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Bare Acts Live - Telangana

385 Acts and rules availableSign In & Subscribe

  1. Telangana State Land Acquisition (Consent Award, Voluntary Acquisition and Lump sum Payment towards Rehabilitation and Resettlement) Rules, 2017
  2. Telangana Domestic and Industrial Water Grid Pipelines (Acquisition of Right of user in Land) Act, 2015
  3. Telangana Heritage (Protection, Preservation, Conservation and Maintenance) Act, 2017
  4. Telangana State Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2014
  5. Telangana State Industrial Project Approval and Self Certification System (TS-iPASS) Rules, 2015
  6. Telangana State Real Estate (Regulation and Development) Rules, 2017
  7. Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017
  8. Telangana Private Medical Un-aided Minority Professional Institutions (Admission into Post Graduate Medical Courses) Rules, 2017
  9. Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017
  10. Telangana Medical & Dental Colleges Admission, (Admission into MBBS & BDS Courses) Rules, 2017
  11. Hyderabad Metropolitan Region, Disposal of Stray Bits and Land of Hyderabad Metropolitan Development Authority Rules, 2017
  12. Telangana Municipal Building Tribunal (Procedure) Rules, 2017
  13. Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015
  14. Telangana Food Security Rules, 2017
  15. Telangana Scheduled Castes and Scheduled Tribes Special Development Fund (Planning, Allocation and Utilization of Financial Resources) Act, 2017
  16. Telangana (Transfer of pending cases of State of Telangana from the Andhra Pradesh Administrative Tribunal to High Court of Judicature at Hyderabad) Act, 2016
  17. Telangana State Judicial (Service and Cadre) Rules, 2017
  18. Telangana Panchayat Raj (Election of Upa-Sarpanch of a Gram Panchayat) Rules, 2018
  19. Telangana Panchayat Raj (Preparation and Publication of Electoral Rolls) Rules, 2018
  20. Telangana Panchayat Raj (Conduct of Election of Member (Co-opted), President and Vice-President of Mandal Praja Parishad and Members (Co-opted), Chairperson and Vice-Chairperson of Zilla Praja Parishad) Rules, 2018
  21. Telangana State Energy Conservation Fund Rules, 2018
  22. Telangana Judicial Ministerial and Subordinate Service Rules, 2018
  23. Telangana State Rights of Persons with Disabilities Rules, 2018
  24. Telangana Panchayat Raj (Conduct of Elections) Rules, 2018
  25. Telangana State Electricity Regulatory Commission (Forecasting, Scheduling, Deviation Settlement and Related Matters for Solar and Wind Generation Sources) Regulations, 2018
  26. Telangana Dental Colleges (Admission into Post Graduate Dental Courses) Rules, 2018
  27. Telangana State District Mineral Foundation (Trust) Amendment Rules, 2018
  28. Telangana State District Mineral Foundation (Trust) Rules, 2015
  29. Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017
  30. State Mineral Exploration Trust Rules, 2015
  31. Telangana Irrigation Engineering Subordinate Service Rules, 2018
  32. Telangana State Sand Mining Rules, 2015
  33. Telangana Devadasis (Prohibition of Dedication) Rules, 2016
  34. Telangana Rights in Land and Pattadar Pass Books Act, 1971
  35. Telangana Metropolitan Planning Committee Act, 2007
  36. Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008
  37. Telangana Government Medical and Dental Institutions (Conversion into Semi-Autonomous Institutions) Act, 2007
  38. Telangana Private Universities (Establishment and Regulation) Act, 2018
  39. Telangana (Compulsory Teaching and Learning of Telugu in Schools) Act, 2018
  40. Telangana Police (Selection and Appointment of Director General of Police (Head of Police Force)) Act, 2018
  41. Sri Konda Laxman Telangana Horticultural University Act, 2007
  42. Telangana Cotton Seeds (Regulation of Supply, Distribution, Sale and Fixation of Sale Price) Act, 2007
  43. Telangana Reservation in Favour of Socially and Educationally Backward Classes of Muslims Act, 2007
  44. Telangana Government Property (Preservation, Protection and Resumption) Act, 2007
  45. Telangana Panchayat Raj Act, 2018
  46. Telangana Micro Finance Institutions (Regulation of Money Lending) Act, 2011
  47. Telangana Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
  48. Karimnagar (Metropolitan Area) Police Act, 2016
  49. Siddipet (Metropolitan Area) Police Act, 2016
  50. Ramagundam (Metropolitan Area) Police Act, 2016
  51. Nizamabad (Metropolitan Area) Police Act, 2016
  52. Khammam (Metropolitan Area) Police Act, 2016
  53. Telangana Commission for Debt Relief (Small Farmers, Agricultural Labourers and Rural Artisans) Act, 2016
  54. Telangana Self Help Groups (SHG) Women Co-Contributory Pension Act, 2009
  55. Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987
  56. Telangana Road Development Corporation Act, 1998
  57. Telangana Shops and Establishments Act, 1988
  58. Telangana Motor Transport Workers (Amendment) Rules, 1963
  59. Telangana Gaming (Amendment) Act, 2017
  60. Telangana Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) (Amendments) Rules, 1982
  61. Telangana Official Languages (Amendment) Act, 2017
  62. Telangana Value Added Tax Act, 2005
  63. Telangana Victim Compensation Scheme, 2015
  64. Telangana State Electrical Licensing Regulations, 2018
  65. Telangana Medical Practitioners Registration Act, 1968
  66. Telangana Protection of Depositors of Financial Establishments Act, 1999
  67. Telangana Revenue Recovery Act, 1864
  68. Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960
  69. Telangana Land Revenue Act, 1317 F.
  70. Greater Hyderabad Municipal Corporation Act, 1955
  71. Telangana Panchayat Raj (Authority to dispose petitions in respect of Gram Panchayats, Mandal Praja Parishads and Zilla Praja Parishads) Rules, 2018
  72. Telangana Educational Institutions (Regulation of Admission and Prohibition of Capitation Fee) Act, 1983
  73. Alternative Dispute Resolution and Mediation Rules, 2017 (TEL)
  74. Telangana Goods and Services Tax Act, 2017
  75. Hyderabad Horse Racing and Betting Tax (Telangana) Rules, 1949
  76. Telangana Escheats and Bona Vacantia Act, 1974
  77. Telangana Land Reforms (Ceiling on Agricultural Holdings) Act, 1973
  78. Telangana Education Act, 1982
  79. Telangana Excise Act, 1968
  80. Telangana Prevention of Dangerous Activities of Boot-leggers, Dacoits, Drug-Offenders, Goondas, Immoral Traffic Offenders Land-Grabbers, Spurious Seed Offenders, Insecticide Offenders, Fertiliser Offenders, Food Adulteration Offenders, Fake Document Offenders, Scheduled Commodities Offenders, Forest Offenders, Gaming Offenders, Sexual Offenders, Explosive Substances Offenders, Arms Offenders, Cyber Crime Offenders and White Collar or Financial Offenders Act, 1986
  81. Telangana Allopathic Private Medical Care Establishments (Registration and Regulation) Act, 2002
  82. Suravaram Pratapa Reddy Telugu University Act, 1985
  83. Telangana Gaming Act, 1974
  84. Telangana Tenancy and Agricultural Lands Act, 1950
  85. Telangana District Boards Act, 1955
  86. Telangana Court-fees and Suits Valuation Act, 1956
  87. Telangana Objectionable Performances Prohibition Act, 1956
  88. Telangana Local Government Service (Declaration as State Civil Service) Act, 1956
  89. Telangana Silkworm Seed and Cocoon (Control) Act, 1956
  90. Identification of Prisoners (Application to Hyderabad) Act, 1956
  91. Telangana Co-Operative Societies (Reconstitution) Act, 1956
  92. Telangana Prevention of Fragmentation and Consolidation of Holdings Act, 1956
  93. Telangana Public Conveyances Act, 1956
  94. Telangana Mining Settlements Act, 1956
  95. Telangana Housing Board Act, 1956
  96. Nagarjuna Sagar Project (Acquisition of Land) Act, 1956
  97. Telangana Slum Improvement (Acquisition of Land) Act, 1956
  98. Telangana Infectious Diseases Act, 1950
  99. Telangana District Officers (Change of Designation and Construction of References) Act, 1950
  100. Telangana Animals and Birds Sacrifices Prohibition Act, 1950
  101. Telangana Districts (Formation) Act, 1974
  102. Telangana Factories and Establishments (National, Festival and Other Holidays) Act, 1974
  103. Telangana Village Police Act, 1974
  104. Telangana Pawn Brokers Act, 2002
  105. Telangana Water, Land and Trees Act, 2002
  106. Telangana Prohibition of Smoking and Health Protection Act, 2002
  107. Telangana Compulsory Registration of Marriages Act, 2002
  108. Telangana Fire Service Act, 1999
  109. Telangana Prisons Development Board Act, 2001
  110. Telangana Infrastructure Development Enabling Act, 2001
  111. Telangana Societies Registration Act, 2001
  112. Telangana Sales Tax (Settlement of Disputes) Act, 2001
  113. Telangana Control of Organised Crime Act, 2001
  114. Telangana Commission For Scheduled Castes And Scheduled Tribes Act, 2003
  115. Cyberabad (Metropolitan Area) Police Act, 2004 (TEL)
  116. Telangana Language Pandits Grade-II (Regulation of Scale of Pay) Act, 2004
  117. P.V. Narsimha Rao Telangana Veterinary University Act, 2005
  118. Telangana Reservation of Seats in the Educational Institutions and of Appointments or Posts in The Public Services Under the State To Muslim Community Act, 2005
  119. Telangana Fiscal Responsibility and Budget Management Act, 2005
  120. Telangana Mineral Bearing Lands (Infrastructure) Cess Act, 2005
  121. Telangana Private Aided Educational Institutions Employees (Regulation of Pay) Act, 2005
  122. Telangana District Planning Committees Act, 2005
  123. Telangana Agricultural Land (Conversion for Non Agricultural purposes) Act, 2006
  124. Telangana Bio-fertilizers (Monitoring and Quality Control) Act, 2006
  125. Telangana Aqua-culture Seed (Quality Control) Act, 2006
  126. Telangana Private Aided Collegiate and Technical Education Employees (Regulation of Pay) Act, 2006
  127. Telangana Para Medical Board Act, 2006
  128. Telangana Propagation of Other Religion in the Places of Worship or Prayer (Prohibition) Act, 2007
  129. Hyderabad Metropolitan Development Authority Act, 2008 (TEL)
  130. Commission For Development of Backward Areas of Telangana Act, 2008
  131. Telangana Water Resources Regulatory Commission Act, 2009
  132. Telangana Medical Act, 1312 F
  133. Telangana Railways, Government Irrigation Sources and Other Public Buildings Protection Act, 1321 F
  134. Telangana Hindu Widows Marriage Act, 1347 F
  135. Telangana General Clauses Act, 1891
  136. Telangana Ferries Act, 1314 F
  137. Government Securities Act, 1330 F (TEL)
  138. Telangana Cattle-Disease Act, 1866
  139. Telangana Contingency Fund Act, 2014
  140. Telangana Revenue Summonses Act, 1869
  141. Telangana Towns Nuisances Act, 1889
  142. Telangana Land Encroachment Act, 1905
  143. Telangana Promotion of Social Audit and Prevention of Corrupt Practices Act, 2012
  144. Telangana Industrial Project Approval and Self Certification System (TG-Ipass) Act, 2014
  145. Warangal (Metropolitan Area) Police Act, 2015
  146. Telangana Money Lenders Act, 1349 F.
  147. Telangana Small Causes Courts Act, 1330 F
  148. Telangana Public Safety (Measures) Enforcement Act, 2013
  149. Telangana Maternity Benefit Act, 1349 F
  150. Telangana Rent and Revenue Sales Act, 1839
  151. Telangana Parliamentary Secretaries (Appointment, Salaries, Allowances and Miscellaneous Provisions) Act, 2015
  152. Hyderabad City Police Act, 1348 F
  153. Telangana District Police Act, 1329 F
  154. Telangana Registration of Horticulture Nurseries (Regulation) Act, 2010
  155. Telangana Land Licensed Cultivators Act, 2011
  156. Telangana (Transfer of Pending Cases of State of Telangana From The A.P. Administrative Tribunal to High Court of Judicature At Hyderabad) Act, 2016
  157. Telangana General Clauses Act, 1308 F
  158. Telangana Eunuchs Act, 1329 F
  159. Telangana Court of Wards Act, 1350 F
  160. Hyderabad State Bank Act, 1350 F.
  161. Telangana Irrigation Act, 1357 F.
  162. Telangana Non-Mulki Prostitutes and Dancing Girls Act, 1350 F.
  163. Telangana Public Property Malversation Act, 1837
  164. Telangana Electricity Board (Recovery of Dues) Act, 1984
  165. Telangana Agricultural Indebtedness (Relief) Act, 1987
  166. Telangana Agricultural Indebtedness (Relief) Act, 1977
  167. Telangana Intermediate Education Act, 1971
  168. Telangana Public Employment (Regulation of Age of Superannuation) Act, 1984
  169. Telangana Agricultural Pests and Diseases Act, 1919
  170. Telangana Town-Planning Act, 1920
  171. Telangana Survey and Boundaries Act, 1923
  172. Telangana Nurses, Midwives, Auxiliary Nurse-Midwives and Health Visitors Act, 1926
  173. Telangana Borstal Schools Act, 1925
  174. Telangana Famine Relief Fund Act, 1936
  175. Telangana Probation of Offenders Act, 1936
  176. Telangana Traffic Control Act, 1938
  177. Telangana Electricity Duty Act, 1939
  178. Telangana Live-Stock Improvement Act, 1940
  179. Telangana Rinderpest Act, 1940
  180. Telangana Home Guards Act, 1948
  181. Telangana Suppression of Disturbances Act, 1948
  182. Telangana Weekly Holiday (Substitution of Sunday for Friday) Act, 1950
  183. Telangana Absorbed Enclaves Act, 1951
  184. Telangana Payment of Taxes (Transfer of Property) Act, 1951
  185. Telangana Vaccination Act, 1951
  186. Telangana Improved Seeds and Seedlings Act, 1951
  187. Telangana Public Security Measures Act, 1951
  188. Telangana Atiyat Enquiries Act, 1952
  189. Telangana Jagirdars Debt Settlement Act, 1952
  190. Telangana Agricultural Improvement Fund Act, 1952
  191. Telangana (Application of Central Acts) Act, 1952
  192. Hyderabad Currency Demonetization (Consequential and Miscellaneous Provisions) Act, 1953 (TEL)
  193. Telangana Registrar General of Births, Deaths and Marriages Act, 1953
  194. Telangana Payment of Salaries and Pension and Removal of Disqualifications Act, 1953
  195. Telangana (Prevention of Speculation in Immovable Property) Act, 1954
  196. Telangana Requisitioning of Buildings Act, 1954
  197. Telangana Electricity Supply Undertakings (Acquisition) Act, 1954
  198. Telangana Cinemas (Regulation) Act, 1955
  199. Telangana Abolition of Inams Act, 1955
  200. Telangana Pathology and Anatomy Act, 1955
  201. Telangana Mica Act, 1957
  202. Telangana Agricultural Holdings (Census) Act, 1957
  203. Telangana Weights and Measures (Enforcement) Act, 1958
  204. Telangana Khadi and Village Industries Board Act, 1958
  205. Telangana Legislature (Vacation of Seat on Simultaneous Membership) Act, 1959
  206. Telangana (Abolition of Cash Grants) Act, 1959
  207. Telangana Civil Services (Disciplinary Proceedings Tribunal) Act, 1960
  208. Telangana Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1960
  209. Telangana Public Libraries Act, 1960
  210. Telangana District Collectors Powers (Delegation) Act, 1961
  211. Telangana Housing Schemes (Acquisition of Land) Act, 1961
  212. Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961
  213. Telangana Habitual Offenders Act, 1962
  214. Telangana Non-Trading Companies Act, 1962
  215. Telangana Motor Vehicles Taxation Act, 1963
  216. Telangana Co-Operative Bank (Formation) Act, 1963
  217. Professor Jayashankar Telangana Agricultural University Act, 1963
  218. Telangana Prevention of Couching Act, 1964
  219. Telangana Co-Operative Societies Act, 1964
  220. Code of Civil Procedure (Telangana) Amendment Act, 1953
  221. Code of Civil Procedure (Telangana) Second Amendment Act, 1953
  222. Telangana Municipalities Act, 1965
  223. Telangana Gift Goods (Prevention of Unlawful Possession) Act, 1965
  224. Telangana Irrigation (Construction and Maintenance of Water Courses) Act, 1965
  225. Telangana Bhoodan and Gramdan Act, 1965
  226. Telangana Official Languages Act, 1966
  227. Telangana (Agricultural Produce and Livestock) Markets Act, 1966
  228. Telangana Forest Act, 1967
  229. Telangana Land Revenue (Enhancement) Act, 1967
  230. Telangana Lotteries Act, 1968
  231. Telangana Public Premises (Eviction of Unauthorised Occupants) Act, 1968
  232. Telangana Preventive Detention Act, 1970
  233. Telangana Minor Forest Produce (Regulation of Trade) Act, 1971
  234. Telangana Relief Undertakings (Special Provisions) Act, 1971
  235. Telangana Essential Services Maintenance Act, 1971
  236. Telangana Civil Courts Act, 1972
  237. Telangana Laws (Change of Acronyms) Act, 2024
  238. Telangana Urban Areas (Development) Act, 1975
  239. Telangana Land Revenue (Additional Wet Assessment) Act, 1975
  240. Telangana Indebted Agriculturists, Landless Labourers and Artisans (Temporary Relief) Act, 1976
  241. Telangana Occupants of Homesteads (Conferment of Ownership) Act, 1976
  242. Telangana Aid to Industries Act, 1976
  243. Telangana Handloom Weavers Co-operative Society (Formation) Act, 1976
  244. Telangana Muttah, Jattu, Hamal and other Manual Workers (Regulation of Employment and Welfare) Act, 1976
  245. Telangana Assigned Lands (Prohibition of Transfers) Act, 1977
  246. Telangana Board of Revenue (Replacement by Commissioners) Act, 1977
  247. Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977
  248. Telangana Prevention of Begging Act, 1977
  249. Telangana Intoxicating Liquors (Prohibition of Advertisements) Act, 1978
  250. Telangana Children Act, 1979
  251. Telangana Prevention of Anti-Social and Hazardous Activities Act, 1980
  252. Telangana Self Help Groups (SHG) Women Co-contributory Pension (Repeal) Act, 2020
  253. Dr. B.R. Ambedkar Open University Act, 1982
  254. Telangana Taxation Offences (Inapplicability of Limitation) Act, 1982
  255. Telangana Revenue Enquiries Act, 1893
  256. Telangana Lokayukta Act, 1983
  257. Telangana Co-operative Spinning Mills (Regulation) Act, 1983
  258. Telangana Handloom Weavers Co-Operative Society Limited (Merger of Certain Co-Operative Societies) Act, 1983
  259. Telangana Horse Race (Abolition of Turf Agencies) Act, 1983
  260. Telangana Irrigation Utilisation and Command Area Development Act, 1984
  261. Telangana Prevention of Dangerous Activities of Communal Offenders Act, 1984
  262. Telangana Members of Police Force (Regulation of Transfers) Act, 1985
  263. Kaloji Narayana Rao University of Health Sciences Act, 1986
  264. Telangana Government Lands and Buildings (Termination of Leases) Act, 1986
  265. Telangana Vaidya Vidhana Parishad Act, 1986
  266. Telangana Interest Free Sales Tax Loans for Industries (Imposition of Ceiling) Act, 1987
  267. Telangana Tax on Professions, Trades, Callings and Employments Act, 1987
  268. Telangana Apartments (Promotion of Construction and Ownership) Act, 1987
  269. Telangana Advocates Welfare Fund Act, 1987
  270. Telangana Labour Welfare Fund Act, 1987
  271. Telangana Sports Authorities Act, 1988
  272. Telangana Devadasis (Prohibition of Dedication) Act, 1988
  273. Telangana Water Tax Act, 1988
  274. Telangana Council of Higher Education Act, 1988
  275. Telangana Private Educational Institutions Grant-In-Aid (Regulation) Act, 1988
  276. Hyderabad Metropolitan Water Supply (Validation of Water Rates and Service Charges) Act, 1988
  277. Telangana Audit Act, 1989
  278. Nizams Institute of Medical Sciences Act, 1989
  279. Hyderabad Metropolitan Water Supply and Sewerage Act, 1989
  280. Telangana Forest Produce (Fixation of Selling Prices) Act, 1989
  281. Telangana Universities Act, 1991
  282. Telangana Abolition of the Posts of Village Assistants Act, 1991
  283. Telangana Educational Service Untrained Teachers (Regulation of Services and Fixation of Pay) Act, 1991
  284. Telangana Special Protection Force Act, 1991
  285. Telangana Advocates Clerks Welfare Fund Act, 1992
  286. Azamabad Industrial Area (Termination and Regulation of Leases) Act, 1992 (TEL)
  287. Telangana Public Security Act, 1992
  288. Telangana Oil Palm (Regulation of Production and Processing) Act, 1993
  289. Telangana Departmental Inquiries (Enforcement of Attendance of Witnesses and Production of Documents) Act, 1993
  290. Telangana Exhibition of Films On Television Screen Through Video Cassette Recorders (Regulation) Act, 1993
  291. Telangana Regulation of Trade in Indian Made Foreign Liquor, Foreign Liquor Act, 1993
  292. Telangana (Scheduled Castes, Scheduled Tribes and Backward Classes) Regulation of Issue of Community Certificates Act, 1993
  293. Telangana Commission for Backward Classes Act, 1993
  294. Telangana (Regulation of Appointments To Public Services and Rationalisation of Staff Pattern And Pay Structure) Act, 1994
  295. Telangana Single Window Co-Operative Credit Structure at State Level Act, 1994
  296. Telangana Municipal Corporations Act, 1994
  297. Telangana Gram Panchayats (Transitional Arrangements) Act, 1995
  298. Telangana Private Educational Institutions Maintenance Grant (Regulation) Act, 1995
  299. Telangana Small Scale Industries (Restriction on Sales Tax Holiday) Act, 1995
  300. Telangana Prohibition Act, 1995
  301. Telangana Transplantation of Human Organs Act, 1995
  302. Telangana Mutually Aided Co-Operative Societies Act, 1995
  303. Telangana Public Societies (Reconstitution of Management) Act, 1996
  304. Telangana Public Sector Undertakings (Reconstitution of Management) Act, 1996
  305. Telangana Farmers Management of Irrigation Systems Act, 1997
  306. Telangana Water Resources Development Corporation Act, 1997
  307. Telangana Prohibition of Absorption of Employees of State Government Public Sector Undertakings into Public Service Act, 1997
  308. Telangana Prohibition of Ragging Act, 1997
  309. Telangana Public Examinations (Prevention of Malpractices and Unfair Means) Act, 1997
  310. Telangana Regulation of Reservations For Appointments to Public Services Act, 1997
  311. Telangana Prevention of Disfigurement of Open Places and Prohibition of Obscene and Objectionable Posters and Advertisements Act, 1997
  312. Telangana Womens Commission Act, 1998
  313. Telangana School Education Management (Community Participation) Act, 1998
  314. Telangana Industrial Workers (Representation, Participation In Management and Relief) Act, 1998
  315. Telangana Electricity Reform Act, 1998
  316. Telangana Minorities Commission Act, 1998
  317. Telangana Rural Electric Co-Operative Societies (Temporary Provisions) Act, 1998
  318. National Academy of Legal Studies and Research University Act, 1998 (TEL)
  319. Telangana Infrastructure Development Corporation Act, 1998
  320. Jawaharlal Nehru Technological Universities Act, 2008 (TEL)
  321. Rajiv Gandhi University of Knowledge Technologies Act, 2008 (TEL)
  322. Jawaharlal Nehru Architecture and Fine Arts University Act, 2008
  323. Telangana Charitable and Hindu Religious Institutions and Endowments Transfer of Office Holders and Servants Rules, 2019
  324. Telangana Municipalities (Notified Areas) Rules, 2020
  325. Telangana Regularization of Unapproved and illegal Layout Rules, 2020
  326. Telangana Rights in Land and Pattadar Pass Books Act, 2020
  327. Telangana Abolition of the Posts of Village Revenue Officers Act, 2020
  328. Telangana Building Permission Approval and Self Certification System (TG-bPASS) Act, 2020
  329. Telangana Rights in Land and Pattadar Pass Books (Special Tribunals) Rules, 2021
  330. Telangana Municipalities Act, 2019
  331. Telangana Disaster and Public Health Emergency (Special Provisions) Act, 2020
  332. Telangana Factories Rules, 1950
  333. Telangana Municipalities (Election Petitions) Rules, 2020
  334. Telangana State Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2020
  335. Telangana Acts (Repealing) Act, 2016
  336. Telangana State Consumer Protection (Qualification for appointment, method of recruitment, procedure of appointment, term of office, resignation and removal of the President and Members of the State Commission and District Commission) Rules, 2020
  337. Telangana State Consumer Protection (Salary, Allowances and Conditions of Service of President and Members of the State Commission and District Commission) Rules, 2020
  338. Telangana Child Labour (Prohibition and Regulation) (Amendment) Rules, 2021
  339. Telangana Excise (Grant of License of Selling by Shop and Conditions of License) (Amendment) Rules, 2021
  340. Telangana Micro, Small and Medium Enterprises Institutional Conciliation and Arbitration Rules, 2022
  341. Rules On Live-Streaming and Recordings of Court Proceedings
  342. Telangana State Waqe Rules, 2022
  343. Telangana State Clinical Establishments (Registration and Regulation) Rules, 2022
  344. Telangana State Clinical Establishments (Registration and Regulation) Rules, 2011
  345. Telangana Wood Based Industries (Regulation) Rules, 2022
  346. Telangana Pathology and Anatomy Rules, 2022
  347. Telangana Prevention of Touting and Malpractices against Tourists and Travellers Act, 2021
  348. Criminal Rules of Practice and Circular Orders, 1990 (TEL)
  349. Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Ayush Professional Courses) Rules, 2021
  350. Telangana Allied Health Sciences Courses Admission, Rules, 2022
  351. Nehru Outer Ring Road Hyderabad - User Fee Rules, 2012 (TEL)
  352. Telangana Municipalities (Conduct of Business in Municipal Council) Rules, 2021
  353. Rules for Video Conferencing for Courts in the State of Telangana
  354. Telangana Road Transport Corporation (Absorption of Employees into Government Service) Act, 2023
  355. Young India Skills University, Telangana (Public-Private Partnership) Act, 2024
  356. Telangana Institute of Medical Sciences Act, 2024
  357. Telangana Boiler Penalty Adjudication and Appeal Rules, 2024
  358. Telangana Panchayat Raj (Duties and Responsibilities of Panchayat Secretary) Rules, 2018
  359. Telangana Bhu Bharati (Record of Rights in Land) Act, 2025
  360. Young India Physical Education and Sports University of Telangana Act, 2025
  361. Telangana Scheduled Castes (Rationalisation of Reservations) Act, 2025
  362. Telangana Information Technology (Electronic Service Delivery) Rules, 2025
  363. Telangana High Court Digitization of Records Rules, 2023
  364. Telangana State Conduct of General Nursing and Midwifery Examination Rules, 2015
  365. Telangana Electronic Processes (Issuance, Service and Execution) Rules, 2024
  366. Telangana Prevention and Control of Infectious and Contagious Diseases in Animals (Detention of Animals at Check post, compulsory vaccination and grant of permit) Rules, 2014
  367. Telangana Municipalities and Municipal Corporations (Preparation and Publication of Electoral Rolls) Rules, 2019
  368. Telangana State Pollution Control Board (Qualifications and other terms and conditions of service of Chairman, Member Secretary and other Members) Rules, 2018
  369. Telangana Municipalities and Municipal Corporations (Conduct of Election of Members) Rules, 2019
  370. Telangana Scheduled Castes (Rationalization of Reservations) Rules, 2025
  371. Telangana State Electricity Regulatory Commission (Adoption) Regulation, 2014
  372. Greater Hyderabad Municipal Corporation (GHMC) (Mutation of Property through Dharani Portal) Rules, 2020
  373. Telangana State Electricity Regulatory Commission Renewable Power Purchase Obligation (Compliance by Purchase of Renewable Energy/Renewable Energy Certificates) Regulation, 2022
  374. Telangana Municipalities (Assessment of Taxes) Rules, 2020
  375. Telangana Direct Selling Guidelines order, 2017
  376. Telangana (Compulsory Teaching and Learning of Telugu in Schools) Rules, 2018
  377. Mental Healthcare (Telangana State Mental Health Authority) Rules, 2023
  378. Telangana State Electricity Regulatory Commission (Conduct of Business) Regulations, 2015
  379. TSERC Renewable Power Purchase Obligation (Compliance by Purchase of Renewable Energy / Renewable Energy Certificates) Regulations, 2018
  380. Telangana Regularization of unapproved and Illegal layout Rules, 2019
  381. Telangana State Security Commission Rules, 2020
  382. Telangana Transplantation of Human Organs (Repeal) Act, 2025
  383. Andhra Pradesh Excise (Grant of licence of selling by shop and conditions of licence) Rules, 2012 (TEL)
  384. Telangana Regularization of unauthorizedly constructed buildings and buildings constructed in deviation of the sanctioned plan Rules, 2015