Tamil Nadu Abolition of Posts of Part-Time Village Officers Act, 1981
Tamil Nadu Abolition of Fosts of Part-Time Village Officers (Payment of Amount) Rules, 1983
Tamil Nadu Village Servants Service Rules, 1980
Tamil Nadu Village Servants Conduct Rules, 1983
Tamil Nadu Acquisition of Hoardings Act, 1985
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Act, 1978
Tamil Nadu Acquisition of Land for Harijan Welfare Schemes Rules, 1979
Tamil Nadu Acquisition of Land for Industrial Purposes Act, 1997
Tamil Nadu Acquisition of Land for Industrial Purposes Rules, 2001
Tamil Nadu Adaptation of Laws Order, 1970
Chennai City Corporation Building Rules, 1972
Madras State (Alteration of Name) (Adaptation of Laws on Union Subjects) Order, 1970
Tamil Nadu Adaptation of Laws Order, 1987
Tamil Nadu (Added Territory) Extension of Laws Act, 1961
Tamil Nadu (Added Territories) Extension of Laws (No. 2) Act, 1961
Tamil Nadu (Added Territories) Extension of Laws Act, 1962
Tamil Nadu (Added Territories) Extension of Laws Act, 1964
Tamil Nadu Additional Assessment and Additional Water-Cess Act, 1963
Rules Under the Tamil Nadu Additional Assessment and Additional Water Cess Act, 1963
Tamil Nadu Additional Sales Tax Act, 1970
Tamil Nadu Regulation of Admission in Professional Courses Rules, 2006
Tamil Nadu Administration of Estates Regulation, 1802
Tamil Nadu Admission In Professional Educational Institution Act, 2006
Tamil Nadu Admission in Engineering Institutions Rules, 2007
Tamil Nadu Admission in Agricultural Institutions Rules, 2007
Tamil Nadu Admission in Medical and Dental Institutions Rules, 2007
Tamil Nadu Admission in Para Medical Institutions Rules, 2007
Tamil Nadu Regulation of Admission in Professional Courses Act, 2006
Tamil Nadu Advertisements Tax Act, 1983
Tamil Nadu Advertisements Tax Rules, 1983
Tamil Nadu Advocates Clerks Welfare Fund Act, 1999
Tamil Nadu Advocates Clerks Welfare Fund Rules, 2000
Advocates Clerks Rules, 1988
Tamil Nadu Advocates Welfare Fund Act, 1987
Tamil Nadu Advocates Welfare Fund Rules, 1989
Tamil Nadu State Agricultural Council Act, 2009
Tamil Nadu Agricultural Income-Tax (Repeal) Act, 2004
Tamil Nadu Agricultural Labourer Fair Wages Act, 1969
Tamil Nadu Agricultural Labourer Fair Wages Rules, 1969
Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Act, 2006
Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Repeal Act, 2011
Tamil Nadu Agricultural Labourers-Farmers (Social Security And Welfare) Scheme, 2006
Tamil Nadu Agricultural Lands Record Of Tenancy Rights Act, 1969
Tamil Nadu Agricultural Lands Record of Tenancy Rights Rules, 1969
Tamil Nadu Agricultural Pests and Diseases Act, 1919
Rules Under The Tamil Nadu Agricultural Pests and Diseases Act, 1919
Tamil Nadu Agricultural Produce Marketing (Regulation) Act, 1987
Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
Special Rules for The Tamil Nadu Agricultural Marketing Subordinate Service
Ad Hoc Rules Relating to The Temporary Post of Junior Superintendent in The Tamil Nadu Agricultural Marketing Subordinate Service
Ad Hoc Rules Relating to the Temporary Post of Overseer in Market Committees
Ad Hoc Rules Relating to The Temporary Post of Statistical, Assistant in Market Committees
Ad Hoc Rules Relating to the Temporary Post of Cine-Operators in Market Committees
Ad Hoc Rules Relating to The Temporary Post of Decorticator Mechanic in Market Committees
Special Rules for the Tamil Nadu Agricultural Marketing Service
Tamil Nadu Agricultural Service Co-Operative Societies (Appointment of Special Officers) Act, 1986
Tamil Nadu Agricultural University Act, 1971
Statutes of The Tamil Nadu Agricultural University
Regulations of the Tamil Nadu Agricultural University
Tamil Nadu Agriculturists Relief Act, 1938
Rules Under Tamil Nadu Agriculturists Relief Act, 1938
Tamil Nadu Aided Institutions (Prohibition of Transfer of Property) Act, 1948
Tamil Nadu Aided Institutions Prohibition of Transfers of Property) (Extension To Pudukkottai) Act, 1961
Alagappa University Act, 1985
Tamil Nadu Aliyasantana Act, 1949
Tamil Nadu Anatomy Rules, 1951
Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966
Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1971
Andhra Land Revenue Assessments (Standardization) Repeal Act, 1979
Tamil Nadu Animal Preservation Act, 1958
Tamil Nadu Animal Preservation Rules, 1959
Tamil Nadu Animals and Birds Sacrifices prohibition (Repeal) Act, 2004
Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Act, 1997
Anna University Act, 1978
Statues and Regulations for Affiliation of Anna University
Anna University of Technology, Chennai Act, 2010
Anna University of Technology, Coimbatore Act, 2006
Anna University of Technology, Madurai Act, 2010
Anna University of Technology, Tiruchirappalli Act, 2006
Anna University of Technology, Tirunelveli Act, 2007
Annamalai University Act, 2013
Tamil Nadu Apartment Ownership Act, 1994
Tamil Nadu Apartment Ownership Rules, 1997
Tamil Nadu Appointment on Preferential Basis in the Services under the State of Persons Studied in Tamil Medium Act, 2010
Tamil Nadu Aquaculture (Regulation) Act, 1995
Tamil Nadu Aquaculture (Regulation) Rules, 1995
Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of Appointments or Posts in the Services under the State) Act, 1993
Tamil Nadu Backward Classes, Scheduled Castes and Scheduled Tribes (Reservation of Seats In Private Educational Institutions) Act, 2006
Tamil Nadu Backward Class Muslims (Reservation of Seats in Educational Institutions including Private Educational Institutions and of Appointments or Posts in the Services under the State) Act, 2007
Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Act, 1958
Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959
Tamil Nadu Betting Tax Act, 1935
Tamil Nadu Betting Tax Rules, 1935
Bharathiar University Act, 1981
Bharathiar University Statutes
Bharathidasan University Act, 1981
Laws of the Bharathidasan University
Bhavani Reservoir Irrigation Cess Act, 1933
Tamil Nadu Bhoodan Yagna Act, 1958
Tamil Nadu Bhoodan Yagna Rules, 1959
Tamil Nadu Vanniyakula Kshatriya Public Charitable Trusts and Endowments (Protection and Maintenance) Rules, 2019
Tamil Nadu Combined Development and Building Rules, 2019
Tamil Nadu Vanniyakula Kshatriya Public charitable Trusts and Endowments (Protection and maintenance) Act, 2018
Tamil Nadu Lokayukta Rules, 2018
Tamil Nadu Cooperative Sugar Mills Managerial Common Cadre System Rules, 2018
Tamil Nadu Legislators (Railway Fare To Former Members) Rules, 2018
Tamil Nadu Establishment of Private Law Colleges (Regulation) Rules, 2018
Tamil Nadu Rights of Persons with Disabilities Rules, 2018
Shiv Nadar University Act, 2018
Sai University Act, 2018
Regulations made under the Tamil Nadu Bhoodan Yagna Act, 1958
Tamil Nadu Establishment of Private Law Colleges (Regulation) Act, 2018
Tamil Nadu Sugarcane (Regulation of Purchase Price) Act, 2018
Tamil Nadu Clinical Establishments (Regulations) Rules, 2018
Madurai-Kamaraj University Act, 1965
Tamil Nadu Neera Rules, 2017
Tamil Nadu Padani Rules, 2017
Tamil Nadu Waqf Tribunal (Conditions of Service and Procedure) Rules, 2016
Tamil Nadu Regularisation of Unapproved Layouts and Plots Rules, 2017
Tamil Nadu Assessment and Collection of Amount for Exemption of Buildings Rules, 2017
Tamil Nadu Real Estate (Regulation and Development) Rules, 2017
Tamil Nadu Board of Revenue Abolition Act, 1980
Tamil Nadu Local Authorities Entertainments Tax Act, 2017
Tamil Nadu Goods and Services Tax Rules, 2017
Tamil Nadu Food Security Rules, 2017
Tamil Nadu Delimitation Commission Act, 2017
Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017
Tamil Nadu Local Bodies Delimitation Regulations, 2017
Tamil Nadu Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Rules, 2017
Tamil Nadu Revised Pay Rules, 2017
Tamil Nadu Business Facilitation Rules, 2017
Tamil Nadu Street Vendors (Protection of Livelihood, Regulation of Street Vending and Licensing) Scheme, 2015
Tamil Nadu Borstal Schools Act, 1925
Tamil Nadu Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015
Tamil Nadu Local Bodies Ombudsman (Manner of Filing, Inquiry and Disposal of Complaints) Rules, 2015
Tamil Nadu Poisons (Regulation of Possession and Sale) Rules, 2015
Tamil Nadu Urban Local Bodies (Regulation and Monitoring of Swimming Pools) Rules, 2015
Tamil Nadu Municipalities (Regulation of Sinking of Wells and Safety Measures) Rules, 2015
Tamil Nadu Requisitioning of Motor Vehicles Act, 1970
Tamil Nadu Town Panchayats (Norms For Classification) Rules, 2014
Tamil Nadu State Property Tax Board Rules, 2014
Gender Sensitisation & Sexual Harassment of Women at the Madras High Court -Principal Seat at Chennai and Madurai Bench at Madurai - (Prevention, Prohibition And Redressal) Regulations, 2013
Gender Sensitisation & Sexual Harassment of Women at The Madras High Court - Principal Seat At Chennai and Madurai Bench at Madurai - (Prevention, Prohibition and Redressal) Regulations, 2013
Tamil Nadu Borstal Schools Rules, 1938
Gender Sensitisation & Sexual Harassment of Women at the Subordinate Courts in the State of Tamil Nadu / the Union Territory of Puducherry (Prevention, Prohibition and Redressal) Regulations, 2013
Tamil Nadu Police (Reforms) Act, 2013
Tamil Nadu Special Police Youth Brigade Rules, 2013
Tamil Nadu Special Police Youth Brigade Act, 2013
Chennai City Police (Extension to the City of Tiruppur) Act, 2012
Tamil Nadu Motor Vehicles (Regulation and Control of School Buses) Special Rules, 2012
Tamil Nadu Commission for Protection of Child Rights Rules, 2012
Tamil Nadu Sales Tax (Settlement of Arrears) Rules, 2011
Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2011
Tamil Nadu Revenue Recovery Act, 1864
Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1984
Tamil Nadu Appointment on preferential basis in the Services under the State of Persons Studied in Tamil medium Rules, 2010
Tamil Nadu Special Economic Zones (Special Provisions) Rules, 2010
Tamil Nadu Sales Tax (Settlement of Arrears) Rules, 2010
Tamil Nadu Stamp (Constitution of Valuation Committee For Estimation, Publication And Revision of Market Value Guidelines of Properties) Rules, 2010
Tamil Nadu Sales Tax (Settlement of Arrears) Act, 2010
Tamil Nadu State Minorities Commission Act, 2010
Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010
Tamil Nadu Uniform System of School Education Rules, 2010
Tamil Nadu Laws (Special Provisions) Act, 2010
Tamil Nadu Schools (Regulation of Collection of Fee) Rules, 2009
Building and other Construction Workers (Regulation of Employment and Conditions of Service) Act, 1996
Tamil Nadu Registration of Marriages Rules, 2009
Tamil Nadu Regulation of Jallikattu Rules, 2009
Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Municipal Corporations (Levy of Property Tax On Vacant Land) Rules, 2009
Tamil Nadu Registration of Marriages Act, 2009
Tamil Nadu Schools (Regulation of Collection of Fee) Act, 2009
Tamil Nadu Municipal Police (Repeal) Act, 2008
Tamil Nadu Arunthathiyars (Special Reservation of seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State within the Reservation for the Scheduled Castes) Act, 2009
Tamil Nadu Sandalwood Trees Patta Land Rules, 2008
Tamil Nadu Electricity (Taxation on Consumption) Act, 1962
Tamil Nadu Specified Commodities Markets (Regulation of Location) Act, 1996
Tamil Nadu Building and other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2006
Tamil Nadu Water Supply and Drainage Board Act, 1970
Tamil Nadu Prohibition of Smoking and Spitting Act, 2002
Tamil University Act, 1982
Tamil Nadu Physical Education and Sports University Act, 2004
Tamil Nadu Veterinary and Animal Sciences University Act, 1989
Tamil Nadu Siddha System of Medicine (Development and Registration of Practitioners) Act, 1997
Chennai City Police (Extension to the Cities of Salem, Tiruchirappalli and Tirunelveli) Act, 1997
Tamil Nadu Special Economic Zones (Special Provisions) Act, 2005
Periyar University Act, 1997
Tamil Nadu Teachers Education University Act, 2008
Chennai City Municipal Corporation Act, 1919
Tamil Nadu State Commission for Women (Honorarium, Allowances and Conditions of Service of Chairperson and Members) Rules, 2013
Tamil Nadu Juvenile Justice Fund Rules, 2017
Tamil Nadu Clinical Establishments (Regulation) Act, 1997
Tamil Nadu Public Libraries Rules
Tamil Nadu Plantations Labour Rules, 1955
Central Sales Tax (Tamil Nadu) Rules, 1957
Tamil Nadu Denatured Spirit Methyl Alcohol and Varnish (French Polish) Rules, 1959
Tamil Nadu Minor Mineral Concession Rules, 1959
Tamil Nadu Co-Operative Societies (Appointment of Managing Committees) Act, 1976
Tamil Nadu Online Gaming Authority and Regulation of Online Games Rules, 2023
Tamil Nadu Buildings (Lease and Rent Control) Act, 1960
Tamil Nadu Societies Registration Rules, 1978
Tamil Nadu Disposal of Articles (Confiscated under the Tamil Nadu Prohibition Act) Rules, 1979
Tamil Nadu Liquor (Licence and Permit) Rules, 1981
Tamil Nadu Brewery Rules, 1983
Tamil Nadu Liquor (Supply by Wholesale) Rules, 1983
Tamil Nadu Motor Vehicles Rules, 1989
Tamil Nadu Municipal Corporations Service Rules, 1996
Tamil Nadu Repealing Act, 2018
Tamil Nadu Panchayats (Disclosure of Assets and Liabilities by President, Vice-President and Members of Village Panchayat) Rules, 1999
Tamil Nadu Liquor Retail Vending (in Shops and Bars) Rules, 2003
Tamil Nadu Buildings (Lease and Rent Control) Rules, 1974
Tamil Nadu Urban Local Bodies Licensing of Hoardings Rules, 2003
Tamil Nadu Value Added Tax Rules, 2007
Tamil Nadu Legal Metrology (Enforcement) Rules, 2011
Tamil Nadu Prevention of Illegal Mining, Transportation and Storage of Minerals and Mineral Dealers Rules, 2011
Tamil Nadu State Agricultural Council (Repeal) Act, 2011
Madras High Court Service Rules, 2015
Conditions for Appointment of Executive Officers Rules, 2015
Code of Regulations for Play Schools, 2015
Tamil Nadu Municipal Accounts Service Rules, 2015
Tamil Nadu Municipal Community Development Service Rules, 2015
Tamil Nadu Canals and Public Ferries Act, 1890
Guidelines for the Exemption of Buildings, 2017
Law Officers of High Court of Madras and its Bench at Madurai (Appointment) Rules, 2017
Tamil Nadu Change of Land Use (From Agriculture to Non-agriculture Purposes in Non-planning Areas) Rules, 2017
Tamil Nadu District Mineral Foundation Rules, 2017
Tamil Nadu Micro and Small Enterprises Facilitation Council Rules, 2017
Tamil Nadu Prevention of Cruelty to Animals (Conduct of Jallikattu) Rules, 2017
Tamil Nadu Admission in Law Institutions Rules, 2018
Appointment of Chairman and Member Secretary of the Tamil Nadu Pollution Control Board Rules, 2019
Madras School of Economics Act, 2020
Tamil Nadu COVID -19 Regulations, 2020
Tamil Nadu Catering Establishments Act, 1958
Tamil Nadu Tax on Luxuries Act, 1981
Tamil Nadu Marine Fishing Regulation Rules, 2020
Tamil Nadu Protected Agricultural Zone Development Rules, 2020
Tamil Nadu Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
Tamil Nadu Admission to Undergraduate professional courses on preferential basis to students of Government schools Act, 2021
Railway Protection Act, 1886
Tamil Nadu Village Courts Act, 1888
Tamil Nadu Towns Nuisances Act, 1889
Tamil Nadu Children Act, 1920
Tamil Nadu Traffic Control Act, 1938
Tamil Nadu Catering Establishments Rules, 1959
Tamil Nadu Electricity Duty Act, 1939
Tamil Nadu Prevention of Couching Act, 1945
Tamil Nadu Temple Entry Authorization Act, 1947
Tamil Nadu Suppression of Disturbances Act, 1948
Tamil Nadu Restriction of Habitual Offenders Act, 1948
Vexatious Litigation (Prevention) Act, 1949
Tamil Nadu (Transferred Territory) Re-Enacting Act, 1957
Tamil Nadu Registration of Veterinary Practitioners Act, 1957
Tamil Nadu Weights and Measures (Enforcement) Act, 1958
Tamil Nadu Agricultural Produce Markets Act, 1959
Tamil Nadu Cattle-Disease Act, 1866
Tamil Nadu Public Men Council (Criminal Misconduct) Repeal Act, 1977
Tamil Nadu References to Magistrates in laws (Special Provisions) Act, 1980
Tamil Nadu Scrap Merchants and Dealers in Second-Hand Property and Owners of Automobile Workshops and Tinker Shops (Regulation, Control and Licensing) Act, 1985
Madras City Police (Extension to the City of Madurai and to the City of Coimbatore) Act, 1987
Chennai City Police (Extension to the Chennai City Suburban Area) Repeal Act, 2011
Tamil Nadu Registration of Births and Deaths Rules, 2000
Tamil Nadu Public Property (Prevention of Destruction and Loss) Act, 1982
Tamil Nadu Public Service Commission (Additional Functions) Act, 2022
Tamil Nadu Protected Agricultural Zone Development Act, 2020
Tamil Nadu Factories Rules, 1950
Tamil Nadu Cattle Disease Control Rules, 1982
Tamil Nadu Factories (Welfare Officers) Rules, 1953
Tamil Nadu Public Service Commission (Additional Functions) Rules, 2022
Tamil Nadu Repealing Act, 2020
New Town Development Plan for Chennai Metropolitan Planning Area (Preparation, Publication and Sanction) Rules, 2022
Tamil Nadu Urban Local Bodies (Ward Committee and Area Sabha) Rules, 2022
Tamil Nadu Prohibition of Employment as Manual Scavengers and their Rehabilitation Rules, 2022
Tamil Nadu Online Registration Rules, 2022
Tamil Nadu Non-Resident Tamils Welfare Board Rules, 2022
Tamil Nadu Town and Country Planning (Removal of Unauthorised Development) Rules, 2022
Tamil Nadu Document Writers Welfare Fund Rules, 2022
Cattle-Trespass (Tamil Nadu Amendment) Act, 1957
Tamil Nadu Private Security Agencies Rules, 2022
Tamil Nadu Apartment Ownership Act, 2022
Tamil Nadu Transgender Persons (Protection of Rights) Rules, 2022
Tamil Nadu Energy Conservation Building Code Rules, 2022
Tamil Nadu Urban Local Bodies and Chennai Metropolitan Area Septage Management (Regulation) Rules, 2022
Tamil Nadu Prohibition of Online Gambling and Regulation of Online Games Act, 2022
Tamil Nadu Private Schools (Regulation) Rules, 2023
Avadi City Municipal Corporation Act, 2019
Tamil Nadu Repealing Act, 2021
Tamil Nadu Universities Laws (Amendment and Repeal) Act, 2021
Chennai City Civil Court Act, 1892
Tamil Nadu State Transport Appellate Tribunal Rules, 1989
Tamil Nadu Motor Vehicles Accidents Claims Tribunal Rules, 1989
Tamil Nadu State Council for Technical Education Act, 2010
Tamil Nadu Legislative Assembly Members and Former Members (Accommodation) Rules, 2023
Mother Teresa Womens University Act, 1984
Tamil Nadu Open University Act, 2002
Tamil Nadu Urban Local Bodies Act, 1998
Tamil Nadu State Commission for the Scheduled Castes and Scheduled Tribes Act, 2021
Tamil Nadu Repealing Act, 2022
Tamil Nadu State Commission for the Scheduled Castes and Scheduled Tribes Rules, 2022
Tamil Nadu Civil Courts Act, 1873
Tamil Nadu Co-operative Societies (Appointment of Special Officers) Act, 1991
Tamil Nadu Agricultural Service Co-operative Societies (Appointment of Special Officers) Repeal Act, 2018
Tamil Nadu Tax on Entry of Motor Vehicles into Local Areas Rules, 1990
Tamil Nadu Power Fences (Registration and Regulation) Rules, 2023
Tamil Nadu Repealing Act, 2019
Tamil Nadu State News Media Representative Accreditation Rules, 2023
Tamil Nadu Repealing and Amending Act, 2018
Tamil Nadu Puratchi Thalaivi Dr. J Jayalalithaa Memorial Foundation Act, 2020
Dr. J. Jayalalithaa University Act, 2021
Tamil Nadu Land Consolidation (for Special Projects) Act, 2023
Chennai High Court (Jurisdictional Limits) Act, 1927
Tamil Nadu Building and Construction Workers (Conditions of Employment and Miscellaneous Provisions) Repeal Act, 2023
Tamil Nadu Rectified Spirit Rules, 2000
Tamil Nadu Distillery Rules, 1981
Tamil Nadu Indian-made Foreign Spirits (Manufacture) Rules, 1981
Tamil Nadu Mass Wine Rules, 1984
Tamil Nadu Wine (Manufacture) Rules, 2006
Tamil Nadu Molasses Control and Regulation Rules, 1958
Tamil Nadu Spirituous Preparations (Control) Rules, 1984
Tamil Nadu Narcotic Drugs Rules, 1985
Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Repeal Act, 2021
Chennai High Court (Jurisdictional Limits) Extension Act, 1985
Tamil Nadu Repealing (Second) Act, 2020
Tamil Nadu Repealing (Second) Act, 2023
Tamil Nadu Taxes (Settlement of Arrears) Act, 2023
Tamil Nadu Taxes (Settlement of Arrears) Rules, 2023
Tamil Nadu Tax on Luxuries Rules, 1980
Tamil Nadu Arunthathiyars (Special Reservation of seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the Services under the State within the Reservation for the Scheduled Castes) Rules, 2009
Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2019
Tamil Nadu Regularization of Unapproved Layouts and Plots in Hill Areas Rules, 2020
Indian Stamp Rules, 1925
Tamil Nadu Stamp (Prevention of Undervaluation of Instruments) Rules, 1968
Chennai City Land Revenue Act, 1851
Tamil Nadu Stamp (Fixation of Remuneration for Licensed Stamp Vendors) Rules, 1999
Tamil Nadu Town And Country Planning (Levy of Infrastructure and Amenities Charges) Rules, 2008
Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2023
Sivakasi City Municipal Corporation Act, 2022
Tamil Nadu Mediation Rules, 2010
Madras High Court Arbitration Centre (Internal Management) Rules, 2017
Madras High Court Arbitration Proceedings Rules, 2017
Madras High Court Arbitration Centre (Administrative Cost and Arbitrators Fees) Rules, 2017
Madras High Court Video Conferencing Rules, 2018
Madras High Court Video-Conferencing in Courts Rules, 2020
Chennai City Municipal Corporation Appointments Committee (Method of Selection) Rules, 1998
Madras High Court Designation of Senior Advocates Rules, 2020
Madras High Court e-Filing Rules, 2020
High Court of Madras (Conduct of Proceedings by Party-in-Person) Rules, 2019
Madras High Court (Arbitration) Rules, 2020
Madras High Court Writ Rules, 2021
Madras High Court Intellectural Property Rights Division Rules, 2022
Criminal Rules of Practice, 2019
Tamil Nadu Pollution Control Board (Discipline and Appeal) Regulations
Rules of the High Court Madras Appellate Side, 1965
Cuddalore City Municipal Corporation Act, 2022
Chennai City Municipal Corporation Licensing (Display of Sign Board) Rules, 1976
Tambaram City Municipal Corporation Act, 2022
Puducherry Settlement of Arrears Act, 2020
Tamil Nadu Electricity Restructuring and Transfer Scheme, 2024
Tamil Nadu Repealing (Third) Act, 2023
Tamil Nadu Repealing Act, 2023
Tamil Nadu Taxation Laws (Relaxation of Certain Provisions) Act, 2020
Tamil Nadu Puratchi Thalaivi Dr. J Jayalalithaa Memorial Foundation (Repeal) Act, 2024
Tamil Nadu Development Action Plan for the Scheduled Castes and the Scheduled Tribes Act, 2024
Tamil Nadu Repealing Act, 2024
Tamil Nadu Shops and Establishments Rules, 1948
Chennai City Municipal Corporation Licensing of hoardings Rules, 2003
Tamil Nadu Development Action Plan for the Scheduled Castes and the Scheduled Tribes Rules, 2024
Tamil Nadu Apartment Ownership Rules, 2024
Tamil Nadu State Highways Authority (Budget, Accounts, Audit and Investment of Funds) Rules, 2024
Tamil Nadu State Highways Authority (the Term of Office and Conditions of Service, and the powers and duties of Chairperson and Members) Rules, 2024
Tamil Nadu Land Consolidation (for Special Projects) Rules, 2024
Tamil Nadu Borstal Schools (Repeal) Act, 2025
Tamil Nadu Mineral Bearing Land Tax Act, 2024
Chikkaiah Naicker College, Erode (Transfer and Vesting) Act, 2022
Tamil Nadu Mineral Bearing Land Tax Rules, 2025
Tamil Nadu Panchayats (Preparation of plans and estimates for works, supply of goods, services and mode and conditions of contracts) Rules, 2024
Chennai Corporation Class III and Class IV Service (Discipline and Appeal) by-laws
Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2025
Tamil Nadu Money Lending Entities (Prevention of Coercive Actions) Act, 2025
Tamil Nadu Public Buildings (Licensing) Rules, 1966
Tamil Nadu Fire and Rescue Services Act, 2025
Tamil Nadu Panchayats (Nomination of Person with Disability as Member) Rules, 2025
Planning Authority (Levy of Development Charges) Rules, 1975
Tamil Nadu Registration of Births and Deaths Rules, 2025
Tamil Nadu Bovine Breeding Rules, 2025
Madras University Act, 1923
Tamil Nadu Repealing Act, 2025
Chennai Corporation Educational Service Rules, 1970
Tamil Nadu Repealing (Second) Act, 2025
Tamil Nadu District Mineral Foundation Rules, 2025
Fixation of lease rent to the immovable property of the Religious Institutions Rules, 2026
Tamil Nadu Prisons (Release on Furlough) Rules, 2026
Tamil Nadu Repealing Act, 2026
Rules for Designation of Senior Advocates by the High Court of Madras, 2026
Tamil Nadu Repealing (Second) Act, 2026
Chennai Corporation Engineering Service Rules, 1969
Chennai Corporation Engineering Subordinate Services Bye-Laws, 2009
Tamil Nadu Municipal Corporations Basic Service Rules, 1996
Tamil Nadu Municipal Corporations Engineering and Water Supply Service Rules, 1996
Tamil Nadu Municipal Corporations Engineering and Water Supply Subordinate Service Rules, 1996
Tamil Nadu Municipal Corporations General Subordinate Service Rules, 1996
Tamil Nadu Municipal Corporations Public Health Service Rules, 1996
Tamil Nadu Municipal Corporations Public Health Subordinate Service Rules, 1996
Tamil Nadu Municipal Corporations Service Rules, 1996
Chennai Corporation General Service Rules, 1970
Chennai Corporation Health, Malaria and Family Welfare Subordinate Services bye-laws, 2009
Chennai Corporation Labour Welfare Officer Service Rules, 1975
Chennai Corporation Officers Service Rules, 1975
Chennai Corporation Servants Conduct Bye-Laws
Chennai Corporation Servants Conduct Rules, 1968
Chennai Corporation (Superior) Service Pension Rules, 1970
Members of the Chennai City Municipal Corporation (Disclosure of Assets) Rules, 1973
Municipal Corporation of Chennai (Regulation of Payment of Conveyance Allowance to Mayor, Deputy Mayor and other Members of Council) Rules, 1972
Rules for the Enforcement of Vaccination in the City of Chennai
Rules Granting Exemptions from Section 288 of the Chennai City Municipal Corporation Act, 1919
Rules Relating to the Registration of Births and Deaths in Chennai City
Special Rules for the Mulit-storeyed and Public Buildings, 1974
Tamil Nadu Town Panchayats, Municipalities and Corporations (Delimitation of Wards of Divisions and Reservation) Rules, 1996
Town Panchayats, Municipalities and Municipal Corporations (Collection of Tax on Professions, Trades, Callings and Employments) Rules, 1999
Tamil Nadu Municipalities Television Cables Installation Regulation Rules, 2000
Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006
Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Oath or Affirmation by the Mayors, Chairmen, Members and Councillors) Rules, 2006
Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Municipal Corporations (Public Disclosure) Rules, 2009
Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011
Tamil Nadu Urban Local Bodies (Installation of Closed Circuit Television Units in Public Buildings) Rules, 2012
Various Bye-Laws of Chennai City Municipal Corporation issued under Section 349
City Municipal Corporation (Duty on Transfer of Property) Rules, 1989
Coimbatore City Municipal Corporation Act, 1981
Coimbatore City Municipal Corporation (Duty on Transfer of Property) Rules, 1985
Coimbatore City Municipal Corporation Service Rules, 1987
Coimbatore Corporation Services (Discipline and Appeal) Rules, 1986
Rules for the Grant of Marriage Advance to Coimbatore Municipal Corporation Employees
Coimbatore City Municipal Corporation Water Supply By-Laws, 1990
Dindigul City Municipal Corporation Act, 2013
Erode City Municipal Corporation Act, 2008
Salem City Municipal Corporation Act, 1994
Thanjavur City Municipal Corporation Act, 2013
Tiruchirappalli City Municipal Corporation Act, 1994
Tirunelveli City Municipal Corporation Act, 1994
Tirunelveli City Municipal Corporation-Water Supply Bye-Laws
Tiruppur City Municipal Corporation Act, 2008
Thoothukudi City Municipal Corporation Act, 2008
Vellore City Municipal Corporation Act, 2008
Madurai City Municipal Corporation Act, 1971
Madurai City Municipal Corporation Building (Water Conservation) Rules, 2002
Madurai City Municipal Corporation (Duty on Transfer of Property) Rules, 1988
Rules for Election of a Member to Appointments Committee of Madurai Corporation Council
Members of the Madurai City Municipal Corporation (Disclosure of Assets) Rules, 1973
Rules Relating to Determination of Capital Value of Lands (Other than Railway Lands)
Rules relating to Valuation of Government and Railway Buildings for the Purposes of Property Tax
Rules relating to the manner in which person or persons by whom and intervals at which annual value of certain railway lands shall be estimated or revised
Pilgrim Tax (Collection and Payment to the Madurai Corporation) Rules, 1975
Madurai City Municipal Corporation Service Rules, 1981
Madurai City Municipal Corporation Class I Service Rules, 1981
Madurai City Municipal Corporation Class III Education Service Rules, 1981
Madurai City Municipal Corporation Class III-Town Planning Service Rules, 1980
Madurai Corporation Services (Discipline and Appeal) Rules, 1975
Madurai City Municipal Corporation Service Rules, 1975
Chennai City Tenants Protection Act, 1921
Chennai City Tenants Protection Rules, 1970
Chennai Metropolitan Area Groundwater (Regulation) Act, 1987
Chennai Metropolitan Area Groundwater (Regulation) Rules, 1988
Chennai Metropolitan Water Supply and Sewerage Act, 1978
Chennai Metropolitan Water Supply and Sewerage Boards Sewerage Regulations, 1988
Chennai Metropolitan Water Supply and Sewerage Service Charges (Levy and Collection) Regulations, 1998
Chennai Metropolitan Water Supply and Sewerage Boards Water Tax and Sewerage Tax (Levy and Collection) Regulations, 1991
Chennai Metropolitan Water Supply and Sewerage Boards Water Supply Charges (Levy and Collection) Regulations, 1982
Indian Christian Marriage (Extension to Transferred Territory) Act, 1995
Chennai Unified Metropolitan Transport Authority Act, 2010
Tamil Nadu Village Servants (Classification, Control and Appeal) Rules, 1983
Tamil Nadu Village Servants Family Benefit Fund Scheme Rules, 1984
Tamil Nadu Christian Marriages Validation Act, 1934
Tamil Nadu Christian Marriages Validation Act, 1940
Tamil Nadu Christian Marriages Validation Act, 1941
Tamil Nadu Christian Marriages (Second Validation) Act, 1941
Tamil Nadu Christian Marriages Validation Act, 1952
Tamil Nadu Cinemas (Regulation) Act, 1955
Tamil Nadu Cinemas (Regulation) Rules, 1957
City of Madras (Alteration of Name) Act, 1996
Code of Civil Procedure (Tamil Nadu Amendment) Act, 1950
Code of Civil Procedure (Tamil Nadu Amendment) Act, 1970
Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1980
Criminal Law (Tamil Nadu Amendment) Act, 1997
Indian Penal Code and the Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1982
Indian Penal Code and the Code of Criminal Procedure (Tamil Nadu Amendment) Act, 1984
Code of Criminal Procedure (Tamil Nadu Amendment) Act, 2003
Indian Criminal Law Amendment (Tamil Nadu Amendment) Act, 1950
Indian Criminal Law Amendment (Tamil Nadu Amendment) Act, 1998
Tamil Nadu Coffee-Stealing Prevention Act, 1878
Tamil Nadu Coinage (Alteration of References) Act, 1960
Tamil Nadu Collectors Regulation, 1803
Tamil Nadu Commercial Crops Assessment (Repeal) Act, 1980
Tamil Nadu Compulsory Censorship of Film Publicity Materials Act, 1987
Tamil Nadu Compulsory Censorship of Publicity Material Act, 1987
Tamil Nadu Compulsory Labour Act, 1858
Tamil Nadu Consolidated Fund (Charged Expenditure) Act, 1950
Tamil Nadu Contingency Fund Act, 1954
Tamil Nadu Co-Operative Societies Act, 1983
Tamil Nadu Co-operative Societies Rules, 1988
Tamil Nadu Co-Operative Handloom Weavers Family Pension Rules, 1992
Tamil Nadu Co-Operative Handloom Weavers family pension scheme, 1991
Tamil Nadu Co-Operative State Land development bank failed wells fund Rules, 1974
Tamil Nadu Corneal Grafting Act, 1960
Tamil Nadu Cotton Control Act, 1952
Tamil Nadu Cotton Control Rules, 1954
Tamil Nadu Cotton (Trade Stocks) Census Act, 1949
Cotton Ginning and Pressing Factories (Tamil Nadu Amendment) Act, 1948
Tamil Nadu Court-Fees and Suits Valuation Act, 1955
High Court Fees Rules, 1956
Legal Practitioners Fees Rules, 1973
Tamil Nadu Court of Wards Act, 1902
Tamil Nadu Cultivating Tenants Protection Act, 1955
Tamil Nadu Cultivating Tenants Protection Rules, 1955
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Act, 1956
Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956
Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Shencottah Taluk) Act, 1959
Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Added Territories) Act, 1963
Tamil Nadu Cultivating Tenants Protection and Payment of Fair Rent (Extension to Kanyakumari District) Act, 1972
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1972
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1972
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1980
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1980
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Act, 1990
Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1983
Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1989
Tamil Nadu Cultivating Tenants (Protection From Eviction) Act, 1997
Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1968
Tamil Nadu Cultivating Tenants (Special Provisions) Act, 1984
Tamil Nadu Cultivating Tenants (Special Provisions) Rules, 1984
Tamil Nadu Cyclone and Flood Affected Areas Cultivating Tenants Arrears of Rent (Relief) Act, 1980
Tamil Nadu Cyclone and Flood Affected Areas Cultivating Tenants (Special Provisions) Act, 1986
Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Rules, 1984
Tamil Nadu Decentralization Act, 1914
Tamil Nadu Debt Conciliation Act, 1936
Tamil Nadu Debt Relief Act, 1972
Tamil Nadu Debt Relief Act, 1976
Tamil Nadu Debt Relief Rules, 1976
Tamil Nadu Debt Relief Act, 1979
Tamil Nadu Debt Relief Act, 1980
Tamil Nadu Debt Relief Rules, 1980
Tamil Nadu Debt Relief Rules, 1978
Tamil Nadu Debt Relief Act, 1982
Tamil Nadu Debtors Protection Act, 1934
Tamil Nadu Devadasis (Prevention of Dedication) Act, 1947
Tamil Nadu District Limits Act, 1865
Tamil Nadu District Municipalities Act, 1920
Tamil Nadu District Municipalities (Extension to the Transferred Territory) Act, 1959
Dangerous Drugs (Tamil Nadu Amendment) Act, 1950
Tamil Nadu Municipalities (Norms for Classification of Municipalities) Rules, 2008
Tamil Nadu District Municipalities Building Rules, 1972
Multi-Storeyed and Public Buildings Rules, 1973
Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993
Tamil Nadu Cyclone Prone Area Special Building Rules, 1982
Special Rules for Regulating the Construction and Maintenance in the Vicinity of Civil Aerodromes, 1970
Tamil Nadu Local Bodies (Election of Members to the District Planning Committee) Rules, 1999
Tamil Nadu Municipalities (Duty on Transfer of Property) Rules, 1983
Members of Municipal Councils (Disclosure of Assets) Rules, 1973
Tamil Nadu Municipal Taxation Appeals Committee (Transaction of Business) Rules, 1988
Tamil Nadu District Municipalities (Panel of Members to Perform the Functions of Chairman) Rules, 1989
Tamil Nadu Municipal Electrical Engineering Service Rules, 1970
Rules for the Grant of Marriage Advances to the Employees of the Municipalities
Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
Tamil Nadu Municipal (Non-Centralised-Regular) Public Health Establishment Discipline and Appeal Regulations, 1977
Tamil Nadu Town Panchayats (Establishment) Rules, 1988
Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988
Tamil Nadu Town Panchayat Office Assistants and Menials (Leave) Rules, 1988
Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2006
Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Municipal Corporations (Except Chennai) (Levy of Property Tax on Vacant Land) Rules, 2009
Tamil Nadu Urban Local Bodies (Provision of Special Facilities for the Differently Abled Persons in the Multi-Storeyed and Public Buildings) Rules, 2013
Tamil Nadu Dr. Ambedkar Law University Act, 1996
Tamil Nadu Dr. Ambedkar Law University Statutes
Tamil Nadu Dr. M.G.R. Medical University (Chennai) Act, 1987
General Statutes of the Dr. M.G.R. Medical University
Dr. M.G.R. Medical University (Affiliation of Medical Colleges) Statutes
Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
Tamil Nadu Dr. M.G.R. Medical University, (Affiliation of Nursing Colleges) Statutes
Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes
Service Statutes of the Establishment of the Tamil Nadu Dr. M.G.R. Medical University, Chennai
Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes
Tamil Nadu Dramatic Performance Act, 1954
Tamil Nadu Dramatic Performance Rules, 1955
Tamil Nadu Drugs (Control) Act, 1949
Tamil Nadu Drugs and Other Stores (Unlawful Possession) Act, 1986
Tamil Nadu Duty on Transfers of Property (in Municipal Areas) Act, 2009
Tamil Nadu Compulsory Elementary Education Act, 1994
Tamil Nadu Compulsory Elementary Education Rules, 1998
Tamil Nadu Elementary Education Act, 1920
Rules Framed under the Madras Elementary Education Act, 1920
Rules for the Grant of Recognition and Aid to Elementary Schools
Code of Regulations for Approved Nursery and Primary Schools
Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977
Code of Regulations for Matriculation Schools, Tamil Nadu
Code of Regulations for Anglo-Indian Schools-Tamil Nadu State
Tamil Nadu State Council for Higher Education Act, 1992
Tamil Nadu State Council for Higher Education Rules, 1998
Tamil Nadu Educational Rules
Grant-in-Aid Code of the Tamil Nadu Educational Department
Tamil Nadu Educational Inspection Code
Tamil Nadu Educational Development Day (Declaration and Celebration) Act, 2006
Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Act, 1992
Tamil Nadu Educational Institutions (Prohibition of Collection of Capitation Fee) Rules, 1997
Tamil Nadu Educational Institutions (Temporary Control of Property) Act, 1949
Tamil Nadu Educational Institutions (Temporary Control of Property) Amendment and Validation Act, 1975
Tamil Nadu Private Colleges (Regulation) Act, 1976
Tamil Nadu Private Colleges (Regulation) Rules, 1976
Guidelines in Respect of Grant of Affiliation, Staff List Approval and Admission of Students for Private Teacher Training Institutes Recognised by Southern Regional Committee, National Council for Teacher Education
Tamil Nadu Prohibition of Ragging Act, 1997
Tamil Nadu Right of Children to free and Compulsory Education Rules, 2011
Tamil Nadu Recognised Private Schools (Regulation) Act, 1973
Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974
Tamil Nadu Tamil Learning Act, 2006
Sarva Shiksha Abhiyan
Tamil Nadu Tax on Consumption or Sale of Electricity Act, 2003
Tamil Nadu Tax on Consumption or Sale of Electricity Rules, 2003
Tamil Nadu Electricity Board (Recovery of Dues) Act, 1978
Tamil Nadu Electricity Board (Recovery of Dues) Rules, 1979
Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954
Tamil Nadu Electricity Undertakings (Acquisition) Rules, 1954
Tamil Nadu Electricity Regulatory Commission (Annual Report) Rules, 2004
Tamil Nadu Electricity Regulatory Commission Tamil Nadu Electricity Distribution Code
Tamil Nadu Electricity Supply Code, 2004
Tamil Nadu Electricity Grid Code, 2005
Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010
Tamil Nadu Electricity Regulatory Commission - Conduct of Business Regulations, 2004
Tamil Nadu Electricity Regulatory Commission - Appointment of Consultants Regulations, 2004
Tamil Nadu Electricity Regulatory Commission - Fees and Fines Regulations, 2004
Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004
Tamil Nadu Electricity Regulatory Commission - Tamil Nadu Electricity Distribution Standards of Performance Regulations, 2004
Tamil Nadu Electricity Regulatory Commission - Powers and Duties of Secretary Regulations, 2004
Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2005
Tamil Nadu Electricity Regulatory Commission Intra State Open Access Regulations, 2005
Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005
Tamil Nadu Electricity Regulatory Commission (Preparation of Budget) Rules, 2006
Tamil Nadu Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006
Tamil Nadu Electricity Regulatory Commission Fund Rules, 2007
Tamil Nadu Electricity Regulatory Commission (Power Procurement from new and Renewable Sources of Energy) Regulations, 2008
Tamil Nadu Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff for Transmission/Distribution of Electricity Under MYT Framework) Regulations, 2009
Tamil Nadu Electricity Regulatory Commission (Renewable Energy Purchase Obligation) Regulations, 2010
Tamil Nadu Electricity (Reorganisation and Reforms) Transfer Scheme, 2010
Tamil Nadu Electricity Regulatory Commission (Demand Side Management) Regulations, 2013
Appellate Tribunal for Electricity (Procedure, form, fee and Record of Proceedings) Rules, 2007
Tamil Nadu Requisitioning and Acquisition of Immovable Property Act, 1956
Tamil Nadu Grama Bank (Officers and Employees) Service Regulations, 2019
Forum of Regulators Rules, 2005
Electricity (Procedure for Previous Publication) Rules, 2005
Appeal to the Appellate Authority Rules, 2004
Procedure for Conducting Inquiry Against a Member of Appropriate Commission Rules, 2004
Means of Delivery of Notice, Order or Document Rules, 2004
Intimation of Accidents (form and time of Service of Notice) Rules, 2005
National Electricity Plan Notification Rules, 2004
Procedure for Holding Inquiry by Adjudicating Officer Rules, 2004
Works of Licensees Rules, 2006
Qualifications, Powers and Functions of Chief Electrical Inspector and Electrical Inspectors Rules, 2006
Central Electricity Authority (Technical Standards for Connectivity to the Grid) Regulations, 2007
Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004
Central Electricity Regulatory Commission (Payment of Fee) Regulations, 2004
Central Electricity Regulatory Commission (Procedure for Making of Application for Determination of Tariff, Publication of the Application and Other Related Matters) Regulations, 2004
Tamil Nadu Urban Land (Ceiling and Regulation) Repeal Act, 1999
Joint Electricity Regulatory Commission for Union Territories Except Delhi (Salary, Allowances and Other Conditions of Service of Chairperson and Member) Rules, 2007
Tamil Nadu Public Libraries Act, 1948
Distribution of Electricity Licence (Additional Requirements of Capital Adequacy, Creditworthiness and Code of Conduct) Rules, 2005
Tamil Nadu Silkworm Seed (Production, Supply and Distribution) Act,1956
Tamil Nadu Industrial Establishments (National, Festival And Special Holidays) Act, 1958
Tamil Nadu Rinderpest Act, 1940
Madras State Housing Board Act, 1961
Chennai City Police (Extension to the cities of Avadi and Tambaram) Act, 2022
Tamil Nadu Dowry Prohibition Rules, 2004
Tamil Nadu Public Buildings (Licensing) Act, 1965
Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2008
Tamil Nadu Maintenance and Welfare of Parents and Senior Citizens Rules, 2009
Central Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2010
Central Electricity Regulatory Commission (Procedures for Calculating the Expected Revenue from Tariffs and Charges) Regulations, 2010
Central Electricity Regulatory Commission (Grant of Regulatory Approval for Execution of Inter-State Transmission Scheme to Central Transmission Utility) Regulations, 2010
Central Electricity Regulatory Commission (Terms and Conditions for Recognition and Issuance of Renewable Energy Certificate for Renewable Energy Generation) Regulations, 2010
Central Electricity Regulatory Commission (Rates, Charges and Terms and Conditions for use of Intervening Transmission Facilities) Regulations, 2010
Central Electricity Regulatory Commission (Regulation of Power Supply) Regulations, 2010
Central Electricity Regulatory Commission (Payment of Fees) Regulations, 2012
Central Electricity Regulatory Commission (Standards of Performance of Inter-State Transmission Licensees) Regulations, 2012
Central Electricity Regulatory Commission (Power System Development Fund) Regulations, 2014
Electricity (Removal of Difficulties) Order, 2005
Electricity (Removal of Difficulties) (Second) Order, 2005
Electricity (Removal of Difficulties) (Third) Order, 2005
Electricity (Removal of Difficulties) (Fourth) Order, 2005
Electricity (Removal of Difficulties) (Fifth) Order, 2005
Electricity (Removal of Difficulties) (Sixth) Order, 2005
Electricity (Removal of Difficulties) (Seventh) Order, 2005
Electricity (Removal of Difficulties) (Eighth) Order, 2005
Electricity (Removal of Difficulties) (Ninth) Order, 2005
Tamil Nadu Endowments and Escheats Regulation, 1817
Tamil Nadu Enfranchised Inams Act, 1862
Tamil Nadu Enfranchised Inams Act, 1866
Tamil Nadu (Enlargement of Area and Alteration of Boundaries) Order, 1948
Tamil Nadu Entertainments Tax Act, 1939
Amending Acts To Tamil Nadu Entertainments Tax Act, 1939
Tamil Nadu Entertainments Tax Rules, 1939
Tamil Nadu Entry into Public Places (Removal of Restriction on Dress) Act, 2014
Tamil Nadu Essential Articles Control and Requisitioning Act, 1949
Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Re-Enacting Act, 1956
Tamil Nadu Essential Articles Control and Requisitioning (Temporary Powers) Amendment Act, 1958
Tamil Nadu Essential Services Maintenance (Repeal) Act, 2006
Tamil Nadu Establishment of Private Law Colleges (Prohibition) Act, 2014
Madras Estates Land Act, 1908
Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Act, 1948
Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Amendment Act, 1951
Tamil Nadu Estates (Abolition and Conversion Into Ryotwari) Amendment Act, 1954
Rules Under the Tamil Nadu Estates (Abolition and Conversion into Ryotwari) Act, 1948
Tamil Nadu Estates Communal Forest and Private Lands (Prohibition of Alienation) Act, 1947
Rules under Tamil Nadu Estates Communal Forest and Private Lands (Prohibition of Alienation) Act, 1947
Tamil Nadu Estates Land (Reduction of Rent) Act, 1947
Rules Under Tamil Nadu Estates Land (Reduction of Rent) Act, 1947
Tamil Nadu Estates (Supplementary) Act, 1956
Tamil Nadu Estates (Supplementary) Amendment Act, 1961
Rules Under The Tamil Nadu Estates (Supplementary) Act, 1956
Tamil Nadu Estates (Abolition and Conversion Into Ryotwari), Estates Land (Reduction of Rent) and Estates (Supplementary) (Amendment) Act, 1958
Evacuee Interest (Separation) Tamil Nadu Supplementary Act, 1953
Evacuee Interest (Separation) Tamil Nadu Supplementary Act, 1961
Tamil Nadu Prohibition (Revival of Operation and Amendment) Act, 1974
Tamil Nadu Exhibition of Films on Television Screen through Video Cassette Recorders and Cable Television Network (Regulation) Act, 1984
Tamil Nadu Exhibition of Films on Television Screen Through Video Cassette Recorders and Cable Television Network (Regulation) Rules, 1984
Tamil Nadu Famine Relief Fund Act, 1936
Tamil Nadu Farmers Management of Irrigation Systems Act, 2000
Tamil Nadu Farmers Management of Irrigation Systems Rules, 2002
Tamil Nadu Farmers Management of Irrigation Systems Election Rules, 2003
Tamil Nadu Fire Service Act, 1985
Tamil Nadu Fire Service Rules, 1990
Tamil Nadu Fiscal Responsibility Act, 2003
Indian Fisheries (Tamil Nadu Amendment) Act, 1927
Indian Fisheries (Tamil Nadu Amendment) Act, 1979
Tamil Nadu Fisheries University Act, 2012
Tamil Nadu Fishermen and Labourers Engaged in Fishing and Other Allied Activities (Social Security and Welfare) Act, 2007
Tamil Nadu Fleet Operators Stage Carriages (Acquisition) Act, 1971
Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1984
Tamil Nadu Flood Affected Areas Cultivating Tenants (Temporary Relief) Act, 1986
Tamil Nadu Forest Act, 1882
Tamil Nadu Lands (Eviction of Encroachments) Rules, 1981
Tamil Nadu Forest (Validation) Act, 1882
Rules Prescribing the Manner of Publication of Notice Proposing the Redefining of the Limits of a Reserved Forest
Revenue Standing Orders Relating to Forest Settlement
General Rules for the Localization and Demarcation of Enclosures in Reserved Forests
Special Rules Under Section 21 of the Act for the Management of the Wen-Lock downs Reserved Forest in the Nilgiris as a Pasturage and Recreation Ground
Rules Framed Under Section 63(E) of the Tamil Nadu Forest Act, 1882 to Regulate Quarrying Minor Minerals and Mining of Major Minerals in Reserved Forests
Rules for the Grant of Rewards to Informers and Others who may Render Service to Government by Detecting or Preventing breaches of the Forest Laws
General Rules to Regulate the Grazing of Cattle in Government Forest in Times of Drought
Rules for Composition of Forest Grazing Offences
Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District
General Rules for the Management of Reserved and Unreserved Lands (I.E.) Rules
Rules to Regulate the Seigniorage to be Levied for the Removal of Timber and other Produce in Different Districts
Rules for the Todapatta Lands of the Nilgiris
Rules for the Guidance of Forest Settlement Officers
Tamil Nadu Sandalwood Transit Rules, 1967
Tamil Nadu Timber Transit Rules, 1968
Tamil Nadu Sandalwood Possession Rules, 1970
Rules for the Grant of Rewards to forest Subordinates for Service Rendered towards Capture of Elephants
Rules for the Issue and Check of Permits for Timber and Other Forest Produce
Tamil Nadu Regulation of Wood Based Industries Rules, 2010
Tamil Nadu Private Forests (Assumption of Management) Act, 1961
Tamil Nadu Rosewood Trees (Conservation) Act, 1994
Tamil Nadu Rosewood (Conservation) Rules, 1995
Tamil Nadu Wild Elephants Preservation Act, 1873
Tamil Nadu Preservation of Private, Forests Act, 1949
Tamil Nadu Preservation of Private Forests (Continuance) Act, 1965
Tamil Nadu Preservation of Private Forests (Extension to Kanyakumari District) Act, 1979
Tamil Nadu Preservation of Private Forests Rules, 1946
Nilgiris Game and Fish Preservation Act, 1879
Nilgiris Fishing Rules, 1966
Tamil Nadu Hill Areas (Preservation of Trees) Act, 1955
Tamil Nadu Hill Areas (Preservation of Trees) Rules, 1957
Tamil Nadu Gaming Act, 1930
Tamil Nadu General Clauses Act, 1867
Tamil Nadu General Clauses Act, 1891
Tamil Nadu General Sales Tax Act, 1959
Tamil Nadu Gift Goods (Unlawful Possession) Act, 1961
Glanders and Farcy (Tamil Nadu Amendment) Act, 1965
Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959
Tamil Nadu Groundwater (Development and Management) Act, 2003
Tamil Nadu Groundwater (Development and Management) Repeal Act, 2013
Gudalur Compensation for Tenants Improvements Act, 1931
Gudalur Janmam Estates (Abolition and Conversion Into Ryotwari) Act, 1969
Gudalur Janmam Estates (Abolition and Conversion into Ryotwari) Rules, 1974
Tamil Nadu Hackney Carriage Act, 1911
Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981
Tamil Nadu Handloom Worker (Conditions of Employment and Miscellaneous Provisions) Rules, 1982
Powerloom Registration Funds Rules, 1992
Tamil Nadu Heritage Commission Act, 2012
Tamil Nadu Highways Act, 2001
Tamil Nadu Highways Rules, 2003
Hindu Marriage (Tamil Nadu Amendment) Act, 1967
Tamil Nadu Hindu Religious and Charitable Endowments Act, 1959
Tamil Nadu Anatomy Act, 1951
Tamil Nadu Animals and Birds in Urban Areas (Control and Regulation) Rules, 1997
Tamil Nadu Inam Estates, Lease-Holds and Minor Inams (Abolition and Conversion into Ryotwari) Amendment Act, 1975
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1954
Tamil Nadu Indebted Agriculturists (Temporary Relief) Act, 1976
Tamil Nadu Hindu Religious and Charitable Endowments (Special Provisions) Act, 1996
Advisory Committee Rules, 1997
Delegation of Powers Rules
Submission of Budgets, Deposits, Accounts, Returns or Other Information Rules
Alienation of Immovable Trust Property Rules
Utilisation of Surplus Funds Rules
Notice for enforcement of service or Charity Rules
Enfranchisement of Devadasi Inams Rules
Exchange, Sales, Etc., of Inam Lands Rules
Resumption and Regrant of Inams Rules
Religious Institutions Custody of Jewels, Valuables and Documents and Disposal Rules
Rules Relating to Joint Custody of Jewels and Hundials During the Period of Executive Officers
Manner of Publication of the List of Religious Institutions (Other than Maths or Specific Endowments Attached Thereto) Rules
Functioning of the Board of Trustees Rules
Punishment of Office-Holders and Servants of Religious Institutions (Other than Maths and Specific Endowments Attached Thereto) Rules
Manner of Publication of the Standard Scale of Expenditure Rules
Framing of Schemes Rules
Appropriation of Endowments Rules
Determination of Properties of Defunct Institutions Rules
Notification of Religious Institutions Rules
Removal of Encroachments on Lands or Buildings Belonging to Religious Institutions Rules
Tamil Nadu Hindu Religious and Charitable Endowments Constitution of Tribunal Rules, 1965
Appointment of Auditors Rules
Determination of Surcharge Rules
Assessment, Levy and Recovery of Contribution Costs Rules
Administration of the Hindu Religious and Charitable Endowments Common Good Fund Rules, 1962
Inspection of Records, Registers or Documents Rules
Form of Certificate Rules
Pannai Cultivation of Lands of Religious Institutions Rules
Application and Appeals Rules
Holding of Inquiries Rules
Inspection of Documents and Levy of Fees Rules
Levy of Fees for Service of Processes and Notices Rules
Grant of Certified Copies Rules
Collection of Income and the Incurring of Expenditure Rules
Religious Institutions (Custody, Investments and Lending or Borrowing of Moneys) Rules, 1963
Religious Institutions (Lease of Immovable Property) Rules, 1963
Manner of Audit of Accounts Rules
Furnishing of Security by Officers and Servants Rules
Management and Preservation of Properties of Religious Institutions Rules
Grant of Travelling Allowance to Trustees of Religious Institutions Rules
Tamil Nadu Hindu Religious Institutions (Officers and Servants) Service Rules, 1964
Manner of Proof of Professing Hindu Religion Rules
Installation, Safeguarding and Accounting of Hundials Rules, 1975
Tamil Nadu Special Reservation of seats in Educational Institutions including Private Educational Institutions and of appointments or posts in the services under the State within the Reservation for the Most Backward Classes and Denotified Communities Act, 2021
Tamil Nadu Hindu Wills Regulation, 1829
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1959
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1961
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1963
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1965
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1967
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1969
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1971
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1973
Holdings (Stay of Execution Proceedings) (Tamil Nadu) Amendment Act, 1975
Tamil Nadu Home Guard Act, 1963
Tamil Nadu Home Guard Rules, 1963
Tamil Nadu Home Guards Welfare and Benevolent Fund Rules, 1990
Tamil Nadu Cultivating Tenants Arrears of Rent (Relief) Rules, 1990
Special Rules for the Tamil Nadu Basic Service (Municipal and Township Schools)
Special Rules for the Tamil Nadu General Subordinate Service (Municipal and Township Schools)
Special Rules for the Tamil Nadu Ministerial Service (Municipal and Township Schools)
Special Rules for the Tamil Nadu School Educational Subordinate Service (Municipal and Township Schools)
Special Rules for Tamil Nadu Higher Secondary Educational Service (Municipal and Township Schools)
Special Rules for the Tamil Nadu School Educational Service (Municipal and Township Schools) Teaching Staff
Tamil Nadu Municipal Service Rules, 1970
Tamil Nadu Municipal General Service Rules, 1970
Tamil Nadu Municipal Engineering Subordinate Service Rules, 1970
Tamil Nadu Municipal Town Planning Service Rules, 1970
Tamil Nadu Municipal Medical Service Rules, 1970
Tamil Nadu Municipal Educational Service Rules, 1970
Tamil Nadu Municipal Last Grade Service Rules, 1975
Tamil Nadu Municipal Services Discipline and Appeal) Rules, 1970
Tamil Nadu Municipal Public Health Service Regulations, 1970
Tamil Nadu Municipal Public Health Service (Discipline and Appeal) Regulations, 1973
Tamil Nadu Municipal Services Pension Rules, 1970
Tamil Nadu Municipal Engineering Service Rules, 1997
Tamil Nadu Panchayat Establishment (Qualification, and Recruitment of Office Assistants) Rules, 1981
Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988
Roster of Appointment Issued by the Government
Revised Roster of Appointment Issued by the Government
Tamil Nadu Entertainments Tax (Special Provision) Act, 1998
Tamil Nadu Electricity Regulatory Commission - State Advisory Committee Regulations, 2004
Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Act, 1971
Tamil Nadu Homeopathy System of Medicine and Practitioners of Homeopathy Rules, 1972
Tamil Nadu Homeopathy Council Regulations, 1973
Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975
Tamil Nadu Horse Races (Abolition of Wagering or Betting) Act, 1974
Tamil Nadu Horse Races (Abolition of Turf Agencies) Act, 1979
Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014
Tamil Nadu Hostels and Homes for Women and Children (Regulation) Rules, 2015
Identification of Prisoners (Tamil Nadu Amendment) Act, 1981
Tamil Nadu Impartible Estates Act, 1904
Tamil Nadu Inams Act, 1869
Tamil Nadu Inams (Assessment) Act, 1956
Tamil Nadu Indebted Agriculturists (Repayment of Debts) Act, 1955
Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
Tamil Nadu Indebted Agriculturists and Indebted Person (Special Provisions) Act, 1976
Rules Under Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Act, 1963
Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965
Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1967
Tamil Nadu Inams (Supplementary) Act, 1963
Tamil Nadu Inams (Supplementary) Rules, 1965
Tamil Nadu Indebted Persons (Temporary Relief) Act, 1975
Tamil Nadu Indebted Persons (Temporary Relief) Act, 1976
Industrial Disputes (Tamil Nadu Amendment) Act, 1963
Industrial Disputes (Tamil Nadu Amendment) Act, 1982
Industrial Disputes (Tamil Nadu Amendment) Act, 1997
Industrial Disputes (Tamil Nadu Amendment) Act, 2008
Industrial Employment (Standing Orders) Tamil Nadu Amendment) Act, 1960
Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981
Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Rules, 1981
Tamil Nadu Industrial Establishments (National, festival and special holidays) Act, 1958
Tamil Nadu Industrial Establishments (National and Festival Holidays) Rules, 1959
Tamil Nadu Industrial Township Area Development Authority Act, 1997
Tamil Nadu Industrial Township Area Development Authority Rules, 1998
Tamil Nadu Installation of Oil Engines (Temporary Permission) Act, 1954
Tamil Nadu Irrigation Cess Act, 1865
Rules Under Tamil, Nadu Irrigation Cess Act 1865
Tamil Nadu Irrigation (Levy of Betterment Contribution) Act, 1955
Tamil Nadu Irrigation Works (Construction of Field Bothies) Act, 1959
Tamil Nadu Irrigation Works (Repairs, Improvement and Construction) Act, 1943
Tamil Nadu Irrigation (Voluntary Cess) Act, 1942
Tamil Nadu Irrigation Tanks (Improvement) Act, 1949
Jaina Succession Act, 1928
Tamil Nadu Judicial Proceedings (Regulation of Reports) Act, 1960
Tamil Nadu Jute Goods Control Act, 1949
Tamil Nadu Jute (Control of Prices and Sales) Act, 1950
Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Act, 1972
Kanyakumari Sreepandaravaka Lands (Abolition and Conversion into Ryotwari) Act, 1964
Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973
Tamil Nadu Khadi and Village Industries Board Act, 1959
Tamil Nadu Khadi and Village Industries Board Rules, 1960
Tamil Nadu Khadi and Village Industries Board (Accounts and Audit) Rules, 1968
Tamil Nadu State Khadi and Village Industries and Board Regulations, 1961
Kelavarapalli Reservoir Scheme (Acquisition of Land) Act, 1987
Tamil Nadu Kidneys (Authority for use for Therapeutic Purposes) Act, 1987
Tamil Nadu Labour Welfare Fund Act, 1972
Tamil Nadu Labour Welfare Fund Rules, 1973
Tamil Nadu Labour Welfare Board Service Regulations, 1989
Tamil Nadu Land Registration Regulation, 1802
Land Acquisition (Tamil Nadu Amendment) Act, 1953
Land Acquisition (Tamil Nadu Amendment) Act, 1961
Land Acquisition (Tamil Nadu Amendment) Act, 1980
Land Acquisition (Tamil Nadu Amendment) Act, 1996
Land Acquisition (Tamil Nadu Amendment) Act, 1999
Tamil Nadu Land Encroachment Act, 1905
Tamil Nadu Land Improvement Schemes Act, 1959
Tamil Nadu Land Improvement Schemes Rules, 1961
Land Improvement Loans (Tamil Nadu Amendment) Act, 1964
Tamil Nadu Land Improvement Schemes (Preservation of Trees in Wind Belt and Shelter Belt) Rules, 1998
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961
Tamil Nadu Land Reforms (Reduction of Ceiling on Land) Act, 1970
Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Rules, 1962
Tamil Nadu Land Reforms (Disposal of Surplus Land) Rules, 1965
Tamil Nadu Land Reforms (Payment for Surplus Land) Rules, 1966
Tamil Nadu Land-Revenue Assessment Act, 1876
Tamil Nadu Land Revenue Assessment (Amendment) Act, 1914
Tamil Nadu Land Revenue and Water-Cess (Surcharge) (Repeal) Act, 1967
Tamil Nadu Lapsed Acts (Removal of Doubts) Act, 1948
Tamil Nadu Laws (Special Provisions) Act, 2007
Tamil Nadu Laws (Special Provisions) Act, 2008
Tamil Nadu Laws (Special Provisions) No. 2 Act, 2010
Tamil Nadu Lease Holds (Abolition and Conversion into Ryotwari) Act, 1963
Tamil Nadu Lease-holds (Abolition and Conversion Into Ryotwari) Rules, 1965
Tamil Nadu Legislature (Prevention of Disqualification) Act, 1967
Tamil Nadu Legislature (Prohibition of Simultaneous Membership) Act, 1950
Lepers (Tamil Nadu Repeal) Act, 1987
Letters Patent Providing for Sheriff Appointment (Tamil Nadu Amendment) Act, 1983
Tamil Nadu Levy of Ryotwari Assessment on Freehold Lands Act, 1972
Tamil Nadu Levy of Ryotwari Assessment on Freehold Lands Rules, 1980
Tamil Nadu Lifts and Escalators Act, 1997
Tamil Nadu Lifts and Escalators Rules, 1997
Tamil Nadu Legislative Council (Abolition) Act, 1986
Tamil Nadu Limited Proprietors Act, 1911
Tamil Nadu Live-Stock Improvement Act, 1940
Tamil Nadu Local Authorities Finance Act, 1961
Tamil Nadu Local Authorities Loan Act, 1888
Madura Sugars Limited (Acquisition And Transfer Of Undertaking) Act, 1984
Malabar Compensation for Tenants Improvements Act, 1899
Malabar Land Registration Act, 1895
Malabar Tenancy Act, 1929
Malabar Wills Act, 1898
Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Act, 1982
Tamil Nadu Manual Workers (Regulation of Employment and Conditions of Work) Rules, 1986
Tamil Nadu Manual Workers (Construction Workers) Welfare Scheme, 1994
Tamil Nadu Manual Workers Social / Security and Welfare Scheme, 2006
Tamil Nadu Artists Social Security and Welfare Scheme, 2006
Tamil Nadu Auto-Rickshaw And Taxi Drivers Social Security And Welfare Scheme, 2006
Tamil Nadu Footwear and Leather Goods Manufactory and Tannery Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Goldsmiths Social Security and Welfare Scheme, 2006
Tamil Nadu Hair Dressers Social Security and Welfare Scheme, 2006
Tamil Nadu Handicraft Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Handloom and Handloom Silk Weaving Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Palm Tree Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Pottery Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Powerloom Weaving Workers Social Security and Welfare Scheme, 2010
Tamil Nadu Street Vending and Shops and Establishments Workers Welfare Scheme, 2010
Tamil Nadu Tailoring Workers Social Security and Welfare Scheme, 2006
Tamil Nadu Washermen Social Security and Welfare Scheme, 2006
Tamil Nadu Infrastructure Development Act, 2012
Tamil Nadu Infrastructure Development Rules, 2012
Tamil Nadu Infrastructure Development Board Regulations, 2013
Tamil Nadu Local Bodies Ombudsman Act, 2014
Tamil Nadu Local Bodies Ombudsman (Conditions of Service) Rules, 2015
Tamil Nadu Local Fund Audit Act, 2014
Tamil Nadu Local Fund Audit Rules, 2016
Mappilla Marumakkattayam Act, 1939
Mappilla Succession Act, 1918
Mappilla Wills Act, 1928
Tamil Nadu Marine Fishing Regulation Act, 1983
Tamil Nadu Marine Fishing Regulation Rules, 1983
Tamil Nadu Maritime Board Act, 1995
Tamil Nadu Maritime Board (Procedure For Meeting of The Board and Its Committee) Regulations, 1997
Tamil Nadu Marumakkattayam Act, 1932
Tamil Nadu Marumakkattayam (Removal of Doubts) Act, 1955
Tamil Nadu Maternity Benefit (Repeal) Act, 1964
Tamil Nadu Medical Registration Act, 1914
Rules Under Tamil Nadu Medical Registration Act, 1914
Bye-Laws of the Tamil Nadu Medical Council
Tamil Nadu Medical Council (Professional Conduct, Etiquette and Ethics) Regulations, 2003
Tamil Nadu Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage or Loss to Property) Act, 2008
Tamil Nadu Merged States (Laws) Act, 1949
Tamil Nadu Metropolitan Planning Committee Act, 2009
Mettur Canal Irrigation Cess Act, 1953
Minimum Wages (Tamil Nadu Amendment) Act, 1981
Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Act, 1963
Tamil Nadu Minor Inams (Abolition and Conversion into Ryotwari) Rules, 1965
Tamil Nadu Minor Inams (Abolition and Conversion Into Ryotwari) Rules, 1976
Tamil Nadu Minor Ports Fund Act, 1938
Tamil Nadu Money-Lenders Act, 1957
Tamil Nadu Money-Lenders Rules, 1959
Motor Transport Workers (Tamil Nadu Amendment) Act, 1975
Motor Transport Workers (Tamil Nadu Amendment) Act, 2008
Tamil Nadu Motor Vehicles (Special Provisions) Act, 1992
Tamil Nadu Motor Vehicles Taxation Act, 1974
Tamil Nadu Motor Vehicles Taxation Rules, 1974
Tamil Nadu Rural Road Development Fund Rules, 1976
Tamil Nadu Motor Vehicles (Special Provision) (Cancellation of Variations of Conditions of Permit) Act, 1996
Tamil Nadu Motor Vehicles (Special Provisions) Repeal Act, 1991
Tamil Nadu Motor Vehicles (Special Provisions) Rules, 1995
Tamil Nadu Dr. J.Jayalalithaa Music and Fine Arts University Act, 2013
Muslim Personal Law (Shariat) Application (Tamil Nadu Amendment) Act, 1949
Tamil Nadu Nambudri Act, 1932
Tamil Nadu National Law University Act, 2012
Tamil Nadu Non-Resident Tamils Welfare Act, 2011
Tamil Nadu Nurses And Midwives Act, 1926
Tamil Nadu Non-Trading Companies Act, 1972
Tamil Nadu Non-Trading Companies Rules, 1981
Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Act, 1978
Tamil Nadu Nuclear Installations (Regulation of Buildings and Use of Land) Rules, 1990
Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Act, 1961
Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Rules, 1961
Tamil Nadu Occupants of Kudiyiruppu (Protection From Eviction) Re-Enacting Act, 1975
Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971
Tamil Nadu Occupants of Kudiyiruppu (Conferment of Ownership) Rules, 1972
Tamil Nadu Official Language Act, 1956
Tamil Nadu Official Seals Act, 1865
Tamil Nadu Oilpalm (Regulation of Production and Processing) Act, 1994
Tamil Nadu Oilpalm (Regulation of Production and Processing) Rules, 1994
Tamil Nadu Open Places (Prevention of Disfigurement) Act, 1959
Opium (Tamil Nadu Amendment) Act, 1951
Opium and Dangerous Drugs (Tamil Nadu Amendment) Act, 1947
Tamil Nadu Outports Landing and Shipping Fees Act, 1885
Tamil Nadu Pachaiyappas Trust and of The Public Trust and Endowments Specified in Schedule (Taking Over of Management) Act, 1981
Tamil Nadu Palm Products Development Board Act, 1993
Tamil Nadu Palm Products Development Board Rules, 1998
Tamil Nadu Panchayats Act, 1994
Provisions of the Panchayats (Extension to the Scheduled Areas) Act, 1996
Tamil Nadu State Finance Commission, Chairman and Other Members (Conditions of Service) Rules, 1994
Tamil Nadu State Election Commissioner (Conditions of Service) Rules, 1994
Tamil Nadu Panchayats (Fixation of Strength of Members, Division of Wards) Rules, 1995
Tamil Nadu Panchayats (Regulation of Sinking of Wells and Safety Measures) Rules, 2015
Tamil Nadu Panchayats (Reservation of Seats and Rotation of Reserved Seats) Rules, 1995
Tamil Nadu Panchayats (Elections) Rules, 1995
Tamil Nadu Panchayats (Licensing of Pigs and Destruction of Unlicensed or Infected Pigs) Rules, 1996
Tamil Nadu District Panchayats (Procedure In Regard To Transaction of Business, Conduct of Meeting and Subject For Discussion At The Meeting) Rules, 1997
Tamil Nadu District Panchayat (Payment of Travelling Allowance To Members) Rules, 1997
Tamil Nadu Panchayats Building Rules, 1997
Kanniyakumari District Village Panchayats Group Clerks-Cum-Bill Collectors (Appointment, Discipline and Appeal) Rules, 1997
Appointments Committee of The Panchayat Union Councils (Election of Members) Rules, 1997
Tamil Nadu Panchayats (Interpellation of Chairman of District Panchayat by The Members) Rules, 1998
Election of Members To The Committees of Panchayat Unions (Other Than Appointment Committee) Rules, 1998
Tamil Nadu Grama Sabha (Quorum and Procedure for Convening and Conducting of Meetings) Rules, 1998
Standing Committees of The District Panchayat (Election of Members) Rules, 1998
Tamil Nadu Panchayats (Calling For Information From Village Administrative Officers) Rules, 1999
Tamil Nadu Village Panchayats (Form and Contents of Licence and Permission, Etc.) Rules, 1999
Tamil Nadu Panchayats (Budget and Allotment of Funds In Respect of Village Panchayats) Rules 1999
Tamil Nadu Village Panchayats (Payment of Arrear Claims of Officers and Employees of Panchayats) Rules, 1999
Tamil Nadu Panchayats Union Councils and District Panchayats (Transfer of Charge of the Office of Chairman) Rules, 2001
Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions to Such Committees) Rules, 2005
Tamil Nadu Panchayats (Procedure for Conducting Public Auction of Leases and Sales in the Panchayats) Rules, 2001
Tamil Nadu Local Bodies Election Symbols (Reservation and Allotment) Order, 2001
Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 2007
Tamil Nadu Panchayats (Preparation of Plans and Estimates for Works and Mode and Conditions of Contracts) Rules, 1998
Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999
Tamil Nadu Panchayats (Interpellation of President of Village Panchayat by The Members) Rules, 1999
Tamil Nadu Panchayats (Interpellation of Chairman of Panchayat Union Council by Its Members) Rules, 1999
Tamil Nadu Village Panchayats (Collection of Arrears of Tax On Professions, Trades, Callings and Employments) Rules, 1998
Tamil Nadu Panchayats (Resignation of Chairman, Vice-Chairman and Members of District Panchayat, Chairman, Vice-Chairman and Members of Panchayat Union Council and of The President, Vice-President and Members of Village Panchayat) Rules, 1999
Tamil Nadu Village Panchayats Cleaning of Private Soak Pit and Cess Pools) Rules, 1999
Tamil Nadu Panchayats (Norms For Classification of Village Panchayat) Rules, 1999
Tamil Nadu Panchayats (Use of Facsimile of Signatures of The Executive Authority, Commissioner and Secretary of Panchayat) Rules, 1999
Tamil Nadu Panchayats (Production of Documents by Executive Authority, Commissioner or Secretary) Rules, 1999
Tamil Nabu District Planning Committee Conduct of Meetings, Quorum and Procedure In Regard To Transaction of Business Rules, 1999
Tamil Nadu Panchayats (Grant of Holidays by Panchayats To Institutions Under Its Control) Rules, 1999
Tamil Nadu Panchayats (Time Limit For Communication of Orders on Application For Licences and Permission) Rules, 1999
Tamil Nadu Panchayats (Appointment of Common Officer or Servant For Two or More Village Panchayats) Rules, 1999
Tamil Nadu Panchayats (Devolution and Delegation of the Functions of Chairman of Panchayat Union Council or District Panchayat) Rules, 1999
Tamil Nadu Panchayats (Limitation of Time For Appeals) Rules, 1999
Tamil Nadu Panchayats (Power of Auditors, Inspecting and Superintending Officers) Rules, 1999
Tamil Nadu Panchayats (Authority For Numbering of Buildings) Rules, 1999
Tamil Nadu Village Panchayats (Removal of Disqualification of Members and President of Village Panchayat Having Certain Subsisting Contracts) Rules, 1999
Tamil Nadu Panchayats (Classification of Fairs and Festivals) Rules, 1999
Tamil Nadu Panchayats (Exclusion of any Local Area from or Inclusion of Any Local Area in a Village) Rules, 1999
Tamil Nadu Panchayats (Restrictions and Control on Powers of Entry and Inspection) Rules, 1999
Tamil Nadu Panchayats (Determination of Population) Rules, 1999
Tamil Nadu Panchayats (Licensing of Pandals and Temporary Structures on Road Margins Vested in The Highways and Rural Works Department in Village Panchayat Areas) Rules, 1999
Tamil Nadu Panchayats (Prohibition and Regulation of The use of Public or Private Springs, Tanks, Wells) Rules, 1999
Tamil Nadu Panchayats (Judicial Authority to Decide Questions of Disqualifications of Members) Rules, 1999
Tamil Nadu Panchayats (Appointment of Counsel and Incurring of Law Charges) Rules, 1999
Tamil Nadu Panchayats (Quorum and Procedure For The Convening and Conduct of Meetings of Village Panchayat) Rules, 1999
Tamil Nadu Panchayats (Constitution of Committees of Village Panchayats and Delegation of Functions To Such Committees) Rules, 1999
Tamil Nadu Panchayats (Lease and Licensing of Fishery Rights In Water Sources Vested and Regulated by Village Panchayats and Panchayat Union Councils) Rules, 1999
Tamil Nadu Village Panchayats (Framing of Bye-Laws) Rules, 1999
Tamil Nadu Village Panchayats (Devolution and Delegation of Presidents Function) Rules, 1999
Tamil Nadu Panchayats (Moving of Resolutions At Meetings of Village Panchayats) Rules, 1999
Tamil Nadu Panchayats (Disclosure of Assets and Liabilities by President, Vice-President and Members of Village Panchayat) Rules, 1999
Tamil Nadu Panchayats (Disclosure of Assets and Liabilities by Chairman, Vice-Chairman and Members of District Panchayat) Rules, 1999
Tamil Nadu Panchayats (Disclosure of Assets and Liabilities by Chairman, Vice-Chairman and Members of Panchayat Union Council) Rules, 1999
Tamil Nadu Panchayats (Public Landing Places, Halting Places and Cart-Stands) Rules, 1999
Tamil Nadu Panchayats (Classification of public roads) Rules, 1999
Tamil Nadu Panchayats (Grant of Remission of Rent To Lessees and Contractors) Rules, 1999
Tamil Nadu Panchayats (Moving of Resolutions at Meetings of Panchayat Union Council) Rules, 1999
Tamil Nadu Panchayats (Licensing of Dogs) Rules, 1999
Tamil Nadu Panchayats (Limitation For Appeal To Government Against Notifications Relating To Formation Of Village Panchayats) Rules, 1999
Appointment Committee of The District Panchayat (Election of Members) Rules, 1999
Tamil Nadu Panchayats (Prohibition or Regulation of The Use of Places For Slaughtering Animals and Licensing of Slaughterers) Rules, 1999
Tamil Nadu Village Panchayats (Provision of Burial and Burning Grounds) Rules, 1999
Plantations Labour (Tamil Nadu Amendment) Act, 1996
Tamil Nadu Panchayats (Power To Call For Information On Any Matter) Rules, 1999
Tamil Nadu Panchayats (Limit of Law Charges To Be Incurred By Panchayats Without Outside Sanction) Rules, 1999
Tamil Nadu Panchayats (Grant of Copies of Proceedings or Records) Rules, 1999
Tamil Nadu Panchayats (Licencing of Hoardings and Levy and Collection of Advertisement Tax) Rules, 2009
Tamil Nadu Village Panchayats (Transfer of Irrigation Functions To Village Panchayats and Panchayat Union Councils) Rules, 1999
Tamil Nadu Village Panchayats (Recovery of Sums and Power To Write-Off Irrecoverable Taxes, Fees, Etc., Restrictions and Control) Rules, 1999
Tamil Nadu Panchayats (Preparation and Submission of Administration Reports of Panchayat Union Councils and District Panchayats) Rules, 1999
Tamil Nadu Panchayats (Preparation and Submission of Administration Report of Village Panchayats) Rules, 1999
Tamil Nadu Panchayats (Travelling Allowance and Other Allowances Payable To The Presidents, Chairmen and Members of Panchayats and Members of Their Committees) Rules, 1999
Tamil Nadu Panchayats (Procedure for Convening and Conduct of Meetings of Panchayat Union Council and Its Committees) Rules, 1999
Tamil Nadu Village Panchayats (Assessment and Collection of Taxes) Rules, 1999
Tamil Nadu Panchayats (Services Safeguarding of National Security) Rules, 1999
Tamil Nadu Panchayats (Moving of Resolutions at Meetings of District Panchayats) Rules, 1999
Tamil Nadu Panchayats (Regulation of the use of Communal Lands by Panchayats in Estates) Rules, 1999
Tamil Nadu Panchayats (Opening and Maintenance of Market) Rules, 2000
Tamil Nadu Village Panchayats (Collection of Tax on Profession, Trade, Calling and Employment) Rules, 2000
Tamil Nadu Panchayats (Surcharge, Disallowance and Charge) Rules, 2000
Tamil Nadu Village Panchayats (Receipts and Expenditure and Maintenance of the Accounts of Village Panchayats) Rules, 2000
Tamil Nadu Panchayats (Issue and Disposal of Audit Report of Village Panchayats) Rules, 2000
Tamil Nadu Panchayat Development Engineering Subordinate Service Rules
Tamil Nadu Panchayats (Issue and Disposal of Audit Reports of Panchayat Union Council and District Panchayat) Rules, 2000
Tamil Nadu Panchayats (Composition of Offences) Rules, 2000
Tamil Nadu Panchayats (Power to Write-Off Irrecoverable Taxes, Fees, Etc., by Panchayat Union Councils, Restrictions and Control) Rules, 2000
Tamil Nadu Panchayats (Manner of Publication of Notification or Notice and Manner of Service of Documents to the Public) Rules, 2000
Tamil Nadu Panchayats (Acquisition and Transfer of Immovable Property) Rules, 2000
Tamil Nadu Panchayats (Recovery of Sums Due to the Panchayat Union Council and the District Panchayats) Rules, 2000
Tamil Nadu Panchayats (Prohibition Against Obstruction in or Over Public Roads, Removal of Encroachments, Etc.) Rules, 2000
Tamil Nadu Panchayats (Restriction Control to Regulate the use of Porambokes in Ryotwari Tracts) Rules, 2000
Tamil Nadu Panchayats (Determination of Claim to Trees Growing on Public Roads or other Property Vesting in or Belonging to Village Panchayats) Rules, 2001
Tamil Nadu Panchayats (Action Against Illicit Cutting of Tree) Rules, 2001
Tamil Nadu Panchayats (Employees Conduct) Rules, 2001
Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013
Param Bikulam-Aliyar Project (Regulation of Water Supply) Act, 1993
Parambikulam-Aliyar Project (Regulation of Water-Supply) Rules, 1994
Regulation of Supply of Water from Parambikulam-Aliyar Project for Agricultural Purposes
Tamil Nadu Parks, Play-Fields and Open Spaces (Preservation and Regulation) Act, 1959
State Co-Operative Societies (Re-Constitution and Formation) Act, 1954
Tamil Nadu Patta Passbook Act, 1983
Tamil Nadu Patta Pass Book Rules, 1987
Tamil Nadu Pawn Brokers Act, 1943
Tamil Nadu Pawnbrokers Rules, 1943
Tamil Nadu Pawnbrokers and Debt Relief Laws (Amendment) Act, 1980
Tamil Nadu Payment of Pension to Tamil Scholars and Miscellaneous Provisions Act, 1983
Tamil Nadu Payment of Salaries Act, 1951
Tamil Nadu Legislative Assembly Travelling Allowance Rules, 1955
Tamil Nadu Legislative Assembly Travelling Allowance (Election to the Council of States) Rules, 1952
Tamil Nadu Legislative Assembly Travelling Allowance (Presidential Election) Rules, 1967
Tamil Nadu Legislative Assembly (Medical Attendance and Treatment) Rules, 1964
Tamil Nadu Legislators Hostel (Accommodation) Rules, 1969
Tamil Nadu Legislative Assembly (Transit by Railway Allowance) Rules, 1987
Tamil Nadu Legislators Pension Rules, 1977
Tamil Nadu Legislative Assembly (Salaries and Reimbursement of Medical Expenses to Members) Rules, 1979
Tamil Nadu Legislators (Residential Telephone Installation) Rules, 1980
Tamil Nadu Legislators (Medical Attendance and Treatment to Former Members) Rules, 1982
Tamil Nadu Ministers Travelling Allowance Rules, 1951
Tamil Nadu Ministers and Presiding Officers of Legislature (Furnishing and Maintenance of Government Houses and Provision of Amenities) Rules, 1977
Tamil Nadu Ministers and Presiding Officers of Legislature (Furnishing of Private Houses and Provision of Amenities) Rules, 1977
Tamil Nadu Ministers and Presiding Officers of Legislature (Furnishing and Maintenance of Private Houses Taken on Lease and Provision of Amenities) Rules, 1981
Tamil Nadu Legislature Leaders of Opposition and Government Whips Travelling Allowance Rules, 1984
Tamil Nadu Payment of Subsistence Allowance Act, 1981
Tamil Nadu Payment of Subsistence Allowance Rules, 1981
Payment of Wages (Tamil Nadu Amendment) Act, 1957
Payment of Wages (Tamil Nadu Amendment) Act, 1959
Kancheepuram City Municipal Corporation Act, 2022
Payment of Wages (Tamil Nadu Amendment) Act, 1974
Payment of Wages (Tamil Nadu Amendment) Act, 1986
Payment of Wages (Tamil Nadu Amendment) Act, 1999
Periyar Irrigation Tanks (Preservation) Act, 1934
Tamil Nadu Permanent Settlement Regulation, 1802
Tamil Nadu Permanent Settlement (Interpretation) Regulation, 1822
Tamil Nadu Places of Public Resort Act, 1888
Tamil Nadu District Police Act, 1859
Chennai City Police Act, 1888
Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888
Chennai City Police (Amendment) Act, 1907
Tamil Nadu Police Laws (Amendment and Validation) Act, 1979
Chennai City Police Gaming Rules, 1949
Chennai Court of Small Causes (Validation of Proceedings) Act, 1943
Tamil Nadu Goods and Services Tax Act, 2017
Karur City Municipal Corporation Act, 2022
Tamil Nadu Village Panchayats (Restrictions and Control Over Execution of Kudimaramat by Village Panchayat-Levy of Fees by Village Panchayats) Rules, 1999
Chennai Unified Metropolitan Transport Authority Rules, 2019
Tamil Nadu Urban Local Bodies Rules, 2023
Tamil Nadu Property (Prevention of Damage and Loss) Act, 1992
Tamil Nadu Prohibition Act, 1937
Tamil Nadu Urban Land (Ceiling and Regulation) Act, 1978
Tamil Nadu Town and Country Planning Act, 1971
Madras Hindu Religious and Charitable Endowments Act, 1951
Thiruvalluvar University Act, 2002
Tamil Nadu State Housing Board Act, 1961
Tamil Nadu Pension Rules, 1978
Tamil Nadu Preventive Detention Act, 1982
Tamil Nadu Transparency in Tenders (Public Private Partnership Procurement) Rules, 2012
Tamil Nadu Transparency In Tenders Rules, 2000
Tamil Nadu Transparency in Tenders Act, 1998
Tamil Nadu Value Added Tax Act, 2006
Tamil Nadu Protection of Interests of Depositors (In Financial Establishments) Act, 1997
Tamil Nadu Protection of Tanks and Eviction of Encroachment Rules, 2007
Tamil Nadu Protection of Tanks and Eviction of Encroachment Act, 2007
Tamil Nadu Public Premises (Eviction of Unauthorised Occupants) Act, 1975
Kumbakonam City Municipal Corporation Act, 2022
Tamil Nadu Regulation of Rights And Responsibilities of Landlords And Tenants Rules, 2019
Tamil Nadu Shops and Establishments Act, 1947
Tamil Nadu Slum Areas (Improvement and Clearance) Act, 1971
Tamil Nadu Societies Registration Act, 1975
Tamil Nadu Regulation of Rights and Responsibilities of Landlords and Tenants Act, 2017
Tamil Nadu Survey and Boundaries Act, 1923
Tamil Nadu Tax On Entry of Motor Vehicles to Local Areas Act, 1990
Tamil Nadu Document Writers Welfare Fund Act, 2022
Tamil Nadu Chit Funds Act, 1961
Tamil Nadu Lokayukta Act, 2018
Tamil Nadu Business Facilitation Act, 2018
Tamil Nadu Government Servants (Conditions of Service) Act, 2016
Manonmaniam Sundaranar University Act, 1990
Tamil Nadu Uniform System of School Education Act, 2010
Tamil Nadu Prohibition of Charging Exorbitant Interest Act, 2003
Tamil Nadu Public Health Act, 1939
Tamil Nadu State Commission for Women Act, 2008
Tamil Nadu Regulation of Jallikattu Act, 2009
Tamil Nadu Urban Land Tax Act, 1966
Tamil Nadu Prohibition of Child Marriage Rules, 2009
Tamil Nadu Prohibition of Harassment of Woman Act, 1998
Tamil Nadu Private Schools (Regulation) Act, 2018
Tamil Nadu Private Universities Act, 2019
Tamil Nadu Public Trusts (Regulation of Administration of Agricultural Lands) Act, 1961
Tamil Nadu Revision of Tariff Rates on Supply of Electrical Energy Act, 1978
Tamil Nadu Transfer of Development Rights Rules, 2019
Tamil Nadu Land Acquisition Laws (Revival of Operation, Amendment and Validation) Act, 2019
Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019
District Committee Rules, 2019
Tamil Nadu Bovine Breeding Act, 2019
Tamil Nadu Private University Rules, 2019
Hosur City Municipal Corporation Act, 2019
Nagercoil City Municipal Corporation Act, 2019

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