Act, 2000
  904. Punjab Tax on Entry of Goods into Local Areas Rules, 1999
  905. Punjab Social Security Fund Rules, 2000
  906. Punjab Control of Bricks Supplies, Price and Distribution Control Order, 1998
  907. Punjab Dairy Development Board Act, 2000
  908. Punjab Dairy Development Board Rules, 2000
  909. Factories (Punjab) Exempting Rules, 2000
  910. Punjab State Commission for Women Act, 2001
  911. Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001
  912. Punjab State Electricity Regulatory Commission Chairperson and Members Salaries, Allowances and other Terms and Conditions of Service Rules, 2001
  913. Punjab Boiler Operation Engineers Rules, 2001
  914. Charitable Endowments (Punjab) Rules, 1942
  915. Punjab Child Labour (Prohibition and Regulation) Rules, 1997
  916. Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002
  917. Punjab Infrastructure (Development & Regulation) Act, 2002
  918. Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997
  919. Punjab Public Carrier Goods Agents Licensing Rules, 1979
  920. Medical Termination of Pregnancy Regulations, 1976
  921. Punjab Rural Development (General) Rules, 1987
  922. Defence of India (Requisitioning and Acquisition of Immovable Property) (Punjab) Rules, 1963
  923. Punjab Power Alcohol (Payment of Price) Rules, 1957
  924. Punjab Fisheries Rules, 1985
  925. Punjab Land Improvement Schemes Act, 1978
  926. Evacuee Interest (Separation) Act, 1951
  927. Registration (Punjab Amendment) Act, 2000
  928. Local Authorities Loans Act, 1914
  929. Punjab Rights of Persons with Disabilities Rules, 2019
  930. Punjab Agricultural Produce Markets (Validation) Act, 1955
  931. Punjab Tenancy (East Punjab Validation of Orders, Proceedings and Acts) Act, 1948
  932. Punjab Salaries and Allowances (Validation) Act, 1966
  933. Music in Muslim Shrines Act, 1942
  934. Punjab Municipal (Tax-Validating) Act, 1934
  935. Chandigarh Arbitration Centre (Arbitration Proceedings) Rules, 2014
  936. Punjab Tobacco Vend Fees (Repealing) Act, 1953
  937. Punjab Public Service Commission (Additional Functions) Act, 1955
  938. Punjab District Board (Tax Validating) Act, 1955
  939. Punjab Agricultural Produce Markets (Validation) Act, 1953
  940. Punjab Municipal Act, 1999
  941. Scheme for Appointment of Arbitrators by the Chief Justice of Punjab and Haryana High Court, 2003
  942. Appointment of Arbitrators by the Chief Justice of Punjab and Haryana High Court, Chandigarh Scheme, 1996
  943. Punjab and Haryana Civil Courts Preparation and Supply of Certified Copies of Type-written Judgments Rules, 1982
  944. Punjab, Haryana and Union Territory, Chandigarh Arbitration and Conciliation Rules, 2003
  945. Punjab Rent Act, 1995
  946. Punjab Public Distribution System (Licensing and Control) Order, 2003
  947. Alternative Disputes Resolution Rules, 2003
  948. Pepsu Townships Development Board Disposal of Property Rules, 2003
  949. Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Punjab Rules, 2003
  950. Punjab Minerals (Vesting of Rights) Rules, 2003
  951. Punjab Fiscal Responsibility and Budget Management Act, 2003
  952. Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004
  953. Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002
  954. Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
  955. Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984
  956. Punjab Electricity (Duty) Act, 2005
  957. Punjab Electricity (Duty) Amendment Act, 2003
  958. Punjab State Electricity Regulatory Commission (Fee) Regulations, 2005
  959. Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
  960. Punjab State Electricity Regulatory Commission Procedure for filing Appeal before the Appellate Authority Regulations, 2005
  961. Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005
  962. Punjab State Electricity Regulatory Commission (Income of Other Business) Regulations, 2005
  963. Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005
  964. Punjab State Electricity Regulatory Commission Chairperson and Members Salaries, Allowances and other Terms and Conditions of Service Rules, 2006
  965. Punjab State Electricity Regulatory Commission Fund Rules, 2006
  966. General Conditions of Tariff and Schedules of Tariff
  967. Directions for the efficient use of energy and its conservation in the State of Punjab
  968. Punjab Dowry Prohibition Rules, 2004
  969. Punjab Prevention of Food Adulteration Rules, 2004
  970. Punjab Registration of Births and Deaths Rules, 2004
  971. Punjab State Commission for Scheduled Castes Act, 2004
  972. Chandigarh Arbitration Centre (CAC) (Administrative Cost and Arbitrators Fees) Rules, 2014
  973. Punjab Termination of Agreement Act, 2004
  974. Indian Registration (Punjab Amendment) Act, 2004
  975. Indian Forest (Punjab Amendment) Act, 2004
  976. Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
  977. Indian Stamp (Punjab Amendment) Act, 2003
  978. Indian Stamp (Punjab Amendment) Act, 2005
  979. Punjab Plastic Carry Bags (Manufacture, Usage and Disposal) Control Act, 2005
  980. Punjab Tax on Lotteries Act, 2005
  981. Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005
  982. Punjab Right to Information Rules, 2005
  983. Punjab Social Security Fund Regulations, 2005
  984. National Rural Employment Guarantee Act, 2005
  985. Punjab Regulation of Saw Mills, Veneer and Plywood Industries Rules, 2006
  986. Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes
  987. Punjab Prisons Development Board Rules, 2020
  988. Punjab District Planning Committees Act, 2005
  989. Punjab Industrial Facilitation Act, 2005
  990. Lovely Professional University Act, 2005
  991. Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006
  992. Punjab Panchayati Raj Primary Teachers (Recruitment and Conditions of Service) Rules, 2006
  993. Rajiv Gandhi National University of Law, Punjab Act, 2006
  994. Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006
  995. Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012
  996. Punjab Pay Scales of Teachers Act, 2004
  997. Punjab State Vigilance Commission Act, 2006
  998. Judicial Courts Premises and Compound Fund Rules, 2013
  999. Gender Sensitization & Sexual Harassment of Women at the Punjab and Haryana High Court, Chandigarh (Prevention, Prohibition and Redressal) Regulations, 2013
  1000. Talwara Township (Periphery) Control Act, 1961
  1001. Table of Registration Fee
  1002. East Punjab Urban Rent Restriction (Amendment) Act, 1949
  1003. East Punjab Urban Rent Restriction (Amendment) Act, 1950
  1004. East Punjab Urban Rent Restriction (Amendment) Act, 1953
  1005. East Punjab Urban Rent Restriction (Amendment) Act, 1956
  1006. Punjab Urban Rent Restriction (Amendment) Act, 1957
  1007. East Punjab Urban Rent Restriction (Amendment) Act, 1963
  1008. East Punjab Urban Rent Restriction (Amendment) Act, 1966
  1009. East Punjab Urban Rent Restriction (Amendment) Act, 1985
  1010. East Punjab Urban Rent Restriction (Amendment) Act, 2001
  1011. East Punjab Urban Rent Restriction Chandigarh Amendment Act 1982
  1012. Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958
  1013. Punjab Municipalities (Manner of calculation of market value of certain buildings) Rules, 2013
  1014. Punjab Village Common Lands (Regulation) Rules, 1964
  1015. Punjab Village Common Lands (Regulation) Act, 1953
  1016. Punjab Village Common Lands (Regulation) Act, 1961
  1017. Punjab Municipal Infrastructure Development Fund Rules, 2011
  1018. Determination of number of Elected members of Municipal Corporations, Order, 2008
  1019. Punjab Municipal Election Rules, 1994
  1020. Punjab Municipal Works Rules, 1978
  1021. Punjab Municipal Fire Brigade Rules, 1977
  1022. Punjab Travel Professionals Regulation Act, 2012
  1023. Punjab Travel Professionals Regulation Rules, 2013
  1024. Punjab e-Stamp Rules, 2014
  1025. Punjab State Real Estate (Regulation and Development) Rules, 2017
  1026. Punjab Goods and Services Tax Act, 2017
  1027. Punjab State Council for Agricultural Education Act, 2017
  1028. Punjab State Commission for Non-resident Indians Act, 2011
  1029. Punjab Social Security Act, 2018
  1030. Punjab (Institutions and Other Buildings) Tax Act, 2011
  1031. Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018
  1032. Punjab State Development Tax Act, 2018
  1033. Punjab Transport Scheme, 2018
  1034. Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018
  1035. Punjab Police Act, 2007
  1036. Punjab Right to Information Rules, 2017
  1037. Punjab State Farmers and Farm Workers Commission Act, 2017
  1038. Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017
  1039. Punjab Bovine Breeding Act, 2016
  1040. C.T. University Act, 2016
  1041. Punjab Prevention of Damage to Public and Private Property Act, 2014
  1042. Punjab Allotment of State Government Land Act, 2016
  1043. Punjab Ad Hoc, Contractual, Daily Wage, Temporary, Work Charged and Outsourced Employees Welfare Act, 2016
  1044. Punjab Law Officers (Engagement) Act, 2017
  1045. Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016
  1046. Punjab Laws (Special Provisions) Act, 2016
  1047. Punjab Gau-Sewa Commission Act, 2014
  1048. Punjab Preservation of Subsoil Water Act, 2009
  1049. Punjab Transparency and Accountability in Delivery of Public Service Act, 2018
  1050. Punjab Excise Act, 1914
  1051. Punjab Anand Marriages Registration Rules, 2016
  1052. Punjab Municipal Act, 1911
  1053. Punjab Goods and Services Tax Rules, 2017
  1054. Punjab Municipal Infrastructure Development Fund Act, 2011
  1055. Amritsar Walled City (Recognition of Usage) Act, 2016
  1056. Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) (Punjab Amendment) Act, 2018
  1057. Punjab State Development Tax Rules, 2018
  1058. Punjab Fiscal Responsibility and Budget Management Rules, 2018
  1059. Punjab Settlement of Agricultural Indebtedness Act, 2016
  1060. Punjab Waqf Rules, 2018
  1061. Punjab State Electricity Regulatory Commission (Renewable Purchase Obligation and its compliance) Regulations, 2011
  1062. Punjab Tehsildars (Group B) Service Rules, 2019
  1063. Punjab Civil Services (General and Common Conditions of Service) Rules, 1994
  1064. Punjab State Mediation Rules, 2019
  1065. Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013
  1066. Punjab One-time Voluntary Disclosure and Settlement of Building constructed in Violations of the Building Bye-laws Act, 2019
  1067. Punjab Food Security Rules, 2016
  1068. Punjab Municipal (Executive Officer) Act, 1931
  1069. Technical Specifications of HVAC Ordinary Bus
  1070. Punjab Mini Bus Service Scheme, 2010
  1071. Punjab Jail Manual, 1996
  1072. Maharaja Bhupinder Singh Punjab Sports University Act, 2019
  1073. Punjab Transparency in Public Procurement Act, 2019
  1074. Punjab Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2019
  1075. Punjab Urban Transport Fund Act, 2019
  1076. Civil Services (Departmental Examination), Punjab Rules, 2014
  1077. Punjab Urban Planning and Development Building Rules, 2018
  1078. Transplantation of Human Organs and Tissues Act, 2010
  1079. Punjab Superior Judicial Service Rules, 2007
  1080. Maharaja Ranjit Singh State Technical University Act, 2014
  1081. Jagat Guru Nanak Dev Punjab State Open University Act, 2019
  1082. Punjab Police (Appointment of Chairperson and Members of Complaint Authorities) Rules, 2019
  1083. Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019
  1084. Punjab Forest Produce Transit Rules, 2019
  1085. Punjab Regulation of Wood Based Industries Rules, 2019
  1086. Punjab Self-Supporting Co-operative Societies Act, 2006
  1087. Punjab Urban Estates (Development and Regulation) Act, 1964
  1088. Adesh University Act, 2012
  1089. Chandigarh University Act, 2012
  1090. Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012
  1091. Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012
  1092. Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012
  1093. Punjab Right to Service Rules, 2012
  1094. Punjab Right to Service Act, 2011
  1095. Punjab State Commission for Non-Resident Indians, Chairperson (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2012
  1096. Punjab State Commission for Non-Resident Indians, Members (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2012
  1097. Punjab State Commission for Non-Resident Indians, Members (Non-official) (Salaries, Allowances and other (Terms and Conditions of Service) Rules, 2012
  1098. Mahatma Gandhi National Rural Employment Guarantee (Procedure for Grievance Mechanism) (Punjab) Rules, 2012
  1099. Punjab Gram Nyayalayas Rules, 2010
  1100. Punjab Right to Business Act, 2020
  1101. Punjab Water Resources (Management and Regulation) Act, 2020
  1102. Punjab Regulation of fee of Unaided Educational Institutions Act, 2016
  1103. Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017
  1104. Punjab Minor Mineral Rules, 2013
  1105. Punjab Compulsory Registration of Marriages Act, 2012
  1106. Punjab Narcotic Drugs and Psychotropic Substances Rules, 2012
  1107. Punjab Panchayati Raj (Gram Panchayat) Rules, 2012
  1108. Punjab Safety Measures For Prevention and Control of Fire Act, 2012
  1109. Punjab State Commission For Minorities Act, 2012
  1110. Desh Bhagat University Act, 2012
  1111. DAV University Act, 2012
  1112. Reciprocal Transport Agreement between State of Punjab and State of Rajasthan, 2012
  1113. Punjab Right to Business Rules, 2020
  1114. Punjab Dispute Resolution & Litigation Policy, 2020
  1115. Punjab Naib Tehsildars Departmental Examination Regulations, 2020
  1116. Punjab Prisons Development Board Act, 2020
  1117. Punjab Legal Metrology (Enforcement) Rules, 2013
  1118. Punjab State Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2020
  1119. Punjab Management and Transfer of Municipal Properties Act, 2020
  1120. Punjab State Rakhi Bumper 2020