Rajasthan Tenancy Act, 1955
Rajasthan Public Trust Act, 1959
Rajasthan Public Trust Rules, 1962
Rajasthan Minor Mineral Concession Rules, 1986
Marble Policy, 2002
Delegation of Powers
Granite Policy, 2002
Marble Policy, 1994
Granite Policy, 1995
Procedure for Grant of Mining Lease of Marble found to occur within an Existing Lease of Major Mineral
Delegation of Powers
Rajasthan Mineral Prevention of Illegal Mining Transportation and Storage Rules, 2007
Rajasthan Land Revenue Act, 1956
Rajasthan Revenue Laws (Extension) Act, 1957
Government of Rajasthan Maintenance of Parents and Senior Citizens Rules, 2010
Rajasthan Guaranteed Delivery of Public Service Act, 2011
Rajasthan Guaranteed Delivery of Public Service Rules, 2011
Rajasthan Municipalities Act, 2009
Rajasthan Relief of Agricultural Indebtedness Act, 1957
Rajasthan Relief of Agricultural Indebtedness Rules, 1957
Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
Rajasthan Agricultural Credit Operations (Removal of Difficulties) Rules, 1976
Rajasthan State Agricultural Credit (Relief & Guarantee) Fund Rules, 1961
Rajasthan Agricultural Credit (Stabilization) Fund Rules, 1966
Rajasthan Agricultural Lands Utilisation Act, 1954
Rajasthan Agricultural Lands Utilisation Rules, 1958
Rajasthan Agricultural Loans Act, 1956
Rajasthan Agricultural Loans (Taqavi) Rules, 1958
Rajasthan General Clauses Act, 1955
Rajasthan Co-operative Societies Act, 2001
Rajasthan Co-operative Societies Rules, 2001
Rajasthan Non-Government Educational Institutions Act, 1989
Rajasthan Non-Government Educational Institutions (Recognition, Grant-In-Aid and Service Conditions Etc.) Rules, 1993
Rajasthan Voluntary Rural Education Service Rules, 2010
Rajasthan Right of Children to Free and Compulsory Education Rules, 2011
Rajasthan Societies Registration Act, 1958
Right of Children to Free and Compulsory Education Rules, 2010 (RAJ)
Rajasthan Panchayati Raj Act, 1994
Rajasthan Panchayati Raj (Election) Rules, 1994
Rajasthan Panchayati Raj Rules, 1996
Provisions of The Panchayat (Extensions to the Scheduled Area), Act, 1996
Rajasthan Armed Constabulary Act, 1950
Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Area) Act, 1999.
Rajasthan Panchayati Raj Prabodhak Service Rules, 2008.
Rajasthan Factories Rules, 1951
Rajasthan Welfare Officers (Recruitment and Conditions of Service) Rules, 1959.
Rajasthan Control of Industrial Major Accident Hazards Rules, 1991
Rajasthan Armed Constabulary Act, 1950
Rajasthan Anatomy Act, 1986
Rajasthan Animals and Birds Sacrifice (Prohibition) Act, 1975
Rajasthan Animal Diseases Act, 1959
Rajasthan Animal Diseases Rules, 1960
Rajasthan Bovine Animal (Prohibition of Slaughterand Regulation of Temporary Migration or Export) Act, 1995
Rajasthan Bovine Animal (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 1995
Rajasthan Cinemas (Regulation) Act, 1952
Rajasthan Cinemas (Regulation) Rules, 1959
Rajasthan Control of Goondas Act, 1975
Rajasthan Control of Goondas Rules, 1975
Rajasthan Dacoity Affected Areas Act, 1986
Rajasthan Dramatic Performances and Entertainments Ordinance, 1949
Rajasthan Dramatic Performance & Entertainments Rules, 1955
Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Act, 1959
Rajasthan Disciplinary Proceedings (Summoning of Witnesses & Production of Documents) Rules, 1960
Rajasthan Entrance to the Game Sanctuary Rules, 1958
Rajasthan Essential Services Maintenance Act, 1970
Execution of Warrants for the Levy of Fines (Rules) 1960
Rajasthan Excise Act, 1950
Rajasthan Excise (Amending & Extending) Act, 1957
Rajasthan Tourism Trade (Facilitation and Regulation) Act, 2010
Rajasthan Compulsory Registration of Marriages Act, 2009
Rajasthan Conditions of Detention Order, 1971
Rajasthan Conditions of Detention (Foreigners Act) Order, 1966
Rajasthan Drugs (Control) Ordinance, 1949
Rajasthan Prevention of Defacement of Property Act, 2006
Rajasthan Forest Act, 1953
Reserved Forest Rules, 1957
Forest (Hunting, Shooting, Fishing and Water Poisoning) Rules, 1957
Rajasthan Forest (Produce Transit) Rules, 1957
Rajasthan Forest (Settlement) Rules, 1958
Protected Forest Rules, 1957
Rajasthan Protected Forest (Exercise of Concessions) Rules, 1960
Rajasthan Protected Forest (Exercise of Rights) Rules, 1960
Rajasthan Forest Produce (Establishment & Regulation of Saw Mills) Rules, 1983
Rajasthan Goods and Services Tax Act, 2017
Rules for the Grant of Loans to the Forest Labourers Co-operative Societies Registered under the Co-operative Societies Act, 1953
Rajasthan Fisheries Act, 1953
Rajasthan Fisheries Rules, 1958
Rajasthan Gift Goods (Trade & Unlawful Possession) Act, 1964
Government of Rajasthans Instructions Regarding Medico Legal Work (1960)
Rajasthan Government Servants Inquiries (Evidence of Corruption) Act, 1971
Rajasthan Highways Act, 1995
Rajasthan Home Guards Act, 1963
Rajasthan Home Guards Rules, 1962
Rajasthan Habitual Offenders Act, 1953
Rajasthan Habitual Offenders Rules, 1955
Rajasthan Identification of Prisoners Act 1956
Rajasthan Identification of Prisoners Rules, 1956
Rajasthan Monuments, Archaeological Sites and Antiquities Act, 1961
Rajasthan Monuments, Archaeological Sites and Antiquities Rules, 1968
Rajasthan Noises Control Act, 1963
Rajasthan Municipal Taxes (Validating) Act, 1961
Rajasthan Distilleries Rules, 1977
Rajasthan Fixation of Retail Sale Price of Denatured Spirit Rules, 1987
Rajasthan Housing Board (Execution of Contracts) Rules, 1974
Staffing Pattern for Municipal Councils in the State of Rajasthan
Compounded Levy Scheme for Mini-Cement Plants, 1998
Rajasthan Ministers Salaries and other Facilities Act, 1956
Rajasthan Rent Control Act, 2001
Rajasthan Prevention and Control of Infectious and Contagious Diseases in Animals (Check Post and Quarantine Camp, Manner of Inspection, etc.) Rules, 2015
Rajasthan Schools (Regulation of Fee) Act, 2016
Rajasthan Noises Control Rules, 1964
Rajasthan Chief Electrical Inspector and Electrical Inspectors (Powers and Functions) Rules, 2016
Rajasthan Urban Land (Certification of Titles) Act, 2016
Rajasthan River Basin and Water Resources Planning Rules, 2015
Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Act, 2015
Rajasthan Power Sector Reforms Transfer Scheme-II, 2016
Rajasthan Special Investment Regions Act, 2016
New Composition Scheme for Marriage Hall, 2016
Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016
Rajasthan Lakes (Protection and Development) Authority Rules, 2016
Amnesty Scheme, 2016
Rajasthan Opium Smoking Prohibition Act, 1950
Rajasthan Land Revenue (Conversion of agricultural land for non-agricultural purposes, in rural areas) Rules, 2007
Rajasthan Land Revenue (Allotment of Land for Setting up of Power Plant based on Renewable Energy Sources) Rules, 2007
Rajasthan Public Service Commission (Limitation of Functions) Regulations, 1951
Rajasthan Subordinate Offices Ministerial Service Rules, 1999
Rajasthan Highway Fee (Determination of Rates and Collection) Rules, 2015
Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2019
RNB Global University, Bikaner Act, 2015
Rajasthan Victim Compensation Scheme, 2011
Rajasthan Transparency in Public Procurement Rules, 2013
Rajasthan Transparency in Public Procurement Act, 2012
Rajasthan Opium Smoking Prohibition Rules, 1957
Manipal University, Jaipur Act, 2011
Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2019
ICFAL University, Jaipur Act, 2011
J.K. Lakshmipat University, Jaipur Act, 2011
Rajasthan Urban Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2011
Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011
Rajasthan Civil Services (Pension) Rules, 1996
Statutes of the Jodhpur National University, Jodhpur, 2010
Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Corruption Bureau) Rules, 2011
Rajasthan State Accredited Journalists Medical Facility Scheme 2009
Rajasthan Public Gambling Ordinance, 1949
Rajasthan District Mineral Foundation Trust Rules, 2016
Fee Rules Notification, 2009
Rajasthan Right to Hearing Act, 2012
Vivekananda Global University, Jaipur Act, 2012
Maharaj Vinayak Global University, Jaipur Act, 2012
University of Engineering and Management, Jaipur Act, 2012
Geetanjali University, Udaipur Act, 2012
Rajasthan Ayurved Nursing Council Act, 2012
Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Scheduled Areas) Rules, 2011
Homoeopathy University, Jaipur Act, 2010
Rajasthan Prevention of Mrityu Bhoj Act, 1960
Statutes of the Homoeopathy University, Jaipur, 2011
Rajasthan Land Revenue (Allotment of Land for setting up Agro-Processing and Agri-Business Enterprises) Rules, 2011
Rajasthan Electricity Regulatory Commission (Deviation Settlement Mechanism and related matters) Regulations, 2017
Rajasthan Farmers Participation in Management of Irrigation System Act, 2000
Rajasthan Food and Civil Supplies Service (Amendment) Rules, 2017
Rajasthan Minor Mineral Concession Rules, 2017
Pandit Deendayal Upadhyaya Shekhawati University, Sikar Act, 2012
Raj Rishi Bhartrihari Matsya University, Alwar Act, 2012
Brij University, Bharatpur Act, 2012
Rajasthan Goods and Services Tax Rules, 2017
Rajasthan Prevention of Mrityu Bhoj Rules, 1961
University of Technology, Jaipur Act, 2017
Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017
Maharana Pratap Sports University, Jaipur Act, 2025
Rajasthan Schools (Regulation of Fee) Rules, 2017
Rajasthan Special Courts Act, 2012
Rajasthan Civil Services (Commutation of Pension) Rules, 1996
Rajasthan Entertainments and Advertisements Tax Act, 1957
Rajasthan Public Service Commission (Conditions of Service) Regulations, 1974
Rajasthan Schools (Regulation of Collection of Fee) Act, 2013
Rajasthan Electricity Regulatory Commission (Standards of Performance for Distribution Licensees) Regulations, 2014
Rajasthan Prisoners Release on Parole Rules, 1958
Madhav University, Pindwara (Sirohi) Act, 2014
Rajasthan Judicial Service Rules, 2010
Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016
Rajasthan High Court Staff Service Rules, 2002
Rajasthan Land Revenue (Allotment of Land for Setting up of Wind Farm) Rules, 2006
Rajasthan Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2017
Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2014
Rajasthan Petroleum State and Subordinate Service Rules, 2012
Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012
Sri Karan Narendra Agriculture University, Jobner Act, 2013
Rajasthan Prevention of Juvenile Smoking Act, 1950
Agriculture University, Jobner (Change of Name) Act, 2014
Rajasthan Sports University, Jhunjhunu Act, 2013
Agriculture University, Jodhpur Act, 2013
Agriculture University, Kota Act, 2013
Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013
Rajasthan Civil Services (Special Selection and Special Conditions of Service of Principal, Vice Principal, Senior Lecturer and Lecturer in the District Institute of Education and Training) (Amendment) Rules, 2013
Rajasthan Land Revenue (Permanent Allotment of Evacuee Agricultural Lands) Rules, 1963
Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005
Rajasthan Public Service Commission (Gazetted Staff) Service Rules and Regulations, 1991
Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999
Rajasthan Police (Integration) Ordinance, 1949
Pacific Medical University, Udaipur Act, 2014
University of Rajasthan Act, 1946
Factories (Rajasthan Amendment) Act, 2014
Industrial Disputes (Rajasthan Amendment) Act, 2014
VIT University, Jaipur (Change of Name) Act, 2013
Rajasthan Finance Act, 2022
Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007
Central Sales Tax (Rajasthan) Rules, 1957
Rajasthan Excise (Grant of Restaurant, Bar Licences) Rules, 2004
Brij University, Bharatpur (Change of Name) Act, 2014
Scheduled Areas (State of Rajasthan) Order, 2018
Shekhawati University, Sikar (Change of Name) Act, 2014
Matsya University, Alwar (Change of Name) Act, 2014
Rajasthan Government Clinical Establishment (Registration and Regulation) Rules, 2013
Govind Guru Tribal University at Banswara Act, 2012
Rajasthan Enterprises Single Window Enabling and Clearance Rules, 2011
Rajasthan Right to Information (High Court & Subordinate Courts) Rules, 2006
Rajasthan Goods (Licensing and Control of Production, Supply, Distribution and Trade and Commerce) Order, 2014
Tantia University, Sri Ganganagar Act, 2013
Prisons (Rajasthan Amendment) Act, 2015
Raffles University, Neemrana (Alwar) Act, 2011
Rajasthan Preservation of Certain Animals Act, 1950
Rajasthan Goods (Control of Production, Supply, Distribution and Trade and Commerce) Act, 2014
Rajasthan Municipalities (Motion of No-confidence against Chairperson or Vice-Chairperson) Rules, 2012
Rajasthan University of Veterinary and Animal Sciences Act, 2010
Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012
Dr. Bhimrao Ambedkar Law University, Jaipur Act, 2012
Rajasthan Rehabilitation of Beggars or Indigents Act, 2012
Rajasthan Animal Husbandry Service Rules, 1963
Rajasthan Civil Services (Conduct) Rules, 1971
Haridev Joshi University of Journalism and Mass Communication, Jaipur Act, 2012
Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012
Prevention of Blackmarketing & Maintenance of Supplies of Essential Commodities (Rajasthan Conditions of Detention) Order, 1980
Rajasthan State Co-operative Tribunal Regulation 2013
Rajasthan High Court Retired Judges (Facilities for Medical Concession) Scheme, 2013
Mahatma Jyoti Rao Phoole University, Jaipur, 2012
Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
Rajasthan Special Courts Rules, 2013
Rajasthan Film Shooting Regulations, 2012
Rajasthan Lokayukta Sachivalaya Senior Officers (Conditions of Service) Rules, 2013
Rajasthan Lokayukta Sachivalaya Officers (Conditions of Service) Rules, 2013
Rajasthan Lokayukta Sachivalaya Ministerial Service (Conditions of Service) Rules, 2013
Rajasthan Regulation of Collection of Fee in Private Schools Rules, 2013
Rajasthan Public Parks Act, 1956
Rajasthan High Court Judges (Writing off, Selling and Utilisation of Furnishing Articles) Rules, 2013
Rajasthan Legislative Assembly Ex-Members (Free Transit by Road Transport Service) Rules, 1989
Rajasthan Legislative Assembly Ex-Members and Family Pensioners (Medical Facilities) Rules, 2010
Rajasthan Electricity Regulatory Commission (Renewable Energy Certificate and Renewable Purchase Obligation Compliance Framework) Regulations, 2010
Rajasthan Water Resources Regulatory Act, 2012
Rajasthan Madarsa Education Assistant Subordinate Service Rules, 2013
Rajasthan State Forest (Form of Appeal), Rules, 2013
Rajasthan Tourist Assistance Force Regulations, 2013
Rajasthan Medical Officers and Nursing Staff Fees Rules, 2011
Rajasthan Language and Library (State and Subordinate) Service Rules, 2013
Rajasthan Public Parks Rules, 1959
Rajasthan Legislative Assembly Members (Prevention of Disqualification) Act, 2017
Rajasthan Electricity Regulatory Commission (power purchase & procurement process of distribution licencee) Regulations, 2004
Jodhpur National University, Jodhpur Act, 2009
Rajasthan Municipalities (Recall of Chairperson) Rules, 2012
Rajasthan Fisheries State and Subordinate Service Rules, 2012
Jodhpur Development Authority Appellate Tribunal Rules, 2017
Rajasthan Public Procurement Rules, 2012
Mahatma Gandhi University of Medical Sciences and Technology, Jaipur Act, 2011
Right of Children to Free and Compulsory Education (Rajasthan Amendment) Act, 2015
Rajasthan Civil Services (Medical Attendance) Rules, 2013
Rajasthan Public Premises (Eviction of Unauthorised Occupants) Act, 1964
Rajasthan Public Libraries Rules, 2012
Rajasthan State Library Council (Transaction of Business) Regulation, 2012
Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the Special Security Wing of State Special Branch Rajasthan) Rules, 2012
Rajasthan Women Empowerment (State and Subordinate) Service Rules, 2017
Rajasthan State Commission for Backward Classes Act, 2017
Rajasthan Excise (Preventive Officers) Service (Amendment) Rules, 2017
Rajasthan Real Estate (Regulation and Development) Rules, 2017
Rajasthan Tax Board Regulations, 2017
Rajasthan Municipalities (Motion of no confidence against Chairperson or Vice-Chairperson) Rules, 2017
State Election Commissioner (Conditions of Service) Rules, 1994
Rajasthan Public Premises (Eviction of Unauthorised Occupants) Rules, 1966
Rajasthan State Legal Services Authority Regulations, 1999
Amnesty Scheme for Entertainment Tax, 2017
Amnesty Scheme for Luxury Tax, 2017
Rajasthan Legislative Assembly Members (Free Travelling Facilities) Rules, 2010
Rajasthan Legislative Assembly Ex-Members (Free Travelling Facilities) Rules, 2010
Amnesty Scheme, 2017
New Voluntary Amnesty Scheme for Entry Tax, 2017
Amnesty Scheme for Entry Tax on Motor Vehicles, 2017
Rajasthan State Electricity Distribution Management Responsibility Rules, 2016
Rajasthan Forest Subordinate Service Rules, 2015
Rajasthan Public Examination (Prevention of Unfair Means) Act, 1992
Rajasthan Education Assistant Services Rules, 2013
University of Bikaner (Change of Name) Act, 2009
Rajasthan Finance Act, 2009
Rajasthan Judicial Officers (Medical Facilities) Rules, 2008
Rajasthan Universities Teachers (Absorption of Temporary Teachers) Act, 2008
Rajasthan State Dental Council Rules, 2008
Pratap University, Jaipur Act, 2011
Rajasthan Persons with Disabilities (Equal Opportunities Protection of Rights and Full Participation) Rules, 2011
Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011
Rajasthan Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulations, 2016
Rajasthan Petty Offences (Triable by Special Judicial Magistrates) Rules, 1997
Mahatma Jyoti Rao Phoole University, Jaipur Act, 2009
Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009
Mewar University, Chittorgarh Act, 2009
Rajasthan Finance Act, 2011
Rajasthan Salt Labourers Welfare Assistance Scheme, 2009
Jodhpur Development Authority Act, 2009
Shri Jagdish Prasad Jhabarmal Tibrewala University, Chudela (Jhunjhunu) Act, 2009
Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2007
Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2009
Rajasthan Finance Act, 2008
Rajasthan Preventive Detention (Repealing) Act, 1996
Rajasthan Land Revenue (Allotment of Land in Saline Area) Rules, 2007
Rajasthan Entertainments and Advertisement Tax Rules, 1957
Rajasthan Legislative Assembly Secretariat Right to Information Rules, 2007
Sir Padampat Singhania University, Udaipur Act, 2008
Jaipur National University, Jaipur Act, 2008
Singhania University, Pacheri Bari (Jhunjhunu) Act, 2008
Nims University Rajasthan, Jaipur Act, 2008
Amity University Rajasthan, Jaipur Act, 2008
Suresh Gyan Vihar University, Jaipur Act, 2008
Jayoti Vidyapeeth Womens University, Jaipur Act, 2008
Rajasthan Registration of Births and Deaths Rules, 2000
Bhagwant University, Ajmer Act, 2008
Jagan Nath University, Jaipur Act, 2008
Swami Keshwanand Rajasthan Agriculture University, Bikaner Act, 1987
Rajasthan Information Commission (Management) Regulations, 2007
Rajasthan Municipalities (Urban Development Tax) Rules, 2007
Rajasthan Electricity Regulatory Commission (Guidelines for Redressal of Grievances) Regulations, 2008
Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy, Service Rules, 2008
Rajasthan Subordinate and Ministerial Services Selection Board Rules, 2008
Rajasthan Legislative Assembly Members (Secretarial Assistance) Rules, 2010
Rajasthan Agriculture University, Bikaner (Change of Name) Act, 2009
Rajasthan Religious Buildings and Places Act, 1954
Rajasthan Legislative Assembly (Ex-Members (Family Pension) Rules, 2010
Rajasthan Land Tax Rules, 2006
General Rules (Civil & Criminal), 2018
Rajasthan Tourism Trade (Facilitation and Regulation) Rules, 2010
Rajasthan Unorganized Workers Social Security Rules, 2011
Jaipur, Development Authority (Sealing of Unauthorised Development) Rules, 2011
Jaipur Development Authority (Provision of Parking Space) Rules, 2011
Rajasthan Urban Improvement (Sealing of Unauthorised improvement) Rules, 2011
Rajasthan Urban Improvement (Provision of Parking Space) Rules, 2011
Jodhpur Development Authority (Sealing of Unauthorised Development) Rules, 2011
Rajasthan Religious Buildings And Places Rules, 1957
Jodhpur Development Authority (Provision of Parking Space) Rules, 2011
Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in Anti Terrorist Squad) Rules, 2011
Rajasthan Rural Ayurvedic, Unani, Homoeopathy and Naturopathy Subordinate Service Rules, 2008
Rajasthan Finance Act, 2007
Rajasthan Land Revenue (Allotment of waste land for bio-fuel plantation and bio-fuel based Industrial and processing unit) Rules, 2007
Rajasthan Prohibition of Child Marriage Rules, 2007
Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007
Rajasthan Electricity Regulatory Commission (Fixation of Trading Margin) Regulations, 2007
Rajasthan Cyber Cafe Rules, 2007
Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007
Rules for the Cash Grant-in-aid to Temples and Other Religious and Charitable Institutions
Rajasthan Municipalities (Urban Development Tax) Rules, 2016
Rajasthan Prisons (Shortening of Sentences) Rules, 2006
Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006
Rajasthan Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2006
Rajasthan Electricity Regulatory Commission (Investment Approval) Regulations, 2006
Rajasthan Case Flow Management Rules, 2006
Rajasthan Municipalities (Motion of No-confidence Against Chairperson or Vice-Chairperson) Rules, 2007
Rajasthan Legislative Assembly Officers (Furnishing and Maintenance of Residence) Rules, 2006
Rajasthan Raj Bhawan (Sic Bhawan) Right to Information Rules, 2006
Rajasthan private Security Agencies (Regulation) Rules, 2006
Rajasthan Prevention of Anti-Social Activities Act, 2006
Rajasthan State Commission for Women Regulations, 2007
Rajasthan Finance Act, 2002
Rajasthan Finance Act, 2005
Rajasthan State Haj Committee Rules, 2006
Rajasthan Electricity Regulatory Commission (Annual Statement of Accounts) Rules, 2006
Rajasthan Electricity Regulatory Commission (Constitution of fund and the manner of application of the fund) Rules, 2006
Rajasthan Land Pooling Schemes Act, 2016
Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018
Rajasthan Micro and Small Enterprises Facilitation Council Rules, 2018
Rajasthan Apartment Ownership Act, 2015
Rajasthan Medicare Service Persons and Medicare Service Institutions (Prevention of Violence and Damage to Property) Act, 2008
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Act, 2005
Rajasthan Electricity Regulatory Commission (Transmission Licensees Standards of Performance) Regulations, 2004
Rajasthan Fiscal Responsibilities and Budget Management Act, 2005
Rajasthan Electricity Regulatory Commission (Service) Regulations, 2005
Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) (Telephone Facility) Rules, 2005
Rajasthan Electricity Regulatory Commission (Fees for Petitions) Regulations, 2005
Rajasthan Right to Information Rules, 2005
Rajasthan Farmers Participation in Management of Irrigation System Rules, 2002
Rajasthan State Road Transport Service (Prevention of Ticketless Travel) Act, 1975
Rajasthan Micro, Small and Medium Enterprises (Facilitation of Establishment and Operation) Act, 2019
Rajasthan Agricultural University Act, 1962
Shyam University, Lalsot, Dausa Act, 2018
Grant of reward to informers and Government Servants Scheme, 2017
Rajasthan Finance Act, 2019
Shri Khushal Das University, Pilibanga Act, 2018
Rajasthan Appointment of Dependents of Deceased Defence Personnel Rules, 2018
Lords University, Chikani (Alwar) Act, 2018
Apex University, Jaipur Act, 2018
Nirwan University, Jaipur Act, 2017
Rajasthan State Road Transport Service (Prevention of Ticket-less Travel) Rules, 1975
IIHMR University, Jaipur Act, 2014
Rajasthan Enterprises Single Window Enabling and Clearance Act, 2011
Career Point University, Kota Act, 2012
Mody University of Science and Technology, Lakshmangarh (Sikar) Act, 2013
Rajasthan Civil Services (Medical Attendance) Rules, 2008
Rajasthan Escheats Regulation Act, 1956
Rajasthan Escheats Rules, 1957
Bikaner Technical University Act, 2017
Rajasthan Technical University Act, 2006
Rajasthan Jan-Aadhaar Authority Act, 2020
Rajasthan Video Films (Regulation of Exhibition)Act, 1990
Sangam University, Bhilwara Act, 2012
JECRC University, Jaipur Act, 2012
Poornima University, Jaipur Act, 2012
Sunrise University, Bagad Rajput (Alwar) Act, 2011
ICFAI University, Jaipur Act, 2011
Rajiv Gandhi Tribal University, Udaipur Act, 2012
OPJS University, Churu Act, 2013
Maulana Azad University, Jodhpur Act, 2013
Rajasthan Epidemic Diseases Act, 2020
Rajasthan Reservation of Appointments and Posts in Services under the State (Roster) Rules, 2009
Rajasthan Video Films (Regulation of Exhibition) Rules, 1992
Statutes of the Mahatma Gandhi University of Medical Sciences and Technology, Jaipur, 2012
Agriculture University, Jodhpur Act, 2013
Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2016
Rajasthan On-demand Information Technology Based Transportation By Public Service Vehicles Rules, 2016
Rajasthan Public Libraries Act, 2006
Rajasthan Private Universities Laws (Amendment) Act, 2013
Rajasthan Private Universities Laws (Amendment) Act, 2010
Rajasthan Private Universities Laws (Amendment) Act, 2012
Bhartiya Skill Development University, Jaipur Act, 2017
Haridev Joshi University of Journalism and Mass Communication, Jaipur (Repeal) Act, 2017
Rajasthan Wild Animals and Birds Protection Act, 1951
Vishvakarma Skills University, Jaipur Act, 2017
Maharaja Ganga Singh University, Bikaner (Amendment) Act, 2013
Vardhaman Mahaveer Open University, Kota Act, 1987
Rajasthan State Scheduled Castes and Scheduled Tribes Development Fund (Planning, Allocation and Utilization of Financial Resources) Act, 2022
Rajasthan Public Examination (Measures for Prevention of Unfair Means in Recruitment) Act, 2022
MBM University, Jodhpur Act, 2021
Rajasthan Special Courts (Repeal) Act, 2020
Rajasthan Madarsa Board Act, 2020
Rajasthan Contractual Hiring to Civil Posts Rules, 2022
Rajasthan Colonisation (Allotment of Land to Disabled Personnel of Armed Forces and Central Armed Police Forces and Dependents of Deceased Personnel of Armed Forces and Central Armed Police Forces) Rules, 2021
Rajasthan Prisoners Act, 1960
Baba Amte Divyang University Jaipur Act, 2023
Marwar Medical University Act, 2023
Rajasthan Seeds and Seedlings (Repeal) Act, 2019
Mahatma Gandhi Institute of Governance and Social Sciences Act, 2023
Rajasthan Platform Based Gig Workers (Registration and Welfare) Act, 2023
Rajasthan University of Veterinary and Animal Sciences (Jobner) Jaipur Act, 2023
Rajasthan Finance Act, 2023
Rajasthan Honour of Dead Body Act, 2023
Rajasthan Laws Repealing Act, 2023
Rajasthan Minimum Guaranteed Income Act, 2023
Rajasthan Special Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2015
Rajasthan Right to Health Act, 2022
Rajasthan State Farmers Debt Relief Commission Act, 2023
Gandhi Vatika Trust Jaipur Act, 2023
Jai Minesh Adivasi University, Ranpur (Kota) Act, 2023
Kota Development Authority Act, 2023
Mahatma Gandhi Divyang University, Jodhpur Act, 2023
Rajiv Gandhi Fintech Digital Institute Act, 2023
Udaipur Development Authority Act, 2023
Rajasthan Electropathy System of Medicine Act, 2018
Gandhi Vatika Trust, Jaipur (Repeal) Act, 2024
Rajasthan Arms (Deposit and Forfeiture) Rules, 1958
Rajasthan Finance Act, 2024
Rajasthan Finance Act, 2025
Rajasthan Value Added Tax Act, 2025
Bharatpur Development Authority Act, 2025
Bikaner Development Authority Act, 2025
Rajasthan Finance Act, 2021
Rajasthan Fighters of Democracy Honour Act, 2024
Rajasthan Universities Laws (Amendment) Act, 2025
Rajasthan Technical Universities Laws (Amendment) Act, 2019
Rajasthan Laws Repealing Act, 2025
Rajasthan Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2015
Rajasthan Micro Small and Medium Enterprises (Facilitation of Establishment and Operation) Rules, 2019
Equal Opportunity Policy For Persons With Disabilities, 2025
Rajasthan Finance Act, 2020
Rajasthan Journalist Health Scheme, 2024
Amnesty Scheme-2025
Rajasthan Food Security Rules, 2023
Rajasthan State Food Commission Rules, 2023
Rajasthan Petroleum Product (Licensing and Control) (Repeal) Order, 2021
Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2025
Rajasthan Agriculture Universities Laws (Amendment) Act, 2020
Chit Funds (Rajasthan) Rules, 1989
Rajasthan Prisons Rules, 2022
Rajasthan Registration (Licensing of Document Writers) Rules, 2025
Rajasthan Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2019
Bharatiya Nagarik Suraksha Sanhita (Rajasthan) Rules, 2025
Udaipur Development Authority (Sealing of Unauthorised Development) Rules, 2025
Rajasthan Electronic Processes (Issuance, Service and Execution) Rules, 2024
Rajasthan Anand Marriage Registration Rules, 2019
Rajasthan Prisoners Release on Parole Rules, 2021
Rajasthan Private Security Agencies (Regulation), Rules, 2022
Rajasthan State Highways Authority (Appointment of Advisor or Consultant) Regulations, 2024
Maharishi Arvind University, Jaipur Act, 2015
Rajasthan Waqf Rules, 2023
Rajasthan State Highways Authority (Special Selection and Special Conditions of Service for appointment of persons) Regulations, 2024
Rajasthan Jan Aadhaar Authority (Transaction of Business at Meetings of the Authority) Regulations, 2024
Rajasthan Jan Aadhaar Authority (Transaction of Business at Meetings of the Executive Committee) Regulations, 2024
Rajasthan Real Estate Regulatory Authority Regulations, 2024
Rajasthan State Allied and Healthcare Council Rules, 2023
Rajasthan State Highways Authority (Transaction of Business) Regulations, 2023
Statutes of the RNB Global University, Bikaner
Statutes of the Apex University, Jaipur
Statutes of the JECRC University, Jaipur
Code of Criminal Procedure (Rajasthan Amendment) Act, 1977
Rajasthan Banning of Unregulated Deposit Schemes Rules, 2022
Statutes of the Lords University, Chikani (Alwar)
Rajasthan Mahatma Gandhi National Rural Employment Guarantee (Unemployment Allowance) Rules, 2022
Statutes of the Tantia University, Sri Ganganagar
Rajasthan Transportation of Merchandise Goods in Stage Carriage and Contract Carriage Buses Scheme, 2022
Statutes of the Shyam University, Lalsot, Dausa
Rajasthan State Scheduled Castes and Scheduled Tribes Development Fund (Planning, Allocation and Utilization of Financial Resources) Rules, 2022
Ajmer Development Authority Act, 2013
Rajasthan Consumer Protection Rules, 2021
Rajasthan Urban Improvement Trust (Zonal Development Plan) Rules, 2021
Code of Criminal Procedure (Rajasthan Amendment) Act, 1981
Rajasthan Municipalities (Zonal Development Plan) Rules, 2021
Rajasthan Legislative Assembly Members (Medical Facilities) Rules, 2021
Rajasthan High Court Rules for Video Conferencing for Courts, 2020
Universities Laws (Amendment) Act, 2019
Rajasthan Jan-Aadhaar Authority Rules, 2021
Rajasthan Consumer Protection (Salary, Allowances and Conditions of Service of the President and Members of the State Commission and District Commission) Rules, 2021
Rajasthan Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Prevention and Control) Rules, 2021
Rajasthan State Pollution Control Board (Qualifications and other Terms and Conditions of Service of the Chairman and Member Secretary) Rules, 2021
Rajasthan State Highways Administration Rules, 2020
Rajasthan Special Economic Zones Rules, 2020
Code of Criminal Procedure (Rajasthan Amendment) Act, 1991
Rajasthan Waqf Tribunal Rules, 2020
Rajasthan Rehabilitation of Beggars or Indigents Rules, 2020
Rajasthan State Mineral Exploration Trust Rules, 2020
Rajasthan De-addiction Centres Rules, 2020
Rajasthan State Highways Authority (Budget, Accounts, Audit and Investment of Funds) Rules, 2020
Rajasthan Legislative Assembly Secretariat Staff (Revised Pay) Rules, 2019
Rajasthan Epidemic Disease (Rabies) Regulation, 2024
Bharatpur Development Authority Appellate Tribunal Rules, 2025
Udaipur Development Authority Appellate Tribunal Rules, 2025
Rajasthan District Mineral Foundation Trust Rules, 2025
Conservation of Foreign Exchange and Prevention of Smuggling Activities (Rajasthan Conditions of Detention) Order, 1984
Bikaner Development Authority Appellate Tribunal Rules, 2025
Kota Development Authority Appellate Tribunal Rules, 2025
Rajasthan Legal Metrology (Enforcement) Rules, 2011
Rajasthan Coaching Centres (Control and Regulation) Act, 2025
Rajasthan e-Sakshya Management Rules, 2025
Rajasthan Institute of Medical Sciences, Jaipur Act, 2025
Rajasthan Camel (Prohibition of Slaughter and Regulation of Temporary Migration or Export) Rules, 2025
Rajasthan Ground Water (Conservation and Management) Authority Act, 2024
Rajasthan Prohibition of Unlawful Conversion of Religion Act, 2025
Rajasthan Honour of Dead Body Rules, 2025
Rajasthan Guest Control Order, 1978
e-True Copy Rules of the Rajasthan High Court, 2025
Rajasthan Motor Vehicles Aggregator Scheme Rules, 2025
Rajasthan Fighters of Democracy Honour Rules, 2026
Rajasthan e-Registration Rules, 2025
Rajasthan High Court (Designation of Senior Advocates) Rules, 2026
Rajasthan Land Revenue (Qualifications and Conditions of Service of Chairman and Members of the Board) Rules, 2026
Rajasthan Ayurved, Yoga and Naturopathy University, Ajmer Act, 2026
Rajasthan (High Court) Family Courts Rules, 1990
Rajasthan Lunacy Rules, 1962
National Security (Rajasthan Condition of Detention) Order, 1980
Rajasthan Press and Registration of Books Rules, 1951
Rajasthan Prize Competitions Rules, 1956
Rajasthan Dowry Prohibition Rules, 2004
Prohibition of Smoking in Public Places Rules, 2008
Rajasthan Probation of Offenders Rules, 1962
Rules Regarding Prosecution of Criminal Cases Instituted at the Instance of Courts, whether Civil, Criminal or Revenue (1951)
Rules Regarding Prosecution of Criminal Cases Instituted at the Instance of the Departmental Officers
Rules Regarding Assistance to Government Servants in Criminal Cases Instituted by or Against Them, (1951)
Rules Relating to the Payment of Expenses to Witnesses in Criminal Courts (1951)
Special Judicial Magistrates (Specification of Qualifications) Rules, 1951
Rajasthan Suspension of Sentence (of Prisoners Surviving in Jail Outside Rajasthan) Rules, 1974
Rajasthan Standards of Weights and Measures (Enforcement) Rules, 1997
Rajasthan Suppression of Immoral Traffic in Women and Girls Rules, 1958
Rajasthan Treasure Trove Rules, 1961
Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2002
Rajasthan Police Act, 2007
Rajasthan Police Rules, 2008
Rajasthan Police Rules, 1965
Rajasthan Laws Repealing Act, 2015
Rajasthan Non-Trading Companies Act, 1960
Rajasthan Nurses, Midwives, Health Visitors and Auxiliary Nurse-Midwives Registration Act, 1964
Rajasthan Nursing Council Regulations, 1964
General Nursing Training Course Rules, 1990
Indian Oaths Act, 1873 - Rules Under
Rajasthan Official Language Act, 1956
Rajasthan Official Language (Supplementary Provisions) Act, 1970
Rajasthan Official Trustees Rules, 1956
Indian Partnership (Rajasthan Amendment) Act, 1995
Indian Partnership (Rajasthan Amendment) Act, 1971
Rajasthan Partnership Rules, 1952
Rajasthan Partnership (Fees) Rules, 1954
Rajasthan Pass Book (Agricultural Holdings) Act, 1983
Rajasthan Payment of Gratuity Rules, 1973
Payment of Wages (Rajasthan Amendment) Act, 1970
Wage Laws (Rajasthan Amendment) Act, 1976
Rajasthan Payment of Wages Rules, 1961
Rajasthan Payment of Wages (Procedure) Rules,1961
Rajasthan Payment of Wages (Deduction for National Defence Fund & Defence Savings Schemes) Rules, 1964
Rajasthan Payment of Wages (Manner of Recovery of Excess Deduction) Rules, 1966
Rajasthan Payment of Wages (Unclaimed Amounts) Rules, 1972
Indian Penal Code (Rajasthan Amendment) Act, 1991
Rajasthan Pensions Act, 1958
Payment of Arrears of Pension and Commutation (Nomination) Rules, 1985
Rajasthan State Pensioners Medical Concessions Scheme
Rules relating to registration of Pharmacists in the first register under Chapter IV of the said act 1968
Rajasthan Poisons Rules, 1972
Rajasthan Police Band Rules, 1983
Rajasthan Police Band Fund Rules, 1958
Rajasthan Police Benevolent Fund Rules, 1954
Rajasthan Police (Incitement to Disaffection) Act, 1979
Rajasthan Political Sufferers Aid Rules, 1959
Rajasthan Political Sufferers Relief Rules, 1956
Rajasthan Power Sector Reforms Act, 1999
Rajasthan Electricity Regulatory Commission (Adaptation of Various Regulations and Orders) Regulations, 2000
Rajasthan Electricity Regulatory Commission (Appeals Against Orders of Electrical Inspector) Regulations, 2002
Rajasthan Electricity Regulatory Commission (Fines and Charges) Regulations, 2002
Rajasthan Electricity Regulatory Commission (Power Purchase & Procurement Process) Regulations, 2002
Rajasthan Electricity Regulatory Commission (Arbitration) Regulations, 2002
Rajasthan Electricity Regulatory Commission (Framing of Codes for Power System) Regulations, 2002
Rajasthan Power Sector Reforms Transfer Scheme 2000
Rajasthan Pre-Emption Act, 1966
Rules of Admission to Medical Colleges in Rajasthan, 1981
Rajasthan Real Estate Regulatory Authority Regulations, 2017
Rajasthan Premises (Requisition and Eviction) Ordinance, 1949
Rajasthan Premises (Requisition and Eviction) Rules, 1976
Rajasthan Press Representatives Accreditation Rules, 1986
Code of Civil Procedure (Rajasthan Amendment) Act, 1952
Rajasthan Prevention of Food Adulteration Rules, 1957
Rajasthan Primary Education Act, 1964
Rajasthan Prisoners (Attendance in Courts) Rules, 1956
Rajasthan Prisoners Welfare Fund Rules, 1964
Rajasthan Prisons Rules, 1951
Nathdwara Temple Act, 1959
Nathdwara Temple Rules, 1973
National Law University Jodhpur Act, 1999
Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967
National Security (Rajasthan Conditions of Detention) Order, 1984
Rajasthan Stamp Act, 1998
Rajasthan Stamp Rules, 2004
Rajasthan Stamps Disposal Rules, 1962
Rajasthan Stamp Rules, 1955
Rajasthan Rent-Rates Determination and Validation Act, 1954
Rajasthan Requisitioning of Goods Vehicles Act, 1969
Rajasthan Requisitioning of Land (Improvement of Agriculture) Act, 1951
Rajasthan Requisitioning of Land (Improvement of Agriculture) Rules, 1955
Rajasthan Requisitioning of Public Service Vehicles Act, 1987
Rajasthan Resettlement of Displaced Persons (Land Acquisition) Ordinance, 1949
Rajasthan Review and Validation of Rent Rates Act, 1955
Rajasthan Right to Information Act, 2000
Rajasthan Right to Information Rules, 2001
RIICO Industrial Areas (Prevention of Unauthorised Development and Encroachment) Act, 1999
RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Rules, 2003
Rajasthan Road Development Act, 2002
Rajasthan Road Development Rules, 2002
Rajasthan Ropeways Act, 1966
Rajasthan Ropeway Rules, 2000
Jagadguru Ramanandacharya Rajasthan Sanskrit University Act, 1998
Rajasthan Sati (Prevention) Act, 1987
Rajasthan Scheduled Debtors (Liquidation of Indebtedness) Act, 1976
Rajasthan Scheduled Debtors (Moratorium on Debts) Act, 1976
Rajasthan Self-Financed Private Universities Rules, 2004
Indian Soldiers (Litigation) (Extension to Jagir Proceedings) Act, 1963
Rajasthan Legal Assistance (Indian Soldiers) Rules, 1971
Rajasthan Special Economic Zones Development Act, 2003
Ajmer Abolition of Intermediaries and Land Reforms Rules, 1955
Rajasthan Special Marriage Rules, 1955
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Ordinance, 2004
Rajasthan Sports (Registration, Recognition and Regulation of Associations) Rules, 2004
Rajasthan State Aid to Industries Act, 1961
Rajasthan State Aid to Industries (Loans) Rules, 1963
Rajasthan State Aid to Industries (Allotment of Sheds in Industrial Estates) Rules, 1964
Rajasthan State Aid to Industries (Guaranteeing of Cash Credit and other Credit Facilities) Rules, 1965
Rajasthan State Aid to Industries Grant of Loan-cum-Subsidy (For Equipment and Workshed) Rules, 1968
Rajasthan Grant of Subsidy for Purchase of Diesel Generating Sets Regulations, 1982
Rajasthan State Cattle Fairs Act, 1963
Rajasthan State Cattle Fairs Rules, 1963
Rajasthan State Commission for Minorities Act, 2001
Rajasthan State Commission for Women Act, 1999
Rajasthan Financial Corporation (Staff) Regulations, 1958
Rajasthan Financial Corporation Employees Provident Fund Regulations, 1958
Rajasthan Financial Corporation (Expenditure) Regulations, 1958
Rajasthan Financial Corporation (Issue of Bond) Regulations, 1961
Rajasthan Financial Corporation (Payment of Gratuity To Employees) Regulations, 1975
Rajasthan Financial Corporation House Building Advance to Employees Regulations, 1978
Rajasthan Financial Corporation Staff (Revised Pay Scales) Regulations, 1983
Rajasthan Financial Corporation Voting Rights Regulations, 2002
Rajasthan Financial Corporation General Regulations, 2002
Rajasthan State Road Development Fund Act, 2004
Rajasthan State Road Development Fund Rules, 2004
Rajasthan State Road Transport Services (Development) Rules, 1965
Rajasthan State Road Transport Corporation Motor Vehicles Third Party Liability Insurance Fund Rules, 1967
Rajasthan State Students Funds (Government Colleges) Rules, 1970
Rajasthan Statutory Rules and Orders (Extension) Act, 1957
Rajasthan Sub-Grants Resumption Validation Act, 1959
Rajasthan Sub-Grants Resumption Validation Rules, 1960
Rajasthan Suits Valuation Act, 1958
Rajasthan Superimposed Stamps Validating Act, 1962
Rules For the Administration, Admission and Rehabilitation of Persons in Homes and Shelters, 1970
Rajasthan Taxation Tribunal (Repeal) Act, 1999
Rajasthan Tax on Entry of Goods Into Local Area Act, 1999
Rajasthan Tax on Entry of Goods Into Local Areas Rules, 1999
Rajasthan Tax on Entry of Motor Vehicles Into Local Areas Act, 1988
Rajasthan Tax on Entry of Motor Vehicles Into Local Areas Rules, 1992
Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990
Rajasthan Tax on Luxuries (In Hotels and Lodging Houses) Rules, 1997
Rajasthan Tax on Luxuries (Tobacco and its Products) Act, 1994
Rajasthan Tax on Luxuries (Tobacco and its Products) Rules, 1994
Rajasthan Tax on Professions, Trades, Callings And Employments Act, 2000
Rajasthan Tax on Professions, Trades, Callings and Employments Rules, 2000
Rajasthan Prisons (Shortening of Sentences) Rules, 1958
Rajasthan Prisoners Open Air Camp Rules, 1972
Rules for Appointment and Guidance of Official Visitors of Prisons
Rajasthan Private Electric Supply Undertakings (Acquisition) Act, 1975
Rajasthan Private Undertakings Employees (Alteration of Service Conditions) Order, 1977
Prize Chits and Money Circulation Schemes (Banning) Government of Rajasthan Rules, 1979
Rules for Grant of Financial Aid to Probationers
Rajasthan Prohibition of Smoking and Non-Smoker's Health Protection Act, 1999
Rajasthan State Human Rights Commission (Procedure) Regulations, 2001
Rajasthan State Human Rights Commission (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2002
Rajasthan Insolvency Rules
Rajasthan Provisional Collection of Taxes Act, 1958
Rajasthan Public Debt Act, 1956
Rajasthan Public Demands Recovery Act, 1952
Rajasthan Public Demands Recovery Rules, 1953
Rajasthan Public Service Commission (Regulation and Validation of Procedure) Act, 1976
Rajasthan Refuse (Conversion into Manure) Act, 1951
Rajasthan Registration of Births, Deaths and Marriages Act, 1958
Rajasthan Electricity Regulatory Commission (Distribution Licensee's Standards of Performance) Regulations, 2003
Rajasthan Electricity Regulatory Commission (Generation of Electricity) Regulations, 2002
New Pay Scales of Members of Rajasthan Judicial Service
Rajasthan Registration Rules, 1955 Volume I
Rajasthan Registration Rules, 1955
Rajasthan Registration (Licensing of Document Writers), Rules, 1956
Rajasthan (Regulation of Appointments to Public Services and Rationalisation of Staff) Act, 1999
Rajasthan Regulation of Boating Act, 1956
Rajasthan Regulation of Boating Rules 1957
Rajasthan Rehabilitation Loans Act, 1951
Rajasthan Relief Undertakings (Special Provisions) Act, 1961
Rajasthan Tenancy (Government) Rules, 1955
Rajasthan Tenancy (Board of Revenue) Rules, 1955
Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963
Rajasthan Urban Improvement Act, 1959
Rajasthan Improvement Trust Rules, 1961
Rajasthan Urban Improvement Trust Rules, 1961
Rajasthan Urban Improvement (Change of Use of Residential Land or Premises for Commercial Purposes) Rules, 1974
Rajasthan Improvement Trust (Co-ordination Between the Municipalities and the Improvement Trust with Regard to Construction of Buildings) Rules, 1964
Rajasthan Urban Improvement Trust (Disposal of Urban Land) Rules, 1974
Rajasthan Urban Improvement Trust (General) Rules, 1962
Rajasthan Urban Improvement (General) Rules, 1964
Rajasthan Urban Improvement Trust, Jaipur Rules, 1961
Rajasthan Urban Improvement Trust (Oath of Office) Rules, 1964
Rajasthan Urban Areas (Sub-Division Reconstitution and Improvements of Plots) Rules, 1975
Rajasthan Urban Improvement Trust (Use of Vehicles) Rules, 1967
Rajasthan Urban Improvement (Amendment and Validation) Act, 1973
Scheme for Appointment of Arbitrators, 1996
Rajasthan Urban Improvement (Amendment and Validation) Act, 1990
Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
Rajasthan Tourism Disposal of Land and Properties by DOT/RTDC Rules, 1997
Rajasthan Trade Union Regulations, 1959
Rajasthan Transport Authorities (Constitution and Proceedings) Validating Act, 1959
Rajasthan Tribes Advisory Council Rules, 1980
Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002
General Rules and Directions for the Guidance of Contractors
Rajasthan Private Universities Act, 2005
Rajasthan Private Universities Rules, 2005
Rajasthan Technical University Act, 2006
First Statutes of the University of Udaipur
University of Udaipur Officers (Conditions of Service) Rules, 1976
University of Udaipur Teachers (Conditions of Service) Rules, 1976
Maharshi Dayanand Saraswati University Act, 1987
University of Bikaner Act, 2003
Rajasthan University of Health Sciences Act, 2005
University of Kota Act, 2003
University of Rajasthan (Amendment) Act, 1950
University of Rajputana (Second Amendment) Act, 1950
University of Rajputana (Amendment) Act 1951
University of Rajputana (Change of Name) Act, 1956
University of Rajasthan (Amendment) Act, 1958
University of Rajasthan (Amendment) Act, 1962
University of (Amending and Validating) Act, 1964
University of Rajasthan (Amendment) Act, 1966
University of Rajasthan (Amendment) Act, 1972
University of Rajasthan (Amendment) Act, 1973
University of Rajasthan (Amendment) Act, 1974
University of Rajasthan (Amendment) Act, 1975
University of Rajasthan (Amendment) Act, 1977
University of Rajasthan (Amendment) Act, 1978
University of Rajasthan (Amendment) Act, 1981
University of Rajasthan (Amendment) Act, 1987
University of Rajasthan (Amendment) Act, 1988
Rules for Admission to Various Medical Colleges in Rajasthan, 1987
Rules of Admission to Ayurvedic Colleges in Rajasthan, 1997
Rajasthan Universities Teachers (Absorption of Temporary Lecturers) Act, 1979
Rajasthan Universities Teachers and Officers (Selection for Appointment) Act, 1974
Rajasthan Vaccination Act, 1957
Rajasthan Vaccination Rules, 1958
Rajasthan Validation of Execution of Certain Leases, Licences and Agreements Act, 1987
Rajasthan Value Added Tax Act, 2003
Rajasthan Value Added Tax Rules, 2006
Composition Scheme for Gems and Stones, 2006
Rajasthan Veterinary Practitioners Act, 1962
Rajasthan Veterinary Council Rules, 1988
Rajasthan Muslim Wakf Regulations, 1964
Rajasthan Waqf Board (Election of Members) Rules, 1999
Rajasthan Warehouses Act, 1958
Rajasthan Warehouses Rules, 1960
Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956
Abu Area Laws Act, 1975
Rajasthan State Accredited Journalist Medical Facility Scheme, 2005
Rules for the Administration of Amalgamated Fund for the Benefit of Ex-Servicemen, 1971
Administration of Evacuee Property (Rajasthan) Rules, 1953
Rajasthan Disposal of Surplus Evacuee Property Rules, 1975
Rules of Admission to Ayurvedic Colleges in Rajasthan, 1991
Rajasthan Bar Council (First Constitution) Rules, 1961
Rules for Admission and Enrolment of Advocates on the Roll of the Bar Council of Rajasthan (1965)
Rules for Constitution of a Fund for Giving Financial Assistance to Indigent or Disabled Advocates (1966)
Bar Council of Rajasthan Election Rules, 1968
Bar Council of Rajasthan (Constitution, Functions and Term of Office of the Members of the Disciplinary Committee) Rules, (1967)
Bar Council of Rajasthan (Filling-up of Casual Vacancy and Election of Chairman and Vice-Chairman) Rules
Bar Council of Rajasthan (Rules Laying Down the Conditions Subject to which an Advocate shall be permitted to Practice in the High Court and Courts Subordinate thereto) (1970)
High Court of Judicature for Rajasthan Advocate Conduct Rules, 2006
Rajasthan Advocates Welfare Fund Act, 1987
Rajasthan Advocates Welfare Fund Rules, 1988
Rajasthan Affected Areas (Suspension of Proceedings) Act, 1952
Rajasthan Grant of Loan to Grape Growers Rules, 1965
Rajasthan Agricultural Pests and Diseases Act, 1951
Rajasthan Agricultural Produce Markets Act, 1961
Rajasthan Agricultural Produce Markets Rules, 1963
Rajasthan (Avoidance of Wagers) Ordinance, 1950
Rajasthan Agricultural Produce Markets (Contribution by Market Committees) Rules, 1974
Rajasthan Agricultural Produce Markets (Establishment of Sub-Market Yards) Rules, 1987
Rules for the Grant of Loans and Subsidies to the Marketing Committees in Rajasthan
Rajasthan Agricultural Produce Markets (Storage of Agricultural Produce) Rules, 1985
Rajasthan Agricultural Produce Markets (Market Committee Employees) Service Rules, 1975
Rajasthan Air (Prevention and Control of Pollution) Rules, 1983
Rajasthan State Pollution Control Board Employees Service Rules and Regulations, 1993
Ajmer Abolition of Intermediaries and Land Reforms Act, 1955
Ajmer Abolition of Intermediaries and Land Reforms (Pensions to Intermediaries Employees) Rules, 1962
Ajmer Shamlat Committees (Dissolution) Act, 1963
Ajmer Shamlat Committees (Dissolution) Rules, 1964
Ajmer Shamlat Deh (Regulation) Repeal Act, 1959
Allotment and Sale of Plots Rules, 1972
Amnesty Scheme, 2009
Rajasthan Anti-Ejection Officers Proceedings and Decisions (Validation) Act, 1955
Rajasthan Laws (Application to Sirohi) Act, 1953
State Apprenticeship Council Rules, 1976
Rajasthan Arain Tehsil (Continued Existence) Validating Act, 1962
Rajasthan Arbitration Rules, 2003
Revised Rules for the Award of Merit-Cum-Means Scholarship by the Government of Rajasthan to Rajasthani Students Studying in Sainik School, Chittorgarh
State Award to be Designated as vishisht Sadbhavana Puraskar and sadbhavana Puraskar
Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969
Bhim District Board Validation Act, 1955
Rajasthan Bhoodan Yagna Act, 1954
Rajasthan Bhoodan Yagna Rules, 1956
Rajasthan Vexatious Litigation (Prevention) Act, 2015
Rajasthan Biological Diversity Rules, 2010
Composition Scheme for Saraffa Dealers, 2006
Rajasthan Boilers Rules, 1954
Rajasthan Boiler Attendants Rules, 1954
Rajasthan Boiler Operation Engineers Rules, 1967
Rajasthan Economiser Rules, 1959
Rules Regarding Sale of Ganja 1951
Bonded Labour System (Abolition) Ordinance, 1975
Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009
Rajasthan Cash Jagirs Abolition Act, 1958
Rajasthan Charitable Endowments Rules, 1961
Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975
Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967
Rajasthan Colonisation (Grant of Land for Residence in Chak Abadi in Indira Gandhi Canal Area) Rules, 1971
Rajasthan Colonisation (Allotment and Sale of Government Land to Pong Dam Oustees and their Transferees in the Indira Gandhi Canal Colony) Rules, 1972
Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955
Bhakra Project Ex-Military Personnel (Allotment of Government Lands) Rules, 1955
Bhakra Project Gadoliya Lohars (Allotment of Government Lands) Rules, 1955
Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957
Rules for the Allotment of Land to Progressive Farmers in the Chambal Commanded Area, 1963
Rajasthan Colonisation (Sale of Land in Mandis in the Chambal Irrigation Project Area) Rules, 1960
Rajasthan (Allotment of Land to Co-Operative Societies) Rules, 1959
Rajasthan Colonisation (Gang Canal Lands Permanent Allotment and Sale) Rules, 1956
Rajasthan Colonisation (Jawai Project Government Lands Allotment and Sale) Rules, 1978
Rajasthan Colonisation (Mahi Project Government Lands Allotment and Sale) Rules, 1984
Rajasthan Colonisation (Medium and Minor Irrigation Projects Government Lands Allotment) Rules, 1968
Rajasthan Special Assistance to Disabled Ex-Service Men and Dependants of Deceased Defence Personnel (Allotment of Lands) Rules, 1963
Rajasthan Colonisation (Special Grant of Land for House Sites to Landless Persons, Scheduled Castes, Scheduled Tribes, Artisans, Small Farmers and Marginal Farmers Rules, 1974
Rajasthan Colonisation (Eviction of Trespassers) Rules, 1975
Rajasthan Colonisation (Land Development Works) Rules, 1976
Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970
Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
Rajasthan Colonisation (Fruit and Vegetable Gardens) Conditions, 1955
Rajasthan Colonisation (General Colony) Conditions, 1955
Rajasthan Colonisation Project Areas Brick Kiln (Leases) Conditions, 1966
Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955
Rajasthan Commercial Crops Cess (Repeal) Act, 1978
Rajasthan State Commission of enquiry (Procedure) Rules, 1969
Rajasthan State Commission for Protection of Child Rights Rules, 2010
Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959
Rajasthan Civil Courts Ordinance, 1950
Rajasthan Colonisation Act, 1954
Rajasthan Civil Courts Laws (Extension) Act, 1956
General Rules (Civil), 1986
Alternative Disputes Resolution Rules, 2004 and the Mediation Rules
Manual of Procedure for Alternative Disputes Resolution 2009 to be Used by the Courts in the State of Rajasthan as Well as by the Arbitrators for Disposal of Cases
Rajasthan Subordinate Courts Case Flow Management Rules, 2006
Rajasthan Sanskrit Education State and Subordinate Service (School Branch) Rules, 2015
Code of Civil Procedure (Rajasthan Amendment) Act, 1957
Code of Civil Procedure (Rajasthan Amendment) Act, 1958
Code of Civil Procedure (Rajasthan Amendment) Act, 1982
Rules (Consolidated) Under the Code of Civil Procedure, 1908
Rules Relating to Payment of Expenses to Witnesses in Civil Courts
Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968
RSWC Employees General Provident Fund Regulations, 1990
Rajasthan State Warehousing Corporation Rules, 1957
Rajasthan State Warehousing Corporation (General) Regulations, 1962
Rajasthan State Warehousing Corporation Rules, 1975
RSWC Employees Pension Regulations, 1990
Rajasthan State Warehousing Corporation Employees Provident Fund Regulation, 1962
Rajasthan State Warehousing Corporation (Staff) Regulations, 1974
Rajasthan Water (Prevention and Control of Pollution) Rules, 1975
Rajasthan Water Supply Rules
Rajasthan Water Supply and Sewerage Corporation Act, 1979
Rajasthan Water Supply and Sewerage Corporation (Meeting) Regulation, 1980
Rajasthan Weights and Measures (Enforcement) Act, 1958
Rajasthan Weights and Measures (Enforcement) Rules, 1959
Rajasthan Wild Animals and Birds Protection Rules, 1958
Wild Life (Protection) (Rajasthan) Rules, 1977
Wild Life Advisory Board (Terms of Office) Rules, 1974
Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998
Rajasthan Workmens Compensation (Unclaimed Deposits) Rules, 1959
Rajasthan Workmens Compensation Rules, 1960
Rajasthan Workmens Compensation (Costs & Fees) Rules, 1959
Rajasthan Employees Compensation (Occupational Diseases) Rules, 1965
Rajasthan Silicosis Rules, 1955
Rajasthan Zamindari and Biswedari Abolition Act, 1959
Rajasthan Zamindari and Biswedari Abolition Rules, 1959
Rajasthan Land Development Corporation Rules, 1977
Rajasthan Land Development Corporation Regulations, 1978
Rajasthan Land Development Corporation (Special Loan) Regulations, 1978
Rajasthan Land Reforms and Acquisition of Land Owners Estates Act, 1963
Rajasthan Land Reforms and Acquisition of Land Owners Estates Rules, 1964
Rajasthan Land Reforms and Resumption of Jagirs Act, 1952
Rajasthan Land Reforms and Resumption of Jagirs Rules, 1954
Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Bhakra Project Area) Rules, 1955
Rajasthan Land Reforms and Resumption of Jagirs (Compensation and Rehabilitation Bond) Rules, 1956
Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954
Rajasthan Land Reforms and Resumption of Jagirs (Concessions for Khudkasht in Rajasthan Canal Project Area) Rules, 1963
Rajasthan Lands and Buildings Tax Act, 1964
Rajasthan Lands and Buildings Tax Rules, 1965
Rajasthan Lands (Restrictions on Transfer) Act, 1976
Rajasthan Lands Special Irrigation Charges Act, 1953
Rajasthan Lands Special Irrigation Charges Rules, 1954
Rajasthan Lands Summary Settlement Act, 1953
Rajasthan Land Tax Act, 1985
Rajasthan Land Tax Rules, 1985
Rajasthan Laws (Extension) Act, 1957
Rajasthan Laws Repealing Act, 1954
Rajasthan Laws Repealing and Amending Act, 1962
Rajasthan Laws Repealing Act, 1997
Rajasthan Legal Aid Rules, 1984
Rajasthan Legal Assistance (Scheduled Castes and Scheduled Tribes) Rules, 1969
Rajasthan State Legal Services Authority Rules, 1955
Rajasthan Legislative Assembly Members (Prevention of Disqualification) Act, 1969
Rajasthan Legislative Assembly Members (Removal of Disqualification) Act, 1956
Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956
Rajasthan Legislative Assembly (Members, Family Pension) Rules, 1983
Rajasthan Legislative Assembly Members (Free Railway Travelling Facilities) Rules, 1970
Rajasthan Legislative Assembly Members (Free Transit by Road Transport Service) Rules, 1964
Rajasthan Legislative Assembly Members (Medical Facilities) Rules, 1964
Rajasthan Legislative Assembly Members (Pension) Rules, 1977
Rajasthan Legislative Assembly (Members Residential Accommodation) Rules, 1973
Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964
Rajasthan Legislative Assembly Officers (Advance for Purchase of Motor Car) Rules, 1981
Rajasthan Legislative Assembly Officers (Concession on Account of Electricity and Water) Rules, 1981
Rajasthan Legislative Assembly Officers (Medical Attendance) Rules, 1981
Rajasthan Legislative Assembly Officers (Travelling Allowances and use and Maintenance of State Car) Rules, 1981
Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989
Rajasthan Legislative Assembly Speakers (Furnishing and Maintenance of Residence) Rules, 1990
Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983
Rajasthan Live-Stock Improvement Act, 1958
Rajasthan Live-Stock Improvement Rules, 1964
Rajasthan Local Fund Audit Act, 1954
Rajasthan Local Fund Audit Rules, 1955
Rajasthan P.W.D. Contractors Labour Regulations, 1966
Rajasthan Jagir Decisions and Proceedings (Validation) Act, 1955
Rajasthan Jagir Lands Resumption (Validating) Act, 1957
Rajasthan Jagirdars Debt Reduction Act, 1956
Rajasthan Jails Subordinate Service Rules, 1998
Jai Narain Vyas University Jodhpur Act, 1962
Jai Narayan Vyas University, Jodhpur (Removal of Difficulties) Order, 1963
First Statutes of the Jai Narayan Vyas University Jodhpur
Jaipur Development Authority Act, 1982
Jaipur Development Authority Appellate Tribunal Rules, 1988
Jaipur Development Authority (Custody and Disposal of Seized Articles) Regulations, 1988
Jaipur Laws (Validating) Act, 1952
Jaipur Matmi Rules (Validation) Act, 1961
Jaipur Sud Sadabarat Fund Administration Act, 1963
Jaipur Sud Sadabarat Fund General Regulations, 1970
Jaipur Metals and Electricals Limited (Acquisition of Shares) Act, 1986
Rajasthan Civil Services (Revised Pay Scales for Government Non-Engineering Polytechnic Colleges Teachers) Rules, 2013
Juvenile Justice (Rajasthan) Rules, 1987
Rajasthan Kasar Bhom Abolition Act, 1961
Rajasthan Khadi and Village Industries Board Act, 1955
Rajasthan Khadi and Village Industries Board (Election of Vice-Chairman) Rules, 1958
Rajasthan Khadi and Village Industries Board Provident Fund Rules, 1959
Rajasthan Khadi and Village Industries Board (Term of Office of Members) Rules, 1961
Rajasthan Khadi and Village Industries Board (Purchase of Stores and Stocks) Rules, 1961
Rajasthan Scheduled Castes, Scheduled Tribes, Backward Classes, Special Backward Classes and Economically Backward Classes (Reservation of Seats in Educational Institutions in the State and of Appointments and Posts in Services under the State) Act, 2008
Kota Open University Act, 1987
Land Acquisition (Rajasthan Amendment) Act, 1987
Rajasthan Land Acquisition Rules, 1956
Rajasthan Land Development Corporation Act, 1975
Rajasthan Revenue Courts Manual (Part I) 1956
Rajasthan Lokayukta and Up-Lokayuktas Act, 1973
Rajasthan Lokayukta and Up-Lokayuktas (Conditions of Service) Rules, 1974
Rajasthan Lokayukta Sachivalaya Senior Officers (Conditions of Service) Rules, 1980
Low Income Group Housing Instructions the Government of Rajasthan
Rajasthan Manoeuvres, Firing and Artillery Practice Rules, 1954
Marwar Marriage Fund Administrations Act, 1961
Marwar Marriage Fund Administration Rules, 1961
Rajasthan Maternity Benefit Act, 1954
Rajasthan Maternity Benefit Rules, 1954
Rajasthan Maternity Benefit Rules, 1967
Rajasthan Medical Act, 1952
Rajasthan Medical Rules, 1957
Medical Termination of Pregnancy Regulations, 1975
Rajasthan Indian Medicine Act, 1953
Rajasthan Indian Medicine Rules, 1956
Scheme for the Grant of Medical Concession to State Government Pensioners, 1981
Rules for Admission to Ayurvedic Colleges in Rajasthan, 1984
Rules of Admission to Ayurvedic Colleges in Rajasthan, 1985
Rules of Admission to Ayurvedic Colleges in Rajasthan, 1986
General Specification and Conditions of Contract
Rules of Admission to M.B.B.S Course to Medical Colleges in Rajasthan, 1985
Rules of Admission to Medical Colleges in Rajasthan, 1986
The Mewar Shishu Hitkarini Sabha Decree (Enforceability) Act,1954
Rajasthan Mica Act, 1958
Rajasthan Mica Rules, 1965
Rajasthan Mining Settlement Act, 1956
Rajasthan Ministers (Medical Attendance) Rules, 1961
Rajasthan Ministers (Advance for Purchase of Motor Cars) Rules, 1965
Rajasthan Ministers (Concession on Account of Electricity and Water) Rules, 1965
Rajasthan Ministers Official Residence (Use & Maintenance) Rule, 1966
Rajasthan Parliamentary Secretaries (Facilities and Concessions) Rules, 1967
Rajasthan Ministers (Travelling Allowances and Use and Maintenance of Conveyance) Rules, 1974
Rajasthan Minor Irrigation Works Act, 1953
Rajasthan Minor Irrigation Works Rules, 1956
Rajasthan Land Revenue (Allotment and Conversion of (X X X) Land for Establishment of Brick Kilns) Rules, 1987
Rajasthan Land Revenue (Allotment and Conversion of Lands For the Construction of Seed Godowns) Rules, 1965
Rajasthan Land Revenue (Allotment, Conversion and Regularisation of Agricultural Land for Construction of Cinemas,(X X X) and Establishment of Petrol Pumps or Medical Facilities) Rules, 1978
Rajasthan Land Revenue (Allotment, Conversion & Regularisation of Agricultural Land for Residential, Commercial and Public Utility Purposes in Urban Areas) Rules, 1981
Rajasthan Land Revenue (Allotment of Agricultural Land to Youth Clubs in Rural Areas, Order Under Section 102) Rules, 1956
Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes) Rules, 1970
Rajasthan Land Revenue (Allotment of Land for Agricultural Purposes by Sinking Tube-Wells) Rules, 1969
Rajasthan Land Revenue (Allotment of Land for Agro-Based Export Oriented Produce Purposes) Rules, 1996
Rajasthan Land Revenue (Allotment of Land for Digging of Wells and Installing of Pumping Sets for Irrigation Purposes) Rules, 1979
Rajasthan Land Revenue (Allotment of Land for Receptacles) Rules, 1961
Rajasthan Land Revenue (Allotment of Land to Co-Operative Societies) Rules, 1959
Rajasthan Land Revenue (Allotment of Land to Dairy, Poultry and Piggary Farms) Rules, 1958
Rajasthan Land Revenue (Allotment of Land to Gaushalas) Rules, 1957
Rajasthan Land Revenue (Allotment of Ravine Land) Rules, 1967
Rajasthan Land Revenue (Allotment of Tank-Bed Lands for Cultivation) Rules, 1961
Rajasthan Land Revenue (Allotment of Tube-Well Land) Rules, 1968
Rajasthan Land Revenue (Allotment of Unculturable Waste Land For Development of Private Forest) Rules, 1986
Rajasthan Land Revenue (Allotment of Unoccupied Government Agricultural Lands for the Construction of Schools, Colleges, Dispensaries, Dharamshalas & Other Buildings of Public Utility) Rules, 1963
Rajasthan Land Revenue (Allotment of Unoccupied Government Land for Lime Kilns) Rules, 1965
Rajasthan Board of Revenue (Appointment of Oath Commissioners) Rules, 1970
Rajasthan Land Revenue (Construction of Buildings in Mandies) Rules, 1959
Rajasthan Land Revenue (Control and Management of Forest Growth) Rules, 1960
Rajasthan Land Revenue (Conversion of Agricultural Into Non Agricultural Land) Rules, 1961
Rajasthan Land Revenue (Conversion of Agricultural Land for Non-Agricultural Purposes in Rural Areas) Rules, 1992
Rajasthan Land Revenue (Duties of Tehsildars and Naib-Tehsildars) Rules, 1958
Rajasthan Land Revenue (Eviction of Trespasser) Rules, 1975
Rajasthan Gallantry Awards (Cash Rewards & Land Grants) Rules, 1966
Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959
Rajasthan Land Revenue (Papar Khar, Sajji and Salt Petre Producing Areas Lease) Rules, 1964
Rajasthan Land Revenue (Partition) Rules, 1957
Rajasthan Land Revenue (Partition of Estates) (Board of Revenue) Rules, 1958
Rajasthan Land Revenue (Payments, Credits, Refunds & Recovery) Rules, 1958
Rajasthan Land Revenue (Permanent Allotment of Evacuee Agricultural Lands) Rules, 1963
Rajasthan Land Revenue (Qualifications and Conditions of Service of Chairman & Members of the Board) Rules, 1971
Rajasthan Land Revenue (Sale & Allotment of Land in Mandies) Rules, 1957
Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970
Rajasthan Land Revenue (Settlement Operations) (Board of Revenue) Rules, 1957
The Rajasthan Land Revenue (Survey, Record & Settlement) (Government) Rules, 1957
Rajasthan Land Revenue (Land Records) Rules, 1957
Mines & Quarries Equipment Hire Rules, 1976
Rajasthan Loans To Small Mining Lessees Rules, 1982
Procedure For Grant of Mining Lease/quarry Licence for Marble (Including Serpentine/ Green Marble Etc.)
Scheme of Self-Assessment of Royalty
Rajasthan Minimum Wages Rules, 1959
Rajasthan Minimum Wages (Undisbursed Amounts) Rules, 1961
Mohanlal Sukhadia University Act, 1962
Rajasthan Money-Lenders Act, 1963
Rajasthan Money-Lenders Rules, 1965
Rajasthan Motor Transport Vehicles Toll Act, 1991
Rajasthan Motor Transport Workers Rules, 1962
Motor Vehicles (Rajasthan Amendment) Act, 1992
Rajasthan Motor Vehicles Rules, 1990
Rajasthan Municipal Elections (Validating) Act, 1961
Rajasthan Certain Municipalities (Continued Existence and Constitution and Proceedings of Boards) Validating Act, 1965
Kota Municipal Limits (Continued Existence) Validating Act, 1975
Rajasthan Municipalities (Validation of Constitution of Vidya Vihar Municipality and Amendment) Act, 1984
Rajasthan Para-medical Council Act, 2008
Rajasthan River Basin and Water Resources Planning Authority Regulations, 2015
Rajasthan State Electricity Distribution Management Responsibility Act, 2016
Rajasthan Para-medical Council Regulations, 2014
Rajasthan Municipalities (Appointment of Members, Councillors by Co-Option) Order, 1959
Rajasthan Municipalities (Transitory Provisions) Order, 1959
Rajasthan Special Economic Zones Act, 2015
Rajasthan Prevention of Witch-hunting Rules, 2016
Rajasthan Municipalities (Surrender of Non-Agricultural Land and Grant of Freehold Lease) Rules, 2015
Rajasthan Municipalities (Modification) Order, 1960
Rajasthan Municipalities (Removal of Difficulties) Order, 1960
Rajasthan Municipalities Election Order, 1970
Rajasthan Municipalities Registration of Electors Order, 1974
Rajasthan Municipalities Accounts Rules, 1963
Instructions Under the Rajasthan Municipalities Accounts Rules, 1963
Rajasthan Municipalities (Authentication of Documents) Rules, 1974
Rajasthan Municipal Boards Chairman and Vice-Chairman and Municipal Council Presidents and Vice-Presidents (Election Petition) Rules, 1959
Rajasthan Municipalities (Chairman and Members) Travelling Allowance Rules, 1964
Rajasthan Municipalities (Channel of Correspondence) Rules, 1964
Rajasthan Municipalities (Compounding and Compromising of Offences) Rules, 1966
Rajasthan Municipalities (Conduct of Business of Committees) Rules, 1974
Rajasthan Municipalities (Conduct of Business) Rules, 1974
Rajasthan Municipalities (Constitution of Committees) Rules, 1996
Rajasthan Municipalities Development Fund Rules, 1984
Rajasthan Municipalities (Disposal of Urban Land) Rules, 1974
Rajasthan Municipalities (Election of Chairman, Vice-Chairman, President and Vice-President) Rules, 1959
Rajasthan Municipalities (Election of Temporary Chairman/President) Rules, 1959
Rajasthan Municipalities (Election) Rules, 1994
General Purpose Grant-in-Aid to Local Bodies Rules, 1964
Rules for Grants-in-Aid to the Local Bodies for Capital Works
Rajasthan Municipalities (Grant of Conveyance Allowance) Rules, 1974
Rajasthan Municipalities (Interpellation of Chairman/ President) Rules, 1959
Rajasthan Municipalities (Land and Buildings Tax) Rules, 1961
Rajasthan Investment Promotion Scheme, 2014
Lapse of Deposits or Securities and their Repayment by Municipalities Rules, 1960
Rajasthan Municipalities (Motion of No Confidence Against Chairman or Vice Chairman) Rules, 1974
Rajasthan Municipalities (Observance of Holidays and Regulating Hours of Work) Rules, 1961
Rajasthan Municipalities (Octroi) Rules, 1962
Rajasthan Municipalities (Payment of Honorarium to Chairman/ President) Rules, 1974
Rajasthan Municipalities (Prescribing Restrictions, Limitations and Conditions on Delegations of Powers, Duties and Executive Functions) Rules, 1968
Procedure for Holding Enquiry into Charge Against Member/Councillor
Rajasthan Municipalities (Purchase of Materials and Contracts) Rules, 1974
Rajasthan Municipalities (Records) Rules, 1964
Rajasthan Municipalities (Class IV Service) Rules, 1964
Rajasthan Municipalities (Class IV Services) (New Pay Scales) Rules, 1973
New Pay Scales with Conditions for the Posts Encared in the Rajasthan Municipalities (Class IV Service) Rules 1964
Rajasthan Municipalities (Class IV Service) (Revised Pay Scales) Rules, 1971
Rajasthan Municipalities (Contributory Provident Fund and Gratuity) Rules, 1969
Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of persons in the Engineering Cell) Rules, 2012
Rajasthan Municipal Service Rules, 1963
Rajasthan Municipal (New Pay Scales) Rules, 1975
Revised Pay Scales for the Posts Encadred in the Rajasthan Municipal Service
Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970
Rajasthan Municipal Services (Pension) Rules, 1989
Staffing Pattern for Municipal Boards in the State of Rajasthan
Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
Rajasthan Municipal (Subordinate and Ministerial Service) (New Pay Scales) Rules, 1973
New Pay Scales with Conditions for the Posts Encadred in the Rajasthan Municipal (Subordinate and Ministerial Service) Rules, 1963
Rajasthan Municipal (Subordinate and Ministerial Service) (Revised Pay Scales) Rules, 1971
Rajasthan Municipalities (Supply of Liveries to Employees) Rules, 1963
Rajasthan Municipalities (Transfer of Charge) Rules, 1963
Rajasthan Municipalities (Use of Vehicles) Rules, 1961
Rajasthan Municipalities (Volunteer Force) Rules, 1963
Rajasthan Motor Vehicles Taxation Act, 1951
Rajasthan Motor Vehicles Taxation Rules, 1951
Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000
Rajasthan Para-medical Council Rules, 2014
Rajasthan Narcotic Drugs and Psychotropic Substances Rules, 1985
Rajasthan Panchayati Raj (Modification of Provisions in their Application to the Schedules Area) Rules, 2002
Rules for Allotment and Auction of Plots in the New Market Area at Rawat Bhata, 1975
Rules for the Allotment & Sale of Plots Rules, 1972
Rajasthan Canal (Substitution of Name) Act, 1985
State Capital Investment Subsidy Scheme for New Industries, 1990
Composition Scheme for Marriage Hall, 2015
Amnesty Scheme, 2015
New Voluntary Amnesty Scheme for Entry Tax, 2015
Rajasthan State Highways Fee (Determination of Rates and Collection) Rules, 2015
Sales Tax New Incentive Scheme For Industries, 1987
Sales Tax Deferment Scheme For Industries, 1987
Rajasthan Colonisation (Model Villager And Farms By Literates) Conditions, 1955
Rajasthan Law And Judicial Department Manual, 1952
Sales Tax New Deferment Scheme For Industries, 1989
Special Marriage (High Court) Rules, 1955
Rajasthan Lakes (Protection and Development) Authority Act, 2015
Rajasthan Prevention of Witch-hunting Act, 2015
Rajasthan River Basin and Water Resources Planning Act, 2015
Rajasthan State Bus Terminal Development Authority Act, 2015
Rajasthan State Highways Act, 2014
Rajasthan Infrastructure Development Cess Rules, 2015
Rajasthan Panchayati Raj (Allotment, Change of Use of Land and Regularization of Abadi Land in Panchayat Area for Tourism Units) Rules, 2015
Rajasthan Civil Services (Commutation of Pension) Rules, 1981
Rajasthan Civil Services (Joining Time) Rules, 1981
Rajasthan Civil Services (Medical Attendance) Rules, 1970
Rajasthan Civil Services (Special Selection and Special Conditions of Service of District Adult Education Officers, Project Officers, Assistant Project Officers and Supervisors in the Adult Education Programme) Rules, 1980
Rajasthan Civil Services (Special Selection and Special Conditions of Service of Additional Superintendent of Police, Deputy Superintendent of Police and Others in the Anti-Corruption Department) Rules, 1978
Rajasthan Civil Services (Special Selection and Special Conditions of Service of Vikas Adhikaris) Rules, 1982
Rajasthan Civil Services (Service Matters Appellate Tribunals) Act, 1976
Rajasthan Civil Services (Service Matter Appellate Tribunal) Rules, 1976
Rajasthan Judicial Service Rules, 1955
Rajasthan Civil Services (Safe Guarding of National Security) Rules, 1954
Rajasthan District Courts Ministerial Establishment Rules, 1986
Rajasthan Administrative Service Rules, 1954
Rajasthan Accounts Service Rules, 1954
Rajasthan Subordinate Accounts Service Rules, 1963
Composition Scheme for Brick Kilns, 2006
Rajasthan State and Subordinate Service (Direct Recruitment by Combined Competitive Examination) Rules, 1962
Rajasthan Employment of the Physically Handicapped Rules, 1976
Rajasthan Civil Services (Departmental Examinations) Rules, 1959
Rajasthan Police Service Rules, 1954
Rajasthan Police Subordinate Service Rules, 1989
Rajasthan Higher Judicial Service Rules, 1969
Rajasthan Class IV Services (Recruitment and Other Service Conditions) Rules, 1963
Rajasthan Co-Operative Service Rules, 1954
Rajasthan Subordinate Co-Operative Service (Class I) Rules, 1955
Rajasthan Subordinate Co-Operative Service (Class II) Rules, 1955
Rajasthan Co-operative Societies Act, 1965
Rajasthan Co-Operative Societies Rules, 1966
Rajasthan Grant of Subsidy (On Managerial Staff) to Small Scale Industries Run by Cooperative Societies Rules, 1970
Rajasthan Co-operative Banks Service (Special Selection and Conditions of Service of General Managers/ Deputy Managers/ Executive Officers/ Assistant Executive Officers/ Chief Accountants/ Branch Managers & Accountants Rules, 1976
Consumer Protection (Rajasthan) Rules, 1987
Rajasthan Contingency Fund Act, 1956
Rajasthan Contingency Fund Rules, 1957
Rajasthan Contract Labour (Regulation and Abolition) Rules, 1971
Rajasthan Corneal Grafting Act, 1982
Cotton Ginning and Pressing Factories Act, 1925
Rajasthan Cotton Ginning and Pressing Factories Rules, 1953
Rajasthan Cotton Ginning and Pressing Factories (Fixation of Charges and Reservation of Capacity) Order, 1973
Rajasthan Cotton Transport Rules, 1966
Rajasthan Court of Wards Act, 1951
Rajasthan Sales Tax Act, 1994
Rajasthan Sales Tax Rules, 1995
Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998
Rajasthan Sales Tax/Central Sales Tax Exemption Scheme for Industries, 1998
Compounded Levy Scheme for Mini-Cement Plants, 2001
Composition Scheme for Registered Dealers of Khandsari Sugar, 1999
Composition Scheme for Registered Dealers Dealing in all Kinds of Synthetic Gems and Stones and all Kinds of Precious and Semi-Precious Gems and Stone (including Kharad), Pearls (whether Real or Cultured) and Diamonds
Composition Scheme for Brick Kilns, 1999
Compounded Levy Scheme for Black and White Picture Tube Manufacturers, 2001
Composition Scheme for Bullion and Sarafa Dealers - 2004
Composition Scheme for Stone Crushers - 2004
Rajasthan Secondary Education Act, 1957
Rajasthan Secondary Education Regulations, 1957
Rajasthan Seeds and Seedings Act, 1960
Rajasthan Self-Financed Private Universities Ordinance, 2004
Rajasthan Settlement Rents Retrospective Application (Validation) Act, 1959
Rajasthan Shops and Commercial Establishments Act, 1958
Rajasthan Shops and Commercial Establishment Rules, 1959
Rajasthan Shops and Commercial Establishments (Employees Life Insurance) Act, 1987
Rajasthan Shops and Commercial Establishments (Employees Life Insurance) Rules, 1987
Rajasthan Shops and Commercial Establishment Employees Life Insurance Scheme, 1987
Shri Sanwaliaji Temple Act, 1992
Rajasthan Small Causes Courts Ordinance, 1950
Rajasthan Social Education Board (Repeal) Act, 1982
Rajasthan Soil and Water Conservation Act, 1964
Rajasthan Soil and Water Conservation Rules, 1966
Rajasthan District Board Account Rules
Rajasthan Divisional Commissioner (Office Abolition) Act, 1962
Rajasthan Drugs Rules, 1954
Dungarpur State Devasthan Nidhi (Amendment) Act, 1964
Dungarpur State Devasthan Nidhi Rules, 1961
Rajasthan Electricity Duty Act, 1962
Rajasthan Electricity (Duty) Rules, 1970
Rajasthan Court Fees and Suits Valuation Act, 1961
Rajasthan Court Fees and Suits Valuation Rules, 1961
Rajasthan Court Fee and Stamp Duty Laws (Extension) Act, 1958
General Rules (Criminal), 1980
Destruction of Records (Public Debt Office) (Rajasthan) Rules, 1981
Rajasthan Discontinuance of Cesses Act, 1959
Rajasthan District Boards Act, 1954
District Boards (Election of Chairman) Rules, 1955
Rajasthan District Boards Election Rules, 1956
Rajasthan District Boards (Co-Opted Members) Rules, 1958
District Boards Servants Provident Fund Rules, 1958
Rajasthan Excise Rules, 1956
Rajasthan Excise (Closure of Country Liquor Shop by Local Option) Rules, 1975
Rajasthan Excise (Grant of Hotel Bar/Club Bar/Restaurant Beer Bar Licences) Rules, 1973
Rajasthan Foreign Liquor (Grant of Wholesale Trade & Retail Off Licences) Rules, 1982
Rajasthan Liquor Prohibition Rules, 1967
Rajasthan Intoxicating Spirituous Preparations, Import, Export, Transport, Possession and Sales Rules, 1989
Rajasthan Brewery Rules, 1972
Rajasthan Country Liquor (Fixation of Strength) Rules, 1963
Rajasthan Issue and Sale Prices of Country Liquory Rules, 1964
Rajasthan Issue and Sale Prices of Bhang Rules, 1964
Rajasthan Sacramental Wine Rules, 1970
Rules Regarding Stock Taking and Wastage of Liquor (At Distilleries and Warehouses) Rules, 1959
Rules Regulating the Wastage in Transit, Issue and Storage of Hemp Drugs in a Warehouse, 1959
Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960
Rajasthan Molasses Rules, 1985
Rajasthan Roller Mills Wheat Products (Ex-Mills and Retail Prices Control) Order, 1976
Rajasthan Trade Articles (Licensing and Control) Order, 1980
Rajasthan Hatching Eggs and Day-Old-Chicks (Regulation of Production, Supply and Sale) Order, 1992
Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991
Rajasthan Evacuee Interest (Separation) Supplementary Act, 1953
Rajasthan Evacuee Interest (Separation) Second Supplementary Act, 1961
Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975
Family Courts (Rajasthan) Rules, 1991
Rajasthan Famine Relief Works Employees (Exemption From Labour Laws) Act, 1964
Rajasthan Finance Act, 1961
Rajasthan Finance Act, 1990
Rajasthan Reserved Forests (Exercise of Rights) Rules, 1960
Rajasthan Reserved Forest (Commutation of Rights) Rules, 1960
Rajasthan Reserved Forest (Exercise of Concessions) Rules, 1960
Rajasthan Forest (Payment of Rewards) Rules, 1970
Rajasthan Fraser Bridge Toll Tax Validation Act, 1957
Rajasthan Rules for Regulating the Fund for Grant of Exgratia Financial Assistance (Family Planning Acceptors) 1976
Rajasthan Financial Assistance to Physically Handicapped Rules, 1970
Rajasthan Gaushala Act, 1960
Rajasthan Goshala Rules, 1964
Rajasthan Gazette (Raj-Patra) Act, 1956
Rajasthan Government Servants General Provident Fund Rules, 1997
Rajasthan Go-Seva Ayog Act, 1995
Rajasthan Go-Seva Ayog Rules, 1996
Rajasthan Government Electrical Undertakings (Dues Recovery) Act, 1960
Rajasthan Government Grants Act, 1961
Rajasthan Government Servants Inquiries (Evidence of Corruption) Act, 1971
Rajasthan Government Servants (Recognition of Service Association) Rules, 1989
Rajasthan Gram Dan Act, 1971
Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977
Rules for Grant of Advance to the Government Servants for Purchase of Solar Cookers, 1987
Rajasthan Grant of Subsidy to Tourism Units for Purchase of Diesel Generating Sets Regulations, 1994
Rules for the Grant of Subsidy to the Bhaid Poshan Sangh (Sheep Breeders Association) in Rajasthan, 1959
Rajasthan Rules for the State Subsidy to Bull Calves Under the Scheme of Rehabilitation of Nomadic Breeders, 1957
Rules for State Subsidy for Purchase & Maintenance of Bull Calves, 1957
Rules for Giving Subsidy on Compost Transportation in Agriculture Department, 1976
Grant of Subsidy for Reclamation of Land and Maintenance Grant Rules, 1956
Rules for the Grant of Subsidy to Members of Backward Classes for Purchase of Bullocks, Seeds & Agricultural Implements, 1956
Rules for Grant of Subsidy for Wire-Netting to Approved Poultry Breeders, 1958
Rajasthan Pension (Grant to Dependents Of Citizens-Non Government Servants) Rules, 1960
Rules for Payment of Grant-in-Aid to Non-Government Educational, Cultural & Physical Education Institutions, 1963
Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973
(Rajasthan) Garden Ground Rules, 1961
Rules for Grant in Aid to the Local Bodies for Capital Works, 1964
Rajasthan Miscellaneous Grants etc. Rules, 1964
Rules for Payment of Grant-in-Aid to Non-Government Allopathic Institutions & Red Cross Societies, 1970
Rajasthan Grant & Payment of Old Age Pension Rules, 1974
Rules for the Grant of Financial Assistance to the Persons Contracting Inter-caste Marriages Where Either of the Parties Belong to a Scheduled Caste
Rules for the Grant-in-Aid to Persons Belonging to S.C./S.T. and Denotified Tribes for Construction and Repair of Houses
Rules for Grant of Interest Free Loans for Construction & Repairing of Houses to Scheduled Castes, Scheduled Tribes and Denotified Tribes and Nomedic Tribes in Rajasthan, 1970
Rules for Grant of Scholarships for Prosecution of Higher Studies to Government Employees Belonging to the Scheduled Castes and Scheduled Tribes, 1962
Rules for Grant of Special Scholarships to Students of Backward Classes, 1963
Rules for the Grant of Stipend to Unemployed Graduates/post Graduates Belonging to Scheduled Castes/scheduled Tribes in Rajasthan, 1971
Rules for Grant-in-Aid to Voluntary Agencies Functioning for the Uplift of Backward Classes in the Field of Education, Social, Economic, Cultural and Other Activities, 1962
Rules for Grant-in-Aid to Voluntary Agencies Working for the Welfare and Rehabilitation of Physically Mentally Handicapped Persons, 1972
Rules for the Payment of Grant-in-Aid to the Western Rajasthan Border Development Samiti, Jaisalmer 1972
Rajasthan Haq-I-Malikana Abolition Act, 1958
Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Act, 1954
Rajasthan Holdings (Consolidation and Prevention of Fragmentation) Rules, 1955
Rajasthan Homoeopathic Medicine Act, 1969
Rajasthan Homoeopathic Medicine Rules, 1971
Rajasthan High Court Ordinance 1949
High Court of Rajasthan (Establishment of A Permanent Bench at Jaipur) Order, 1976
Petition-Typist Rules, 1975
Rules in Regard to Election Petition Under the Representation of People Act, 1951
Rules of the High Court of Judicature for Rajasthan, 1952
Rajasthan Homoeopathic Medicine Board (Recognition for the Purposes of Affiliation) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Recognition for the Purpose of Registration) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Conduct of Business) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Teachers and Fees) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Admissions) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Inspection and Copies of Documents) Regulations, 1975
Rajasthan Homoeopathic Medicine Board (Examination for Enlisted Homoeopaths) Regulations, 1973
Rajasthan Homoeopathic Medicine Board (Homoeopathic Journals) Regulations, 1975
Rajasthan Homoeopathic Medicine Board (Conditions of Residence of Students) Regulations, 1975
Rajasthan Homoeopathic Medicine Board (Examination) Regulations, 1975
Rajasthan Homoeopathic Medicine Board (D.H.M.S.) Regulations, 1978
Rajasthan Homoeopathic Medicines B.H.M.S.(Graded Degree Course) Regulations, 1982
Rajasthan Housing Board Act, 1970
Rajasthan Housing Board Provident Fund Rules, 1971
Rajasthan Housing Board (Preparation, Maintenance and Publication of Accounts) Rules, 1971
Rajasthan Housing Board (Publication of Housing Scheme) Rules, 1976
Rajasthan Housing Board (Manner of Supersession & Reconstitution) Rules, 1980
Rajasthan Housing Board (Payment of Remuneration, Allowances and Grant of Leave to Chairman) Rules, 1985
Rajasthan Housing Schemes (Land Acquisition) Act, 1960
Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973
Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973
Rajasthan Imposition of Ceiling on Agricultural Holdings (Amendment and Validation) Act, 1979
Rajasthan Industrial Area Development Authority Act, 1995
Industrial Disputes (Rajasthan Amendment) Act, 1958
Industrial Disputes (Rajasthan Amendment) Act, 1970
Industrial Disputes (Rajasthan Amendment) Act, 1984
Rajasthan Industrial Disputes Rules, 1958
Rajasthan Industrial Housing Allotment Rules, 1957
Rajasthan Industrial Employment (Standing Orders) Rules, 1963
Census of Manufacturing Industries Rules, 1951
Industrial Statistics (Labour) Rules, 1954
Rajasthan Industrial Tribunal (Constitution and Proceedings) Validating Act, 1959
Rajasthan Insecticides (Appeal) Rules, 1980
Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981
Rajasthan Irrigation and Drainage Act, 1954
Rajasthan Irrigation and Drainage Rules, 1955
Manual of Departmental Orders
Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968
Management of the Property of the State Council and the Maintenance and Audit of Its Accounts
Rajasthan Bhoodan Yagna Board (Reconstitution) Order, 1960
Rajasthan Indian Medicine Board Order, 1960
Rajasthan Khadi and Village Industries Board Order, 1959
Rajasthan Medical Council Order, 1960
Rajasthan Scheduled Debtors (Liquidation Of Indebtedness) Rules, 1976
Rajasthan Scheduled Debtors (Moratorium on Debts) Rules, 1976
Rajasthan State Road Transport Corporation Rules, 1964
RIICO Industrial Areas (Prevention of Unauthorized Development and Encroachment) Regulations, 2003
Rajasthan Civil Services (Special Selection and Special Conditions of Service of Child Development Project Officers) Rules, 1983
Rajasthan State Interest Subsidy Scheme For Industries, 1998
Rajasthan Suits Valuation Rules, 1959
Rajasthan Dentists First Preparation of the Register Rules, 1961
Rajasthan Jagirdars Compensation and Rehabilitation Grants (Final Orders Validation) Act, 1959
Jaipur Development Authority (General Terms & Conditions of Transfer of Officers and Employees) Rules, 1994
Jaipur Municipality Administration (Temporary Provisions) Act, 1960
Rajasthan Kasar Bhom Abolition Rules, 1961
Rajasthan Legislative Assembly Members (Telephone Facility) Rules, 1982
Rajasthan Lands Summary Settlement Rules, 1956
Rajasthan Revenue Courts Manual, 1956
Rajasthan Land Revenue (Surcharge) Act, 1960
Rajasthan Land Revenue (Surcharge) Rules, 1960
Rajasthan Lokayukta and Up-Lokayuktas (Proceedings) Rules, 1974

Bare Acts Live - Rajasthan