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  1. Pepsu Abolition of Ala Malikiyat Rights Act, 1954
  2. Pepsu Abolition of Ala Malikiyat Rights Rules, 1953
  3. Punjab Abolition of Ala Malikiyat and Talukdari Rights Act, 1952
  4. Punjab Abolition of Ala Malikiyat and Talukdari Rights Rules, 1953
  5. Punjab Abolition of Village Cess (Kuri Kamini) Act, 1950
  6. Punjab Abolition of Village Cess (Malba) Act, 1961
  7. Punjab Abolition of Whipping Act, 1957
  8. Punjab Acreage Rates Act, 1952
  9. Punjab Betterment Charges and Acreage Rates Rules, 1955
  10. Punjab Aerial Ropeways Act, 1926
  11. Punjab Affiliated Colleges (Security of Service) Act, 1974
  12. Punjab Affiliated Colleges (Security of Service) Rules, 1978
  13. Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Act, 1978
  14. Punjab Agricultural Credit Operations and Miscellaneous Provisions (Banks) Rules, 1979
  15. Punjab Agricultural Indebtedness (Relief) Act, 1975
  16. East Punjab Agricultural Pests Diseases and Noxious Weeds Act, 1949
  17. East Punjab Agricultural Pests, Diseases and Noxious Weeds Rules, 1949
  18. Punjab Agricultural Produce Markets Act, 1961
  19. Punjab State Agricultural Marketing Board (Group-A) Service Rules, 1988
  20. Punjab State Agricultural Marketing Board (Group-B) Service Rules, 1988
  21. Punjab State Agricultural Marketing Board (Class III) Service Rules, 1989
  22. Punjab State Agricultural Marketing Board (Group D) Service Rules, 1988
  23. Punjab Market Committees (Class III) Service Rules, 1989
  24. Punjab Market Committees (Class IV) Service Rules, 1989
  25. Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988
  26. Punjab State Agricultural Marketing Employees (Conduct) Rules, 1989
  27. Punjab State Agricultural Marketing Board and Market Committees Employees (Premature Retirement) Rules, 1989
  28. Punjab State Agricultural Marketing Board and Market Committees Employees Pension, Provident Fund and Gratuity Rules, 1987
  29. Punjab State Agricultural Marketing Board and Market Committees Employees Provident Fund and Gratuity Rules, 1965
  30. Punjab Investment of Surplus Marketing Development Fund and Market Committee Fund Rules, 1988
  31. Punjab Agricultural Produce Markets (Election to Market Committees), Rules 1961
  32. Punjab Market Committees Chairman and Vice-chairman (Election) Rules, 1961
  33. Punjab Agricultural Produce Markets (Election Petition) Rules, 1981
  34. Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979
  35. Punjab State Agricultural Marketing Board (Sale and Transfer of Plots) Rules, 1999
  36. Punjab Agricultural Produce Markets (General) Rules, 1962
  37. Punjab Market Committees Bye-laws
  38. Punjab Agricultural University Act, 1961
  39. Punjab Aided Schools (Security of Service) Act, 1969
  40. Punjab Aided Schools (Security of Service) Rules, 1974
  41. Bengal Alluvion and Diluvion Regulation, 1825
  42. Ambala District Board Tax Validation Act, 1956
  43. Punjab Anatomy Act, 1963
  44. Punjab Anatomy Rules, 1966
  45. Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1964
  46. Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965
  47. Punjab Apartment and Property Regulation Act, 1995
  48. Punjab Apartment and Property Regulation Rules, 1995
  49. Simplification of the Procedure for Development of Colonies in the State of Punjab up to an Area of 10 Acres
  50. Punjab Apartment Ownership Act, 1995
  51. Punjab Apartment Ownership Rules, 1995
  52. East Punjab Armed Bands (Arrest and Detention) Act, 1947
  53. Punjab Ayurvedic and Unani Practitioners Act, 1963
  54. Board of Ayurvedic and Unani Systems of Medicine (Employees Conditions of Service) Rules, 1976
  55. Punjab Ayurvedic and Unani Practitioners (General) Rules, 1964
  56. Punjab Ayurvedic and Unani Practitioners (Election) Rules, 1965
  57. Punjab State Board for the Prevention and Control of Air Pollution Rules, 1983
  58. Punjab Backward Classes (Grant of Loans) Act, 1957
  59. Punjab Backward Classes (Grant of Loans) Rules, 1958
  60. Punjab Backward Classes Land Development and Finance Corporation Act, 1976
  61. Punjab Backward Classes Land Development and Finance Corporation (General) Rules, 1977
  62. Punjab Bhudan Yagna Act, 1955
  63. Punjab Bhudan Yagna Rules, 1959
  64. Punjab Bhudan Yagna Regulations, 1961
  65. Capital of Punjab (Development and Regulation) Act, 1952
  66. Punjab Capital (Development and Regulation) Building Rules, 1952
  67. Punjab Special Tribunal (Change of Composition) Act, 1950
  68. Chandigarh (Sale of Sites and Buildings) Rules, 1960
  69. Chandigarh Advertisement Control Order, 1954
  70. Chandigarh Trees Preservation Order, 1952
  71. Capital of Punjab (Development and Regulation) (Service of Notice) Rules, 1974
  72. Chandigarh Milk Colony Allotment of Sites Rules, 1975
  73. Chandigarh Lease-Hold of Sites and Buildings Rules, 1973
  74. Low Income Group (Allotment of Sites) Scheme, 1979
  75. Allotment/Transfer of Booths on lease-hold basis in Chandigarh Scheme, 1977
  76. Allotment of Subsidized Industrial Houses on Lease and Hire Purchase basis in Chandigarh Scheme, 1979
  77. Chandigarh Allotment of Low Cost Tenements on Lease and Hire Purchase Basis Scheme, 1979
  78. Chandigarh Hand Cart (Control and Regulation) Bye-laws, 1975
  79. Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991
  80. Chandigarh Allotment of Plots in Sub-urban Sectors Rules, 1972
  81. Punjab Gram Panchayat (Common Purposes Land) Eviction and Rent Recovery Act, 1976
  82. Punjab Urban Planning and Development Authority Building Rules, 2013
  83. Allotment/Transfer of built up Booths on lease hold basis in Chandigarh Scheme, 1993
  84. Chandigarh Allotment of Land to Co-operative House Building Societies Scheme, 1991
  85. Allotment of Land to Educational Institutions (Schools), Etc. on Lease-hold Basis in Chandigarh Scheme, 1996
  86. Licensing of Tenements and Sites and Services in Chandigarh Scheme, 1979
  87. Chandigarh Allotment of Dwelling Units to the Oustees of Chandigarh Scheme, 1996
  88. Allotment of Sites on Lease-hold basis to Auto Spare Part Dealers and Auto Repair Mechanics in Chandigarh Scheme, 1996
  89. Chandigarh Allotment of Built-up Houses/Flats on Lease-Hold Hire Purchase Basis to the Freedom Fighters Scheme, 1988
  90. Punjab State Board of Technical Education and Industrial Training Act, 1992
  91. Punjab Borstal Act, 1926
  92. Punjab Borstal Rules
  93. Punjab Cattle Fairs (Regulation) Act, 1967
  94. Punjab Cattle Fairs (Regulation) Rules, 1968
  95. Cattle Trespass (Punjab Amendment) Act, 1952
  96. Cattle Trespass (Punjab Amendment) Act, 1959
  97. East Punjab Children Act, 1949
  98. Punjab Children Rules, 1960
  99. Punjab Children (Juvenile Courts) Rules, 1960
  100. Punjab Cinemas (Regulation) Act, 1952
  101. Punjab Slum Dwellers (Proprietary Rights) Act, 2020
  102. Sri Guru Teg Bahadur State University of Law, Punjab Act, 2020
  103. Industrial Disputes (Punjab Amendment) Act, 2020
  104. Contract Labour (Regulation and Abolition) (Punjab Amendment) Act, 2020
  105. Rules for Conduct of Business of the Punjab State Police Complaints Authority, 2020
  106. Punjab Bhondedar, Butemar, Dohlidar, Insar Miadi, Mukarraridar, Mundhimar, Panahi Qadeem, Saunjidar, or Taraddadkar (Vesting of Proprietary Rights) Act, 2020
  107. Punjab State Vigilance Commission Act, 2020
  108. Punjab Tissue Culture Based Seed Potato Act, 2020
  109. Punjab Clinical Establishments (Registration and Regulation) Act, 2020
  110. Punjab Civil Services (Reservation of Posts for Women) Rules, 2020
  111. Punjab Cinemas (Regulation) Rules, 1952
  112. Punjab Slum Dwellers (Proprietary Rights) Rules, 2020
  113. Registration (Punjab Amendment) Act, 2020
  114. Municipal Corporation, Ludhiana Street Vendors (Protection of livelihood and Regulation of Street Vending Plan, 2020)
  115. Punjab Water Regulation and Development Authority (Advisory Committee) Regulations, 2020
  116. Punjab Water Regulation and Development Authority (Appointment & Service Conditions of Employees) Regulations, 2020
  117. Punjab (Welfare and Settlement of Landless, Marginal and Small Occupant Farmers) Allotment of State Government Land Act, 2020
  118. Punjab Warehouses Act, 1957
  119. Punjab Education Development Act, 1998
  120. Punjab Fire Prevention and Fire Safety Act, 2004
  121. Punjab Herd Registration Act, 2006
  122. Colonization of Government Lands (Punjab) Act, 1912
  123. Chitkara University Act, 2010
  124. Guru Kashi University Act, 2011
  125. Punjab Community Participation in Municipalities Act, 2013
  126. Punjab Ancient, Historical Monuments, Archaeological Sites and Cultural Heritage Maintenance Board Act, 2013
  127. Prisons (Punjab Amendment) Act, 2013
  128. G.N.A. University Act, 2014
  129. Akal University Act, 2015
  130. Punjab Privately Managed Aided Colleges (Non-Payment of Grant-in-Aid on Account of Terminal Benefits) Act, 2016
  131. Punjab Bureau of Investment Promotion Act, 2016
  132. Amritsar Culture and Tourism Development Authority Act, 2016
  133. Punjab Commercial Crops Cess Act, 1974
  134. Punjab State Higher Education Council Act, 2018
  135. Punjab One Time Settlement of Outstanding Dues, 2021
  136. Punjab Pollution Control Board (Qualifications and other Terms and Conditions of Service of the Member-Secretary) Rules, 2021
  137. Code of Civil Procedure (Punjab Amendment) Act, 2018
  138. Punjab Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2020
  139. Punjab Water Regulation and Development Authority (Conduct of Business) Regulations, 2021
  140. Punjab Fire Prevention and Fire Safety Rules, 2004
  141. Amity University, Punjab Act, 2021
  142. Punjab News Web Channel Policy, 2021
  143. Punjab Abadi deh (Record of Rights) Act, 2021
  144. Punjab Commercial Crops Cess Rules, 1974
  145. Sardar Beant Singh State University Act, 2021
  146. Shaheed Bhagat Singh State University Act, 2021
  147. Punjab Anti Red Tape Act, 2021
  148. Khalsa University Act, 2016
  149. Sri Guru Ram Das University of Health Sciences Act, 2016
  150. Municipal Corporation Amritsar, Street Vendors, (I)-Zone) plan, 2021
  151. Punjab Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2008
  152. Punjab State Electricity Regulatory Commission (Grid Interactive Rooftop Solar Photo Voltaic Systems) Regulations, 2021
  153. Punjab State Consumer Protection Council Rules, 2021
  154. Punjab Consumer Protection (Salary, allowances and conditions of service of President and Members of the State Commission and District Commission) Rules, 2021
  155. Punjab Compulsory Service (Repeal) Act, 1975
  156. Punjab Consumer Protection (General) Rules, 2021
  157. Punjab State Electricity Regulatory Commission (Forum and Ombudsman) Regulations, 2016
  158. Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Act, 1963
  159. Punjab Bovine Breeding Rules, 2021
  160. Punjab Transparency and Accountability in Delivery of Public Service Rules, 2021
  161. Punjab Management and Transfer of Municipal Properties Rules, 2021
  162. Punjab (Institutions and Other Buildings) Tax (Repeal) Act, 2021
  163. Punjab Tissue Culture Based Seed Potato Rules, 2021
  164. Punjab Legislative Assembly (Disqualification of Members on Ground of Defection) Rules, 2020
  165. Punjab Micro and Small Enterprises Facilitation Council Rules, 2021
  166. East Punjab Conservation of Fire Wood Supplies Act, 1949
  167. Punjab One Time Settlement of Outstanding Dues (Second) Scheme, 2021
  168. Punjab State Sand and Gravel Mining Policy, 2021
  169. Plaksha University, Punjab Act, 2021
  170. Lamrin Tech Skills University, Punjab Act, 2021
  171. Punjab Transparency in Public Procurement Rules, 2022
  172. Punjab Contract Farming (Repeal) Act, 2021
  173. Punjab Learning of Punjabi and other Languages Act, 2008
  174. Punjab Urban Planning and Development Building Rules, 2021
  175. Punjab State Sand and Gravel Mining Policy, 2022
  176. Punjab Crusher Policy, 2022
  177. Punjab Detenus (Conditions of Detention) Order, 1974
  178. Delimitation of Wards of Municipalities Rules, 1972
  179. Punjab State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation, Transmission, Wheeling and Retail Supply Tariff) Regulations, 2022
  180. Punjab News Web Channel Policy, 2022
  181. Punjab Epidemic Diseases , Influenza A H1N1 Regulations, 2022
  182. Punjab National Bank Officer Employees (Discipline & Appeal) Regulations, 1977
  183. Punjab Right of Children to Free and Compulsory Education Rules, 2011
  184. Salaries and Allowances of Chief Whip in Punjab Legislative Assembly Act, 2023
  185. Punjab State Electricity Regulatory Commission (Power Quality) Regulations, 2023
  186. Jagat Guru Nanak Dev Punjab State Open University Regulations, 2021
  187. Punjab Groundwater Extraction and Conservation Directions, 2023
  188. East Punjab Conservation of Manure Act, 1949
  189. Punjab One Time Settlement Scheme for Recovery of Outstanding Dues, 2023
  190. Punjab State Legislature (Vacation of Seats) Act, 1957
  191. Punjab District Boards Act, 1883
  192. Punjab Courts (Supplementing) Act, 1919
  193. Punjab Village and Small Towns Patrol Act, 1918
  194. Punjab Small Towns (Tax Validating) Act, 1934
  195. Punjab Urban Immovable Property Tax (Validation of Lists) Act, 1943
  196. Punjab Repealing Act, 1961
  197. Punjab Fire and Emergency Service Act, 2024
  198. Punjab Municipal (General) Rules, 1979
  199. Punjab Co-operative Sugar Mills (Further Extension of Tenure of Boards) Act, 1959
  200. Accountants of the Committees (Examination) Rules, 1979
  201. Punjab Municipal Employees Pension and General Provident Fund Rules, 1994
  202. Determination of the number of Elected members and Reservation of Offices of Presidents of Municipalities Rules, 1994
  203. Punjab Municipal (President and Vice-President) Election Rules, 1994
  204. Punjab Municipal (Executive Officer) Rules, 1976
  205. Punjab Exemption of Boilers Regulations, 2016
  206. Punjab Prison Rules, 2022
  207. Punjab Substance Use Disorder Treatment and Counseling and Rehabilitation Centres Rules, 2011
  208. Punjab State Electricity Regulatory Commission (Electricity Supply Code, Standards of Performance and Related Matters) Regulations, 2024
  209. Municipal Account Code, 1930
  210. Punjab Copying Fees Act, 1936
  211. Punjab Regulation of Crusher Units, and Stockists and Retailers Act, 2025
  212. Rayat Bahra Professional University, Hoshiarpur Act, 2025
  213. Punjab District Mineral Foundation Rules, 2025
  214. Information to Court in Non-Cognizable Cases and Investigation of Such Cases Rules, 2025
  215. Punjab Admission and Denial of Documents Rules, 2025
  216. Punjab Audio Video Electronic Means Rules, 2025
  217. Punjab State Electricity Regulatory Commission (Terms and Conditions for Determination of Generation, Transmission, Wheeling and Retail Supply Tariff) Regulations, 2025
  218. Punjab State Mineral Exploration Trust Rules, 2025
  219. Punjab Presentation of Final Report by Police Rules, 2025
  220. Government of Punjab Allocation of Business Rules, 2007
  221. Punjab Corneal Grafting Act, 1963
  222. Punjab Right to Business Rules, 2025
  223. Punjab Bharatiya Nagarik Suraksha Sanhita (Publication of Proclamation) Rules, 2025
  224. Punjab Bharatiya Nagarik Suraksha Sanhita (Identification and Disposal of Case Property) Rules, 2025
  225. Punjab Regulation of Crusher Units, and Stockists and Retailers Rules, 2025
  226. Punjab (eSakshya) Management Rules, 2026
  227. Punjab Electronic Processes (Issuance, Service and Execution) Rules, 2026
  228. Shri Guru Teg Bahadur World Class University, Punjab Act, 2026
  229. Punjab Cotton Ginning and Pressing Factories (Repeal) Act, 1995
  230. Punjab Cotton Ginning and Pressing Factories Act, 1953
  231. Punjab Cotton Ginning and Pressing Factories Rules, 1965
  232. East Punjab Cotton (Statistics) Act, 1948
  233. East Punjab Cotton (Statistics) Rules, 1949
  234. Punjab Courts Act, 1918
  235. Punjab Canal and Drainage Act, 2023
  236. Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
  237. Punjab Court-fee Stamp Rules, 1934
  238. Punjab Court of Wards (Validation of Exercise of Powers) Act, 1957
  239. Punjab Court of Wards (Repeal) Act, 1956
  240. Punjab Courts Laws (Extension) Act, 1957
  241. East Punjab COnservation of Manure Rules 1949
  242. Punjab Consolidation of Land Proceedings Validation Act, 1957
  243. Punjab Consolidation of Land Proceedings (Validation) Act, 1972
  244. Consumer Protection (Punjab) Rules, 1987
  245. Punjab Contingency Fund Act, 1950
  246. Punjab Contingency Fund Rules, 1951
  247. Punjab Contract Labour (Regulation and Abolition) Rules, 1973
  248. East Punjab Control of Bricks Supplies Act, 1949
  249. Punjab Control of Bricks Supplies Order, 1972
  250. Instructions issued under Clause 4(ii) of the Punjab Control of Bricks Order, 1972
  251. Punjab Bricks (Price and Distribution Control) Order, 1976
  252. Punjab Co-operative Land Mortgage Banks Act, 1957
  253. Punjab Boiler Attendants Rules, 1961
  254. Punjab Co-operative Mortgage Banks Rules, 1959
  255. Punjab Co-operative Societies Act, 1961
  256. Punjab Co-operative Societies Rules, 1963
  257. Punjab Municipal Corporations (Manner of calculation of market value of multi-storeys buildings, group housing buildings or such like other buildings) Rules, 2013
  258. Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014
  259. Criminal Law Amendment (Extension) Act, 1957
  260. Legal Aid to Accused (Punjab) Rules, 1981
  261. Punjab Custom (Power to Contest) Act, 1920
  262. Punjab Cycle-Rickshawas (Regulation of Licence) Act, 1976
  263. Punjab Cycle Rickshaw (Regulation of Licence) Rules, 1978
  264. East Punjab Damaged Areas Act, 1949
  265. Damaged Areas (Disposal of Debris) Rules, 1950
  266. Damaged Areas (Debris and Salved Property) Rules, 1949
  267. Punjab Dangerous Machines (Regulation) Rules, 1994
  268. Punjab Manufactured Drugs Rules, 1959
  269. Punjab Debtors Protection Act, 1936
  270. Punjab Departmental Enquiries (Powers) Act, 1955
  271. Punjab Development of Damaged Areas Act, 1951
  272. Punjab Development of Damaged Areas (Validation) Act, 1963
  273. Displaced Persons (Compensation and Rehabilitation) Act, 1954
  274. Displaced Persons (Compensation and Rehabilitation) Rules, 1955
  275. East Punjab Displaced Persons Land Resettlement Act, 1949
  276. Dowry Prohibition Act - Power of Public Officers
  277. East Punjab Distressed Persons (Facilities for Loans) Act, 1958
  278. Punjab Dramatic Performances Act, 1964
  279. Punjab Dramatic Performances Rules, 1965
  280. East Punjab Drugs (Control) Act, 1949
  281. Indian Easements (Punjab Extension) Act, 1961
  282. Bengal Eastern Frontiers, Regulation 1873
  283. Punjab Electricity (Duty) Act, 1958
  284. Punjab Electricity (Duty) Rules, 1958
  285. Punjab Electricity (Emergency Powers) Act, 1941
  286. Punjab State Electricity Board (Chairmans Powers) Rules, 1959
  287. Electricity (Supply) (Punjab Amendment) Act, 1959
  288. Electricity (Supply) (Punjab Amendment) Act, 1961
  289. Indian Electricity (Punjab Amendment and Validation) Act, 1978
  290. Procedure of Medical Service Committee (Punjab) Rules, 1957
  291. Employees State Insurance (Punjab Medical Benefit) Rules, 1953
  292. Punjab Employment of Children in Workshops (Schedules Processes) Rules, 1952
  293. Punjab Entertainment Duty Act, 1955
  294. Punjab Entertainments Duty Rules, 1956
  295. Punjab Entertainments Tax (Cinematograph Shows) Act, 1954
  296. Punjab Entertainments Tax (Cinematograph Shows) Rules, 1954
  297. Punjab Commercial Crops Cess (Repeal) Act, 1994
  298. Punjab Exhibition of Films on Television Screen through Video Cassette Players (Regulation) Rules, 1989
  299. Petty Offence Trial (Trial by Special Judicial Magistrates) Rules, 1996
  300. Punjab State Electricity Board Rules, 1959
  301. Punjab Silkworm Seed Control Act, 1953
  302. Punjab Silkworm Seed Control Rules, 1957
  303. Punjab Slum Areas (Improvement and Clearance) Act, 1961
  304. Punjab School Teachers Re-employment Act, 2006
  305. Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006
  306. Punjab Opium Prohibition Rules, 1959
  307. Punjab Opium Orders, 1956
  308. Punjab Manufacture and Possession of Prepared Opium Orders
  309. Punjab Opium Smoking Confiscation Orders
  310. Punjab Opium Confiscation and Rewards Rules, 1954
  311. Punjab State Election Commission Act, 1994
  312. Punjab Supply and Sale of Bhang Rules, 1956
  313. Punjab Import and Possession of Charas Orders, 1955
  314. Punjab Import and Possession of Ganja Orders, 1954
  315. Punjab Tari (Manufacture of Gur) Rules, 1955
  316. Punjab Bhang Import, Export, Transport and Possession Orders, 1955
  317. Punjab Hemp Cultivation and Bhang Permit and Pass Rules, 1955
  318. Punjab Liquor Permit and Pass Rules, 1932
  319. Punjab Brewery Rules, 1956
  320. Punjab Excise Bonded Warehouse Rules, 1957
  321. Punjab Intoxicants Licence and Sales Orders, 1956
  322. Punjab Liquor Prohibition Rules, 1955
  323. Punjab Sweets (Manufacture) Rules, 1955
  324. Punjab Excise Bottles Rules, 1963
  325. Punjab Intoxicants Confiscation Rules, 1955
  326. Punjab Intoxicating Spirituous Preparations Import, Export Transport, Possession and Sale Rules, 1952
  327. Punjab Excise Liquor Definitions, 1954
  328. Excise Barriers Rules, 1955
  329. Punjab Spiritnous Preparations Bonded Warehouse Rules, 1939
  330. Punjab Chemical Works Rules, 1933
  331. Punjab Distillery Rules, 1932
  332. Punjab Excise Powers and Appeal Orders, 1956
  333. Punjab Restaurant (Consumption of Liquor) Rules, 1955
  334. Punjab Liquor Licence Rules, 1956
  335. Punjab Liquor Import, Export, Transport and Possession Order, 1932
  336. Punjab Excise Fiscal Orders, 1932
  337. Punjab Panchayat Samitis (Sale of Liquor) Taxation Rules, 1976
  338. Epidemic Diseases (Punjab Amendment) Act, 1944
  339. Epidemic Diseases (East Punjab Amendment) Act, 1947
  340. Punjab Prevention of Out-break of Malaria Regulations, 1995
  341. Essential Commodities (Punjab Amendment) Act, 1959
  342. East Punjab Enumeration of Dwellings Act, 1948
  343. East Punjab Essential Services (Maintenance) Act, 1947
  344. Evacuee Interest (Separation) (Punjab Amendment) Act, 1960
  345. Evacuee Interest (Separation) Second Supplementary Act, 1960
  346. Evacuee Interest (Separation) Supplementary Act, 1953
  347. East Punjab Exchange of Prisoners Act, 1948
  348. Punjab Ex-servicemen Corporation Act, 1978
  349. Punjab Ex-servicemen Corporation (General) Rules, 1982
  350. East Punjab Extension of Limitation Act, 1947
  351. Punjab Factory Rules, 1952
  352. East Punjab Factories (Control of Dismantling) Act, 1948
  353. Punjab Factories (Control of Dismantling) Rules, 1950
  354. Factories (Punjab) Exempting Rules, 1993
  355. Punjab Major Accident Hazard Control Rules, 1993
  356. Punjab Welfare Officers Recruitment and Conditions of Service Rules, 1952
  357. Punjab Finance Commission for Panchayats and Municipalities Act, 1994
  358. Punjab Fisheries Act, 1914
  359. Punjab Fisheries Rules, 1956
  360. Indian Forest (East Punjab Amendment) Act, 1948
  361. Indian Forest (Punjab Amendment) Act, 1954
  362. Indian Forest (Punjab Amendment) Act, 1962
  363. Forest Rules
  364. Punjab Forest (Sale of Timber) Act, 1913
  365. Rules Regarding the Registration of Timber Depots
  366. Punjab Forward Contracts Tax Act, 1951
  367. Punjab Forward Contracts Tax Rules, 1951
  368. Punjab Horticulture Nurserues Act, 1961
  369. Punjab Horticulture Nurseries Rules, 1961
  370. Punjab General Clauses Act, 1898
  371. Punjab General Sales Tax Act, 1948
  372. Punjab General Sales Tax Rules, 1949
  373. Punjab General Sales Tax (Deferment and Exemption) Rules, 1991
  374. Clausewise List of Rates of Sales Tax in Punjab
  375. Fees on Various Documents under Punjab Court Fees Act, 1870
  376. Goods Taxable at First Stage in Punjab
  377. Lumpsum Tax for Brick-kiln Owners
  378. Abolition of Check Posts and Barriers
  379. Central Sales Tax (Punjab) Rules, 1957
  380. Central Sales Tax (Registration and Turnover) Rules, 1957
  381. Punjab Gift Goods (Unlawful Possession) Act, 1963
  382. Good Conduct Prisoners Probational Release Act, 1926
  383. Good Conduct Prisoners Probational Release Rules, 1927
  384. Punjab Good Conduct Prisoners (Temporary Release) Act, 1962
  385. Punjab Good Conduct Prisoners (Temporary Release), Rules 1963
  386. Punjab Guru Gobind Singh Medical College, Faridkot (Acquisition and Miscellaneous Provisions) Act, 1978
  387. Guru Nanak Dev University Amritsar Act, 1969
  388. Punjab Habitual Offenders (Control and Reform) Act, 1952
  389. Punjab Habitual Offenders (Control and Reform) Rules, 1957
  390. Punjab Health Systems Corporation Act, 1996
  391. Hindu Marriage (Punjab) Registration Rules, 1960
  392. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948
  393. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Rules, 1949
  394. East Punjab Holdings (Consolidation and Prevention of Fragmentation) Validation Act, 1969
  395. Punjab Homoeopathic Practitioners Act, 1965
  396. Punjab Homoeopathic Practitioners (General) Rules, 1973
  397. Punjab Homoeopathic Practitioners (Election) Rules, 1975
  398. Punjab Homoeopathic Practitioners Regulations, 1974
  399. Punjab Homoeopathic Practitioners (Recognition of Institutions) Regulations, 1974
  400. Punjab Ice Price Control Act, 1968
  401. East Punjab Improved Seeds and Seedlings Act, 1949
  402. Punjab Improved Seeds and Seedlings Rules, 1950
  403. Industrial Disputes (Punjab) Rules, 1958
  404. Industrial Disputes (Punjab Amendment) Act, 1957
  405. Industrial Disputes (Amendment and Miscellaneous Provisions) (Punjab Amendment) Act, 1957
  406. Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Act, 1965
  407. Punjab Industrial Establishments (National and Festival Holidays and Casual and Sick Leave) Rules, 1966
  408. Industrial Employment (Standing Orders) Punjab Rules, 1978
  409. Punjab Industrial Housing Act, 1956
  410. Punjab Industrial Housing Rules, 1982
  411. Industrial Statistics (Punjab Labour) Rules, 1952
  412. Punjab Instruments (Control of Noises) Act, 1956
  413. Inter-State Migrant Workers (Regulation of Employment and Conditions of Service) (Punjab) Rules, 1983
  414. Punjab Jagirs Act, 1941
  415. Punjab Juvenile Smoking Act, 1918
  416. Juvenile Justice (Punjab) Rules, 1987
  417. Punjab Khadi and Village Industries Board Act, 1955
  418. Punjab Khadi and Village Industries Board Rules, 1957
  419. Punjab Khadi and Village Industries Board Regulations, 1958
  420. Punjab Labour Welfare Fund Act, 1965
  421. Punjab Labour Welfare Fund Rules, 1966
  422. Bengal Land (Conditional Sales) Regulation, 1798
  423. Punjab Land Reforms Act, 1972
  424. Punjab Land Reforms Rules, 1973
  425. Punjab Utilization of Surplus Area Scheme, 1973
  426. Punjab Land Improvement Schemes Act, 1963
  427. Punjab Land Preservation Act, 1900
  428. Bengal Land (Redemption and Foreclosure) Regulation, 1806
  429. Punjab Economiser Rules, 1958
  430. Equal Renumeration Rules, 1976
  431. Punjab Land Revenue Act, 1887
  432. Punjab Land Revenue Rules
  433. Land Revenue Assessment Rules, 1929
  434. Rules Regarding Service of Revenue Process
  435. Punjab Land Revenue (Abolition) Act, 1997
  436. Punjab Land Revenue (Surcharge) Act, 1954
  437. Punjab Land Revenue (Special Charges) Act, 1958
  438. Punjab Land Revenue (Special Charges) Rules, 1958
  439. Punjab Land Revenue (Special Assessments) Act, 1955
  440. Punjab Land Revenue (Special Assessments) Rules, 1958
  441. Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960
  442. Punjab Land Revenue (Exemption) Rules, 1970
  443. Punjab Land Revenue (Additional Surcharge) Act, 1960
  444. Punjab Land Revenue Special Assessment (Exemption) Act, 1962
  445. Land Improvement Loans Act, 1883
  446. Land Improvement Loans Rules, 1910
  447. Punjab Laws Act, 1872
  448. Punjab Chaukidara Rules
  449. Punjab Laws (Application) Act, 1957
  450. Punjab Laws (Extension No. 1) Act, 1957
  451. Punjab Laws (Extension No. 2) Act, 1957
  452. Punjab Laws (Extension No. 3) Act, 1957
  453. Punjab Laws (Extension No. 4) Act, 1958
  454. Punjab Laws (Extension No. 5) Act, 1958
  455. Punjab Laws (Extension No. 6) Act, 1959
  456. Punjab Laws (Extension No. 7) Act, 1960
  457. Punjab Laws (Extension No. 8) Act, 1960
  458. Punjab Laws (Extension No. 9) Act, 1960
  459. Punjab Laws (Extension No. 10) Act, 1961
  460. Punjab Laws (Extension No. 11) Act, 1962
  461. Punjab Motor Transport Vehicles (Toll) Act, 1992
  462. Punjab Motor Transport Vehicles (Toll) Rules, 1993
  463. Punjab Legislative Assembly (Allowances of Members) Act, 1942
  464. Punjab Legislative Assembly Members (Free Travel by Road Transport Services) Rules, 1979
  465. Punjab Legislative Assembly Members (Free Transit by Railways) Rules, 1979
  466. Punjab Legislative Assembly (Grant of Advance to Members) Rules, 1979
  467. Punjab Legislative Assembly (Allotment of MLAs Flats, Servants Quarters and Motor Garages) Rules, 1971
  468. Punjab Legislative Assembly (Allowances of Members) Rules, 1957
  469. Punjab Legislative Assembly (Offices) Act, 1939
  470. Punjab Legislative Assembly Speakers and Deputy Speakers Salaries Act, 1937
  471. Punjab Legislative Assembly (Grant of Advance to Speaker and Deputy Speaker) Rules, 1979
  472. Lepers (Punjab Amendment) Act, 1977
  473. Lepers (Punjab Repeal) Act, 1992
  474. Punjab Limitation (Custom) Act, 1920
  475. Punjab Livestock and Birds Diseases Act, 1948
  476. Punjab Animal Contagious Diseases Rules, 1953
  477. Punjab Livestock Improvement Act, 1953
  478. Punjab Livestock Improvement Rules, 1958
  479. Punjab Local Authorities (Aided Schools) Act, 1959
  480. Punjab Local Authorities (Census Expenses Contribution) Act, 1950
  481. Local Authorities Loans (East Punjab Amendment) Act, 1949
  482. Punjab Local Authorities Laws (Exercise of Power) Act, 1953
  483. East Punjab Local Authorities (Restriction of Functions) Act, 1947
  484. Punjab Local Option Act, 1923
  485. Rules framed under Section 8 of the Punjab Local Option Act, 1923, Regulating the Procedure for Holding Referendum
  486. Indian Lunacy (Punjab Amendment) Act, 1956
  487. Punjab State Legal Services Authorities Rules, 1996.
  488. High Court Legal Services Committee Regulations, 1998
  489. Punjab Legal Services Authority (Transaction of Business and other Provisions) Regulations, 1998
  490. Punjab Lokpal (Repeal) Act, 1996
  491. Punjab Lokpal Act, 1996
  492. Punjab Maternity Benefit Rules, 1967
  493. Punjab Mechanical Vehicles (Bridge Tolls) Act, 1957
  494. Punjab Mechanical Vehicles (Bridge Tolls) (Repeal) Act, 1976
  495. Punjab Mechanical Vehicles (Bridges and Roads Tolls) Act, 1998
  496. Punjab Medical Council, Punjab Nurses Registration Council, Board of Ayurvedic and Unani Systems of Medicine, Punjab Council of Homoeopathic System of Medicine, Punjab (Miscellaneous Provisions) Act, 1977
  497. Punjab Medical Registration Act, 1916
  498. Rules Made by his Honour the Lieutenant Governor Under Section 24 of the Punjab Medical Registration Act, 1916
  499. By-Laws Framed By Punjab Medical Council Under Section 24(2) of The Punjab Medical Registration Act, 1916
  500. Punjab Merged States (Laws) Act, 1950
  501. Punjab Military Transport Act, 1916
  502. Rules Made Under Section 30 of the Punjab Military Transport Act, 1916
  503. Punjab Ministers and Deputy Ministers Salaries and Allowances (Validation) Act, 1965
  504. East Punjab Ministers Salaries Act, 1947
  505. Punjab Legislative Assembly (Grant of Advance to Ministers) Rules, 1979
  506. Punjab Ministers Travelling Allowance Rules, 1953
  507. Punjab Minor Canals Act, 1905
  508. Punjab Minimum Wages Rules, 1950
  509. Punjab Minor Mineral Concession Rules, 1964
  510. East Punjab Molasses (Control) Act, 1948
  511. Punjab Molasses (Control) Rules, 1962
  512. Punjab Money Lending and Debtors Protection Laws (Extension and Amendment Act, 1960
  513. Punjab Motor Spirit (Taxation of Sales) Act, 1939
  514. Punjab Motor Spirit (Taxation of Sales) Rules, 1939
  515. Punjab Motor Spirit (Taxation of Sales) Repeal Act, 1998
  516. Punjab Motor Transport Workers Rules, 1963
  517. Punjab Motor Vehicles Taxation Act, 1924
  518. Punjab Motor Vehicles Taxation Rules 1925
  519. Punjab Motor Vehicles Rules, 1989
  520. Scheme under Section 100 of Motor Vehicles Act, 1988
  521. Punjab Motor Vehicles State Transport Service Undertaking Scheme Rules, 1989
  522. Directions to the State Transport Authority and Regional Transport Authority
  523. East Punjab Moveable Property (Requisitioning) Act, 1947
  524. Punjab Municipal Corporation Act, 1976
  525. Delimitation of Wards of Municipal Corporation Order, 1995
  526. Reservation for the Offices of Mayors of Corporations Rules, 1996
  527. Amritsar Municipal Corporation Building Bye-Laws, 1997
  528. Jalandhar Municipal Corporation Building Bye-Laws, 1997
  529. Ludhiana Municipal Corporation Building Bye-Laws, 1997
  530. Patiala Municipal Corporation Building Bye-Laws, 1997
  531. Municipal Council (Erection and Re-erection of Building) (First Amendment) Bye-laws, 2004
  532. Punjab Municipal Corporations Mayor, Senior Deputy Mayor and Deputy Mayor Election Rules, 1991
  533. Punjab Municipal Corporation Services (Recruitment and Conditions of Service) Rules, 1978
  534. Punjab Municipal Elections Office (State Service Class-III) Rules, 1978
  535. Punjab Municipal Corporation Employees Pension and General Provident Fund Rules, 1994
  536. Punjab One-Time Voluntary Disclosure and Settlement of Violations of the Buildings Constructed in Violation of the Building Bye-laws in the Corporations and the Municipalities Act, 2004
  537. Punjab Special Powers (Press) Act, 1956
  538. Punjab Municipal Fund Act, 2006
  539. Punjab Minerals (Vesting of Rights) Act, 1994
  540. Nangal Township (Periphery) Control Act, 1958
  541. Nangal Township (Periphery) Control Rules, 1962
  542. Nazool Lands (Transfer) Rules, 1956
  543. Punjab New Capital (Periphery) Control Act, 1952
  544. Punjab New Capital (Periphery) Control Rules, 1959
  545. Approval of Periphery Policy Report and other Allied Matters
  546. Punjab New Mandi Townships (Development and Regulation) Act, 1960
  547. Punjab New Mandi Townships (Development and Regulation) Rules, 1960
  548. Punjab New Townships (Street Lighting and Water Supply) Fees (Repealing) Act, 1982
  549. Northern India Canal and Drainage Act, 1873
  550. Northern India Canal and Drainage Rules, 1878
  551. Rules for Extra Supply of Canal Water for Gardens and Orchards
  552. Rules made to carry out the provisions of Section 30-A, 30-B, 30-C, 30-D, 30-E, 30-F, 30-G and 57-A of the Northern Indian Canal and Drainage Act, 1873
  553. Rules issued under Sections 57, 59 and 60 of the Northern India Canal and Drainage Act, VIII of 1873, as amended by the Northern India Canal and Drainage (East Punjab Amendment) Act, 1953
  554. Rules Issued under section 37 and 38 of the Northern India Canal And Drainage Act, 1873 (VIII of 1873)
  555. Punjab Non-Trading Companies Act, 1960
  556. Punjab Non-Trading Companies Rules, 1963
  557. Northern India Ferries Act, 1878
  558. Punjab Nurses Registration Act, 1932
  559. Nurses Registration Rules, 1936
  560. Punjab Nurses Registration Council Regulations
  561. Punjab Nurses Registration Council (Reconstitution and Reorganisation) Order, 1971
  562. Punjab Nurses Registration Council (Employees Conditions of Service) (Regulations) 1997
  563. Punjab Detenus (Conditions of Detention) Order, 1981
  564. Punjab Occupancy Tenants (Vesting of Proprietary Rights) Act, 1952
  565. Punjab Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1956
  566. Punjab Official Languages Act, 1967
  567. Punjab Official Trustees Rules, 1966
  568. Opium Punjab Amendment Act, 1925
  569. East Punjab Opium Smoking Act, 1948
  570. East Punjab Opium Smoking Rules, 1949
  571. Punjab Package Deal Properties (Disposal) Act, 1976
  572. Punjab Package Deal Properties (Disposal) Rules, 1976
  573. Rules for the Sale of Surplus Rural Properties
  574. Disposal of Surplus Rural Evacuee Land - Policy Regarding
  575. Punjab Panchayati Raj Act
  576. Punjab Panchayat Election Rules, 1994
  577. Punjab Payment of Allowances and Fees to the Chairman, Vice- Chairmen and Members of the Panchayat Samitis and Zila Parishads Rules, 1996
  578. Punjab Reservation for the Offices of Sarpanches of Gram Panchayats and Chairmen and Vice-Chairmen of Panchayat Samitis and Zila Parishads Rules, 1994
  579. Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000
  580. Chandigarh Panchayat Election Rules, 1994
  581. Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965
  582. Punjab Gram Panchayat Grant of Loans (For Nightsoil Compositing) Rules, 1960
  583. Punjab Village Panchayat Works Rules, 1952
  584. Punjab Gram Panchayat Rules, 1965
  585. Punjab Panchayat Secretaries (Recruitment and Conditions of Services) Rules, 1979
  586. Punjab Panchayat Samitis and Zila Parishad (Sales, lease and other alienation of property and public places) Rules, 1964
  587. Gram Panchayat Water Supply and Sanitation Committees
  588. Punjab Passengers and Goods Taxation (Repeal) Act, 1993
  589. Stage Carriages Act, 1861
  590. Payment of Gratuity (Punjab) Rules, 1973
  591. Payment of Wages (Punjab Amendment) Act, 1962
  592. Payment of Wages (Punjab Amendment) Act, 1964
  593. Punjab Payment of Wages Rules, 1937
  594. East Punjab Urban Rent Restriction Act, 1949
  595. Punjab Home Guards Act, 1947
  596. Pepsu Court of Wards Act, 2008
  597. Pepsu Court of Wards Rules, 1952
  598. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954
  599. Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Rules, 1953
  600. Pepsu General Clauses Act, 1954
  601. Pepsu Tenancy and Agricultural Lands Act, 1955.
  602. Utilization of Surplus Area Scheme, 1960
  603. Pepsu Tenancy and Agricultural Lands Rules, 1958
  604. Pepsu Townships Development Board Act, 1954
  605. Pharmacy (Punjab Amendment and Validation) Act, 1981
  606. Punjab State Pharmacy Council (Reconstitution and Reorganisation) Order, 1971
  607. State Pharmacy Council Rules, 1951
  608. Punjab State Dental Council (Reconstitution and Reorganisation) Order, 1971
  609. Police (East Punjab Amendments) Act, 1948
  610. East Punjab Police (Protector of Railways) Act, 1947
  611. Punjab Poisons Possession and Sale Rules, 1966
  612. Punjab Pre-emption (Repeal) Act, 1973
  613. Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994
  614. Press and Registration of Books (Punjab Amendment) Act, 1942
  615. Press and Registration of Books (Punjab Amendment) Act, 1957
  616. Punjab Prevention of Anti-Social and Hazardous Activities Act, 1976
  617. Punjab Prevention of Beggary Act, 1971
  618. Punjab Prevention of Beggary Rules, 1975
  619. Punjab Prevention of Defacement of Property Act, 1997
  620. Prevention of Food Adulteration (Punjab) Rules, 1958
  621. Punjab Primary Education Act, 1960
  622. Punjab Primary Education Rules, 1961
  623. Prison (Punjab Amendment) Act, 1926
  624. Prize Competitions Punjab Rules, 1957
  625. Public Gambling Act, 1867
  626. Rules Framed Under Prisons Act, 1894
  627. Punjab Open Air Jails Rules, 1978
  628. Punjab Prisoners (Attendance In Courts) Rules, 1969
  629. Punjab Prisoners Training Courses in Dairying, Mixed-farming & Piggery (Outside the Jails) Rules, 1979
  630. Punjab Privately Managed Recognised Schools Employees (Security of Service) Act, 1979
  631. Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981
  632. Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992
  633. Punjab Prohibition of Cow Slaughter Act, 1955
  634. Punjab Probation of Offenders Rules, 1962
  635. Punjab Prohibition of Smoking in Cinema and Theatre Halls Act, 1951
  636. Provincial Insolvency (Punjab Amendment) Act, 1939
  637. Provincial Small Cause Courts (Punjab Amendment) Act, 1966
  638. Provincial Small Cause Courts (Punjab Amendment) Act, 1975
  639. Punjab Public Moneys (Recovery of Dues) Act, 1983
  640. Punjab Public Premises and Land (Eviction and Rent Recovery) Act, 1973
  641. Punjab Public Premises and Land (Eviction and Rent Recovery) Rules, 1974
  642. Punjab Reclamation of Land Act, 1959
  643. Punjab Reclamation of Land Rules, 1959
  644. Redemption of Mortgages (Punjab) Act, 1913
  645. East Punjab Special Tribunal (Continuance) Act, 1948
  646. Punjab Recruitment of Teachers Act, 1999
  647. East Punjab Refugees Rehabilitation (Buildings and Building sites) Act, 1948
  648. East Punjab Refugees Rehabilitation (Buildings and Building Sites) Rules, 1948
  649. East Punjab Refugees Rehabilitation (House-Building Loans) Act, 1948
  650. East Punjab Refugees Rehabilitation (House Building Loans) Rules, 1948
  651. East Punjab Refugees Rehabilitation (Loans and Grants) Act, 1948
  652. Punjab Refugees Rehabilitation (Loans and Grants) Rules, 1948
  653. East Punjab Refugees (Registration of Claims) Act, 1948
  654. East Punjab Refugees Rehabilitation (Registration of Claims) Rules, 1948
  655. East Punjab Refugees (Registration of Land Claims) Act, 1948
  656. East Punjab Refugees Rehabilitation (Registration of Land Claims) Rules, 1948
  657. Punjab Registration of Births and Deaths Rules, 1972
  658. Punjab Registration of Money-lenders Act, 1938
  659. Punjab Registration of Money Lenders Rules, 1939
  660. Punjab Registrars and Sub-Registrars (Maintenance of Fees Accounts Registers) Rules, 1966
  661. Punjab Document Writers Licensing Rules, 1961
  662. Punjab Registration (Validating) Act, 1930
  663. Punjab Registration Validating Act, 1955
  664. Punjab Registration Validating Act, 1956
  665. Punjab Registration Validating Act, 1960
  666. Punjab Registration (Validating) Act, 1973
  667. Punjab Registration Validating Act, 1981
  668. Punjab Registration (Punjab Amendment) Act, 1994
  669. Punjab Regulation of Accounts Act, 1930
  670. Regulation of Accounts Rules
  671. Punjab Relief of Indebtedness Act, 1934
  672. Punjab Debt Conciliation Board (Custody and Preservation of Records) Rules, 1935
  673. Punjab Debt Conciliation Rules, 1935
  674. Punjab Relief of Indebtedness (Deposit in Court) Rules, 1935
  675. Punjab Religious Premises and Land (Eviction and Rent Recovery) Act, 1997
  676. East Punjab Removal of Religious and Social Disabilities Act, 1948
  677. Punjab Requisitioning and Acquisition of Immovable Property Act, 1953
  678. Punjab Requisitioning and Acquisition of Immovable Property Rules, 1954
  679. Punjab Requisitioning and Acquisition of Movable Property, Act, 1978
  680. Punjab State Tubewell Act, 1954
  681. Salaries and Allowances of Deputy Ministers, Punjab Act, 1956
  682. Deputy Ministers Free Rail Travel (Concession) Rules, 1988
  683. Punjab Legislative Assembly (Grant of Advance to Deputy Ministers) Rules, 1979
  684. Salary and Allowances of Leader of Opposition in Legislative Assembly Act, 1978
  685. Salary and Allowances of Leader of Opposition in Legislative Assembly Rules, 1979
  686. Scheduled Areas Traders (Facilities for Loan) Act, 1956
  687. Punjab Scheduled Areas Traders (Facilities for Loans) Rules, 1956
  688. Punjab Scheduled Castes Land Development and Finance Corporation Act, 1970
  689. Punjab Scheduled Castes Land Development and Finance Corporation (General) Rules, 1974
  690. Punjab Scheduled Castes Land Development & Finance Corporation (Staff) Regulations, 1971
  691. Punjab State Vigilance Commission (Repeal) Act, 2024
  692. Punjab Stamp Rules, 1934
  693. Punjab Stamp Refund, Renewal and Disposal Rules, 1934
  694. Punjab Repealing Act, 1960
  695. Repealing (Punjab Loans Limitation) Act, 1923
  696. Punjab Resumption of Jagirs Act, 1957
  697. Punjab Resumption of Jagirs Rules, 1958
  698. Restriction of Habitual Offenders (Punjab) Act, 1918
  699. Rules Framed Under Section 16 of the Restriction On Habitual Offenders (Punjab) Act, 1918
  700. Punjab Restitution of Mortgaged Lands Act, 1938
  701. Rules under the Punjab Restitution of Mortgaged Lands Act, 1938
  702. Punjab Revenue Appeals and Proceedings (Disposal and Restoration) Act, 1956
  703. Punjab Riverain Boundaries Act, 1899
  704. Punjab Roads and Bridges Development Board Act, 1998
  705. Pepsu Road Transport Corporation Rules, 1977
  706. Punjab Rural Development Act, 1987
  707. Punjab Regional and Town Planning and Development Act, 1995
  708. Punjab Regional and Town Planning and Development (General) Rules, 1995
  709. Punjab Regional and Town Planning and Development Board Regulations, 1995
  710. Punjab Urban Planning and Development Authority (Integration and Inter-se-seniority of Transferred Employees) Rule, 1995
  711. Punjab Urban Planning and Development Authority (Building) Rules, 1996
  712. Puda Instalment of Sewerage Treatment Plant Regulations, 2002
  713. New External Development Charges Policy (In short New EDC Policy), 2004
  714. Punjab Special Economic Zone Policy
  715. Punjab School Education Board Act, 1969
  716. Punjab School Education Board Accident/Violence Relief Fund Regulations, 1989
  717. Punjab School Education Board (Award of Boards Merit Scholarships) Regulations, 1980
  718. Punjab School Education Board Business Regulations
  719. Punjab School Education Board (Construction & Maintenance) Regulations, 1988
  720. Punjab School Education Board (Correction in Date of Birth or Fathers Name) Regulations, 1988
  721. Punjab School Education Board Employees (Conduct) Regulations, 1978
  722. Punjab School Education Board (Employees Pension, Provident Fund and Gratuity) Regulations, 1991
  723. Punjab School Education Board Employees (Punishment and Appeal) Regulations, 1978
  724. Punjab School Education Board (Employees Service) Regulation, 1988
  725. Punjab School Education Board (Employees Welfare Fund) Regulations, 1987
  726. Punjab School Education Board Financial Regulations, 1979
  727. Punjab School Education Board (General Provident Fund) Regulations, 1993
  728. Punjab School Education Board General Regulations of Examinations
  729. Punjab School Education Board (Incidental and Supplementary Provisions) Regulations, 1988
  730. Punjab School Education Board Leave Regulations
  731. Punjab School Education Board (Matriculation Examination) Regulations, 1988
  732. Punjab School Education Board (Medical Attendance) Regulations, 1979
  733. Punjab School Education Board (Middle Standard Examination) Regulations, 1979
  734. Punjab School Education Board Motor Vehicle Rules, 1972
  735. Punjab School Education Board (Payment of Gratuity) Regulations, 1989
  736. Punjab School Education Board (Penalties for Misconduct and use of Unfair Means in the Matriculation and Higher Secondary Examinations) Regulations, 1979
  737. Punjab School Education Board (Contributory Provident Fund) Regulations, 1978
  738. Punjab School Education Board (Recognition of Examinations of other Universities, Boards and Bodies) Regulations, 1979
  739. Punjab School Education Board Regulations for Affiliation of Institutions, 1988
  740. Punjab School Education Board rules for payment of ex-gratia grants and other facilities to the family of a Board employee who dies while in service
  741. Punjab School Education Board (Senior Secondary Examination) Regulations, 1988
  742. Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979
  743. Punjab School Education Board (Teachers Welfare Fund) Regulations, 1988
  744. Punjab School Education Board Travelling Allowance Regulations
  745. Punjab School Education Board (XIth Class Examination) Regulations, 1992
  746. Election Symbols Reservation and Allotment Order, 1996
  747. Punjab Shops and Commercial Establishments Act, 1958
  748. Punjab Shops and Commercial Establishments Rules, 1958
  749. Punjab Security of Land Tenures Act, 1953
  750. Punjab Security of Land Tenures Rules, 1953
  751. Punjab Security of Land Tenures Rules, 1956
  752. Punjab Town Improvement Act, 1922
  753. Punjab Town Improvement Trust Rules, 1939
  754. Punjab Improvement Trust Leave Rules, 1944
  755. Rules to regulate the Employment, Suspension, Removal and Conduct of Officers and Servants of Improvement Trusts in Punjab
  756. Punjab Security of State Act, 1953
  757. Punjab Separation of Judicial and Executive Functions Act, 1964
  758. Punjab Stamp (Dealing of under-valued Instruments) Rules, 1983
  759. Indian Stamp Rules, 1925
  760. Punjab Special Recruitment of Teachers Act, 1997
  761. Punjab Social Security Act, 2000
  762. Baba Farid University of Health Sciences Act, 1998
  763. Punjab Slum Areas (Improvement and Clearance) Rules, 1962
  764. Punjab Stamp (Payment of Duties by Means of Special Adhesive Stamps) Rules, 1997
  765. Punjab Standards of Weights and Measures (Enforcement) Rules, 1993
  766. Punjab State Aid to Industries Act, 1935
  767. Punjab State Aid to Industries Rules, 1936
  768. Punjab State Aid to Industries (Grant of Subsidies) Rules, 1976
  769. Punjab State Faculty of Ayurvedic and Unani Systems of Medicine Act, 1963
  770. Punjab State Human Rights Commission, Chairperson and Members (Salaries, Allowances and other Terms and Conditions of Service) Rules, 1997
  771. Punjab State Legislature (Prevention of Disqualifications) Act, 1952
  772. Punjab State Legislature (Protection of Publication) Act, 1978
  773. Punjab State Legislative Members (Pension and Medical Facilities Regulation) Act, 1977
  774. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Act, 1965
  775. Punjab State Legislature Officers, Ministers and Members (Medical Facilities) Rules, 1966
  776. Punjab State Legislature Members (Pension and Medical Facilities Regulation) Rules, 1984
  777. Punjab State Legislature (Delegation of Powers) Act, 1987
  778. Punjab State Lottery Rules, 1998
  779. Bengal State Prisoners Regulation, 1818
  780. Punjab Sugarcane (Regulation of Purchase and Supply) Act, 1953
  781. Punjab Sugarcane (Regulation of Purchase and Supply) Rules, 1958
  782. Punjab Suppression of Immoral Traffic in Women and Girls Rules, 1960
  783. Jaagat Jot Sri Guru Granth Sahib Satkar Act, 2008
  784. Punjab Town Improvement Trust Gratuity Rules, 1971
  785. Punjab Town Improvement Trust Betterment Contribution Rules, 1954
  786. Punjab Town Improvement Trust Casual Leave Rules, 1950
  787. Punjab Improvement Trust Employees Pension and General Provident Fund Rules, 1994
  788. Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983
  789. Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978
  790. Punjab Town Improvement Trusts Provident Fund Rules, 1945
  791. Punjab Town Improvement Trust Surcharge Rules, 1961
  792. Punjab Suppression of Indecent Advertisement Act, 1941
  793. Suits Valuation Act, 1887
  794. Suits Valuation (Punjab Amendment) Act, 1938
  795. Suits Valuation (Punjab Amendment) Act, 1942
  796. Suits Valuation Act - Rules made by High Court under Section 9
  797. Talwara Township (Periphery) Control Rules, 1962
  798. Punjab Tenancy Act, 1887
  799. Punjab Tenancy Rules
  800. Punjab Petition Writers (Revenue) Rules, 1982
  801. Punjab Urban Rent Restriction Act, 1941
  802. Punjab Urban Rent Restriction Act, 1947
  803. East Punjab Urban Rent Restriction (extension to Chandigarh) Act, 1974
  804. Extending the East Punjab Urban Rent Restriction (Amendment) Act, 1985
  805. I.K. Gujral Punjab Technical University Act, 1996
  806. Punjab Trade Union Regulations, 1927
  807. Punjab Temporary Taxation Act, 1962
  808. Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Rules, 1957
  809. Punjab Thur and Sem Lands (Reclamation) Act, 1963
  810. Punjab Thur and Sem Lands (Reclamation) Rules, 1967
  811. East Punjab Tractor Cultivation (Recovery of Charges) Act, 1949
  812. Transplantation of Human Organs Act, 1994
  813. Panjab University Act, 1947
  814. East Punjab Utilization of Lands Act, 1949
  815. Punjab Utilization of Lands Rules, 1950
  816. Punjabi University Act, 1961
  817. Statutes of the Punjabi University
  818. Regulation under Section 19(1) and 19(2) of the Punjabi University Act, 1961
  819. Punjab Veterinary Council Act, 1981
  820. Punjab State Veterinary Council Rules, 1997
  821. Punjab Vaccination Act, 1953
  822. Punjab Vaccination Rules, 1959
  823. Punjab Wakf Rules, 1960
  824. East Punjab War Awards Act, 1948
  825. Punjab Water Supply and Sewerage Board Act, 1976
  826. Punjab Water Supply and Sewerage Board (Rights, Privileges and Authority of Auditor) Rules, 1977
  827. Punjab Water Supply and Sewerage Board (Conditions of Borrowing) Rules, 1977
  828. Punjab Water Supply and Sewerage (Board Appointment of Committees) Regulations, 1979
  829. Punjab Water Supply and Sewerage Board (Conditions of Service of Directors) Rules, 1980
  830. Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980
  831. Punjab Water Supply and Sewerage Board (Services) Regulations, 1981
  832. Punjab Water Supply and Sewerage Board (Submission of Annual Report) Rules, 1982
  833. Punjab Water Supply and Sewerage Board (Provident Fund) Rules, 1982
  834. Punjab Water Supply and Sewerage Board (Depreciation Reserve Fund) Regulations, 1983
  835. Punjab Water Supply and Sewerage Board (Consultation for Allocation of Employees) Rules, 1984
  836. Punjab Water Supply and Sewerage Board (Purchase Procedure)
  837. Punjab Wheeled Vehicles (Lights) Act, 1976
  838. Punjab Wheeled Vehicles (Lights) Rules, 1977
  839. Punjab Women and Children Development and Welfare Corporation Act, 1979
  840. Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1981
  841. Punjab Women and Children Development and Welfare Corporation (Expenditure Regulations), 1982
  842. Punjab Women and Children Development and Welfare Corporation (General) Rules, 1983
  843. Punjab Women and Children Development and Welfare Corporation Staff Regulations, 1986
  844. Punjab Women and Children Development and Welfare Corporation (Repeal) Act, 2001
  845. Punjab Wild Life Preservation Act, 1959
  846. Wild Life (Protection) Punjab Rules, 1975
  847. Punjab State Warehousing Corporation Rules, 1974
  848. Punjab Warehouses Rules, 1958
  849. Punjab State Warehousing Corporation Regulations, 1976
  850. Punjab State Warehousing Corporation Employees Provident Fund Regulations, 1974
  851. Punjab State Warehousing Corporation (Revised Scales of Pay) Regulations, 1980
  852. Punjab Water Prevention and Control of Pollution Rules, 1977
  853. Punjab Water (Prevention and Control of Pollution) Appeals Rules, 1978
  854. Prevention and Control of Water Pollution (Procedure for Transaction of Business) Rules, 1976
  855. Punjab Weights and Measures (Enforcement) Act, 1958
  856. Workmens Compensation (Punjab Amendment) Rules, 1979
  857. Workmens Compensation (Amendment) Rules, 1981
  858. Workmens Compensation Act - Punjab Amendments
  859. Chandigarh Arbitration Centre (Internal Management) Rules, 2014
  860. Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014
  861. Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983
  862. Punjab Home Guards and Civil Defence (Class I) Service Rules, 1988
  863. Punjab Home Guards and Civil Defence (Class II) Service Rules, 1988
  864. Punjab Home Guards Rules, 1963
  865. Advocates Act, 1961 - Rules framed under Section 34(1)
  866. Advocates Act, 1961 - Rules Framed under Section 16(2)
  867. Trade and Merchandise Marks Act, 1958 - Rules framed under section 110
  868. Chartered Accountants Act, 1949 - Rules framed by High Court
  869. Copyright Rules, 1959
  870. Contempt of Courts Act - Rules framed under Section 23
  871. Estate Duty Rules, 1957
  872. Power of Attorney Rules, 1969
  873. Banking Companies (Liquidation) Punjab & Delhi Rules, 1957
  874. Indian Divorce (Punjab) Rules, 1956
  875. Special Marriage (Punjab High Court) Rules, 1956
  876. Hindu Marriage (Punjab) Rules, 1956
  877. Guardians and Wards Act - Rules Framed by Punjab High Court
  878. Punjab Insolvency Rules
  879. Punjab Advocates Welfare Fund Act, 2002
  880. Punjab Mechanical Vehicles (Bridges and Roads Tolls) Rules, 2002
  881. Punjab State Grant of Free Legal Service to the Poor Rules, 1990
  882. Punjab Infrastructure Development Act, 1998
  883. Punjab Infrastructure Development Cess (Collection) Rules, 1998
  884. Punjab Infrastructure Development (General) Rules, 1998
  885. Punjab Education Development Rules, 1999
  886. Punjab Roads and Bridges Development Board Rules, 2000
  887. Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 1999
  888. Rules of Business of the Unfair Means Committee of the State Board of Technical Education, Punjab
  889. Rules of Business of the Examination Committee of the State Board of Technical Education
  890. Punjab Dowry Prohibition Rules, 1999
  891. Punjab Apportionment of Trees Rules, 2000
  892. Punjab State Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2002
  893. Punjab State Electricity Regulatory Commission Tariff Regulations, 2002
  894. Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2002
  895. East Punjab Salaries (Provision for Furnished House to Ministers) Rules, 2000
  896. Punjab Tax on Entry of Goods into Local Areas Act, 2000
  897. Punjab Tax on Entry of Goods into Local Areas Rules, 1999
  898. Punjab Social Security Fund Rules, 2000
  899. Punjab Control of Bricks Supplies, Price and Distribution Control Order, 1998
  900. Punjab Dairy Development Board Act, 2000
  901. Punjab Dairy Development Board Rules, 2000
  902. Factories (Punjab) Exempting Rules, 2000
  903. Punjab State Commission for Women Act, 2001
  904. Punjab Recruitment of Multipurpose Health Workers (Female) Act, 2001
  905. Punjab State Electricity Regulatory Commission Chairperson and Members Salaries, Allowances and other Terms and Conditions of Service Rules, 2001
  906. Punjab Boiler Operation Engineers Rules, 2001
  907. Charitable Endowments (Punjab) Rules, 1942
  908. Punjab Child Labour (Prohibition and Regulation) Rules, 1997
  909. Punjab Privately Managed Recognized Affiliated Aided Colleges (Pension and Contributory Provident Fund) Rules, 2002
  910. Punjab Infrastructure (Development & Regulation) Act, 2002
  911. Petty Offence (Trial by Special Judicial Magistrates) Rules, 1997
  912. Punjab Public Carrier Goods Agents Licensing Rules, 1979
  913. Medical Termination of Pregnancy Regulations, 1976
  914. Punjab Rural Development (General) Rules, 1987
  915. Defence of India (Requisitioning and Acquisition of Immovable Property) (Punjab) Rules, 1963
  916. Punjab Power Alcohol (Payment of Price) Rules, 1957
  917. Punjab Fisheries Rules, 1985
  918. Punjab Land Improvement Schemes Act, 1978
  919. Evacuee Interest (Separation) Act, 1951
  920. Registration (Punjab Amendment) Act, 2000
  921. Local Authorities Loans Act, 1914
  922. Punjab Rights of Persons with Disabilities Rules, 2019
  923. Punjab Agricultural Produce Markets (Validation) Act, 1955
  924. Punjab Tenancy (East Punjab Validation of Orders, Proceedings and Acts) Act, 1948
  925. Punjab Salaries and Allowances (Validation) Act, 1966
  926. Music in Muslim Shrines Act, 1942
  927. Punjab Municipal (Tax-Validating) Act, 1934
  928. Chandigarh Arbitration Centre (Arbitration Proceedings) Rules, 2014
  929. Punjab Tobacco Vend Fees (Repealing) Act, 1953
  930. Punjab Public Service Commission (Additional Functions) Act, 1955
  931. Punjab District Board (Tax Validating) Act, 1955
  932. Punjab Agricultural Produce Markets (Validation) Act, 1953
  933. Punjab Municipal Act, 1999
  934. Scheme for Appointment of Arbitrators by the Chief Justice of Punjab and Haryana High Court, 2003
  935. Appointment of Arbitrators by the Chief Justice of Punjab and Haryana High Court, Chandigarh Scheme, 1996
  936. Punjab and Haryana Civil Courts Preparation and Supply of Certified Copies of Type-written Judgments Rules, 1982
  937. Punjab, Haryana and Union Territory, Chandigarh Arbitration and Conciliation Rules, 2003
  938. Punjab Rent Act, 1995
  939. Punjab Public Distribution System (Licensing and Control) Order, 2003
  940. Alternative Disputes Resolution Rules, 2003
  941. Pepsu Townships Development Board Disposal of Property Rules, 2003
  942. Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Punjab Rules, 2003
  943. Punjab Minerals (Vesting of Rights) Rules, 2003
  944. Punjab Fiscal Responsibility and Budget Management Act, 2003
  945. Punjab State Human Rights Commission (Annual Statement of Accounts) Rules, 2004
  946. Punjab State Warehousing Corporation Staff (Conditions of Service) Group A and Group B Service Regulations, 2002
  947. Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
  948. Punjab Homoeopathic Practitioners (Appointment of Examiners, Centre Superintendent and Conduct of Examinations) Regulations, 1984
  949. Punjab Electricity (Duty) Act, 2005
  950. Punjab Electricity (Duty) Amendment Act, 2003
  951. Punjab State Electricity Regulatory Commission (Fee) Regulations, 2005
  952. Punjab State Electricity Regulatory Commission (Conduct of Business) Regulations, 2005
  953. Punjab State Electricity Regulatory Commission Procedure for filing Appeal before the Appellate Authority Regulations, 2005
  954. Punjab State Electricity Regulatory Commission State Advisory Committee Regulations, 2005
  955. Punjab State Electricity Regulatory Commission (Income of Other Business) Regulations, 2005
  956. Punjab State Electricity Regulatory Commission (Open Access) Regulations, 2005
  957. Punjab State Electricity Regulatory Commission Chairperson and Members Salaries, Allowances and other Terms and Conditions of Service Rules, 2006
  958. Punjab State Electricity Regulatory Commission Fund Rules, 2006
  959. General Conditions of Tariff and Schedules of Tariff
  960. Directions for the efficient use of energy and its conservation in the State of Punjab
  961. Punjab Dowry Prohibition Rules, 2004
  962. Punjab Prevention of Food Adulteration Rules, 2004
  963. Punjab Registration of Births and Deaths Rules, 2004
  964. Punjab State Commission for Scheduled Castes Act, 2004
  965. Chandigarh Arbitration Centre (CAC) (Administrative Cost and Arbitrators Fees) Rules, 2014
  966. Punjab Termination of Agreement Act, 2004
  967. Indian Registration (Punjab Amendment) Act, 2004
  968. Indian Forest (Punjab Amendment) Act, 2004
  969. Guru Angad Dev Veterinary and Animal Sciences University Act, 2005
  970. Indian Stamp (Punjab Amendment) Act, 2003
  971. Indian Stamp (Punjab Amendment) Act, 2005
  972. Punjab Plastic Carry Bags (Manufacture, Usage and Disposal) Control Act, 2005
  973. Punjab Tax on Lotteries Act, 2005
  974. Punjab Regulation of Possession of Captive Animals, Animal Articles, Trophies and Uncured Trophies Rules, 2005
  975. Punjab Right to Information Rules, 2005
  976. Punjab Social Security Fund Regulations, 2005
  977. National Rural Employment Guarantee Act, 2005
  978. Punjab Regulation of Saw Mills, Veneer and Plywood Industries Rules, 2006
  979. Scheme for Change of Land use for Industrial Parks/Estates/Agro Parks/IT Parks/Multiplexes
  980. Punjab Prisons Development Board Rules, 2020
  981. Punjab District Planning Committees Act, 2005
  982. Punjab Industrial Facilitation Act, 2005
  983. Lovely Professional University Act, 2005
  984. Punjab Private Health Sciences Educational Institutions (Regulation of Admission, Fixation of Fee and Making of Reservation) Act, 2006
  985. Punjab Panchayati Raj Primary Teachers (Recruitment and Conditions of Service) Rules, 2006
  986. Rajiv Gandhi National University of Law, Punjab Act, 2006
  987. Punjab Municipal Primary Teachers (Recruitment and Conditions of Service) Rules, 2006
  988. Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012
  989. Punjab Pay Scales of Teachers Act, 2004
  990. Punjab State Vigilance Commission Act, 2006
  991. Judicial Courts Premises and Compound Fund Rules, 2013
  992. Gender Sensitization & Sexual Harassment of Women at the Punjab and Haryana High Court, Chandigarh (Prevention, Prohibition and Redressal) Regulations, 2013
  993. Talwara Township (Periphery) Control Act, 1961
  994. Table of Registration Fee
  995. East Punjab Urban Rent Restriction (Amendment) Act, 1949
  996. East Punjab Urban Rent Restriction (Amendment) Act, 1950
  997. East Punjab Urban Rent Restriction (Amendment) Act, 1953
  998. East Punjab Urban Rent Restriction (Amendment) Act, 1956
  999. Punjab Urban Rent Restriction (Amendment) Act, 1957
  1000. East Punjab Urban Rent Restriction (Amendment) Act, 1963
  1001. East Punjab Urban Rent Restriction (Amendment) Act, 1966
  1002. East Punjab Urban Rent Restriction (Amendment) Act, 1985
  1003. East Punjab Urban Rent Restriction (Amendment) Act, 2001
  1004. East Punjab Urban Rent Restriction Chandigarh Amendment Act 1982
  1005. Punjab Textiles and Sugar (Existing Stocks) Purchase Tax and Miscellaneous Provisions Act, 1958
  1006. Punjab Municipalities (Manner of calculation of market value of certain buildings) Rules, 2013
  1007. Punjab Village Common Lands (Regulation) Rules, 1964
  1008. Punjab Village Common Lands (Regulation) Act, 1953
  1009. Punjab Village Common Lands (Regulation) Act, 1961
  1010. Punjab Municipal Infrastructure Development Fund Rules, 2011
  1011. Determination of number of Elected members of Municipal Corporations, Order, 2008
  1012. Punjab Municipal Election Rules, 1994
  1013. Punjab Municipal Works Rules, 1978
  1014. Punjab Municipal Fire Brigade Rules, 1977
  1015. Punjab Travel Professionals Regulation Act, 2012
  1016. Punjab Travel Professionals Regulation Rules, 2013
  1017. Punjab e-Stamp Rules, 2014
  1018. Punjab State Real Estate (Regulation and Development) Rules, 2017
  1019. Punjab Goods and Services Tax Act, 2017
  1020. Punjab State Council for Agricultural Education Act, 2017
  1021. Punjab State Commission for Non-resident Indians Act, 2011
  1022. Punjab Social Security Act, 2018
  1023. Punjab (Institutions and Other Buildings) Tax Act, 2011
  1024. Punjab Laws (Special Provisions for Regularization of Unauthorized Colonies) Act, 2018
  1025. Punjab State Development Tax Act, 2018
  1026. Punjab Transport Scheme, 2018
  1027. Punjab Health and Family Welfare Technical (Group B) Service Rules, 2018
  1028. Punjab Police Act, 2007
  1029. Punjab Right to Information Rules, 2017
  1030. Punjab State Farmers and Farm Workers Commission Act, 2017
  1031. Punjab Reservation for the Offices of Mayors of Municipal Corporations Rules, 2017
  1032. Punjab Bovine Breeding Act, 2016
  1033. C.T. University Act, 2016
  1034. Punjab Prevention of Damage to Public and Private Property Act, 2014
  1035. Punjab Allotment of State Government Land Act, 2016
  1036. Punjab Ad Hoc, Contractual, Daily Wage, Temporary, Work Charged and Outsourced Employees Welfare Act, 2016
  1037. Punjab Law Officers (Engagement) Act, 2017
  1038. Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016
  1039. Punjab Laws (Special Provisions) Act, 2016
  1040. Punjab Gau-Sewa Commission Act, 2014
  1041. Punjab Preservation of Subsoil Water Act, 2009
  1042. Punjab Transparency and Accountability in Delivery of Public Service Act, 2018
  1043. Punjab Excise Act, 1914
  1044. Punjab Anand Marriages Registration Rules, 2016
  1045. Punjab Municipal Act, 1911
  1046. Punjab Goods and Services Tax Rules, 2017
  1047. Punjab Municipal Infrastructure Development Fund Act, 2011
  1048. Amritsar Walled City (Recognition of Usage) Act, 2016
  1049. Cigarettes and Other Tobacco Products (Prohibition of Advertisement and Regulation of Trade and Commerce, Production, Supply and Distribution) (Punjab Amendment) Act, 2018
  1050. Punjab State Development Tax Rules, 2018
  1051. Punjab Fiscal Responsibility and Budget Management Rules, 2018
  1052. Punjab Settlement of Agricultural Indebtedness Act, 2016
  1053. Punjab Waqf Rules, 2018
  1054. Punjab State Electricity Regulatory Commission (Renewable Purchase Obligation and its compliance) Regulations, 2011
  1055. Punjab Tehsildars (Group B) Service Rules, 2019
  1056. Punjab Civil Services (General and Common Conditions of Service) Rules, 1994
  1057. Punjab State Mediation Rules, 2019
  1058. Punjab State Electricity Regulatory Commission (Punjab State Grid Code) Regulations, 2013
  1059. Punjab One-time Voluntary Disclosure and Settlement of Building constructed in Violations of the Building Bye-laws Act, 2019
  1060. Punjab Food Security Rules, 2016
  1061. Punjab Municipal (Executive Officer) Act, 1931
  1062. Technical Specifications of HVAC Ordinary Bus
  1063. Punjab Mini Bus Service Scheme, 2010
  1064. Punjab Jail Manual, 1996
  1065. Maharaja Bhupinder Singh Punjab Sports University Act, 2019
  1066. Punjab Transparency in Public Procurement Act, 2019
  1067. Punjab Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2019
  1068. Punjab Urban Transport Fund Act, 2019
  1069. Civil Services (Departmental Examination), Punjab Rules, 2014
  1070. Punjab Urban Planning and Development Building Rules, 2018
  1071. Transplantation of Human Organs and Tissues Act, 2010
  1072. Punjab Superior Judicial Service Rules, 2007
  1073. Maharaja Ranjit Singh State Technical University Act, 2014
  1074. Jagat Guru Nanak Dev Punjab State Open University Act, 2019
  1075. Punjab Police (Appointment of Chairperson and Members of Complaint Authorities) Rules, 2019
  1076. Punjab Management of Senior Citizen Homes for Elderly Persons Scheme, 2019
  1077. Punjab Forest Produce Transit Rules, 2019
  1078. Punjab Regulation of Wood Based Industries Rules, 2019
  1079. Punjab Self-Supporting Co-operative Societies Act, 2006
  1080. Punjab Urban Estates (Development and Regulation) Act, 1964
  1081. Adesh University Act, 2012
  1082. Chandigarh University Act, 2012
  1083. Punjab Common Infrastructure (Regulation and Maintenance) Act, 2012
  1084. Punjab Privately Managed Recognized Aided Schools Retirement Benefits Scheme, 2012
  1085. Punjab Right to Information (Disclosure of Information by public authorities providing services in Municipalities) Rules, 2012
  1086. Punjab Right to Service Rules, 2012
  1087. Punjab Right to Service Act, 2011
  1088. Punjab State Commission for Non-Resident Indians, Chairperson (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2012
  1089. Punjab State Commission for Non-Resident Indians, Members (Salaries, Allowances and other Terms and Conditions of Service) Rules, 2012
  1090. Punjab State Commission for Non-Resident Indians, Members (Non-official) (Salaries, Allowances and other (Terms and Conditions of Service) Rules, 2012
  1091. Mahatma Gandhi National Rural Employment Guarantee (Procedure for Grievance Mechanism) (Punjab) Rules, 2012
  1092. Punjab Gram Nyayalayas Rules, 2010
  1093. Punjab Right to Business Act, 2020
  1094. Punjab Water Resources (Management and Regulation) Act, 2020
  1095. Punjab Regulation of fee of Unaided Educational Institutions Act, 2016
  1096. Punjab State Regulation of Fee of Un-aided Educational Institutions Rules, 2017
  1097. Punjab Minor Mineral Rules, 2013
  1098. Punjab Compulsory Registration of Marriages Act, 2012
  1099. Punjab Narcotic Drugs and Psychotropic Substances Rules, 2012
  1100. Punjab Panchayati Raj (Gram Panchayat) Rules, 2012
  1101. Punjab Safety Measures For Prevention and Control of Fire Act, 2012
  1102. Punjab State Commission For Minorities Act, 2012
  1103. Desh Bhagat University Act, 2012
  1104. DAV University Act, 2012
  1105. Reciprocal Transport Agreement between State of Punjab and State of Rajasthan, 2012
  1106. Punjab Right to Business Rules, 2020
  1107. Punjab Dispute Resolution & Litigation Policy, 2020
  1108. Punjab Naib Tehsildars Departmental Examination Regulations, 2020
  1109. Punjab Prisons Development Board Act, 2020
  1110. Punjab Legal Metrology (Enforcement) Rules, 2013
  1111. Punjab State Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2020
  1112. Punjab Management and Transfer of Municipal Properties Act, 2020
  1113. Punjab State Rakhi Bumper 2020